Kerala High Court
Gijo Joseph vs State Of Kerala on 11 September, 2024
Author: N.Nagaresh
Bench: N.Nagaresh
2024:KER:69278
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024/20TH BHADRA, 1946
WP(C) NO. 8706 OF 2020
PETITIONERS:
1 ANEESH B.BHASKARAN
AGED 45 YEARS
S/O.BHASKARAN, BIJU BHAVAN, KUMPLAMPOIKA P.O.,
RANNI VILLAGE, PATHANAMTHITTA-689672,
NOW RESIDING AT NELAMBARI, PUTHUSSERYMALA P.O.,
RANNI VILLAGE, PATHANAMTHITTA-689672.
2 SINI SHAJI,
AGED 44 YEARS
W/O.K.K.SHAJI, KULAMAKKOTTU KIZHAKKETHIL,
ELAVUMTHITTA P.O., MEZHUVELI VILLAGE,
KOZHENCHERY TALUK, NOW RESIDING AT NELAMBARI,
PUTHUSSERYMALA P.O., RANNI VILLAGE,
PATHANAMTHITTA-689672.
BY ADVS.
C.B.SREEKUMAR
SRI.K.S.SIVA KUMAR
RESPONDENTS:
1 THE REGISTRAR OF CO-OPERATIVE SOCITIES
THIRUVANANTHAPURAM-695001.
2 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL),
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
:2:
PATHANAMTHITTA-689645.
3 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL),
RANNI, PATHANAMTHITTA-689672.
4 THE KUMPALMPOIKD SERVICE CO-OPERATIVE BANK
LTD.NO.3526,
REPRESENTED BY ITS SECRETARY,
KUMPLAMPOIKA P.O., PATHANAMTHITTA-6896641.
5 THE BOARD OF DIRECTORS OF THE KUMPLAMPOIKA
SERVICE CO-OPERATIVE BANK LTD.NO.3526,
REPRESENTED BY ITS PRESIDENT,
KUMPLAMPOIKA P.O., PATHANAMTHITTA-689664.
BY ADVS.
T.P.PRADEEP
MINIKUMARY M.V.
SRI.P.P. THAJUDHEEN, SPL. GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).12770/2021, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
:3:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 12770 OF 2020
PETITIONER:
P. NARAYANAN NAMBIAR,
S/O.V.V.NARAYANAN NAMBIAR, VALIYAVEEDU,
MUGU VILLAGE, P.O.MUGU, KUMBALA (VIA),
KASARAGOD DISTRICT, PIN-671 321
BY ADVS.
N.RAGHURAJ
SHRI.SREEKUMAR S
RESPONDENTS:
1 THE JOINT REGISTRAR (GENERAL),
CIVIL STATION, B BLOCK, P.O.VIDYANAGAR,
KASARAGOD-671 123
2 THE ASSISTANT REGISTRAR (GENERAL),MANJESWARAM
O/O.THE ASSISTANT REGISTRAR (GENERAL)
MANJESWARAM, KASARAGOD DISTRICT - 671 323
3 THE UNIT INSPECTOR,
MANJESWARAM I, O/O. THE ASSISTANT REGISTRAR
(GENERAL), KASARAGOD,KASARAGOD - 671 323
4 MUGU SERVICE CO-OPERATIVE BANK LTD
NO.C 33 (F.F),P.O.MUGU, KUMBALA (VIA),
KASARAGOD DISTRICT, PIN-671 321,REPRESENTED BY
ITS SECRETARY
5 THE SECRETARY
NO.C 33 (F.F),P.O.MUGU, KUMBALA (VIA),
KASARAGOD DISTRICT, PIN-671 321,
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
:4:
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
SRI.C.DINESH
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
:5:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 13742 OF 2020
PETITIONERS:
1 V.SADASIVAN
AGED 79 YEARS, S/O. VELAPPAN,
H. NO.9/983, KEMPRI ROAD, PANDIKUDY,
KOCHI - 682 002.
2 V. KALAVATHY
AGED 71 YEARS, W/O. V. SADASIVAN,
H. NO.9/983, KEMPRI ROAD, PANDIKUDY,
KOCHI - 682 002.
BY ADVS.
DIPU.R
SRI.K.S.BAIJU
SRI.S.SAMEER
SMT.DHANYA BABU
SMT.P.A.PRIYA
SMT. DEVI KRIPA R.
SMT.ANSU SARA MATHEW
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF
CO-OPERATION, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
KERALA, OFFICE OF THE REGISTRAR OF CO-OPERATIVE
SOCIETIES, STATUE,
THIRUVANANTHAPURAM - 695 001.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
:6:
3 JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)ERNAKULAM, OFFICE OF THE JOINT
REGISTRAR OF CO-OPERATIVE SOCIETIES,
KAKKANADU, ERNAKULAM - 682 030.
4 ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)KOCHI, OFFICE OF THE ASSISTANT
REGISTRAR OF CO-OPERATIVE SOCIETIES,
FORT KOCHI - 682 001.
5 THE MATTANCHERRY SC /ST SERVICE CO-OPERATIVE
SOCIETY LTD.NO.R-131, REPRESENTED BY ITS
SECRETARY, PANDIKUDY, MATTANCHERRY,
KOCHI - 682 002.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
SRI.K.JANARDHANA SHENOY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
:7:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 24274 OF 2020
PETITIONER:
RAJU STEPHEN D'SOUZA
AGED 46 YEARS, S/O.ROMAN D'SOUZA, PWD
CONTRACTOR, PERIADAKA HOUSE, BELLA POST,
KUMBLA, KASARGOD-671 321.
BY ADVS.
SUMATHY DANDAPANI (SR.)
SRI.MILLU DANDAPANI
SRI.ARJUN SATHISH KUMAR
RESPONDENTS:
1 THE MUGU SERVICE CO-OPERATIVE BANK LTD
NO.C.33 (FF), MUGU, VIA KUMBALA,
KASARGOD-671 321, REPRESENTED BY ITS SECRETARY.
2 THE SECRETARY,
MUGU SERVICE CO-OPERATIVE BANK LTD. NO.C.33
(FF),MUGU VIA KUMBALA, KASARGOD-671 321.
3 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL), CIVIL STATION, VIDYANAGAR, P.O.
VIDYA NAGAR, KASARGOD-671 123.
ADDL.R4 THE CHIEF EXECUTIVE OFFICER,
MUGU SERVICE CO-OPEERATIVE BANK LIMITED
NO.C.33(FF), MUGU VIA KUMBALA,
KASARGODE - 671 321.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
:8:
[ADDITIONAL 4TH RESPONDENT IS IMPLEADED AS PER
ORDER DATED 21.10.2021 IN I.A.NO.3 OF 2021]
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
SRI.C.DINESH
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
:9:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 28739 OF 2020
PETITIONERS:
1 ABHIKALA .M. SASIDHARAN
AGED 37 YEARS, W/O. BIJU J.S, MANNIL HOUSE,
UTHIMOODU P.O, RANNI, PATHANAMTHITTA 689 672.
2 BIJU J.S,
S/O. JAYAPALAN, MANNIL HOUSE,
UTHIMOODU P.O, RANNI,
PATHANAMTHITTA 689 672.
BY ADVS.
T.R.HARIKUMAR
SRI.ARJUN RAGHAVAN
RESPONDENTS:
1 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
THIRUVANANTHAPURAM 695 001.
2 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)RANNI, PATHANAMTHITTA PIN 689 672.
3 THE ASSISTANT REGISTRAR OF CO-OPEERATIVE
SOCIETIES (GENERAL) RANNI,
PATHANAMTHITTA PIN 689 672.
4 THE KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD
NO. 3526, REPRESENTED BY ITS SECRETARY,
KUMPLAMPOIKA P.O, PATHANAMTHITTA PIN 689 664.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 10 :
5 THE BOARD OF DIRECTORS OF THE KUMPLAMPOIKA
SERVICE CO-OPERATIVE BANK LTD NO. 3526,
REPRESENTED BY ITS PRESIDENT KUMPLAMPOIKA P.O,
PATHANAMTHITTA PIN 689 664.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
SRI.T.P.PRADEEP
SMT.MINIKUMARY M.V.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 11 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 10493 OF 2021
PETITIONERS:
1 SRINIVASAN
AGED 46 YEARS, S/O.T.M.KRISHNAN, MULLAKKAL
HOUSE, VANOOR, ALATHUR, PALAKKAD DISTRICT.
2 N.OMANA @ KOMALAVALLY
W/O.PARAMESWARAN, RESIDING AT KRISHNA VIHAR,
KANNADI P.O., PALAKKAD DISTRICT.
3 SHAJI R.
S/O.C.K.RAJAN, CRS NILAYAM, MATTUKONAM,
KUZHALAMANNAM, ALATHUR TALUK,
PALAKKAD DISTRICT.
4 KARTHIYAYINI C.
W/O.C.K.RAJAN, CRS NILAYAM, MATTUKONAM,
KUZHALAMANNAM, ALATHUR TALUK,
PALAKKAD DISTRICT.
5 REKHA C.
W/O.SHAJI R., CRS NILAYAM, MATTUKONAM,
KUZHALAMANNAM, ALATHUR TALUK,
PALAKKAD DISTRICT.
6 SAJITH R.
S/O.RAJAN, CRS NILAYAM, MATTUKONAM,
KUZHALAMANNAM, ALATHUR TALUK,
PALAKKAD DISTRICT.
7 T.KRISHNAPRASAD
S/O.KAMALAKSHY AMMA, THYKKAD HOUSE, NEAR BLOCK
DEVELOPMENT OFFICE, KUZHALMANNAM,
PALAKKAD DISTRICT.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 12 :
8 T.KAMALAKSHY
D/O.KARTHIYAYINI, CRS NILAYAM, MATTUKONAM,
KUZHALAMANNAM, ALATHUR TALUK,
PALAKKAD DISTRICT.
9 USHA
D/O.RADHAMMA, MANGATTU HOUSE, KOTTAYI,
ALATHUR TALUK, PALAKKAD DISTRICT.
10 SUMATHY
D/O.RADHAMMA, MANGATTU HOUSE, KOTTAYI,
ALATHUR TALUK, PALAKKAD DISTRICT.
11 DENNY R.
S/O.RAMACHANDRAN, MATTUKKAD,
KUZHALMANNAM, PALAKKAD DISTRICT.
12 DIPU R.
S/O.RAMACHANDRAN, MATTUKKAD, KUZHALMANNAM,
PALAKKAD DISTRICT.
13 NITHYAKALA C.
W/O.VASU, ANUGRAHA ERAKUNNU,
KANNADI P.O., PALAKKAD - 678 701.
14 RAMESH NARAYANAN
S/O.NARAYANAN PILLAI, SREE SANKEERTHANAM,
PANJI ROAD, KUZHALMANNAM, P.O.CHITHALI,
ALATHUR, PALAKKAD DISTRICT - 678 702.
15 VALSALA NARENDRANATH
W/O.NARENDRANATHAN, PALANKEEZH VEEDU,
VADAKKUMURI, KANNADI, PALAKKAD - 678 701.
16 SATHEESH
S/O.SUNDARAN, CHAKIANTHODI, PERUMKUNNAM P.O.,
KUZHALMANNAM, PALAKKAD - 678 702.
17 PRAKASAN M.
S/O.MANIKKAN, KONKALATHUKALAM, CHERUTHAPPALLUR,
THENKURISSI, ALATHUR TALUK,
PALAKKAD DISTRICT - 678 671.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 13 :
18 CHANDRAN
S/O.GOVINDAN, 196/2, K.G.NIVAS, AMBALANADA,
THENKURISSI, PALAKKAD DISTRICT - 678 671.
19 MURALEEDHARAN K.
S/O.KUTTAPPAN, PUNNAKULAM,
KUZHALMANNAM P.O., PALAKKAD DISTRICT.
20 SWAPNA M.
D/O.MURALEEDHARAN K., PUNNAKULAM,
KUZHALMANNAM P.O., PALAKKAD DISTRICT.
21 VINEETH VIJAYAN
S/O.VIJAYAN, RESIDING AT KATTARANGAD HOUSE,
THACHANGAD P.O., MATHUR-II VILLAGE, ALATHUR
TALUK, PALAKKAD DISTRICT - 678 571 REPRESENTED
BY HER WIFE AND POWER OF ATTORNEY HOLDER REMYA
MOL, RESIDING AT KATTARANGAD HOUSE, THACHANGAD
P.O., MATHUR-II VILLAGE, ALATHUR TALUK,
PALAKKAD DISTRICT - 678 571.
22 MOHANDAS C.
S/O.CHAMIYAR, AMBADY, VIJAYANAGAR,
THANNEERPANTHAL, KINASSERI P.O., PALAKKAD
DISTRICT.
23 MS.JYOTHIS VIJAYAN
D/O.VIJAYAN, KATTUPARAMBU, KOLAVANMUKKU,
VIA.KUZHALMANNAM, PALAKKAD - 678 702.
24 VIJAYAN P.K.
S/O.PONNU, KATTUPARAMBU HOUSE, KULAVANMUKKU,
KUZHALMANNAM P.O., PALAKKAD DISTRICT.
25 DR.A.S.VIJAYALAKSHMI
W/O.P.R.UNNI, RESIDING AT UJJWALA,
WEST YAKKARA, PALAKKAD - 678 001.
BY ADVS.
G.HARIHARAN
SRI.PRAVEEN.H.
SMT.K.S.SMITHA
SRI.V.R.SANJEEV KUMAR
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 14 :
RESPONDENTS:
1 REGISTRAR OF CO-OPERATIVE SOCIETIES
PUBLIC OFFICE BUILDINGS,
THIRUVANANTHAPURAM - 695 001.
2 JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL) PALAKKAD - 678 001.
3 ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL) PALAKKAD - 678 001.
4 KUZHALMANNAM BLOCK RURAL CREDIT CO-OPERATIVE
SOCIETY LTD.NO.P1321, KANNANUR, KANNADI P.O.,
PALAKKAD DISTRICT - 678 701 REPRESENTED BY ITS
SECRETARY.
5 N.VINESH
PRESIDENT, KUZHALMANNAM BLOCK RURAL CREDIT
CO-OPERATIVE SOCIETY LTD.NO.P1321, KANNANUR,
KANNADI P.O., PALAKKAD DISTRICT - 678 701.
6 R.JAYAKUMAR
HONORARY SECRETARY, KUZHALMANNAM BLOCK RURAL
CREDIT CO-OPERATIVE SOCIETY LTD.NO.P1321,
KANNANUR, KANNADI P.O., PALAKKAD - 678 791.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
K.T.THOMAS
RAJESH VIJAYENDRAN
MATHEW B. KURIAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 15 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 14814 OF 2021
PETITIONER:
K.S.PURUSHOTHAMAN
AGED 80 YEARS, S/O. SANKARAN, VATTAPARAMBIL
HOUSE, MALAYALAPPUZHA, THAZHAM P.O,
PATHANAMTHITTA -689 666.
BY ADVS.
D.KISHORE
MEERA GOPINATH
ARYA JOSEPH
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
DEPARTMENT OF CO-OPERATION, GOVERNMENET
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, KOCHAR ROAD,
DPI JUNCTION, VAZHUTHACADU,
THIRUVANANTHAPURAM-695 014.
3 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL), OFFICE OF THE JOINT REGISTRAR,
MINI CIVIL STATION, PATHANAMTHITTA-689 533.
4 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MINI CIVIL STATION, RANNI,
PATHANAMTHITTA-689 672
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 16 :
5 THE KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526, REPRESENTED BY ITS SECRETARY,
KUMPLAMPOIKA P.O, VADASSERIKARA,
PATHANAMTHITTA-689 661
6 THE SECRETARY,
KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.NO.
3526, KUMPLAMPOIKA P.O, VADASSERIKARA,
PATHANAMTHITTA-689 661.
7 THE ADMINISTRATIVE COMMITTEE,
KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526, REPRESENTED BY ITS CONVENER,
KUMPLAMPOIKA P.O, VADASSERIKARA,
PATHANAMTHITTA-689 661.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
SRI.T.P.PRADEEP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 17 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 15885 OF 2021
PETITIONERS:
1 MARY CHERIAN,
AGED 73 YEARS
W/O.LATE CHERIAN, RESIDING AT PATTARETHU HOUSE,
KUMPLAPOIKA P.O, MALAYALAPUZHA P.S,
PATHANAMTHITTA-689 661
2 LINI ABRAHAM,
AGED 45 YEARS, RESIDING AT VARATHARA PALLATHU
HOUSE, KUMPLAPOIKA P.O, MALAYALAPUZHA P.S,
PATHANAMTHITTA -689 661
BY ADVS.
R.RAJASEKHARAN PILLAI
SABINA JAYAN
SHAJI M PHILIP
RESPONDENTS:
1 JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES,
PATHANAMTHITTA THIRD FLOOR, MINI CIVIL STATION,
KOZHENCHERRY, THIRUVALLA-KUMBAZHA HWY,
PATHANAMTHITTA, KERALA-689 645.
2 THE ASSISTANT REGISTRAR (GENERAL) CO-OPERATIVE
SOCIETIES, RANNI - 689672.
3 THE KUMBALAMPOIKA SERVICE CO-OPERATIVE BANK
LTD. NO. 3526, REPRESENTED BY ITS SECRETARY,
KUMBALAPOIKA PATHANAMTHITTA-689661.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 18 :
4 THE PRESIDENT, KUMBALAMPOIKA SERVICE
CO-OPERATIVE BANK LTD., NO. 3526, KUMBALAPOIKA,
PATHANAMTHITTA-689 661.
5 THE STATION HOUSE OFFICER,
MALAYALAPUZHA POLICE STATION, 689 664.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
T.P.PRADEEP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 19 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 15893 OF 2021
PETITIONER:
THOMAS P THOMAS
AGED 71 YEARS
RESIDING AT MULAVELIL PALLICKAL VEEDU,
VADASSERIKKARA P.O., RANNI,
PATHANAMTHITTA- 689662.
BY ADVS.
R.RAJASEKHARAN PILLAI
SABINA JAYAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
PATHANAMTHITTA THIRD FLOOR, MINI CIVIL STATION,
KOZHENCHERRY, THIRUVALLA KUMBAZHA HIGHWAY,
PATHANAMTHITTA, KERALA-689645.
2 THE ASSISTANT REGISTRAR GENERAL CO-OPERATIVE
SOCIETIES, RANNI, PIN-689672.
3 THE KUMBALAPOIKA SERVICE CO-OPERATIVE BANK
LTD.NO.3526, REPRESENTED BY ITS SECRETARY,
KUMBALAPOIKA, PATHANAMTHITTA - 689661.
4 THE PRESIDENT
KUMBALAMPOIKA SERIVCE CO-OPERATIVE BANK
LIMITED, NO.3526 KUMBALAPOIKA,
PATHANAMTHITTA - 689661.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 20 :
5 THE STATION HOUSE OFFICER
MALAYALAPUZHA POLICE STATION-6896645.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
SRI. T.P.PRADEEP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 21 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 20715 OF 2021
PETITIONER:
AJAYAKUMAR P.D.,
AGED 59 YEARS, S/O.DAMODARAN,
RESIDING AT PERUMTHOLIL HOUSE, THALACHIRA,
ERAM P.O., KOZHENCHERY, PATHANAMTHITTA-689 664.
BY ADVS.
ARUN CHAND
VINAYAK G MENON
BHARAT VIJAY P.
THAREEQ ANVER K.
K.SALMA JENNATH
ANANDU R.
MAJID MUHAMMED K.
RESPONDENTS:
1 THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
OFFICE OF THE REGISTRAR OF CO-OPERATIVE
SOCIETIES, STATUE, THIRUVANANTHAPURAM-695 001.
2 THE JOINT REGISTRAR (GENERAL),
OFFICE OF THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MINI CIVIL STATION,
PATHANAMTHITTA-689 645.
3 THE ASSISTANT REGISTRAR (GENERAL),
OFFICE OF THE ASSISTANT REGISTRAR (GENERAL) OF
CO-OPERATIVE SOCIETIES, RANNI,
PATHANAMTHITTA-689 672.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 22 :
4 THE KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK
LIMITED NO.3526,
KUMPLAMPOIKA POST, PATHANAMTHITTA-689 661,
REPRESENTED BY THE SECRETARY.
