Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act] State of Madhya Pradesh - Subsection Section 5(2)(a) in The M.P. Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1964 (a)a grower of tendu leaves may transport his leaves from any place within the unit wherein such leaves have grown to any other place in that unit; and