5 THE SECRETARY, THE KUMPLAMPOIKA SERVICE CO-
OPERATIVE BANK LIMITED NO.3526,
KUMPLAMPOIKA POST, PATHANAMTHITTA-689 661.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
T.P.PRADEEP
K.A.MINI KUMARI
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 23 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 24756 OF 2021
PETITIONERS:
1 KUTTAN P.G.
AGED 60 YEARS, S/O. GOPALAN,
PURAYATTUPARAMBIL HOUSE, KARUVANNUR P.O,
THRISSUR DISTRICT.
2 LIJI KUTTAN
W/O. KUTTAN, PURAYATTUPARAMBIL HOUSE,
KARUVANNUR P.O, THRISSUR DISTRICT.
3 NIKITHAN
AGED 62 YEARS, S/O. BALAN,
VALLATHUPARAMBIL HOUSE, KARUVANNUR P.O,
THRISSUR DISTRICT.
BY ADV V.M.KRISHNAKUMAR
RESPONDENTS:
1 JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
MUKUNDAPURAM TALUK, AYYANTHOLE,
THRISSUR PIN 680 003.
2 ASSISTANT REGISTRAR CO-OPERATIVE SOCIETIES
OFFICE OF ASSISTANT REGISTRAR, MUKUNDAPURAM
TALUK, IRINJALAKUDA, THRISSUR - 680 711.
3 ADMINISTRATOR,
KARUVANNUR SERVICE COOPERATIVE BANK LTD NO. 112
KARUVANNUR P.O, THRISSUR - 680 711
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 24 :
4 KARUVANNUR SERVICE CO-OPERATIVE BANK LTD
NO. 112,KARUVANNUR P.O, THRISSUR - 680 711
REPRESENTED BY ITS SECRETARY
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
V.BINOY RAM
S.SIDHARDHAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 25 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 27403 OF 2021
PETITIONERS:
1 PURUSHOTHAMAN V.N.
AGED 68 YEARS
S/O. NANU, CHARIVUKALAYIL HOUSE,
KUMPLAMPOIKA P.O., NARIKUZHY, PATHANAMTHITTA ,
KERALA-689661.
2 PRAKSHINI V.R.,
AGED 60 YEARS, W/O. PURUSHOTHAMAN V.N.,
CHARIVUKALAYIL HOUSE, KUMPLAMPOIKA P.O.,
NARIKUZHY, PATHANAMTHITTA , KERALA-689661.
BY ADVS.
R.RAJPRADEEP
SREEDEVI S.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF CO-
OPERATION, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, KOCHAR ROAD,
DPI JUNCTION, VAZHUTHACADU,
THIRUVANANTHAPURAM-695014.
3 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL),
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 26 :
OFFICE OF THE JOINT REGISTRAR, MINI CIVIL
STATION, PATHANAMTHITA-689533.
4 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES,
MINI CIVIL STATION, RANNI,
PATHANAMTHITTA-689672.
5 THE KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO.3526,
REPRESENTED BY ITS SECRETARY, KUMPLAMPOIKA
P.O., VADASSERIKARA, PATHANAMTHITTA-689661
6 THE SECRETARY,
KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO.3526, KUMPLAMPOIKA P.O., VADASSERIKARA,
PATHANAMTHITTA-689661.
7 THE ADMINISTRATIVE COMMITTEE
KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO.3526, REPRESENTED BY ITS CONVENER,
KUMPLAMPOIKA P.O., VADASSERIKARA,
PATHANAMTHITA - 689 661.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
SRI.T.P.PRADEEP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 27 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 27953 OF 2021
PETITIONERS:
1 PAPPACHAN K.J.
AGED 63 YEARS
SON OF JOHN K.J., KOTTOOR HOUSE,
MANGAI KADAV ROAD, UDAYAMPEROOR P.O.,
ERNAKULAM DISTRICT, PIN - 682 307.
2 PHILIP C.KURIAN
AGED 62 YEARS
SON OF KURIAKOSE C.P., CHANAKAPARACKAL HOUSE,
PAMPADY P.O., KOTTAYAM DISTRICT, PIN - 686 502.
3 REVI K.S.
AGED 66 YEARS
SON OF KUTTY K.S., SREEBHAVAN HOUSE,
KARIKKODE P.O., PERUVA,
KOTTAYAM DISTRICT, PIN - 686 610.
4 BALACHANDRAN C.K.
AGED 61 YEARS
SON OF KUTTAPPA, MULLAMKUZHY,
PERUMPAIKADE P.O.,
KOTTAYAM DISTRICT, PIN - 686 016.
5 SUDHAKARAN K.K.
AGED 67 YEARS
SON OF GOVINDAN ACHARI, MANJUVILA, PERUVA P.O.,
KOTTAYAM DISTRICT, PIN - 686 610.
6 ANITHAKUMARI M.G.
AGED 60 YEARS
DAUGHTER OF GOPALAPISHARADY, ROHINI HOUSE,
UNATHALIPADAM ROAD, EDAPPALLY P.O.,
ERNAKULAM DISTRICT, PIN -682 024.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 28 :
7 MARY PAUL K.
AGED 66 YEARS
WIFE OF JOSEPH RAJU, ELEMPLASSERIL HOUE,
KEEZHOOR P.O., THALAYOLAPARAMBU,
KOTTAYAM - 686 605.
BY ADVS.
K.T.THOMAS
MATHEW BOB KURIAN
N.SUNIL
NIKHIL BERNY
RESPONDENTS:
1 STATE OF KERALA
REP. BY SECRETARY TO GOVERNMENT, CO-OPERATION
DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
OFFICE OF JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), CIVIL STATION,
KOTTAYAM - 686 001.
3 THE DIRECTOR OF CO-OPERATIVE AUDIT
OFFICE OF THE DIRECTOR OF CO-OPERATIVE AUDIT,
5TH FLOOR, JAWAHAR SAHAKARANA BHAVAN,
DPI JUNCTION, THYCAUD,
THIRUVANANTHAPURAM - 695 014.
4 THE MANAGING COMMITTEE
HINDUSTAN NEWSPRINT EMPLOYEES CO-OPERATIVE BANK
LTD.NO.K-653, NEWSPRINT NAGAR, VELLORE,
KOTTAYAM - 686 616, REPRESENTED BY ITS
PRESIDENT.
5 HINDUSTAN NEWSPRINT EMPLOYEES CO-OPERATIVE BANK
LTD.NO.K-653
NEWSPRINT NAGAR, VELLORE, KOTTAYAM - 686 616,
REPRESENTED BY ITS SECRETARY.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 29 :
BY SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 30 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 30823 OF 2021
PETITIONER:
MATHEW P.T.
AGED 45 YEARS
S/O.LATE THOMAS MATHEW, PUNNAMOOTTIL HOUSE,
KUMPALAMPOIKA P.O.,
PATHANAMTHITTA DISTRICT - 689661.
BY ADVS.
ARUN SAMUEL
K.K.ALIAS
JITHIN BABU A
RESPONDENTS:
1 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
THIRUVANANTHAPURAM DISTRICT - 695001.
2 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL),
PATHANAMTHITTA DISTRICT - 689645.
3 THE KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526,
REPRESENTED BY ITS SECRETARY,
KUMPLAMPOIKA P.O.,
PATHANAMTHITTA DISTRICT - 689664.
4 THE BOARD OF DIRECTORS OF THE KUMPLAMPOIKA
SERVICE CO-OPERATIVE BANK LTD. NO. 3526,
REPRESENTED BY ITS PRESIDENT,
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 31 :
KUMPLAMPOIKA P.O.,
PATHANAMTHITTA DISTRICT -689664.
BY SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 32 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 14013 OF 2022
PETITIONERS:
1 K.C.BABY (EXPIRED)
AGED 88 YEARS
S/O. LATE K.A.CHACKO, KALLODIKUZHIYIL HOUSE,
KUMPLAMPOIKA P.O., PATHANAMTHITTA DISTRICT,
PIN-689661.
2 MARIYAMMA BABY,
AGED 84 YEARS
W/O. K.C.BABY, KALLODIKUZHIYIL HOUSE,
KUMPLAMPOIKA P.O., PATHANAMTHITTA DISTRICT,
PIN-689661.
ADDL.P3 ANITHA SHAJI
AGED 55 YEARS
THEKKEKKARA PUTHENVEEDU, KULATHUPUZHA P.O,
KOLLAM , PIN-691 310.
ADDL.P4 SHOBHA RENJI
AGED 53 YEARS
THALLIKALLUMKAL, CHAMMINI LANE, KALOOR P.O,
COCHIN , PIN-682 017
ADDL.P5 SHANTI REJI
AGED 52 YEARS
AARON VILLA, NEDUMPARAMBU P.O, PATHANAPURAM,
KOLLAM , PIN-689 695.
ADDL.P6 SHEEBA BABY
AGED 50 YEARS
(MENTALLY RETARDED PERSON), KALLODIKUZHIYIL
HOUSE, KUMPLAMPOIKA P.O, PATHANAMTHITTA
DISTRICT, PIN- 689 661 REPRESENTED BY NEXT
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 33 :
FRIEND AND GUARDIAN SHANTI REJI, AGED 52 YEARS,
AARON VILLA, NEDUMPARAMBU P.O, PATHANAPURAM,
KOLLAM, PIN- 689695 .
[ADDL P3 TO P6 ARE IMPLEADED AS PER ORDER DATED
01-12-2023 IN IA NO.3/2023 IN WP(C) 14013/22]
BY ADVS.
JOSEPH GEORGE
P.A.REJIMON
NIKITA NAIR C.S.
SAJEEV JOHN T.
RESPONDENTS:
1 KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO.3526, REPRESENTED BY ITS SECRETARY, HEAD
OFFICE, KUMPLAMPOIKA P.O., VADASSERIKARA,
PATHANAMTHITTA DISTRICT, PIN-689661.
2 THE PRESIDENT,
KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO.3526, HEAD OFFICE, KUMPLAMPOIKA P.O.,
VADASSERIKARA, PATHANAMTHITTA DISTRICT,
PIN-689661.
3 THE COMMITTEE OF KUMPLAMPOIKA SERVICE CO-
OPERATIVE BANK LTD. NO.3526,
KUMPLAMPOIKA P.O., PIN-689661, REPRESENTED BY
ITS PRESIDENT, HEAD OFFICE, KUMPLAMPOIKA
SERVICE CO-OPERATIVE BANK LTD. NO.3526,
KUMPLAMPOIKA P.O., PIN-689661.
4 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT,
DEPARTMENT OF CO-OPERATION, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN-695001.
5 THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
OFFICE OF THE REGISTRAR OF CO-OPERATIVE
SOCIETIES, JAWAHAR SAHAKARANA BHAVAN, DPI
JUNCTION, THYCAUD P.O., THIRUVANANTHAPURAM,
PIN-695014.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 34 :
6 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL), OFFICE OF JOINT REGISTRAR OF
CO-OPERATIVE SOCIETIES, PATHANAMTHITTA
DISTRICT, PIN-689645.
7 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL),
OFFICE OF ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES, RANNI, PATHANAMTHITTA DISTRICT,
PIN-689672.
8 THE DIRECTOR,
VIGILANCE AND ANTI-CORRUPTION BUREAU,
OPP. KSRTC DEPOT, VIKAS BHAVAN,
THIRUVANANTHAPURAM, PIN-695033.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
SRI.T.P.PRADEEP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 35 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 14699 OF 2022
PETITIONERS:
1 RAJENDRAN PILLAI C.
AGED 68 YEARS
S/O CHELLAPPAN PILLAI, THOMPILMEMEPUZHA,
THAZHAM.P.O, PATHANAMTHITTA, KERALA-689666.
2 JALAJAMONY.V,
W/O.RAJENDRAN PILLAI.C, THOMPILMEMEPUZHA,
THAZHAM.P.O, PATHANAMTHITTA, KERALA-689666
BY ADVS.
S.MUHAMMED HANEEFF
DIVYA RAVINDRAN
RESPONDENTS:
1 THE MYLAPRA SERVICE CO-OPERATIVE BANK LTD NO.
639, MYLAPRA, MYLAPRA TOWN.P.O, PATHANAMTHITTA,
KERALA-689678, REPRESENTED BY ITS SECRETARY.
2 THE PRESIDENT,
MYLAPRA SERVICE CO-OPERATIVE BANK LTD.NO.639,
MYLAPRA, MYALAPRA TOWN.P.O, PATHANAMTHITTA,
KERALA-689678.
3 THE SECRETARY,
MYLAPRA SERVICE CO-OPERATIVE BANK LTD.NO.639,
MYLAPRA, MYALAPRA TOWN.P.O, PATHANAMTHITTA,
KERALA-689678.
4 THE BRANCH MANAGER
MYLAPRA SERVICE CO-OPERATIVE BANK LTD.NO.639,
MYLAPRA, MYLAPRA TOWN.P.O, PATHANAMTHITTA,
KERALA-689678.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 36 :
5 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
THE OFFICE OF REGISTRAR OF CO-OPERATIVE
SOCIETIES, JAWAHAR SAHAKARANA BHAVAN, DPI
JUNCTION, THYCAUD.P.O, THIRUVANANTHAPURAM,
KERALA-695014.
6 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES,
4TH FLOOR, MINI CIVIL STATION,
PATHANAMTHITTA-689645.
7 THE KERALA CO-OPERATIVE DEPOSIT GUARANTEE
BOARD,
TC-25/1955(4), MANJALIKULAM ROAD, SHANTI NAGAR,
PULIMOODU, THIRUVANANTHAPURAM,KERALA-695001,
REPRESENTED BY ITS SECRETARY.
8 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY, CO-OPERATIVE
DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM,KERALA-695001.
ADDL.R9 ADMINISTRATIVE COMMITTEE,
THE MYLAPRA SERVICE COORPERATIVE BANK LIMITED
NO. 639, MYLAPRA TOWN PATHANAMTHITTA DISTRICT -
689678 (IS IMPLEADED AS PER ORDER DATED
12-01-24 IN IA 1/24 IN WPC 14699/22)
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
BIMAL K.NATH
P.D.SUBRAMANIAN NAMPOOTHIRI(K/34/1996)
DIVYA C BALAN(K/922/2002)
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 37 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 17028 OF 2022
PETITIONER:
MARIYAMMA BABY,
AGED 79 YEARS
W/O. BABY, KALAPATTIL HOUSE,
MALAYALAPUZHA ERAM P.O., KONNI TALUK,
PATTANAMTHITTA DISTRICT 689 664.
BY ADV P.JINISH PAUL
RESPONDENT:
KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526, KUMPLAMPOIKA P.O.,
PATHANAMTHITTA 689 681.
REPRESENTED BY ITS SECRETARY.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
SRI.T.P.PRADEEP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 38 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 17418 OF 2022
PETITIONERS:
1 OMANAKUNJAMMA K. K.
AGED 86 YEARS, W/O. LATE K. M. KARUNAKARAN,
KOTTAVATHUKKAL, MALAYALAPPUZHA,
THAZHAM P. O., PATHANAMTHITTA-689666.
2 SREELEKSHMI A.
AGED 37 YEARS, W/O. BIBIN K. B.,
KURAKKOTTIKKAL HOUSE, KARAKKAD P. O.,
CHENGANNUR-689504.
3 MOHANDAS N. K.
AGED 65 YEARS, S/O. LATE K. M. KARUNAKARAN,
KOTTAVATHUKKAL, MALAYALAPPUZHA,
THAZHAM P. O., PATHANAMTHITTA-689666.
4 KASHMEERA A.
AGED 37 YEARS, W/O. AMESH K.S.,
KOTTAVATHUKKAL, MALAYALAPPUZHA,
THAZHAM P. O., PATHANAMTHITTA-689666.
5 AMESH K. S.
AGED 40 YEARS, S/O. SASIKUMAR K. K.,
KOTTAVATHUKKAL, MALAYALAPPUZHA,
THAZHAM P. O., PATHANAMTHITTA-689666.
6 ASWATHY A.
AGED 31 YEARS, W/O. RAHUL RAGHAV P.,
KOTTAVATHUKKAL, MALAYALAPPUZHA,
THAZHAM P. O., PATHANAMTHITTA-689666.
BY ADV K.T.SHYAMKUMAR
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 39 :
RESPONDENTS:
1 STATE OF KERALA
DEPARTMENT OF CO-OPERATION, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, KOCHAR ROAD, DPI
JUNCTION, VAZHUTHACADU, THIRUVANANTHAPURAM-695
014.
3 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL) OFFICE OF THE JOINT REGISTRAR, MINI
CIVIL STATION, PATHANAMTHITTA-689 533.
4 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MINI CIVIL STATION, KONNI,
PATHANAMTHITTA-689 691.
5 THE MYLAPRA SERVICE CO-OPERATIVE BANK LTD. NO.
639, REPRESENTED BY ITS SECRETARY,
MYLAPRA TOWN P. O., PATHANAMTHITTA-689 678.
6 THE SECRETARY
MYLAPRA SERVICE CO-OPERATIVE BANK LTD NO. 639,
MYLAPRA TOWN P. O., PATHANAMTHITTA-689 678.
7 THE BRANCH MANAGER
MYLAPRA SERVICE CO-OPERATIVE BANK LTD NO. 639,
MANNARAKULANJI BRANCH, MANNARAKULANJI,
PATHANAMTHITTA-689 678.
8 THE ADMINISTRATIVE COMMITTEE
MYLAPRA SERVICE CO-OPERATIVE BANK LTD NO 639,
MYLAPRA TOWN P.O, PATHANAMTHITTA, 689678
REPRESENTED BY ITS CONVENOR (IS IMPLEADED AS
PER ORDER DATED 12.01.2024 IN I.A.NO.1/2024 IN
WPC 17418/22.)
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
BIMAL K.NATH
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 40 :
P.D.SUBRAMANIAN NAMPOOTHIRI(K/34/1996)
DIVYA C BALAN(K/922/2002)
K.N.SUGATHAN(K/512/2008)
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 41 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 18812 OF 2022
PETITIONERS:
1 HARI R. VISWANATH,
AGED 48 YEARS, S/O. R. VISWANATHAN NAIR,
THIRUVONAM, CHERUKOLE P.O., KOZHENCHERRY,
PATHANAMTHITTA-689 650.
2 RETNAMMA K.K.,
AGED 75 YEARS, W/O. LATE K. VISWANATHAN NAIR,
KURIANNETHU, KOTTATHOOR, AYROOR,
PATHANAMTHITTA-689 614.
BY ADVS.
SAJITH KUMAR V.
J.VISHNU
VIVEK A.V.
GODWIN JOSEPH
REMYA VARMA N.K
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY THE PRINCIPAL SECRETARY,
DEPARTMENT OF CO-OPERATION, 1ST FLOOR,
MAIN BLOCK, SECRETARIAT, PALAYAM,
THIRUVANANTHAPURAM-695 001.
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
OFFICE OF THE REGISTRAR OF CO-OPERATIVE
SOCIETIES, JAWAHAR SAHAKARANA BHAVAN, DPI
JUNCTION, THYCAUD P.O., KERALA-695 014.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 42 :
3 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES,
PATHANAMTHITTA, THIRD FLOOR, MINI CIVIL
STATION, KOZHENCHERRY, THIRUVALLA-KUMBAZHA HWY,
PATHANAMTHITTA DISTRICT-689 645.
4 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES,
RANNI, BLOCKPADI, RANNY-VADASSERIKARA ROAD,
RANNI-689 672
5 THE CHERUKOLE SERVICE CO-OPERATIVE BANK LIMITED
NO.0488, REPRESENTED BY ITS SECRETARY,
CHERKOLE, KOZHENCHERRY, PATHANAMTHITTA-689 650.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
SRI.M.V.S.NAMPOOTHIRY
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 43 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 20059 OF 2022
PETITIONER:
BINU JOHN MATHEWS
AGED 49 YEARS, S/O, M.J MATHEWS
MANAPPURATHU HOUSE UTHIMOODU P.O RANNY,
PIN-689 672.
BY ADVS.
JACOB P.ALEX
JOSEPH P.ALEX
MANU SANKAR P.
AMAL AMIR ALI
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF
COOPERATION, MAIN BLOCK, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM.
PIN - 695 001.
2 REGISTRAR OF CO-OPERATIVE SOCIETIES
OFFICE OF THE REGISTRAR OF CO-OPERATIVE
SOCIETIES JAWAHAR SAHAKARANA BHAVAN DPI
JUNCTION, THYCAUD P.O
THIRUVANANTHAPURAM- 695014, PIN - 695 014.
3 JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
4TH FLOOR, MINI CIVIL STATION,
PATHANAMTHITTA,
PIN - 689 645.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 44 :
4 ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
MALLAPALLY WEST PO, PATHANAMTHITTA,
PIN - 689 585.
5 THE MYLAPRA SERVICE CO-OPERATIVE BANK LTD NO.
639
REPRESENTED BY ITS SECRETARY MYLAPRA TOWN P.O,
PATHANAMTHITTA, PIN - 689 678.
*6 ADDL R6.DEPUTY REGISTRAR OF CO-OPERATIVE
SOCIETIES (ADMINISTRATION), MINI CIVIL STATION,
PATHANAMTHITTA, PIN - 689 645.
*7 ADDL R7.ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (PLANNING), MINI CIVIL STATION,
PATHANAMTHITTA,
PIN - 689 645.
*8 ADDL.R8.ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL),MINI CIVIL STATION,
PATHANAMTHITTA, PIN - 689 645
[ADDL. R6 TO R8 ARE IMPLEADED AS PER ORDER
DATED 06.10.2023 IN IA NO.1/2023 IN
WP(C)No.20059/2022]
BY ADVS.
BIMAL K.NATH
P.D.SUBRAMANIAN NAMPOOTHIRI(K/34/1996)
DIVYA C BALAN(K/922/2002)
P.P.THAJUDEEN, GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 45 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 20189 OF 2022
PETITIONER:
SULEKHA M.V
AGED 64 YEARS,
W/O. P. B. SOURABHAN ANATHANYIL HOUSE,
ARACHARICKAL, MALAYALAPPUZHA, ERAM P.O.,
PATHANAMTHITTA DISTRICT., PIN - 689 664.
BY ADVS.
C.S.MANU
DILU JOSEPH(D-125)
C.A.ANUPAMAN(A-503)
T.B.SIVAPRASAD(K/17/2007)
C.Y.VIJAY KUMAR(K/152/2014)
MANJU E.R.(K/000401/2016)
ANANDHU SATHEESH(K/613/2020)
ALINT JOSEPH(K/505/2020)
PAUL JOSE(K/000862/2020)
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
DEPARTMENT OF CO-OPERATION, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695 001.
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION,
THYCAUD, THIRUVANANTHAPURAM, PIN - 695 014.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 46 :
3 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
IV FLOOR, MINI CIVIL STATION, PATHANAMTHITTA.,
PIN - 689 645.
4 MYLAPRA SERVICE CO-OPERATIVE BANK LTD. NO. 689
MYLAPRA TOWN P.O., PATHANAMTHITTA,
REPRESENTED BY ITS SECRETARY., PIN - 689 678
BY ADVS.
P.P.THAJUDEEN, GOVERNMENT PLEADER
BIMAL K.NATH
P.D.SUBRAMANIAN NAMPOOTHIRI(K/34/1996)
DIVYA C BALAN(K/922/2002)
K.N.SUGATHAN(K/512/2008)
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 47 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 23634 OF 2022
PETITIONERS:
1 T.D.JOSE
AGED 70 YEARS
S/O DEVASSY, THARAKKAL HOUSE,
KARUVANNUR P.O, IRINJALAKUDA,
THRISUR DISTRICT - 680711.
2 ANNIE JOSE,
AGED 62 YEARS
W/O JOSE, THARAKKAL HOUSE,
KARUVANNUR P.O, IRINJALAKUDA,
THRISUR DISTRICT - 680711.
BY ADVS.
JOHN VIPIN
SUNIL KUMAR A.G
RESPONDENTS:
1 THE JOINT REGISTRAR (GENERAL)
OFFICE OF THE JOINT REGISTRAR CO-OPERATIVE
SOCIETIES, THRISSUR - 680003.
2 ADMINISTRATIVE COMMITTEE,
KARUVANNUR CO-OPERATIVE BANK LTD.NO. 112,
REPRESENTED BY CONVENOR, KARUVANNUR P.O,
IRINJALAKUDA, THRISSUR - 680711.
BY ADV V.BINOY RAM
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 48 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 24975 OF 2022
PETITIONER:
KANDALA SERVICE CO-OPERATIVE BANK LTD.
NO.T - 197, KANDALA P.O,
THIRUVANANTHAPURAM DISTRICT - 695512,
REPRESENTED BY ITS SECRETARY IN CHARGE,
BAIJU RAJAN R.K, AGED 44 YEARS,
SON OF RAJAIAN, BAIJU BHAVAN,
CHOORAKUZHY, AYIRA P.O, PARASALA,
THIRUVANANTHAPURAM DISTRICT.
BY ADV P.V.BABY
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL),
JAWAHAR SAHAKARANA BHAVAN,
THYCAUD P.O, THIRUVANANTHAPURAM - 695001.
2 KERALA STATE CO-OPERATIVE BANK (KERALA BANK)
REPRESENTED BY ITS CHIEF GENERAL MANAGER,
CO-BANK TOWERS,
THIRUVANANTHAPURAM DISTRICT - 695001.
3 BRANCH MANAGER,
KERALA STATE CO-OPERATIVE BANK (KERALA BANK),
KATTAKADA MAIN BRANCH,
THIRUVANANTHAPURAM DISTRICT - 695572.
4 STATE OF KERALA,
REPRESENTED BY SECRETARY TO CO-OPERATIVE
DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM - 695001.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 49 :
BY ADV THOMAS ABRAHAM
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 50 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 26256 OF 2022
PETITIONER:
N.GOPINATHAN NAIR
AGED 85 YEARS
S/O.CHELLAPPAN PILLAI RESIDING AT ATHIRA,
BHAGAVATHI NADA P.O,
BALARAMAPURAM,
THIRUVANANTHAPURAM, PIN-695501.
BY ADV K.M.MUHAMMED HUSSAIN
RESPONDENTS:
1 THE ASSISTANT REGISTRAR
CO-OPERATIVE SOCIETIES (GENERAL),
NEYYATTINKARA, NEYYANTTINKARA.P.O,
THIRUVANANTHAPURAM, PIN-695121
2 THE MANAGING DIRECTOR,
PALLICHAL FARMERS SERVICE CO-OPERATIVE BANK
LTD, VEDIVACHANKOVIL,
THIRUVANANTHAPURAM, PIN-695501.
3 PALLICHAL FARMERS SERVICE CO-OPERATIVE BANK
LTD,
VEDIVACHANKOVIL, THIRUVANANTHAPURAM,
PIN-695501.
REPRESENTED BY ITS MANAGING DIRECTOR.
BY ADVS.
C.S.MANU
DILU JOSEPH(D-125)
C.A.ANUPAMAN(A-503)
T.B.SIVAPRASAD(K/17/2007)
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 51 :
C.Y.VIJAY KUMAR(K/152/2014)
MANJU E.R.(K/000401/2016)
ALINT JOSEPH(K/505/2020)
PAUL JOSE(K/000862/2020)
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME BEEN FINALLY
HEARD ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 52 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 26487 OF 2022
PETITIONERS:
1 SAJAN BABY JOHN
AGED 64 YEARS,S/O.M.J.GEORGE
NELLIMOOTTIL APARTMENT, ROOM NO.1,
MUNDUKOTTACKAL.P.O, THAZHE VETTIPURAM,
PATHANAMTHITTA DISTRICT,, PIN - 639649
2 SUSAN SAJAN
AGED 63 YEARS
NELLIMOOTTIL APARTMENT, ROOM NO.1,
MUNDUKOTTACKAL.P.O, THAZHE VETTIPURAM,
PATHANAMTHITTA DISTRICT, PIN - 639649
BY ADVS.
S.SAJU
A.V.SAJAN
ANJANADEVI.G
RESPONDENTS:
1 STATE OF KERALA,
DEPARTMENT OF CO-OPERATION, STATE SECRETARIAT,
THIRUVANANTHAPURAM DISTRICT,,
PIN - 695001
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
THIRUVANANTHAPURAM, PIN - 695001
3 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
OFFICE OF THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES,
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 53 :
PATHANAMTHITTA DISTRICT,
PIN - 639645
4 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)
THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), KONNI ,
PATHANAMTHITTA DISTRICT, PIN - 639691
5 MYLAPRA SERVICE CO-OPERATIVE BANK LTD.NO.639
MYLAPRA TOWN .P.O,
PATHANAMTHITTA DISTRICT, PIN - 639678
6 THE MANAGER, MYLAPRA SERVICE CO-OPERATIVE BANK
LTD.NO.639,
MYLAPRA TOWN .P.O,
PATHANAMTHITTA DISTRICT, PIN - 639678
BY ADVS.
BIMAL K.NATH
P.D.SUBRAMANIAN NAMPOOTHIRI(K/34/1996)
DIVYA C BALAN(K/922/2002)
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 54 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 26557 OF 2022
PETITIONER:
PRADEEP.D
AGED 41 YEARS
PUTHUVILA PUTHEN VEEDU,
MUNDUKOTTACKAL.P.O, THAZHE VETTIPURAM,
PATHANAMTHITTA DISTRICT,, PIN - 639649
BY ADVS.
S.SAJU
A.V.SAJAN
ANJANADEVI.G
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
DEPARTMENT OF CO-OPERATION, STATE SECRETARIAT,
THIRUVANANTHAPURAM DISTRICT,
PIN - 695001
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION,
THYCAUD.P.O THIRUVANANTHAPURAM, PIN - 695014
3 JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
OFFICE OF THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES,
PATHANAMTHITTA DISTRICT, PIN - 689645
4 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL),
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 55 :
KONNI , PATHANAMTHITTA DISTRICT,PIN - 689691
5 MYLAPRA SERVICE CO-OPERATIVE BANK LTD.NO.639
REPRESENTED BY ITS SECRETARY
MYLAPRA TOWN .P.O,
PATHANAMTHITTA DISTRICT, PIN - 689678
BY ADVS.
BIMAL K.NATH
P.D.SUBRAMANIAN NAMPOOTHIRI(K/34/1996)
DIVYA C BALAN(K/922/2002)
K.N.SUGATHAN(K/512/2008)
SRI.LIJI J.VADAKEDAM
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 56 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 27185 OF 2022
PETITIONERS:
1 K.S.PURUSHOTHAMAN
AGED 81 YEARS
S/O. SANKARAN, VATTAPARAMBIL HOUSE,
MALAYALAPPUZHA, THAZHAM P.O.,
PATHANAMTHITTA-689 666
2 C.K. SUBHASHINI,
AGED 74 YEARS
W/O. K.S. PURUSHOTHAMAN,
VATTAPARAMBIL HOUSE, MALAYALAPPUZHA,
THAZHAM P.O., PATHANAMTHITTA-689 666
BY ADV K.T.SHYAMKUMAR
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
DEPARTMENT OF CO-OPERATION, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695 001
2 THE REGISTRAR
OF CO-OPERATIVE SOCIETIES,
JAWAHAR SAHAKARANA BHAVAN, KOCHAR ROAD,
DPI JUNCTION, VAZHUTHACADU,
THIRUVANANTHAPURAM-695 014
3 THE JOINT REGISTRAR
OF CO-OPERATIVE SOCIETIES (GENERAL),
OFFICE OF THE JOINT REGISTRAR, MINI CIVIL
STATION, PATHANAMTHITTA-689 533
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 57 :
4 THE ASSISTANT REGISTRAR
OF CO-OPERATIVE SOCIETIES.
MINI CIVIL STATION, KONNI,
PATHANAMTHITTA-689 691
5 THE MYLAPRA SERVICE CO-OPERATIVE BANK LTD NO.
639,
REPRESENTED BY ITS SECRETARY,
MYLAPRA TOWN P.O., PATHANAMTHITTA-689 678
6 THE SECRETARY,
MYLAPRA SERVICE CO-OPERATIVE BANK LTD NO. 639,
MYLAPRA TOWN P.O., PATHANAMTHITTA-689 678
7 THE BRANCH MANAGER,
MYLAPRA SERVICE CO-OPERATIVE BANK LTD NO. 639,
MANNARAKULANJI BRANCH,
MANNARAKULANJI, PATHANAMTHITTA-689 678
BY ADVS.
BIMAL K.NATH
P.D.SUBRAMANIAN NAMPOOTHIRI(K/34/1996)
DIVYA C BALAN(K/922/2002)
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 58 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 28784 OF 2022
PETITIONER:
LESEENTHA.P.A
AGED 60 YEARS
W/O. BABY T.J, THURUTHIPALLIL HOUSE,
THOTTAPURA, AKATHETHARA P.O,
PALAKKAD- 678008.
BY ADVS.
A.V.INDIRA
AKHIL RAJ
AKHIL GEORGE
GAJENDRA SINGH RAJPUROHIT
LIYA ELZA ALEX
RESPONDENTS:
1 KUZHALMANDAM BLOCK RURAL CREDIT CO-OPERATIVE
SOCIETY LTD.
KANNANUR, KANNAD P.O.,
PALAKKAD- 678701, REPRESENTED BY ITS SECRETARY.
2 MR. N. VINEESH,
FORMER PRESIDENT, KUZHALMANDAM BLOCK RURAL
CREDIT CO-OPERATIVE SOCIETY LTD. NO. 1321,
KANNANUR, KANNAD P.O.,
PALAKKAD- 678701, NOW RESIDING AT KADAKKURISSY,
KANNADI, PALAKKAD DISTRICT 678001.
3 ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL),
CIVIL STATION, PALAKKAD- 678001.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 59 :
4 JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL),
CIVIL STATION, PALAKKAD- 678001.
5 REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION,
THYCAD THIRUVANANTHAPURAM - 695014.
6 STATE OF KERALA,
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE
GOVERNMENT, CO-OPERATIVE DEPARTMENT,
SECRETARIAT THIRUVANANTHAPURAM-695001.
BY ADVS.
MATHEW BOB KURIAN
K.T.THOMAS
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 60 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 28813 OF 2022
PETITIONERS:
1 JOSE P.C.,
AGED 63 YEARS
S/O.P.P.CHAKKORU, 23 PULIKKOTTIL,
KEERIYAD, KANNADI, KANNADI P.O.,
PALAKKAD-678 701.
2 EASTHER P.LKURIAN,
AGED 62 YEARS
W/O.JOSE.P.C., , 23 PULIKKOTTIL,
KEERIYAD, KANNADI, KANNADI P.O.,
PALAKKAD-678 701.
3 JERIN P.JOSE,
AGED 35 YEARS
S/O.P.C.JOSE, 23 PULIKKOTTIL, KEERIYAD,
KANNADI, KANNADI P.O., PALAKKAD-678 701.
BY ADVS.
A.V.INDIRA
AKHIL RAJ
AKHIL GEORGE
GAJENDRA SINGH RAJPUROHIT
LIYA ELZA ALEX
RESPONDENTS:
1 KUZHALMANDAM BLOCK RURAL CREDIT CO-OPERATIVE
SOCIETY LTD. NO. 1321,
KANNANUR, KANNADI P.O.,
PALAKKAD-678 701,REPRESENTED BY ITS SECRETARY.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 61 :
2 MR.N.VINEESH,
FORMER PRESIDENT,
KUZHALMANDAM BLOCK RURAL CREDIT CO OPERATIVE
SOCIETY LTD. NO.1321, KANNANUR, KANNADI P.O.,
PALAKKAD-678 701,
AGED 42 YEARS,
S/O.NEEAKANDAN ERATTUKULAM,
KADAKKURISSY, KANNADI,
PALAKKAD DISTRICT-678 001.
3 ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES
(GEENRAL),
CIVIL STATION,
PALAKKAD-678 001.
4 JOINT REGISTRAR OF CO OPERATIVE SOCIEITES
(GENERAL),
CIVIL STATION,
PALAKKAD-678 001.
5 REGISTRAR OF CO OPERATIVE SOCIEITES,
JAWAHAR SAHAKARANA BHAVAN,
DPI JUNCTION, THYCAD P.O.,
THIRUVANATHAPURAM-695 014.
6 STATE OF KERALA,
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE
GOVERNMENT,
CO -OPERATIVE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
BY ADVS.
MATHEW BOB KURIAN
K.T.THOMAS
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 62 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 28910 OF 2022
PETITIONERS:
1 PRASAD K.
AGED 46 YEARS
S/O.KRISHNANKUTTY C.,
8 PRASAD NIVAS, MANALUR,
KANNADI P.O., MANALUR, PALAKKAD - 678 701.
2 KRISHNANKUTTY C.
AGED 75 YEARS
S/O.CHAMIKUTTY, 8 PRASAD NIVAS,
MANALUR, KANNADI P.O.,
MANALUR, PALAKKAD - 678 701.
3 PRABHALA P.
AGED 63 YEARS
W/O.KRISHNANKUTTY C.C., 8 PRASAD NIVAS,
MANALUR, KANNADI P.O.,
MANALUR, PALAKKAD - 678 701.
4 BINU B.
AGED 34 YEARS
W/O.PRASAD K.,
8 PRASAD NIVAS, MANALUR,
KANNADI P.O., MANALUR,
PALAKKAD - 678 701.
BY ADVS.
A.V.INDIRA
AKHIL RAJ
AKHIL GEORGE
GAJENDRA SINGH RAJPUROHIT
LIYA ELZA ALEX
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 63 :
RESPONDENTS:
1 KUZHALMANDAM BLOCK RURAL CREDIT CO-OPERATIVE
SOCIETY LTD.
NO.1321, KANNANUR, KANNADI P.O.,
PALAKKAD - 678 701, REPRESENTED BY ITS
SECRETARY.
2 N.VINEESH
FORMER PRESIDENT, KUZHALMANDAM BLOCK RURAL
CREDIT CO-OPERATIVE SOCIETY LTD.NO.1321,
KANNANUR, KANNADI P.O., PALAKKAD - 678 701,
AGED 42 YEARS, S/O.NEELAKANDAN ERATTUKULAM,
KADAKKURISSY, KANNADI,
PALAKKAD DISTRICT - 678 001.
3 ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
CIVIL STATION, PALAKKAD - 678 001.
4 JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
CIVIL STATION, PALAKKAD - 678 001.
5 REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION,
THYCAUD P.O., THIRUVANANTHAPURM - 695 014.
6 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE
GOVERNMENT,
DEPARTMENT OF CO-OPERATION, SECRETARIAT,
THIRUVANANTHAPURM -695 001.
BY ADV K.T.THOMAS
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
SRI.MATHEW B.KURIAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 64 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 32316 OF 2022
PETITIONER:
INSIGHT CHITS PRIVATE LIMITED
REPRESENTED BY THE ITS MANAGING DIRECTOR,
BUILDING NO.VII/159 A, INVEST COMPLEX,
URAKAM.P.O,THRISSUR-680562.
BY ADVS.
V.G.ARUN (K/795/2004)
NEERAJ NARAYAN
V.JAYA RAGI
R.HARIKRISHNAN (KAMBISSERIL)
AVANEETH S.R.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF CO-
OPERATIVE SOCIETIES,
ROOM NO.378 SECRETARIAT, STATUE,
THIRUVANANTHAPURAM-695001.
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
OFFICE OF THE CO-OPERATIVE SOCIETIES,
JAWAHAR SAHAKARANA BHAVAN,
THYCADU, THIRUVANANTHAPURAM-695014.
3 KARUVANNUR SERVICE CO-OPERATIVE BANK,
REPRESENTED BY ITS SECRETARY KARUVANNUR,
THRISSUR-680711.
4 KARUVANNUR SERVICE CO OPERATIVE BANK,
MAPRANAM BRANCH,
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 65 :
REPRESENTED BY ITS MANAGER MAPRANAM,
MADAYIKONAM-680712.
BY ADV V.BINOY RAM
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 66 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 32353 OF 2022
PETITIONERS:
1 SOSAMMA EC
AGED 62 YEARS, W/O DR THOMAS JOHN MAMPRA,
MAMPRA HOUSE, NEAR KSRTC BUS STAND,
PATHANAMTHITTA POST, PATHANAMTHITTA - 689645.
2 DR THOMAS JOHN MAMPRA
AGED 63 YEARS
S/O JOHN, MAMPRA HOUSE, NEAR KSRTC BUS STAND,
PATHANAMTHITTA POST, PATHANAMTHITTA - 689645
3 DR JOHN MAJOR THOMAS
AGED 32 YEARS
S/O DR THOMAS JOHN MAMPRA, MAMPRA HOUSE,
NEAR KSRTC BUS STAND, PATHANAMTHITTA POST,
PATHANAMTHITTA DISTRICT,, PIN - 689645
4 JITYA JOHN
AGED 26 YEARS, W/O DR JOHN MAJOR THOMAS,
MAMPRA HOUSE, NEAR KSRTC BUS STAND,
PATHANAMTHITTA POST, PATHANAMTHITTA - 689645
BY ADVS.
ARUN CHANDRAN
HARIMOHAN
RESPONDENTS:
1 REGISTRAR OF COOPERATIVE SOCIETIES
OFFICE OF THE REGISTRAR OF COOPERATIVE
SOCIETIES, JAWAHAR SAHAKARANA BHAVAN, DPI
JUNCTION, THYCAUD POST, THIRUVANANTHAPURAM
DISTRICT,, PIN - 695014
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 67 :
2 THE JOINT REGISTRAR OF COOPERATIVE SOCIETIES,
3RD FLOOR, MINI CIVIL STATION,
PATHANAMTHITTA DISTRICT,, PIN - 689645
3 THE ASSISTANT REGISTRAR OF COOPERATIVE
SOCIETIES [GENERAL] OFFICE OF THE ASSISTANT
REGISTRAR OF COOPERATIVE SOCIETIES, KONNI,
PATHANAMTHITTA DISTRICT,, PIN - 689645.
4 THE MYLAPRA SERVICE COOPERATIVE- BANK LIMITED
NO. 639, MYLAPRA TOWN POST, PATHANAMTHITTA
DISTRICT, R EPRESENTED BY ITS SECRETARY,
PIN - 689678
5 THE BOARD OF DIRECTORS
THE MYLAPRA SERVICE COOPERATIVE- BANK LIMITED
NO. 639, MYLAPRA TOWN POST, PATHANAMTHITTA
DISTRICT, R EPRESENTED BY ITS PRESIDENT.,
PIN - 689678
ADDL.R6 THE ADMINISTRATIVE COMMITTEE
THE MYLAPRA SERVICE COOPERATIVE BANK LIMITED
NO 639, MYLAPRA TOWN PATHANAMTHITTA DISTRICT,
REPRESENTED BY ITS CONVENER.
( ADDITIONAL 6TH RESPONDENT IS IMPLEADED AS PER
ORDER DATED 18.09.2023 IN I.A.NO.1 OF 2023.]
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
LIJI.J.VADAKEDOM
BIMAL K.NATH
DIVYA C BALAN
P.D.SUBRAMANIAN NAMPOOTHIRI
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 68 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 34667 OF 2022
PETITIONER/S:
VINEETHA KOSHY
AGED 47 YEARS, D/O KOSHY
MUKKARANATHU HOUSE, KUMPLAMPOIKA P.O.,
PATHANAMTHITTA PIN - 689661
BY ADV M.V.RAJENDRAN NAIR
RESPONDENT:
THE SECRETARY
THE SECRETARY, KUMPLAMPOIKA SERVICE
CO.OPERATIVE BANK LTD., THALACHIRA BRANCH,
KUMPLAMPOIKA P.O, PATHANAMTHITTA DIST.
PIN.689661., PIN - 689661
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
SRI.T.P.PRADEEP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 69 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 34978 OF 2022
PETITIONER:
THOMAS VARGHESE
AGED 66 YEARS, S/O. K.T.THOMAS,
KOIKKALLATHU PADINJARATHIL, KEEZHUKARA,
KOZHENCHERRY P.O, PATHANAMTHITTA -689641.
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL), PATHANAMTHITTA
PATHANAMTHITTA, PATHANAMTHITTA -689 645.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL),
RANNI, PATHANAMTHITTA DISTRICT-PIN-689 672.
3 THE CHERUKOLE SERVICE CO-OPERATIVE BANK
LTD.NO.Q 488, REPRESENTED BY ITS SECRETARY,
CHERUKOLE P.O, PATHANAMTHITTA -689 650.
4 THE BOARD OF DIRECTORS OF CHERUKOLE SERVICE CO-
OPERATIVE BANK LTD.NO.Q 488,
REPRESENTEDBY ITS PRESIDENT, CHERUKOLE.P.O,
PATHANAMTHITTA DISTRICT, PIN-689650.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENET PLEADER
M.V.S.NAMPOOTHIRY
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 70 :
SURABHI SURENDRAN
ASWATHY BOSE
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 71 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 35011 OF 2022
PETITIONERS:
1 K.P.SASIDHARAN PILLAI
AGED 67 YEARS, S/O K. K. PARAMESWARAN PILLAI,
KAMALALAYAM, KATTOOR PO, KOZHENDER,
PATHANAMTHITTA DISTRICT-PIR-689 650.
2 VASANTHAM P N,
W/O.K.P.SASIDHARAN PILLAI,
KAMALALAYAM, KATTOOR PO, KOZHEDEN,
PATHANAMTHITTA DISTRICT-PIN-689 650.
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL), PATHANAMTHITTA,
PATHANAMTHITA DISTRICT -689645.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), RANNI,
PATHANAMTHITTA DISTRICT-689 672.
3 THE CHERUKDLE SERVICE CO-OPERATIVE BANK LTD
NO.Q 488, REPRESENTED BY ITS SECRETARY,
CHERUKOLE PO, PATHANAMTHITTA -689 650.
4 THE BOARD OF DIRECTORS OF THE CHERUKOLE SERVICE
CO-OPERATIVE BANK LTD NO.Q 482, REPRESENTED BY
ITS PRESIDENT, CHERUKOLE PO,
PATHANAMTHITTA DISTRICT-PIN-689 650.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 72 :
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENET PLEADER
M.V.S.NAMPOOTHIRY
SURABHI SURENDRAN
ASWATHY BOSE
THIS WRIT PETITION (CIVIL) HAVING COME BEEN FINALLY
HEARD ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 73 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 35104 OF 2022
PETITIONERS:
1 GOPALAKRISHNAN NAIR,
AGED 84 YEARS, S/O.AYYAPPAN NAIR,
THANATHU HOUSE, KATTOOR P.O, KOZHENCHERRY,
PATHANAMTHITTA DISTRICT-PIN-689 650.
2 LEELAMANI AMMA T.K,
W/O.GOPALAKRISHNAN NAIR, THANATHU HOUSE,
KATTOOR P.O, KOZHENCHERRY,
PATHANAMTHITTA DISTRICT-PIN-689 650.
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL), PATHANAMTHITTA,
PATHANAMTHITTA DISTRICT-PIN-689 645.
2 THE ASSISTANT REGISTRAR
OF CO-OPERATIVE SOCIETIES (GENERAL), RANNI,
PATHANAMTHITTA DISTRICT-PIN-689 672.
3 THE CHERUKOLE SERVICE CO-OPERATIVE BANK LTD
NO.Q 488, REPRESENTED BY ITS SECRETARY,
CHERUKOLE P.O, PATHANAMTHITTA -689 650.
4 THE BOARD OF DIRECTORS OF THE CHERUKOLE SERVICE
CO-OPERATIVE BANK LTD NO.Q 488, REPRESENTED BY
ITS PRESIDENT, CHERUKOLE P.O,
PATHANAMTHITTA DISTRICT-PIN-689 650.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 74 :
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENET PLEADER
M.V.S.NAMPOOTHIRY
SURABHI SURENDRAN
ASWATHY BOSE
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 75 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 35105 OF 2022
PETITIONER:
SASIDHARAN NAIR C.K
AGED 63 YEARS, S/O.KESAVAN NAIR, CHERUKARA
THUNDIYIL HOUSE, CHERUKOL P.O, KOZHENCHERRY,
PATHANAMTHITTA DISTRICT-PIN-689 650.
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL), PATHANAMTHITTA,
PATHANAMTHITTA DISTRICT-689 645.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)RANNI,
PATHANAMTHITTA DISTRICT-PIN-689 672.
3 THE CHERUKOLE SERVICE CO-OPERATIVE BANK LTD
NO.Q 488, REPRESENTED BY ITS SECRETARY,
CHERUKOLE P.O, PATHANAMTHITTA 689 650.
4 THE BOARD OF DIRECTORS OF THE CHERUKOLE SERVICE
CO-OPERATIVE BANK LTD NO.Q 488,
REPRESENTED BY ITS PRESIDENT, CHERUKOLE P.O,
PATHANAMTHITTA DISTRICT-PIN-689 650.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENET PLEADER
M.V.S.NAMPOOTHIRY
SURABHI SURENDRAN
ASWATHY BOSE
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 76 :
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 77 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 35110 OF 2022
PETITIONER:
PHILIPOSE MATHEW
AGED 63 YEARS, S/O.LATE C.M.MATHAI,
CHERIYAMANNIL HOUSE, CHERUKOLE P.O,
KOZHENCHERRY, PATHANAMTHITTA -689 650.
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL), PATHANAMTHITTA,
PATHANAMTHITTA DISTRICT,
PIN-689 645.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL),
RANNI,
PATHANAMTHITTA DISTRICT
PIN-689 672.
3 THE CHERUKOLE SERVICE CO-OPERATIVE BANK LTD
NO.Q 488, REPRESENTED BY ITS SECRETARY,
CHERUKOLE P.O,
PATHANAMTHITTA -689 650.
4 THE BOARD OF DIRECTORS OF THE CHERUKOLE SERVICE
CO-OPERATIVE BANK LTD NO.Q 488,
REPRESENTED BY ITS PRESIDENT,
CHERUKOLE P.O,
PATHANAMTHITTA DISTRICT-PIN-689 650.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 78 :
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENET PLEADER
M.V.S.NAMPOOTHIRY
SURABHI SURENDRAN
ASWATHY BOSE
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 79 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 35271 OF 2022
PETITIONERS:
1 K.RADHAKRISHNAN,
AGED 69 YEARS, S/O.A.K.KRISHNA PILLAI,
PUNNOOR HOUSE, KATTOOR P.O, KOZHENCHERRY,
PATHANAMTHITTA DISTRICT-PIN-689 650.
2 RAHUL KRISHNAN,
S/O.K.RADHAKRISHNAN, PUNNOOR HOUSE, KATTOOR
P.O, KOZHENCHERRY,
PATHANAMTHITTA DISTRICT-PIN-689 650.
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL), PATHANAMTHITTA -689 645.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), RANNI,
PATHANAMTHITTA DISTRICT-PIN-689 672.
3 THE CHERUKOLE SERVICE CO-OPERATIVE BANK LTD
NO.Q 488, REPRESENTED BY ITS SECRETARY,
CHERUKOLE P.O,
PATHANAMTHITTA DISTRICT-PIN-689 650.
4 THE BOARD OF DIRECTORS OF THE CHERUKOLE SERVICE
CO-OPERATIVE BANK LTD NO.Q 488,
REPRESENTED BY ITS PRESIDENT, CHERUKOLE P.O,
PATHANAMTHITTA DISTRICT-PIN-689 650.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 80 :
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENET PLEADER
M.V.S.NAMPOOTHIRY
SURABHI SURENDRAN
ASWATHY BOSE
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 81 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 35295 OF 2022
PETITIONER:
SUKUMARAN NAIR K K
AGED 83 YEARS, S/O.KESAVAPILLAI,
PAROORPARAMBIL HOUSE, CHERUKOLE.P.O,
KOZHENCHERRY, PATHANAMTHITTA -689650.
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL), PATHANAMTHITTA DISTRICT 689645.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), RANNI,
PATHANAMTHITTA DISTRICT, PIN-689672.
3 THE CHERUKOLE SERVICE CO-OPERATIVE BANK LTD.
NO.Q 488, REPRESENTED BY ITS SECRETARY,
CHERUKOLE.P.O, PATHANAMTHITTA -689650.
4 THE BOARD OF DIRECTORS OF THE CHERUKOLE SERVICE
CO-OPERATIVE BANK LTD.NO. Q 488,
REPRESENTED BY ITS PRESIDENT, CHERUKOLE.P.O,
PATHANAMTHITTA DISTRICT, PIN-689650.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENET PLEADER
M.V.S.NAMPOOTHIRY
SURABHI SURENDRAN
ASWATHY BOSE
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 82 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 35413 OF 2022
PETITIONER:
K.S.THOMAS,
AGED 70 YEARS, S/O.LATE P.M.SAMUEL,
KONDATHARAYIL HOUSE, CHERUKOLE P.O,
KOZHENCHERRY, PATHANAMTHITTA -689 650.
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL), PATHANAMTHITTA -689 645.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), RANNI,
PATHANAMTHITTA DISTRICT-PIN-689 672.
3 THE CHERUKOLE SERVICE CO-OPERATIVE BANK LTD
NO.Q 488, REPRESENTED BY ITS SECRETARY,
CHERUKOLE P.O, PATHANAMTHITTA -689 650.
4 THE BOARD OF DIRECTORS OF THE CHERUKOLE SERVICE
CO-OPERATIVE BANK LTD NO.Q 488,
REPRESENTED BY ITS PRESIDENT, CHERUKOLE P.O,
PATHANAMTHITTA DISTRICT-PIN-689 650.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENET PLEADER
M.V.S.NAMPOOTHIRY
SURABHI SURENDRAN
ASWATHY BOSE
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 83 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 35443 OF 2022
PETITIONERS:
1 K.K.VIJAYAN NAIR
S/O.LATE KESAVAN NAIR,
SAKTHI BHAVAN, KATTOOR P.O, KOZHENCHERRY,
PATHANAMTHITTA DISTRICT-PIN-689 650.
2 RETNAMMA,
W/O.K.K.VIJAYAN NAIR, SAKTHI BHAVAN,
KATTOOR P.O, KOZHENCHERRY,
PATHANAMTHITTA DISTRICT-PIN-689 650.
3 PRASAD KUMAR,
S/O.K.K.VIJAYAN NAIR, SAKTHI BHAVAN,
KATTOOR P.O, KOZHENCHERRY,
PATHANAMTHITTA DISTRICT-PIN-689 650.
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES(GENERAL), PATHANAMTHITTA,
PATHANAMTHITTA DISTRICT-PIN-689 645.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), RANNI,
PATHANAMTHITTA DISTRICT-PIN-689 672.
3 THE CHERUKOLE SERVICE CO-OPERATIVE BANK LTD
NO.Q 488, REPRESENTED BY ITS SECRETARY,
CHERUKOLE P.O, PATHANAMTHITTA DISTRICT,
PIN-689 650.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 84 :
4 THE BOARD OF DIRECTORS OF THE CHERUKOLE
SERVICE CO-OPERATIVE BANK LTD NO.Q 488,
REPRESENTED BY ITS PRESIDENT, CHERUKOLE P.O,
PATHANAMTHITTA DISTRICT-PIN-689 650.
BY ADVS.
SRI.M.V.S.NAMPOOTHIRY
SMT.SURABHI SURENDRAN
SMT.ASWATHY BOSE
SRI.JACOB JACOB(K/09/2020)
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 85 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 35470 OF 2022
PETITIONERS:
1 P.R.SASIDHARAN NAIR
S/O.LATE P.V.RAGHAVAN NAIR, PARAPPALLIL
'ASIRWAD', CHERUKOLE P.O, KOZHENCHERRY,
PATHANAMTHITTA DISTRICT
PIN-689 650.
2 CHANDRAVALLY PANICKER,
W/O.P.R.SASIDHARAN NAIR, PARAPPALLIL
'ASIRWAD', CHERUKOLE P.O, KOZHENCHERRY,
PATHANAMTHITTA DISTRICT-PIN-689 650.
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), PATHANAMTHITTA,
PATHANAMTHITTA DISTRICT-PIN-689 645.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), RANNI,
PATHANAMTHITTA DISTRICT-PIN-689 672.
3 THE CHERUKOLE SERVICE CO-OPERATIVE BANK LTD
NO.Q 488, REPRESENTED BY ITS SECRETARY,
CHERUKOLE P.O, PATHANAMTHITTA DISTRICT
PIN-689 650.
4 THE BOARD OF DIRECTORS OF THE CHERUKOLE
SERVICE CO-OPERATIVE BANK LTD NO.Q 488,
REPRESENTED BY ITS PRESIDENT, CHERUKOLE P.O,
PATHANAMTHITTA DISTRICT-PIN-689 650.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 86 :
BY ADVS.
M.V.S.NAMPOOTHIRY
SURABHI SURENDRAN
ASWATHY BOSE
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 87 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 35495 OF 2022
PETITIONER:
G.RETNAMMA
W/O.LATE K.N.SIVASANKARAN NAIR,
VAISAKHAM, CHERUKOLE P.O, KOZHENCHERRY,
PATHANAMTHITTA DISTRICT, PIN-689 650.
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL), PATHANAMTHITTA, PATHANAMTHITTA
DISTRICT, PIN-689 645.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), RANNI,
PATHANAMTHITTA DISTRICT, PIN-689 672.
3 THE CHERUKOLE SERVICE CO-OPERATIVE BANK LTD
NO.Q 488, REPRESENTED BY ITS SECRETARY,
CHERUKOLE P.O, PATHANAMTHITTA DISTRICT,
PIN-689 650.
4 THE BOARD OF DIRECTORS OF THE CHERUKOLE
SERVICE CO-OPERATIVE BANK LTD NO.Q 488,
REPRESENTED BY ITS PRESIDENT, CHERUKOLE P.O,
PATHANAMTHITTA DISTRICT, PIN-689 650.
BY ADVS.
M.V.S.NAMPOOTHIRY
SURABHI SURENDRAN
ASWATHY BOSE
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 88 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 35498 OF 2022
PETITIONERS:
1 G.THANKAMMA
M/O.LEELAMANI M.G,
MADAPLATHU, KATTOOR P.O, KOZHENCHERRY,
PATHANAMTHITTA DISTRICT-PIN-689 650.
2 P.R.RADHAMANI,
W/O.ANILKUMAR C.,
MADAPLATHU, KATTOOR P.O, KOZHENCHERRY,
PATHANAMTHITTA DISTRICT -PIN-689 650.
3 GIRISH KUMAR,
S/O.LATE GOPINATHAN NAIR,
MADAPLATHU, KATTOOR P.O, KOZHENCHERRY,
PATHANAMTHITTA DISTRICT-PIN-689 650.
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), PATHANAMTHITTA,
PATHANAMTHITTA DISTRICT-PIN-689 645.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), RANNI,
PATHANAMTHITTA DISTRICT-PIN-689 672.
3 THE CHERUKOLE SERVICE CO-OPERATIVE BANK LTD
NO.Q 488, REPRESENTED BY ITS SECRETARY,
CHERUKOLE P.O, PATHANAMTHITTA DISTRICT,
PIN-689 650.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 89 :
4 THE BOARD OF DIRECTORS OF THE CHERUKOLE
SERVICE CO-OPERATIVE BANK LTD NO.Q 488,
REPRESENTED BY ITS PRESIDENT, CHERUKOLE P.O,
PATHANAMTHITTA DISTRICT-PIN-689 650.
BY ADVS.
M.V.S.NAMPOOTHIRY
SURABHI SURENDRAN
ASWATHY BOSE
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 90 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 35527 OF 2022
PETITIONERS:
1 T.K.JAGATHAMMA,
W/O.T.R.RAMESHAN NAIR,
RAMESH BHAVAN, KATTOOR P.O, KOZHENCHERRY,
PATHANAMTHITTA DISTRICT-PIN-689 650.
2 RATHEESH R.,
S/O.T.R.RAMESHAN NAIR,
RAMESH BHAVAN, KATTOOR P.O, KOZHENCHERRY,
PATHANAMTHITTA DISTRICT-PIN-689 650.
3 REKHA R.NAIR,
D/O.T.R.RAMESHAN NAIR,
RAMESH BHAVAN, KATTOOR P.O, KOZHENCHERRY,
PATHANAMTHITTA DISTRICT-PIN-689 650.
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), PATHANAMTHITTA,
PATHANAMTHITTA DISTRICT-PIN-689 645.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), RANNI,
PATHANAMTHITTA DISTRICT-PIN-689 672.
3 THE CHERUKOLE SERVICE CO-OPERATIVE BANK LTD
NO.Q 488, REPRESENTED BY ITS SECRETARY,
CHERUKOLE P.O, PATHANAMTHITTA DISTRICT
PIN-689 650.
4 THE BOARD OF DIRECTORS OF THE CHERUKOLE
SERVICE CO-OPERATIVE BANK LTD NO.Q 488,
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 91 :
REPRESENTED BY ITS PRESIDENT, CHERUKOLE P.O,
PATHANAMTHITTA DISTRICT, PIN-689 650.
BY ADVS.
M.V.S.NAMPOOTHIRY
SURABHI SURENDRAN
ASWATHY BOSE
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 92 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 36196 OF 2022
PETITIONER:
UNNIKRISHNA PILLAI S
KOLAVELIL VEEDU, KALAYAPURAM P.O.,
KOTTARAKKARA 691 560.
BY ADV.
P.RAVEENDRAN PILLAI
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY THE SECRETARY, DEPARTMENT
OF CO-OPERATION, STATE SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
OFFICE OF THE REGISTRAR OF CO-OPERATIVE
SOCIETIES, JAWAHAR BHAVAN, JAGATHY,
THIRUVANANTHAPURAM-695014.
3 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES,
KOLLAM COLLECTORATE, KOLLAM-691501.
4 THE THAMARAKKUDY SERVICE CO-OPERATIVE BANK
LTD.NO.2815, THAMARAKKUDY.P.O, KOTTARAKKARA,
REPRESENTED BY ITS SECRETARY, THE THAMARAKKUDY
SERVICE CO-OPERATIVE BANK LTD.NO.2815 ,
THAMARAKKUDY PO, KOTTARAKKARA, PIN-691560.
5 THE ADMINISTRATOR,
THE THAMARAKKUDY SERVICE CO-OPERATIVE BANK LTD.
NO.2815, THAMARAKKUDY.P.O, KOTTARAKKARA,
PIN-691560.
BY SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 93 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 36382 OF 2022
PETITIONERS:
1 VENUGOPALAN P M.,
AGED 82 YEARS,
S/O. ACHUTHAN NAIR, 'SREE SAILAM',
P.O.KALAPETTY, KUZHALMANNAM,
PALAKKAD DISTRICT - 678 702.
2 JAYASANKAR.K.,
AGED 56 YEARS
S/O. PARAMESWARAN NAIR, 'SREYAS'
PATTATHILVEEDU, POOVAKODE, KANNADY,
KINASSERI, PALAKKAD DISTRICT, PIN - 678 701.
3 RATHEESH.P.,
AGED 39 YEARS
S/O. PONNAN, PEEYES', VENNAKKARA,
NURANI, PALAKKAD DISTRICT, PIN - 678 004.
4 SHANMUGAN.A.,
AGED 53 YEARS
S/O. ANDI, 'LAKSHMI NIVAS', KAZHCHAPPARAMBU,
KANNADI, PALAKKAD DISTRICT, PIN - 678 701.
5 REGUNATHAN,
MANJALI HOUSE, PULLAMPADAM, MUDAPPALLOOR.P.O.,
PALAKKAD DISTRICT, PIN - 678 705.
BY ADVS.
M.SASINDRAN
P.SHAHEED
RESPONDENTS:
1 KUZHALMANNAM BLOCK RURAL CREDIT COOPERATIVE
SOCIETY LTD NO.P 1321, KANNANUR,
P.O.KANNADI - 688 536, PALAKKAD DISTRICT,
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 94 :
REPRESENTED BY ITS SECRETARY.
2 THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), OFFICE OF THE JOINT
REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
PALAKKAD DISTRICT, PIN - 678 001.
3 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL) OFFICE OF THE JOINT
REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
ALATHUR, PALAKKAD DISTRICT - 678 001.
4 STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT,
DEPARTMENT OF CO-OPERATION, SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
BY ADVS.
MATHEW BOB KURIAN
K.T.THOMAS
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 95 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 38687 OF 2022
PETITIONER:
MANOJ KUMAR P A
AGED 45 YEARS, KOTTADICHIRA HOUSE,
PANAVALLI MURI, PANAVALLI VILLAGE,
CHERTHALA TALUK, ALAPPUZHA, PIN - 688526
BY ADVS.
T.K.RADHAKRISHNAN
S.SREEDEVI(ALP)
CHITHRA R.SHENOY
T.R.HARI KRISHNAN
MOHAMMAD SABIR V.A
K.S.SREEREKHA
RESPONDENTS:
1 THE ASSISTANT REGISTRAR OF CO-OP SOCIETIES
DEPARTMENT OF CO-OP. SOCIETY, CHERTHALA,
ALAPPUZHA DISTRICT, PIN - 688534
2 AROOR CENTRAL SERVICE CO-OP. BANK LTD
REG. NO. 617, CHERTHALA, PIN - 688534
REPRESENTED BY ITS SECRETARY
BY ADVS.
SHAJI THANKAPPAN
SUBIN K SUDHEER(K/000891/2017)
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 96 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 38742 OF 2022
PETITIONER:
SASIDHARAN PILLAI B
AGED 71 YEARS, S/O. BALAKRISHNA PILLAI,
RESIDING AT REVATHY BHAVAN,
NERYAMANGALAM COLONY, NERYAMANGALAM P.O.,
ERNAKULAM DISTRICT 686693, PIN - 686693
BY ADVS.
MANU GOVIND
A.JAYASANKAR
RESPONDENTS:
1 JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL) KOLLAM, CIVIL STATION,
KOLLAM DISTRICT 691013, PIN - 691013
2 ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL) KOTTARAKKARA, KOLLAM DISTRICT 691506,
3 THE THAMARAKKUDY SERVICE CO-OPERATIVE BANK LTD
NO. 2815, THAMARAKKUDY, MYLOM 691560,
KOLLAM DISTRICT, REPRESENTED BY ITS SECRETARY
BY ADV.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 97 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 41903 OF 2022
PETITIONERS:
1 NISHA CHANDRAN,
AGED 33 YEARS, W/O.SUJITH S.,
'VYSHNAVAM', PALAKARA, KADUTHURUTHY P.O,
KOTTAYAM DISTRICT-PIN-686 604.
2 LEELA GOPALAKRISHNAN,
W/O.GOPALAKRISHNAN NAIR, PUTHIYEDATH
PUTHENPURAYIL, VELLASSERY, KADUTHURUTHY P.O,
KOTTAYAM DISTRICT-PIN-686 604.
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), KOTTAYAM,
KOTTAYAM DISTRICT-PIN-686 001.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), VAIKOM,
KOTTAYAM DISTRICT-PIN-686 141.
3 THE BOARD OF DIRECTORS OF THE VAIKOM TALUK
FARMING & TRADING CO-OPERATIVE SOCIETY LTD
NO.K.672, REPRESENTED BY ITS PRESIDENT,
KADUTHURUTHY, KOTTAYAM DISTRICT-PIN-686 604.
4 THE VAIKOM TALUK FARMING & TRADING
CO-OPERATIVE SOCIETY LTD NO.K.672,
REPRESENTED BY ITS SECRETARY, KADUTHURUTHY,
KOTTAYAM DISTRICT-PIN-686 604.
BY ADVS.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 98 :
T.SHIHABUDHEEN
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 99 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 41905 OF 2022
PETITIONER:
ANTONY K.V.,
AGED 60 YEARS, S/O.VARKEY,
KURICHYAPARAMBIL HOUSE, VELLASSERY,
KADUTHURUTHY P.O, KOTTAYAM -686 604.
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL), KOTTAYAM, KOTTAYAM -686 001.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL),VAIKOM,
KOTTAYAM DISTRICT-PIN-686 141.
3 THE BOARD OF DIRECTORS OF THE VAIKOM TALUK
FARMING & TRADING CO-OPERATIVE SOCIETY LTD
NO.K.672, REPRESENTED BY ITS PRESIDENT,
KADUTHURUTHY, KOTTAYAM PIN 686 604.
4 THE VAIKOM TALUK FARMING & TRADING
CO-OPERATIVE SOCIETY LTD NO.K.672,
REPRESENTED BY ITS SECRETARY, KADUTHURUTHY,
KOTTAYAM DISTRICT-PIN-686 604.
BY ADV.SRI.P.P.THAJUDEEN,
SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 100 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 42246 OF 2022
PETITIONER:
SABU SIMON
AGED 53 YEARS, S/O.SIMON,
CHAMAKUZHIYIL MOORTHICKAL HOUSE,
POOZHIKOL, KADUTHURUTHY, KOTTAYAM DISTRICT,
REPRESENTED BY HIS POWER OF ATTORNEY HOLDER,
MATHEW, AGED 65 YEARS, S/O.SIMON,
MOORTHICKAL HOUSE, KALLARA P.O,
KADUTHURUTHY, KOTTAYAM PIN-686 611.
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL), KOTTAYAM PIN-686 001.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL),
VAIKOM, KOTTAYAM DISTRICT-PIN-686 141.
3 THE BOARD OF DIRECTORS OF THE VAIKOM TALUK
FARMING & TRADING CO-OPERATIVE SOCIETY LTD
NO.K.672,REPRESENTED BY ITS PRESIDENT,
KADUTHURUTHY, KOTTAYAM PIN-686 604.
4 THE VAIKOM TALUK FARMING & TRADING
CO-OPERATIVE SOCIETY LTD NO.K.672,
REPRESENTED BY ITS SECRETARY,
KADUTHURUTHY, KOTTAYAM PIN-686 604.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 101 :
BY ADVS.
SRI.T.SHIHABUDHEEN
SMT.ADHIENA S.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 102 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 134 OF 2023
PETITIONERS:
1 T.M. ALEXANDER
AGED 87 YEARS
THENGUMTHARAYIL KUMBAZHA NORTH MYLAPRA P.O,
PATHANAMTHITTA, PIN - 689671.
2 SHYNI T. ALEXANDER
AGED 46 YEARS, D/O. T.M ALEXANDER BETH-HARAN,
MAKKAMKUNNU PATHANAMTHITTA, PIN - 689645.
3 BINU BABY
AGED 50 YEARS
BETH-HARAN, MAKKAMKUNNU
PATHANAMTHITTA, PIN - 689645
BY ADVS.
ISAAC KURUVILLA ILLIKAL
BABY ISSAC ILLICKAL
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS CHIEF SECRETARY GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 THE SECRETARY
DEPARTMENT OF CO-OPERATION GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695001.
3 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, KOCHAR ROAD,
DPI JUNCTION, VAZHUTHACADU,
THIRUVANANTHAPURAM - 695014.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 103 :
4 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)OFFICE OF THE JOINT REGISTRAR,
MINI CIVIL STATION,
PATHANAMTHITTA, PIN - 689645.
5 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL),
MINI CIVIL STATION, KONNI, PATHANAMTHITTA, PIN
- 689691
6 THE MYLAPRA SERVICE CO-OPERATIVE BANK LTD.
NO.639, MYLAPRA REPRESENTED BY ITS SECRETARY
MYLAPRA TOWN P.O, PATHANAMTHITTA, PIN - 689678.
7 THE BRANCH MANAGER
MYLAPRA SERVICE CO-OPERATIVE BANK LTD NO.639,
MYLAPRA MANNARAKULANJI BRANCH, MANNARAKULANJI
PATHANAMTHITTA, PIN - 689678.
ADDL.R8 ADMINISTRATIVE COMMITTEE,
THE MYLAPRA SERVICE COOPERATIVE BANK LIMITED
NO.639, MYLAPRA TOWN, PATHANAMTHITTA-689678,
REPRESENTED BY ITS CONVENOR
[ADDITIONAL 8TH RESPONDENT IS IMPLEADED AS PER
ORDER DATED 12.01.2024 IN I.A.1/2024.]
BY ADVS.
SRI.BIMAL K.NATH
SRI.P.D.SUBRAMANIAN NAMPOOTHIRI
SMT.DIVYA C BALAN
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 104 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 911 OF 2023
PETITIONERS:
1 SHYNI T. ALEXANDER
AGED 46 YEARS, W/O. BINU BABY BETH-HARAN,
MAKKAMKUNNU PATHANAMTHITTA - 689645.
2 BINU BABY
AGED 50 YEARS
BETH-HARAN, MAKKAMKUNNU
PATHANAMTHITTA, PIN - 689645.
BY ADVS.
ISAAC KURUVILLA ILLIKAL
BABY ISSAC ILLICKAL
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS CHIEF SECRETARY GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 THE SECRETARY
DEPARTMENT OF CO-OPERATION GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
3 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, KOCHAR ROAD, DPI
JUNCTION, VAZHUTHACADU,
THIRUVANANTHAPURAM, PIN - 695014.
4 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL),OFFICE OF THE JOINT REGISTRAR, MINI
CIVIL STATION, PATHANAMTHITTA, PIN - 689645.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 105 :
5 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL),MINI CIVIL STATION,
KONNI, PATHANAMTHITTA, PIN - 689691.
6 THE MYLAPRA SERVICE CO-OPERATIVE BANK LTD.
NO.639,MYLAPRA REPRESENTED BY ITS SECRETARY
MYLAPRA TOWN P.O, PATHANAMTHITTA, PIN - 689678.
7 THE BRANCH MANAGER
MYLAPRA SERVICE CO-OPERATIVE BANK LTD NO.639,
MYLAPRA MANNARAKULANJI BRANCH, MANNARAKULANJI
PATHANAMTHITTA, PIN - 689678.
ADDL.R8 ADMINISTRATIVE COMMITTEE,
THE MYLAPRA SERVICE COOPERATIVE BANK LIMITED
NO.639, MYLAPRA TOWN, PATHANAMTHITTA,
REPRESENTED BY ITS CONVENOR
(ADDITIONAL 8TH RESPONDENT IS IMPLEADED AS PER
ORDER DATED 12-01-2024 IN IA 1/2024)
BY ADVS.
BIMAL K.NATH
P.D.SUBRAMANIAN NAMPOOTHIRI
DIVYA C BALAN
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING: R5
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 106 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 1509 OF 2023
PETITIONERS:
1 P. T. THOMAS
AGED 82 YEARS
KALLUMKATHARAYIL TALACHIRA ERAM P.O.
VADASSERIKKARA, PATHANAMTHITTA PIN - 689664.
2 BEENA THOMAS
AGED 71 YEARS
KALLUMKATHARAYIL TALACHIRA ERAM P.O.
VADASSERIKKARA, PATHANAMTHITTA PIN - 689664.
BY ADVS.
V.H.JASMINE
THASNIMOL T.S.
RAHMATH C.A.
SHIJI P.S.
RESPONDENTS:
1 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
RAJAJI NAGAR, MARKET ROAD, STATUE, THYCAD,
THIRUVANTHAPURAM, KERALA, PIN - 695001.
2 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL) PATHANAMTHITTA, THIRD FLOOR,
MINI CIVIL STATION, KOZHENCHERRY,
THIRUVALLA-KUMBAZHA HWY, PATHANAMTHITTA,
KERALA, PIN - 689645.
3 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)
DEPARTMENT OF CO-OPERATION, RANNI,
PATHANAMTHITTA, KERALA, PIN - 689645.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 107 :
4 THE KUMBALAMPOIKA SERVICE CO-OPERATIVE BANK
LTD. NO. 3526, REPRESENTED BY ITS SECRETARY,
KUMBALAPOIKA, PATHANAMTHITTA PIN - 689661.
5 THE PRESIDENT
KUMBALAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526 KUMBALAPOIKA,
PATHANAMTHITTA., PIN - 689661.
BY ADVS.
SRI.T.P.PRADEEP
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 108 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 2487 OF 2023
PETITIONER:
CHANDRAKUMARI J
AGED 73 YEARS
W603, FEDERAL CAPITAL, AKKULAM ROAD,
AKKULAM.P.O, THIRUVANANTHAPURAM - 695583.
BY ADVS.
K.P.SUJESH KUMAR
KEERTHI K.NARAYANAN
S.SHALU
ASWIN B.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY GOVERNMENT PLEADER,
HIGH COURT OF KERALA, PIN - 695001.
2 THE DISTRICT COLLECTOR
THIRUVANANTHAPURAM 2ND FLOOR, CIVIL STATION
BUILDING, THIRUVANANTHAPURAM, PIN - 695043.
3 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION,
THYCAUD.P.O., THIRUVANANTHAPURAM - 695014.
4 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES, OFFICE OF THE CO-OPERATIVE SOCIETIES
(GENERAL), CIRCLE COOPERATIVE UNION BUILDING
1ST FLOOR, OOTUKUZHY, THIRUVANANTHAPURAM,
PIN - 695001.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 109 :
5 BSNL ENGINEERS CO-OPERATIVE SOCIETY LTD NO.
T.950, UPPALAM ROAD, BSNL BHAVAN,
THIRUVANANTHAPURAM, REPRESENTED BY ITS
ADMINISTRATOR, PIN - 695001.
6 A.R GOPINATHAN
(FORMER PRESIDENT), BSNL ENGINEERS CO-OPERATIVE
SOCIETY, LTD NO T.950 RESIDING AT SREERAMANA,
CHAVARANCHI LANE, HNRA 326/A, TC 82/334,
VANCHIYOOR PO, THIRUVANANTHAPURAM,
PIN - 695035.
7 KV PRADEEP KUMAR
(FORMER SECRETARY) BSNL ENGINEERS CO-OPERATIVE
SOCIETY, LTD NO T.950 RESIDING AT GURUPRABHA,
VIVEKANANTHA NAGAR, VELLAYANI UKKOD,
THIRUVANANTHAPURAM, PIN - 695020.
8 MINIMOLE
(FORMER VICE PRESIDENT), BSNL ENGINEERS CO-
OPERATIVE SOCIETY, LTD NO T.950, PRESENTLY
WORKING AS DEPUTY GENERAL MANAGER(OP), OFFICE
OF THE GENERAL MANAGER, BSNL, NAGERCOIL BA -629
001, RESIDING AT INDIVARAM LANE, GANDHIPURAM,
SREEKARAIYAM, THIRUVANANTHAPURAM, PIN - 695017.
9 K MANOJ KRISHNAN
(FORMER DIRECTOR), BSNL ENGINEERS CO-OPERATIVE
SOCIETY, LTD NO T.950 SAI PRABHA, HSLRA 29,
KUMARAPURAM, MEDICAL COLLEGE PO,
THIRUVANANTHAPURAM, PIN - 695011.
10 K.A. ANILKUMAR
(FORMER DIRECTOR), BSNL ENGINEERS CO-OPERATIVE
SOCIETY, LTD NO T.950 KIZHAKKEKKARA VEEDU,
KOORAMPALA, PANTHALAM PO, PATHANAMTHITTA,
PIN - 689501.
11 PRASAD RAJ R V
(FORMER DIRECTOR), BSNL ENGINEERS CO-OPERATIVE
SOCIETY, LTD NO T.950 PRARDHANA, TC
48/1133(27), ARAPURA, KUMARAPURAM, MEDICAL
COLLEGE P.O, THIRUVANANTHAPURAM, PIN - 695011.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 110 :
12 S.S MAYA
(FORMER DIRECTOR), BSNL ENGINEERS CO-OPERATIVE
SOCIETY, LTD NO T.950 SREESAILAM, GNRA-10,
KURIATHI, MANAKKAD, THIRUVANANTHAPURAM,
PIN - 695009.
13 PR MURTHY
(FORMER DIRECTOR), BSNL ENGINEERS CO-OPERATIVE
SOCIETY, LTD NO T.950, 6E CORDIAL CORONA,
NANTHENCODE, KAWDIAR THIRUVANANTHAPURAM,
PIN - 695003.
14 SOPHIAMMA THOMAS
(FORMER DIRECTOR), BSNL ENGINEERS CO-OPERATIVE
SOCIETY, LTD NO T.950, IRUPPAKATTU, C-46,
ELANGATH NAGAR, THIRUMALA P O,
THIRUVANANTHAPURAM, PIN - 695006.
15 RAJEEV
SR. CLERK, BSNL ENGINEERS CO-OPERATIVE SOCIETY,
LTD NO T.950, RESIDING AT TC 85/2046,
SIVADANAM, KAITHAMUKKU, THIRUVANANTHAPURAM,
PIN - 695024.
16 THE DISTRICT POLICE CHIEF
THIRUVANANTHAPURAM OFFICE OF THE COMMISSIONER
OF POLICE, VAZHUTHACAUD,
THIRUVANANTHAPURAM, PIN - 695014.
17 THE STATION HOUSE OFFICER
VANCHIYOOR POLICE STATION, VANCHIYOOR,
THIRUVANANTHAPURAM, PIN - 695035.
18 INSPECTOR GENERAL OF REGISTRATION
OFFICE OF THE INSPECTOR GENERAL OF
REGISTRATION, EX-MAYOR R BALAKRISHNAN NAIR
ROAD, NEAR DISTRICT COURT, VANCHIYOOR,
THIRUVANANTHAPURAM,
PIN - 695035.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
SRI.N. RAGHURAJ
SRI.P.N.MOHANAN
SMT.ASWINI SANKAR R. S
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 111 :
SRI.C.P.SABARI
SMT.AMRUTHA SURESH
SRI.GILROY ROZARIO
SRI.K.RAMAKUMAR (SR.)
SRI.T.RAMPRASAD UNNI
SRI.S.M.PRASANTH
SRI.T.H.ARAVIND
SMT.SAYUJYA
SRI.VIVEK MENON
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 112 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 2506 OF 2023
PETITIONERS:
1 KOCHU.M.K
AGED 66 YEARS, S/O KUTTAPPAN,
MUTHRATHIPARAMBIL HOUSE, IRINJALAKUDA VILLAGE,
IRINJALAKUDA, THRISSUR PIN - 680125.
2 AMMINI C.V
AGED 60 YEARS
W/O KOCHU.M.K, MUTHRATHIPARAMBIL HOUSE,
IRINJALAKUDA VILLAGE, IRINJALAKUDA,
THRISSUR DISTRICT, PIN - 680125.
BY ADV RAJESH CHAKYAT
RESPONDENTS:
1 THE JOINT REGISTRAR FOR CO OPERATIVE SOCIETY
(GENERAL) COLLECTORATE, CIVIL LINE, AYYANTHOL,
THRISSUR, PIN - 680003.
2 THE ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETY
MUKUNDAPURAM, IRINJALAKUDA, THRISSUR - 680121.
3 KARUVANNUR SERVICE CO OPERATIVE BANK LTD NO.112
KARUVANNUR P.O, THRISSUR DISTRICT, REPRESENTED
BY THE ADMINISTRATOR, PIN - 680711.
BY ADVS.
SRI.V.BINOY RAM
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 113 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 3112 OF 2023
PETITIONERS:
1 LEKSHMANAN K.
AGED 62 YEARS
TC. 50/1707, LAVANYA, PONNUMANGALAM,
MELAMCODE, NEMOM P.O.,
THIRUVANANTHAPURAM, PIN - 695020.
2 ARCHANA G.L.
AGED 22 YEARS, D/O LAKSHMANAN K.,
TC. 50/1707, LAVANYA, PONNUMANGALAM,
MELAMCODE, NEMOM P.O.,
THIRUVANANTHAPURAM, PIN - 695020.
3 APARNA G.L.
AGED 29 YEARS, D/O LAKSHMANAN K.,
TC. 50/1707, LAVANYA, PONNUMANGALAM,
MELAMCODE, NEMOM P.O.,
THIRUVANANTHAPURAM, PIN - 695020.
BY ADVS.
T.KABIL CHANDRAN
R.ANJALI
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS CHIEF SECRETARY GOVERNMENT
SECRETARIAT, THINIVANANTHAPURAM, PIN - 695001.
2 THE DISTRICT COLLECTOR, THIRUVANANTHAPURAM
2ND FLOOR, CIVIL STATION BUILDING,
THIRUVANANTHAPURAM, PIN - 695043.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 114 :
3 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION,
THYCAUD.P.O. THIRUVANANTHAPURAM, PIN - 695014.
4 THE JOINT REGISTRAR (GENERAL) OF CO-OPERATIVE
SOCIETIES, JAWAHAR SAHAKARANA BHAVAN, DPI
JUNCTION, THYCAUD.P.O.,
THIRUVANANTHAPURAM, PIN - 695014.
5 BSNL ENGINEERS CO-OPERATIVE SOCIETY, LTD NO.
T.950, UPPALAM ROAD, BSNL BHAVAN, TRIVANDRUM
REP BY ITS ADMINISTRATOR, PIN - 695001.
6 VIJAYAKUMARI L.
TC 2/1524, GRA-424, KOTTARAM LANE,
PATTOM P.O., THIRUVANANTHAPURAM - 695004.
7 A.R. GOPINATHAN (FORMER PRESIDENT)
BSNL ENGINEERS CO-OPERATIVE SOCIETY, LTD NO
T.950 RESIDING AT TC 2/1524, GRA-424,
KOTTARAM LANE, PATTOM P.O.,
THIRUVANANTHAPURAM, PIN - 695004.
8 K.V. PRADEEP KUMAR (FORMER SECRETARY)
BSNL ENGINEERS CO-OPERATIVE SOCIETY, LTD N
T.950 RESIDING AT ‘GURUPRABHA',
VIVEKANANTHA NAGAR, VELLAYANI UKKOD,
THIRUVANANTHAPURAM, PIN - 695020.
9 MINIMOLE (FORMER VICE PRESIDENT)
BSNL ENGINEERS CO-OPERATIVE SOCIETY LTD NO
T.950 PRESENTLY WORKING AS DEPUTY GENERAL
MANAGER(OP) O/O GENERAL MANAGER, BSNL,
NAGERCOIL BA-629001 RESIDING AT
‘INDIVARAM' LANE, GANDHIPURAM,
SREEKARIYAM, THIRUVANANTHAPURAM, PIN - 695017.
10 K. MANOJ KRISHNAN (FORMER DIRECTOR)
BSNL ENGINEERS CE-OPERATIVE SOCIETY LTD
NO.T.950 PRESENTLY WORKING AS AGM, BSNL
KARNATAKA RESIDING AT ‘SAI PRABHA', HSLRA
29, KUMARAPURAM, MEDICAL COLLEGE,
THIRUVANANTHAPURAM, PIN - 695011.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 115 :
11 K.A. ANILKUMAR (FORMER DIRECTOR)
BSNL ENGINEERS CO-OPERATIVE SOCIETY, LTD NO
T.950 PRESENTLY WORKING AS DGM (RURAL), BSNL
TELEPHONE EXCHANGE, PATHANAMTHITTA - 689711
RESIDING AT KIZHAKKEKKARA VEEDU, KOURAMPALA,
PANTHALAM, PATHANAMTHITTA, PIN - 689501
12 PRASAD RAJ R.V. (FORMER DIRECTOR)
BSNL ENGINEERS CO-OPERATIVE SOCIETY, LTD. NO
T.950, PRESENTLY WORKING AS SUB DIVISIONAL
MARKETING, O/O THE CGMT, KERALA CIRCLE, BSNL
695033 RESIDING AT ‘PRARTHANA', TC
48/1133(27) ARAPURA, KUMARAPURAM, MEDICAL
COLLEGE P.O., THIRUVANANTHAPURAM, PIN - 695011.
13 S.S. MAYA (FORMER DIRECTOR)
BSNL ENGINEERS COOPERATIVE SOCIETY LTD.
NO T.950, 'SREESAILAM', GNRA:10 KURIATHI,
MANAKKAD, THIRUVANANTHAPURAM, PIN - 695009.
14 P.R. MURTHY (FORMER DIRECTOR)
BSNL ENGINEERS CO-OPERATIVE SOCIETY LTD
NO T.950 6E CORDIAL CORONA, NANTHENCODE,
KAWDIAR THIRUVANANTHAPURAM, PIN - 695003.
15 SOPHIAMMA THOMAS (FORMER DIRECTOR)
BSNL ENGINEERS CO-OPERATIVE SOCIETY LTD NO
T.950, IRUPPAKATTU, C-46, ELANGATH NAGAR,
THIRUMALA P.O. THIRUVANANTHAPURAM - 695006.
16 RAJEEV
SR. CLERK, BSNL ENGINEERS CO-OPERATIVE SOCIETY
LTD NO T.950, RESIDING AT TC 85/2046,
'SIVADANAM', KAITHAMUKKU, THIRUVANANTHAPURAM,
PIN - 695024.
17 THE DISTRICT POLICE CHIEF, THIRUVANANTHAPURAM
OFFICE OF THE COMMISSIONER OF POLICE, THYCAUD,
THIRUVANANTHAPURAN, PIN - 695014.
18 THE STATION HOUSE OFFICER
VANCHIYOOR POLICE STATION, VANCHIYOOR,
THIRUVANANTHAPURAM, PIN - 695035.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 116 :
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
SRI.N. RAGHURAJ
SRI.P.N.MOHANAN
SMT.SAYUJYA
SRI.VIVEK MENON
SRI.C.P.SABARI
SMT.AMRUTHA SURESH
SRI.GILROY ROZARIO
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 117 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 6273 OF 2023
PETITIONER:
ANJU V.K
AGED 37 YEARS, W/O MOHANAKUMAR C.R,
MANJEERAM, MARIYAPURAM P.O,
THIRUVANANTHAPURAM, PIN - 695122.
BY ADVS.
V.G.ARUN
V.JAYA RAGI
R.HARIKRISHNAN (KAMBISSERIL)
NEERAJ NARAYAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF
COOPERATIVE SOCIETIES, ROOM NO. 378
SECRETARIAT, STATUE,
THIRUVANANTHAPURAM, PIN - 695001.
2 THE ASSISTANT REGISTRAR (GENERAL),
OFFICE OF CO-OPERATIVE ASSISTANT
REGISTRAR(GENERAL), KATTAKADA,
THIRUVANANTHAPURAM, PIN - 695572.
3 KANDALA SERVICE CO-OPERATIVE BANK LTD.
NO. T. 197, THOONGAMPARA, KANDALA P.O,
THIRUVANANTHAPURAM REPRESENTED BY ITS
SECRETARY., PIN - 695512.
4 THE BRANCH MANAGER
KANDALA SERVICE CO-OPERATIVE BANK,
NO. T. 197, THOONGAMPARA, KANDALA P.O,
THIRUVANANTHAPURAM, PIN - 695512.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 118 :
5 THE SECRETARY
KANDALA SERVICE CO-OPERATIVE BANK,
NO. T. 197, THOONGAMPARA, KANDALA P.O,
THIRUVANANTHAPURAM, PIN - 695512.
ADDL.R6 THE KERALA STATE CO-OPERATIVE BANK(KERALA BANK)
HEAD OFFICE ,P.B NO.6515, VIKAS BHAVAN P.O,
PALAYAM, THIRUVANANTHAPURAM, 695003,
REPRESENTED BY ITS MANAGING DIRECTOR.( IS SUO
MOTU IMPLEADED AS PER ORDER DATED 28/11/2023).
ADDL.R7 THE PART-TIME ADMINISTRATOR ASSISTANT
REGISTRAR(GENERAL)
KANDALA SERVICE CO-OPERATIVE BANK
LTD.NO.T.197,KANDALA P.O,
THIRUVANANTHAPURAM,PIN-695512.
(IS SUO MOTU IMPLEADED AS ADDL.R7 AS PER ORDER
DATED 24/1/2024 IN WP(C) 6273/2023).
BY ADVS.
SRI.P.V.BABY
SRI.THOMAS ABRAHAM
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 119 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 6437 OF 2023
PETITIONERS:
1 DAVIS P.A
AGED 58 YEARS
PULLOKKARAN HOUSE, POOTHARAKKAL P.O
CHERPU, THRISSUR DISTRICT
THRISSUR DISTRICT, PIN - 680561
2 RAJEENA SEBASTIAN
AGED 51 YEARS, W/O DAVIS P.A
PULLOKKARAN HOUSE, POOTHARAKKAL P. O
CHERPU, THRISSUR DISTRICT, PIN - 680561.
BY ADV PADMINIDEVI.C
RESPONDENTS:
1 KARUVANNUR SERVICE CO OPERATIVE BANK LT LIMITED
NO.112D REPRESENTED BY SECRETARY
KARUVANNUR, THIRISSUR DISTRICT, PIN - 680711.
2 ADMINISTRATOR
KARUVANNUR SERVICE CO OPERATIVE BANK LIMITED
NO.112, KA KARUVANNURRUVANNUR,
THRISSUR DISTRICT 680711, PIN - 680711.
3 ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
MUKUNDAPURAM,IRINJALAKKUDA.P O,
THRISSUR DISTRICT, PIN - 680121.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
SRI.V.BINOY RAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 120 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 7654 OF 2023
PETITIONER:
MR.BALACHANDRAN NAIR,
AGED 53 YEARS, S/O.APPUKUTTAN NAIR,
SREE SAROJA KOVIL VILA, MACHEL P.O.,
TRIVANDRUM., PIN - 695571.
BY ADVS.
P.MARTIN JOSE
P.PRIJITH
THOMAS P.KURUVILLA
R.GITHESH
AJAY BEN JOSE
MANJUNATH MENON
SACHIN JACOB AMBAT
ANNA LINDA EDEN
HARIKRISHNAN S.
S.SREEKUMAR (SR.)
RESPONDENTS:
1 THE STATE OF KERALA,
REPRESENTED BY THE PRINCIPAL SECRETARY,
CO-OPERATIVE DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES(PART TIME ADMINISTRATOR)
KATTAKKADA P.O., THIRUVANANTHAPURAM,
PIN - 695572.
3 THE KANDALA SERVICE CO-OPERATIVE BANK LTD.
NO.T.197, KANDALA P.O., THOONGAMPARA,
TRIVANDRUM PIN - 695512
REPRESENTED BY ITS SECRETARY.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 121 :
4 THE SECRETARY,
THE KANDALA SERVICE CO-OPERATIVE BANK LTD.
NO.T.197, KANDALA P.O., THOONGAMPARA,
TRIVANDRUM, PIN - 695512
ADDL.R5 KERALA STATE CO-OPERATIVE BANK LTD(KERALA
BANK).
HEAD OFFICE, CO BANK TOWERS, PB NO:6515,
VIKAS BHAVAN P.O., PALAYAM, THIRUVANANTHAPURAM
DISTRICT, PIN- 695003, REPRESENTED BY MANAGING
DIRECTOR.
[ADDITIONAL 5TH RESPONDENT IS SUO MOTU
IMPLEADED AS PER ORDER DATED 28.11.2023.]
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
P.V.BABY
THOMAS ABRAHAM
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 122 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 7833 OF 2023
PETITIONERS:
1 S.SREEKUMAR
AGED 53 YEARS
'SRI' NIVAS, ARAKALATHUVILA,
MARAYAMUTTOM P.O., NEYYATTINKARA.,
PIN - 695124.
2 D.MAYAMBIKA
AGED 49 YEARS
'SRI' NIVAS, ARAKALATHUVILA,
MARAYAMUTTOM P.O., NEYYATTINKARA,
PIN - 695124.
3 AKASH M.S.
AGED 22 YEARS
'SRI' NIVAS, ARAKALATHUVILA,
MARAYAMUTTOM P.O., NEYYATTINKARA,
PIN - 695124.
BY ADV M.SREEKUMAR
RESPONDENTS:
1 KANDALA SERVICE CO-OPERATIVE BANK LTD.
NO.T-197, THOONGAMPARA, KANDALA P.O.,
THIRUVANANTHAPURAM, REPRESENTED BY ITS
SECRETARY., PIN - 695512.
2 SECRETARY, KANDALA SERVICE CO-OPERATIVE BANK
LTD. NO.T-197, THOONGAMPARA, KANDALA P.O.,
THIRUVANANTHAPURAM, PIN - 695512.
3 ASSISTANT REGISTRAR (GENERAL),
CO-OPERATIVE SOCIEITES, KATTAKKADA,
KATTAKKADA P.O.,THIRUVANANTHAPURAM,
PIN - 695572.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 123 :
ADDL.R4 KERALA STATE CO-OPERATIVE BANK LTD (KERALA
BANK), HEAD OFFICE, COBANK TOWERS, P.B.NO.6515,
VIKASBHAVAN P.O, PALAYAM, THIRUVANANTHAPURAM
DISTRICT, PIN - 695 033.
[ADDL.R4 IS SUO MOTU IMPLEADED AS PER ORDER
DATED 13-10-2023 IN WP(C) 7833/2023.]
ADDL.R5 ADMINISTRATOR,(ASSISTANT REGISTRAR GENERAL)
KANDALA SERVICE CO-OPERTIVE BANK LTD NO-T-197,
THOONGAMPARA,KANDALA P.O,
THIRUVANANTHAPURAM - 695512.
[ADDL.R5 IS IMPLEADED AS PER ORDER DATED
18.03.2024 IN I.A.NO.2/2023 IN WPC
NO.7833/2023.]
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
SRI.P.V.BABY
SRI.R.T.PRADEEP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 124 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 11038 OF 2023
PETITIONERS:
1 ANNAMMA SAMUEL
AGED 75 YEARS, W/O.DAVID SAMUEL
PATHALIL HOUSE THALACHIRA ERAM.P.O.,
KUMPLAMPOIKA, PATHANAMTHITTA - 689661.
2 SAJINI SAMUEL
D/O.DAVID SAMUEL P
ATHALIL HOUSE THALACHIRA ERAM.P.O.,
KUMPLAMPOIKA, PATHANAMTHITTA - 689661.
BY ADV V.PHILIP MATHEWS
RESPONDENTS:
1 REGISTRAR OF CO-OPERATIVE SOCIETIES
DEPARTMENT OF CO-OPERATION, JAWAHAR SAHAKARANA
BHAVAN, DPI JUNCTION, THYCAUD.P.O.,
THIRUVANANTHAPURAM-695 014, PIN - 695014.
2 JOINT REGISTRAR (GENERAL)
OFFICE OF THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MINI CIVIL STATION,
PATHANAMTHITTA, PIN - 689645.
3 KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD
NO.3526 THALACHIRA BRANCH, ERAM, KUMPLAMPOIKA
POST, PATHANAMTHITTA REPRESENTED BY ITS
SECRETARY., PIN - 686961.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
SRI.T.P.PRADEEP
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 125 :
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 126 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 12988 OF 2023
PETITIONERS:
1 MOHANLAL V.N
AGED 59 YEARS, S/O. V.K. NARAYANAN,
VALLYATHU HOUSE, MATHOOR P.O. MATHOOR VILLAGE,
KOZHENCHERY TALUK, PATHANAMTHITTA - 689647.
2 RAJANI C.R,
AGED 49 YEARS, W/O. MOHANLAL V.N,
VALLYATHU HOUSE, MATHOOR P.O.
MATHOOR VILLAGE, KOZHENCHERY TALUK,
PATHANAMTHITTA DISTRICT., PIN - 689647.
3 C.V RAJAN
AGED 75 YEARS
CHARIVUKALAYIL, THALACHIRA,
ERAM P.O., VADASSERIKKARA, RANNI TALUK,
PATHANAMTHITTA DISTRICT., PIN - 689664.
BY ADVS.
VINAYAK G MENON
ARUN CHAND
RESPONDENTS:
1 THE KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526, KUMPLAMPOIKA, PATHANAMTHITTA,
REPRESENTED BY ITS SECRETARY PIN - 689661.
2 THE PRESIDENT
KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD
NO. 3526, KUMPLAMPOIKA,
PATHANAMTHITTA., PIN - 689661.
3 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
RAJAJI NAGAR, MARKET ROAD, STATUE, THYCAD,
THIRUVANTHAPURAM, KERALA - 695001.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 127 :
4 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL) PATHANAMTHITTA, 3RD FLOOR, MINI CIVIL
STATION, KOZHENCHERRY, THIRUVALLA- KUMBAZHA
HIGHWAY, PATHANAMTHITTA, KERALA., PIN - 689645.
5 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)
DEPARTMENT OF CO-OPERATION, RANNI,
PATHANAMTHITTA, KERALA., PIN - 689645.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
SRI.T.P.PRADEEP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 128 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 13763 OF 2023
PETITIONER:
MATHEW K.J.
AGED 65 YEARS
S/O.JOSEPH, KUNNATHU HOUSE, PARAKKADAVU,
KANJIRAPPALLY P.O, KOTTAYAM DISTRICT.,
PIN - 686507
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL), KOTTAYAM
COLLECTORATE BUILDING, K.K. ROAD,
KOTTAYAM DISTRICT, PIN - 686002
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL),
MEENACHIL, PALA P.O,
KOTTAYAM DISTRICT., PIN - 686575
3 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
CO-OPERATION DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANNATHAPURAM., PIN - 695001
4 THE ERATTUPETTA SERVICE CO-OPERATIVE BANK LTD
NO.1660
REPRESENTED BY ITS SECRETARY, ERATTUPETTA P.O,
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 129 :
MEENACHIL TALUK, KOTTAYAM DISTRICT.,
PIN - 686121
5 THE BOARD OF DIRECTORS OF THE ERATTUPETTA
SERVICE CO-OPERATIVE BANK LTD NO.1660
REPRESENTED BY ITS PRESIDENT,
ERATTUPETTA P.O, MEENACHIL TALUK,
KOTTAYAM DISTRICT., PIN - 686121
BY ADV C.P.SABARI
SRI.P.P. THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 130 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 15557 OF 2023
PETITIONERS:
1 VIJAYAKUMAR. M
AGED 64 YEARS
CHAITRAM, NEAR PONNARA SREEDHAR MEMORIAL L.P.S,
KATTAKKADA P.O, KULATHUMMAL,
TRIVANDRUM DISTRICT, PIN - 695572
2 CHANDRAMOHANAN NAIR .S
AGED 70 YEARS
SAGARGEETH, POTTANKAVU, KULLATHUMMAL,
KOLLODE P.O, TRIVANDRUM DISTRICT, PIN - 695571
3 S.S. SUNIL KUMAR
AGED 43 YEARS
SUCHITRA BHAVAN, PULLOTTUKONAM, MANNOORKARA,
KUTTICHAL P.O, NEDUMNAGAUD THALUK,
TRIVANDRUM DISTRICT, PIN - 695574
4 D. VIJAYAN
AGED 64 YEARS
VIJAYA VILASAM, KOTTUVILLA, PEYAD P.O,
TRIVANDRUM DISTRICT, PIN - 695573
5 M . MEERA SAHIB
AGED 71 YEARS
KOTTAYIL VEEDU, KANDALA P.O,
TRIVANDRUM DISTRICT, PIN - 695512
6 CHRISTUDAS .L
AGED 72 YEARS
CHRIST NIVAS, T.C NO. 47/1972, SCTRA 71A,
METHODE LANE, THAMALAM, POOJAPPURA P.O,
TRIVANDRUM DISTRICT, PIN - 695012
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 131 :
7 WILMENT JASMIN T.M, AGED 68 YEARS
T.C NO. 47/1972, SCTRA 71A, METHODE LANE,
THAMALAM, POOJAPPURA P.O, TRIVANDRUM DISTRICT,
PIN - 695012
8 LINI RAJ T. L
AGED 32 YEARS
CHRIST VILLA, T.C NO. 47/1972, SCTRA 71A,
METHODE LANE, THAMALAM, POOJAPPURA P.O,
TRIVANDRUM DISTRICT, PIN - 695012
9 SURENDRADAS .D
AGED 80 YEARS
DAMODAR NIVAS, MALAYINKEEZHU, PEYAD P.O,
TRIVANDRUM DISTRICT, PIN - 695573
10 K. WILSON
AGED 65 YEARS
BETHEL, OPP. C.S.I CHURCH, THOONGAMPARA,
KATTAKADA P.O, TRIVANDRUM DISTRICT,
PIN - 695572
11 MERCY. D
AGED 64 YEARS
BETHEL, OPP. C.S.I CHURCH, THOONGAMPARA,
KATTAKADA P.O, TRIVANDRUM DISTRICT,
PIN - 695572
12 RAMACHANDRAN NAIR
AGED 79 YEARS, S/O GANGADHARAN NAIR
ASWATHY, KILLY, KATTAKADA P.O,
TRIVANDRUM DISTRICT, PIN - 695572
13 BALAKRISHNAN. G
AGED 45 YEARS
AKASH BHAVAN, CHEMMODE, CHEENIVILLA,
KOOVALASSERY P.O, TRIVANDRUM DISTRICT,
PIN - 695512
14 M. SASIDHARAN NAIR
AGED 71 YEARS, S/O MADHAVAN PILLAI
SINDHU BHAVAN, KAIRALI NAGAR,
KUNNIVILLA, VILAVOORKKAL, VILLAPPIL VILLAGE,
PEYAD P.O, TRIVANDRUM DISTRICT, PIN - 695573
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 132 :
15 ANIL KUMAR. M
AGED 49 YEARS, S/O MADHAVAN NAIR
VIGNEESH BHAVAN, KANDALA P.O, MARANALOOR,
TRIVANDRUM DISTRICT, PIN - 695512
16 J. RAMESAN
AGED 70 YEARS, S/O JANARDHANAN
PRATHEEKSHA, MAILOTTUMOOZHI, VEERANAKAVU P.O,
TRIVANDRUM DISTRICT, PIN - 695572
17 LALPREETHA .L
AGED 52 YEARS, D/O LALITHA BAI
AKSHAYA, MYTHRI NAGAR, VAZHUTHOOR,
NEYYATTINKARA P.O, TRIVANDRUM DISTRICT.,
PIN - 695121
18 C .JAYACHANDRAN
AGED 67 YEARS, S/O CHELLAN
ANIZHAM, KOTTAPPURAM, KOLLODE P.O,
TRIVANDRUM DISTRICT, PIN - 695571
19 G. RAJA KUMAR
AGED 67 YEARS, S/O GOPALA PILLAI
SBMRA B-66, CHEMBAKASSERY LANE, OPPOSITE
FEDERAL BANK, PEYAD P.O, TRIVANDRUM DISTRICT,
PIN - 695573
20 REMA RAJKUMAR @ REMA RAJA KUMAR
AGED 58 YEARS, D/O KRISHNAN NAIR
SBMRA B-66, CHEMBAKASSERY LANE, OPPOSITE
FEDERAL BANK, PEYAD P.O, TRIVANDRUM DISTRICT,
PIN - 695573
21 USHAKUMARI .S
AGED 62 YEARS, D/O PRABHAKARA PANICKER
NISHA NIVAS, KARINGAL, KANDALA P.O,
MARANALLOOR, TRIVANDRUM DISTRICT, PIN - 695512
22 NIMISHA VINOD KUMAR
AGED 40 YEARS, W/O VINOD KUMAR
NISHA NIVAS, KARINGAL, KANDALA P.O,
MARANALLOOR, TRIVANDRUM DISTRICT,
PIN - 695512
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 133 :
23 VENUGOPALAN NAIR .K
AGED 64 YEARS, S/O KRISHNANKUTTY NAIR
VP 14/401 A, KRISHNAPRABHA, CHEMBAKASSERY LANE,
PEYAD P.O, TRIVANDRUM DISTRICT, PIN - 695573
24 ANEESH .C.C
AGED 36 YEARS
ROADARIKATHU VEEDU, MINI NAGAR, VEERANAKAVU,
KATTAKADA P.O, TRIVANDRUM DISTRICT,
PIN - 695572
25 A.K MADHUSOODANAN
AGED 55 YEARS
PANAVILAKATHU VEEDU, MALAYINKEEZHU P.O,
TRIVANDRUM DISTRICT, PIN - 695571
26 V. SADHASIVAN
AGED 74 YEARS, S/O VELUKUTTY PANICKER
THALMIRA PUTHEN VEEDU, KOOVALASSERY P.O,
MARANALLOOR, TRIVANDRUM DISTRICT, PIN - 695512
27 VASUPILLAI
AGED 80 YEARS, S/O RAMAN PILLAI
MURALI BHAVANAM, NELLIYOTTUKONAM, KATTAKKADA
P.O, TRIVANDRUM DISTRICT, PIN - 695572
28 JAYAKUMAR. K
AGED 64 YEARS, S/O A KRISHNAN NAIR
ARAMAM, MULAMOODU, POOVACHAL P.O,
TRIVANDRUM DISTRICT, PIN - 695575
29 SUGATHA KUMARI K.S
AGED 55 YEARS, W/O SURESH KUMAR B
KEDARAM, NALUMUKKU, VELLANAD,
TRIVANDRUM DISTRICT, PIN - 695543
30 GOPAKUMAR L.G
AGED 53 YEARS, S/O V. GOPALA PILLAI
POURNAMI, NEAR RAILWAY CROSS, BALARAMAPURAM
P.O, TRIVANDRUM DISTRICT, PIN - 695501
31 PRASEEDA .S
AGED 45 YEARS
POURNAMI, NEAR RAILWAY CROSS, BALARAMAPURAM
P.O, TRIVANDRUM DISTRICT, PIN - 695501
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 134 :
32 RAMADEVI .M
AGED 50 YEARS, W/O JAYAKUMAR
ATTICHERI, ANANDA BHAVANAM, KARIPUR P.O,
NEDUMANGAUD, TRIVANDRUM DISTRICT, PIN - 695541
33 JAYA KUMAR. A
AGED 60 YEARS, S/O APPUKUTTAN PILLAI
ATTICHERI, ANANDA BHAVANAM, KARIPUR P.O,
NEDUMANGAUD, TRIVANDRUM DISTRICT, PIN - 695541
34 ANIL KUMAR. G
AGED 57 YEARS, S/O GOPINATHAN NAIR
GOPI BHAVAN, ANTHIYOORKONAM, KOLLODE P.O,
TRIVANDRUM DISTRICT, PIN - 695571
35 SOUMYA C. NAIR
AGED 37 YEARS, W/O SANDEEP NAIR
SAGARAGEETH, POTTENKAVU, MALAYINKEEZHU P.O,
TRIVANDRUM DISTRICT, PIN - 695571
36 B. RAMANAN
AGED 59 YEARS, S/O BHASKARAN
CHANDANA PALACE, NEAR BUS STAND, KATTAKADA P.O,
TRIVANDRUM DISTRICT, PIN - 695572
37 RENJINI R.G
AGED 29 YEARS, W/O PRATHEESH
KRISHNANJANAM, VELIYAMCODE P.O, MARANALOOR P.O,
TRIVANDRUM DISTRICT, PIN - 695512
38 KRISHNAN NAIR. B,
AGED 69 YEARS, S/O BALAKRISHNA PILLAI
SREE BALA, AMACHAL P.O, KATTAKADA P.O,
TRIVANDRUM DISTRICT, PIN - 695572
BY ADVS.
RINU. S. ASWAN
S.ASWAKUMAR
GOPIKA H.H
BENCILAL B.S.
LEKSHMY I.
SHAJEER.S
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 135 :
RESPONDENTS:
1 STATE OF KERALA
REP. BY THE SECRETARY TO THE GOVERNMENT,
DEPARTMENT OF CO-OPERATION, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM DISTRICT.,
PIN - 695001
2 REGISTRAR OF CO-OPERATIVE SOCIETIES
OFFICE OF THE REGISTRAR OF CO-OPERATIVE
SOCIETIES, STATUTE P.O,
THIRUVANANTHAPURAM DISTRICT, PIN - 695001
3 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
OFFICE OF THE REGISTRAR OF COOPERATIVE
SOCIETIES, JAWAHAR SAHAKARANA BHAVAN,
DPI JUNCTION,
THYCAUD P.O, TRIVANDRUM, PIN - 695014
4 THE ASSISTANT REGISTRAR (GENERAL) OF CO-
OPERATIVE SOCIETIES
OFFICE OF THE ASSISTANT REGISTRAR (GENERAL) OF
CO-OPERATIVE SOCIETIES, KATTAKADA P.O,
TRIVANDRUM DISTRICT, PIN - 695572
5 UNIT INSPECTOR
OFFICE OF THE ASSISTANT REGISTRAR (GENERAL) OF
CO-OPERATIVE SOCIETIES, KATTAKADA P.O,
TRIVANDRUM DISTRICT, PIN - 695572
6 KANDALA SERVICE CO-OPERATIVE BANK LTD NO. T-197
REPRESENTED BY ITS SECRETARY
THOONGAMPARA, KANDALA P.O,
TRIVANDRUM DISTRICT, PIN - 695512
7 BOARD OF DIRECTORS OF KANDALA SERVICE CO-
OPERATIVE BANK LTD NO. T-197 REPRESENTED BY ITS
PRESIDENT
THOONGAMPARA, KANDALA P.O,
TRIVANDRUM DISTRICT, PIN - 695512
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 136 :
8 ADDL.R8 KERALA BANK,
REPRESENTED BY ITS MANAGING DIRECTOR
[ADDL.R8 IS SUO MOTU IMPLEADED AS PER ORDER
DATED 28/11/2023 IN WP(C) 15557/2023]
BY ADVS.
P.V.BABY
THOMAS ABRAHAM
SRI.P.P. THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 137 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 16352 OF 2023
PETITIONER:
BINU K. CHACKO
AGED 43 YEARS
S/O CHACKO, KATTADIYIL HOUSE,
KUMBAZHA P.O., PATHANAMTHITTA DIST.,
PIN - 689653
BY ADV M.V.RAJENDRAN NAIR
RESPONDENT
THE SECRETARY
MYLAPRA SERVICE CO.OPERATIVE BANK LTD. NO.639,
MYLAPRA BRANCH, MYLAPRA TOWN P.O,
PATHANAMTHITTA DIST., PIN - 689678
BY ADVS.
BIMAL K.NATH
P.D.SUBRAMANIAN NAMPOOTHIRI(K/34/1996)
DIVYA C BALAN(K/922/2002)
K.N.SUGATHAN(K/512/2008)
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 138 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 17651 OF 2023
PETITIONERS:
1 M A THOMAS,
AGED 88 YEARS
S/O ANNAMMA THOMAS , MUTHANGAPARAMPIL,
PUTHUKULAM, MALAYALAPUZHA ERAM P O,
MALAYALAPPUZHA, PATHANAMTHITTA,
PIN - 689664
2 M T ABRAHAM,
AGED 67 YEARS
S/O M A THOMAS, MUTHANGAPARAMPIL,
SAJAN VILLA, MELE VETTIPPURAM,
PATHANAMTHITTA PO, PATHANAMTHITTA,
PIN - 689645
BY ADVS.
BOBY THOMAS
N.RENJU
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL), PATHANAMTHITTA,
3RD FLOOR, MINI CIVIL STATION,
PATHANAMTHITTA P O, PATHANAMTHITTA,
KERALA, PIN - 689645
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL),
DEPARTMENT OF CO-OPERATION,
RANNI, PATHANAMTHITTA,
PIN - 689672
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 139 :
3 KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK LTD.NO.
3526,
REPRESENTED BY ITS SECRETARY,
KUMPLAMPOIKA P O,
PATHANAMTHITTA, PIN - 689661
4 THE PRESIDENT,
KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO.3526, KUMPALAMPOIKA PO,
PATHANAMTHITTA, PIN - 689661
BY ADV T.P.PRADEEP
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 140 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 17680 OF 2023
PETITIONERS:
1 CELINE KUNNEL
AGED 61 YEARS
W/O JOHN JOSEPH KUNNEL, KUNNEL (H),
TEEKOY PO, KOTTAYAM-, PIN - 686580
2 JOHN JOSEPH KUNNEL
AGED 62 YEARS
S/O JOSEPH KUNNEL,
KUNNEL (H), TEEKOY PO,
KOTTAYAM, PIN - 686580
BY ADVS.
ELIZEBATH GEORGE
CYRIAC KURIAN
EMMANUEL CYRIAC
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
KOTTAYAM, COLLECTORATE BUILDING,
K.K. ROAD, KOTTAYAM DISTRICT,
PIN - 686002
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL),
MEENACHIL, PALA P.O,
KOTTAYAM DISTRICT, PIN - 686575
3 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 141 :
CO-OPERATION DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANNATHAPURAM, PIN - 695001
4 THE ERATTUPETTA SERVICE CO-OPERATIVE BANK LTD
NO.1660
REPRESENTED BY ITS SECRETARY,
ERATTUPETTA P.O, MEENACHIL TALUK,
KOTTAYAM DISTRICT, PIN - 686121
5 THE BOARD OF DIRECTORS OF THE ERATTUPETTA
SERVICE
CO-OPERATIVE BANK LTD NO.1660
REPRESENTED BY ITS PRESIDENT,
ERATTUPETTA P.O, MEENACHIL TALUK,
KOTTAYAM DISTRICT, PIN - 686121
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 142 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024/20TH BHADRA, 1946
WP(C) NO. 18562 OF 2023
PETITIONER:
MINI VARGHESE
AGED 42 YEARS
W/O.VARGHESE YOHANNAN, KALAPATTIL HOUSE,
MALA ERAM P.O., VADASSERIKKARA,
PATTANAMTHITTA, PIN - 689664
BY ADVS.
P.JINISH PAUL
SNEHA V.
RESPONDENT:
THE KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD
NO.3526,
KUMPLAMPOIKA P.0 , PATHANAMTHITTA
689681REPRESENTED BY ITS SECRETARY.,
PIN - 689681
BY ADV T.P.PRADEEP
SRI.P.P. THAJUDHEEN, SPL. GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 143 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 21562 OF 2023
PETITIONERS:
1 P.S. RAJENDRA PRASAD
AGED 72 YEARS
SIVA COTTAGE, THAZHE VETTIPURAM MURI,
MYLAPRA P.O., PATHANAMTHITTA,
PIN - 689678
2 NEELA PRASAD
AGED 64 YEARS,
W/O. P.S. RAJENDRA PRASAD,
SIVA COTTAGE, THAZHE VETTIPURAM MURI,
MYLAPRA P.O., PATHANAMTHITTA,
PIN - 689678
BY ADVS.
P.MOHANDAS (ERNAKULAM)
K.SUDHINKUMAR
SABU PULLAN
GOKUL D. SUDHAKARAN
R.BHASKARA KRISHNAN
BHARATH MOHAN
K.P.SATHEESAN (SR.)
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY,
CO-OPERATION DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
OFFICE OF THE JOINT REGISTRAR OF CO-OPERATIVE
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 144 :
SOCIETIES, PATHANAMTHITTA,
PIN - 689645
3 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES
OFFICE OF THE ASSISTANT REGISTRAR OF CO-
OPERATIVE SOCIETIES,
KONNI, PATHANAMTHITTA,
PIN - 689691
4 MYLAPRA SERVICE CO-OPERATIVE BANK LTD. NO. 639
MYLAPRA, PATHANAMTHITTA ,
REPRESENTED BY ITS SECRETARY, PIN - 689678
BY ADVS.
BIMAL K.NATH
P.D.SUBRAMANIAN NAMPOOTHIRI(K/34/1996)
DIVYA C BALAN(K/922/2002)
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 145 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 23610 OF 2023
PETITIONERS:
1 M.S.KOSHY
AGED 74 YEARS
S/O.M.E.ZACHARIAH, PUTHUCHIRA MANNIL,
KUMPLAMPOIKA P.O, PATHANAMTHITTA DISTRICT.,
PIN - 689664
2 SUSAN VARGHESE
AGED 38 YEARS
W/O.JIJU ZACHARIAH KOSHY,
PUTHUCHIRA MANNIL, KUMPLAMPOIKA P.O,
PATHANAMTHITTA DISTRICT.,
PIN - 689664
3 JIBU KOSHY
AGED 42 YEARS
S/O.M.S.KOSHY, PUTHUCHIRA MANNIL,
KUMPLAMPOIKA P.O, PATHANAMTHITTA DISTRICT.,
PIN - 689664
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
PATHANAMTHITTA,
PATHANAMTHITTA DISTRICT, PIN - 689645
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 146 :
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL),
RANNI,
PATHANAMTHITTA DISTRICT.,
PIN - 689672
3 THE KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO.3526
REPRESENTED BY ITS SECRETARY,
KUMPLAMPOIKA P.O, PATHANAMTHITTA DISTRICT.,
PIN - 689664
4 THE BOARD OF DIRECTORS OF THE KUMPLAMPOIKA
SERVICE CO-OPERATIVE BANK LTD. NO.3526
REPRESENTED BY ITS PRESIDENT,
KUMPLAMPOIKA P.O, PATHANAMTHITTA DISTRICT,
PIN - 689664
BY ADVS
SRI.T.P.PRADEEP, SC
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 147 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 24090 OF 2023
PETITIONERS:
1 PONNAMMA ABRAHAM
AGED 66 YEARS
W/O P.T.ABRAHAM
PUTHENPARAMBIL HOUSE, PUTHUSERIMALA
VADASSERIKARA P.o., RANNI,
PATHANAMTHITTA., PIN - 689622
2 SUJITH P. ABRAHAM
AGED 40 YEARS
PUTHENPARAMBIL HOUSE, PUTHUSERIMALA
VADASSERIKARA P. O RANNI,
PATHANAMTHITTA., PIN - 689622
3 GINCY ANN ROY
AGED 35 YEARS
PUTHENPARAMBIL HOUSE, PUTHUSERIMALA
VADASSERIKARA P. O RANNI,
PATHANAMTHITTA ., PIN - 689622
BY ADV SANTHOSH P.ABRAHAM
RESPONDENTS:
1 M/S.KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD
KUMPLAMPOIKA P.O.,
PATHANAMTHITTA REPRESENTED BY ITS SECRETARY.,
PIN - 689661
2 THE ASSISTANT REGISTRAR
OF CO-OPERATIVE SOCIETIES, MINI CIVIL STATION,
RANNY., PIN - 689672
BY SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 148 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 24221 OF 2023
PETITIONERS:
1 DR. G. GANGADHARAN PILLAI
AGED 72 YEARS
S/O. LATE GOPALA PILLAI,
RESIDING AT DOCTORS LANE,
PATHANAMTHITTA, PIN - 689645
2 DR. P.K. SOBHANA KUMARY AMMA
AGED 70 YEARS
W/O. DR. G. GANGADHARAN PILLAI,
RESIDING AT DOCTORS LANE,
PATHANAMTHITTA, PIN - 689645
BY ADVS.
R.RANJANIE
LEKSHMI BABU.B.S.
RESPONDENTS:
1 THE JOINT REGISTRAR (GENERAL) CO-OPERATIVE
SOCIETIES
OFFICE OF THE JOINT REGISTRAR (GENERAL),
THIRD FLOOR, MINI CIVIL STATION,
THIRUVALLA-KUMBAZHA HIGHWAY,
PATHANAMTHITTA, PIN - 689645
2 THE ASSISTANT REGISTRAR ( GENERAL)
CO-OPERATIVE SOCIETIES
OFFICE OF THE ASSISTANT REGISTRAR (GENERAL)
OFFICE, MINI CIVIL STATION,
CHANDANAPPALLI-KONNI ROAD,
KONNI, PIN - 689691
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 149 :
3 THE MYLAPRA SERVICE CO-OPERATIVE BANK LIMITED
NO. 639
BRANCH SANTHI NAGAR,
MYLAPRA TOWN, PATHANAMTHITTA,
REPRESENTED BY THE SECRETARY, PIN - 689678
4 THE BRANCH MANAGER
THE MYLAPRA SERVICE CO-OPERATIVE BANK LIMITED
NO. 639, BRANCH SANTHI NAGAR,
MYLAPRA TOWN, PATHANAMTHITTA, PIN - 689678
BY ADVS.
BIMAL K.NATH
P.D.SUBRAMANIAN NAMPOOTHIRI(K/34/1996)
DIVYA C BALAN(K/922/2002)
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 150 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 24576 OF 2023
PETITIONERS:
1 C.V RAJAN
AGED 77 YEARS
S/O. VELAYUDHAN, CHARIVUKALAYIL,
THALACHIRA, ERAM P.O.,
VADASSERIKKARA, RANNI TALUK,
PATHANAMTHITTA DISTRICT., PIN - 689664
2 CHANDRAMATHI
AGED 71 YEARS
W/O. C. V. RAJAN, CHARIVUKALAYIL,
THALACHIRA, ERAM P.O., VADASSERIKKARA,
RANNI TALUK, PATHANAMTHITTA DISTRICT.,
PIN - 689664
BY ADVS.
K.SHAJ
BEENA N.KARTHA
C.IJLAL
ARUN CHAND
BHARAT VIJAY P.
MAJID MUHAMMED K.
MINU VITTORRIA PAULSON
GOPIKA GOPAL
BIYONA ANTONY
RESPONDENTS:
1 THE KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526,
REPRESENTED BY ITS SECRETARY
THE KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 151 :
NO. 3526, KUMPLAMPOIKA,
PATHANAMTHITTA., PIN - 689661
2 THE PRESIDENT
KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD. NO.
3526, KUMPLAMPOIKA, PATHANAMTHITTA.,
PIN - 689661
3 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
RAJAJI NAGAR, MARKET ROAD,
STATUE, THYCAD, THIRUVANTHAPURAM,
KERALA., PIN - 695001
4 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
PATHANAMTHITTA, 3RD FLOOR,
MINI CIVIL STATION, KOZHENCHERRY,
THIRUVALLA- KUMBAZHA HIGHWAY,
PATHANAMTHITTA, KERALA., PIN - 689645
5 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)
DEPARTMENT OF CO-OPERATION, RANNI,
PATHANAMTHITTA, KERALA ., PIN - 689645
BY ADV
SRI.T.P.PRADEEP
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 152 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 24858 OF 2023
PETITIONER
LALITHAMMA KOCHUKUNJU NAIR,
AGED 64 YEARS
D/O. KOCHUKUNJU NAIR, BLOCK NO. 264,
VECHOOCHIRA, MANNADISSALA P. O.
PATHANAMTHITTA, PIN - 686511
BY ADVS.
B.PRAMOD
BIJU VIGNESWAR
AYYAPPADAS V
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL),
MINI CIVIL STATION,
PATHANAMTHITTA, PIN - 689645
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL),
BLOKKPADI, VADASSERIKARA ROAD,
RANNI, PATHANAMTHITTA, PIN - 689672
3 VENKURINJI SERVICE CO-OPERATIVE BANK LTD; NO.
3023
MUKKOOTTUTHARA. P. O,
PATHANAMTHITTA . REP. BY ITS SECRETARY.,
PIN - 686510
4 THE SECRETARY,
VENKURINJI SERVICE CO-OPERATIVE BANK LTD; NO.
3023, MUKKOOTTUTHARA. P. O,
PATHANAMTHITTA, PIN - 686510
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 153 :
5 THE MANAGING COMMITTEE,
VENKURINJI SERVICE CO-OPERATIVE BANK LTD; NO.
3023, MUKKOOTTUTHARA.
P. O, PATHANAMTHITTA .
REP. BY ITS PRESIDENT, PIN - 686510
BY ADVS.
T.R.HARIKUMAR-R3,R5
ARJUN RAGHAVAN(K/1277/2012)
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 154 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 25263 OF 2023
PETITIONER:
PONNAMMA NAIR,
AGED 75 YEARS
W/O. RAMACHANDRA NAIR, DURGAMATHA MANDIR,
JABDA PARA NALE KE PASS, BILASPUR,
CHHATTISGARH .
NOW RESIDING AT
HOUSE NO. 76, WARD NO. 46,
NYA SARKANDA, JABDA PARA NALE KE PASS,
BILASPUR, CHHATTISGARH,
PIN - 495001
BY ADVS.
B.PRAMOD
BIJU VIGNESWAR
AYYAPPADAS V
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL),
MINI CIVIL STATION,
PATHANAMTHITTA, PIN - 689645
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL),
MINI CIVIL STATION,
RANNI P. O., PATHANAMTHITTA, PIN - 689672
3 VENKURINJI SERVICE CO-OPERATIVE BANK LTD;
NO. 3023,
MUKKOOTTUTHARA. P. O,
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 155 :
PATHANAMTHITTA . REP. BY ITS SECRETARY.,
PIN - 686510
4 THE SECRETARY,
VENKURINJI SERVICE CO-OPERATIVE BANK LTD;
NO. 3023, MUKKOOTTUTHARA. P. O,
PATHANAMTHITTA, PIN - 686510
5 THE MANAGING COMMITTEE,
VENKURINJI SERVICE CO-OPERATIVE BANK LTD;
NO. 3023, MUKKOOTTUTHARA. P. O,
PATHANAMTHITTA .
REP. BY ITS PRESIDENT, PIN - 686510
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN(K/1277/2012)
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 156 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 25688 OF 2023
PETITIONER:
MATHEW M T
AGED 74 YEARS
MEPPURATH SHINUS NANNUKKAD,
CHURULLICODE P O, PATHANAMTHITTA,
PIN - 689668
BY ADVS.
C.B.SREEKUMAR
SAGITH KUMAR V.
SHEFEEK A.
RESPONDENTS:
1 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, 8TH FLOOR,
DPI JUNCTION,
THYCAUD PO,
THIRUVANANTHAPURAM, PIN - 695014
2 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
THIRD FLOOR,
MINI CIVIL STATION,
KOZHENCHERRY, THIRUVALLA-KUMBAZHA HWY,
PATHANAMTHITTA, KERALA, PIN - 689645
3 THE MYLAPRA SERVICE CO-OPERATIVE BANK LTD NO.
639
REPRESENTED BY ITS SECRETARY,
MYLAPRA TOWN P.O, PATHANAMTHITTA,
PIN - 689678
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 157 :
BY ADVS.
BIMAL K.NATH
P.D.SUBRAMANIAN NAMPOOTHIRI(K/34/1996)
DIVYA C BALAN(K/922/2002)
K.N.SUGATHAN(K/512/2008)
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 158 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 26317 OF 2023
PETITIONERS:
1 K.V ABRAHAM
AGED 59 YEARS
S/O LATE VARGHESE
PUNNAMOOTTIL HOUSE,
NARANAMMOOZHY P.O.,
ATHIKAYAM, RANNI,
PATHANAMTHITTA DISTRICT, PIN - 689711
2 SARAMMA ABRAHAM
AGED 55 YEARS
W/O K.V ABRAHAM
PUNNAMOOTTIL HOUSE,
NARANAMMOOZHY P.O. ATHIKAYAM,
RANNI, PATHANAMTHITTA DISTRICT.,
PIN - 689711
3 DELLA T ABRAHAM
AGED 27 YEARS
W/O JERRY MATHEW
PUNNAMOOTTIL HOUSE, NARANAMMOOZHY P.O.
ATHIKAYAM, RANNI,
PATHANAMTHITTA DISTRICT., PIN - 689711
4 BIRLA K ABRAHAM
AGED 20 YEARS
D/O K.V ABRAHAM, PUNNAMOOTTIL HOUSE
NARANAMMOOZHY P.O. ATHIKAYAM,
RANNI, PATHANAMTHITTA DISTRICT.,
PIN - 689711
BY ADVS.
S.SHANAVAS KHAN
S.INDU
KALA G.NAMBIAR
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 159 :
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL) MINI CIVIL STATION,
KOZHENCHERRY, PATHANAMTHITTA .,
PIN - 689645
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES
(GENERAL) BLOCKPADY,
RANNI-VADASSERIKARA ROAD RANNI,
PATHANAMTHIITA, PIN - 689672
3 THE NARANAMMOOZHY SERVICE CO-OPERATIVE BANK
LTD.
NO.3910 NARANAMMOOZHY, RANNI,
PATHANAMTHIITA,
REPRESENTED BY ITS SECRETARY, PIN - 689711
BY ADVS.
P.N.MOHANAN
AMRUTHA SURESH(K/000971/2016)
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 160 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 27470 OF 2023
PETITIONER:
ANAND S.R
AGED 39 YEARS
SREECHANDRA, T.C.50/997(1) THALIYAL,
KARAMANA. P.O THIRUVANANTHAPURAM,
PIN - 695002
BY ADVS.
M.K.HAJARA
HOWLATH JAHAN
RESPONDENTS:
1 PALLICHAL FARMER'S SERVICE CO-OPERATIVE BANK
LTD
NO: T.677
REPRESENTED BY MANAGING DIRECTOR IN CRARGE,
H.O VEDIVACHANCOIL P.O,
THIRUVANANTHAPURAM, PIN - 695501
2 THE MANAGING COMMITTEE OF PALLICHAL FARMER'S
SERVICE CO OPERATIVE BANK LTD NO:T.677
REPRESENTED BY ITS PRESIDENT.
H.O VEDIVACHANCOIL P.O,
THIRUVANANTHAPURAM, PIN - 695501
3 THE BRANCH MANAGER OF THE M&E BRANCH PALLICHAL
FARMER'S SERVICE CO-OPERATIVE BANK LTD
NO:T.677 THIRUVANANTHAPURAM, PIN - 695501
BY ADVS.
C.S.MANU
C.A.ANUPAMAN(A-503)
DILU JOSEPH(D-125)
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 161 :
T.B.SIVAPRASAD(K/17/2007)
C.Y.VIJAY KUMAR(K/152/2014)
MANJU E.R.(K/000401/2016)
ANANDHU SATHEESH(K/613/2020)
ALINT JOSEPH(K/505/2020)
PAUL JOSE(K/000862/2020)
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
SRI.C.A.ANUPAMA
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 162 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 27660 OF 2023
PETITIONERS:
1 V RAJENDRA KUMAR
AGED 60 YEARS
S/O K.P. VELAYUDHAN NAIR, LALITHA BHAVAN,
KATTAKADA P.O,THIRUVANANTHAPURAM.,
PIN - 695572
2 ANITHA DEVI L
AGED 59 YEARS
W/O HARIKUMAR S, SUMA SADANAM,
KANDALA P.O,THIRUVANANTHAPURAM.,
PIN - 695512
3 VELAPPAN NAIR,
AGED 78 YEARS
S/O KESAVA PILLAI CHANDRIKA BHAVAN,
KANDALA P.O,THIRUVANANTHAPURAM., PIN - 695512
4 KAVITHA J.S
AGED 37 YEARS
W/O SAJEEV NARAYANEEYAM,
VEERANAKAVU P.O,THIRUVANANTHAPURAM.,
PIN - 695572
5 VENUGOPALAN NAIR K
AGED 61 YEARS
S/O KRISHNAN NAIR ROHINI MANDIR,
KANDALA P.O,THIRUVANANTHAPURAM.,
PIN - 695512
6 VIKRAMAN NAIR S
AGED 64 YEARS
S/O R SREEDHARAN NAIR RAGASUDHA,
AMBALATHINKALA P.O, THIRUVANANTHAPURAM.,
PIN - 695572
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 163 :
7 RESMI J CHANDRAN
AGED 36 YEARS
D/O JAYACHANDRAN SOJA, KATTAKADA P.O,
THIRUVANANTHAPURAM., PIN - 695572
8 SIMON J.N
AGED 71 YEARS
S/O M. JOHNSON S.S. SADANAM,
KATTAKADA P.O,THIRUVANANTHAPURAM.,
PIN - 695572
9 SANTHA R
AGED 62 YEARS
W/O SIMON J.N S.S. SADANAM,
KATTAKADA P.O,THIRUVANANTHAPURAM.,
PIN - 695572
10 JAYACHANDRAN
AGED 70 YEARS
S/O KUTTAPPAN, SOJA, KATTAKADA
P.O,THIRUVANANTHAPURAM., PIN - 695572
11 SIMON M.G
AGED 76 YEARS
S/O JOHNNY LAISALAYAM,
KANDALA P.O,THIRUVANANTHAPURAM., PIN - 695512
12 AJITHA KUMARI M
AGED 63 YEARS
W/O THIRUMARAN RAMAKRISHNA VILASAM,
AMBALATHINKALA P.O, THIRUVANANTHAPURAM.,
PIN - 695572
13 MADHAVI AMMA
AGED 80 YEARS
W/O KRISHNA PILLA MADATHANNI KEEZHE VEEDU,
AMBALATHINKALA P.O,
THIRUVANANTHAPURAM., PIN - 695572
14 SAROJINI AMMA L
AGED 77 YEARS
W/O SADASIVAN NAIR SAROJA BHAVAN,
AMBALATHINKALA P.O, THIRUVANANTHAPURAM.,
PIN - 695572
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 164 :
15 RAMAKRISHNAN N.T
AGED 30 YEARS
S/O N. THIRUMARAN RAMAKRISHNA VILASAM,
AMBALATHINKALA P.O, THIRUVANANTHAPURAM.,
PIN - 695572
16 SUGATHA S. NAIR
AGED 62 YEARS
W/O SASIDHARAN NAIR D SANTHOSH BHAVAN,
KUVALASSERY P.O, THIRUVANANTHAPURAM.,
PIN - 695512
17 SASIDHARAN NAIR D
AGED 71 YEARS
S/O DAMODARAN PILLAI D
SANTHOSH BHAVAN, KUVALASSERY P.O,
THIRUVANANTHAPURAM., PIN - 695512
18 DONALD LAL C
AGED 55 YEARS
S/O CORNALLIOUS, SANGEERTHANAM,
KATTAKADA P.O, THIRUVANANTHAPURAM.,
PIN - 695572
BY ADV S.NIKHIL SANKAR
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO THE GOVERNMENT
DEPARTMENT OF CO-OPERATION, GOVERNMENT
SECRETARIAT, PALAYAM P.O, THIRUVANANTHAPURAM.,
PIN - 695001
2 REGISTRAR OF CO OPERATIVE SOCIETIES
OFFICE OF THE REGISTRAR OF CO OPERATIVE
SOCIETIES,STATUE P.O, THIRUVANANTHAPURAM.,
PIN - 695001
3 THE ASSISTANT REGISTRAR (GENERAL) OF CO
OPERATIVE SOCIETIES
OFFICE OF THE ASSISTANT REGISTRAR (GENERAL) OF
CO OPERATIVE SOCIETIES,
KATTAKADA P.O,THIRUVANANTHAPURAM., PIN - 695572
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 165 :
4 UNIT INSPECTOR
OFFICE OF THE ASSISTANT REGISTRAR (GENERAL) OF
CO- OPERATIVE SOCIETIES,
KATTAKADA P.O,THIRUVANANTHAPURAM.,
PIN - 695572
5 KANDALA SERVICE CO OPERATIVE BANK LTD
[NO:T-197]
REPRESENTED BY ITS SECRETARY,
THOONGAM PARA KANDALA P.O,
THIRUVANANTHAPURAM., PIN - 695512
6 BOARD OF DIRECTORS
KANDALA SERVICE CO OPERATIVE BANK LTD [NO:T-
197], REPRESENTED BY ITS PRESIDENT,
THOONGAM PARA KANDALA P.O,
THIRUVANANTHAPURAM., PIN - 695512
7 KERALA BANK
REPRESENTED BY ITS MANAGING DIRECTOR.
IS SUO MOTU IMPLEADED AS PER ORDER DATED
09.10.2023
By ADVS.
M.SASINDRAN
THOMAS ABRAHAM
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 166 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 30139 OF 2023
PETITIONERS:
1 ALEYAMMA SHAJI
AGED 54 YEARS
W/O SHAJI CHACKO, NIRAYANNOOR THADATHIL,
KUMPLAMPOIKA PO,
PATHANAMTHITTA,
PIN - 689661
2 SHINS MARY SHAJI
AGED 29 YEARS
D/O SHAJI CHACKO, NIRAYANNOOR THADATHIL,
KUMPLAMPOIKA PO,
PATHANAMTHITTA, PIN - 689661
BY ADVS.
BOBY THOMAS
WINSTON K.V
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL) PATHANAMTHITTA
3RD FLOOR, MINI CIVIL STATION,
PATHANAMTHITTA PO, PATHANAMTHITTA,
KERALA, PIN - 689645
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)
DEPARTMENT OF CO-OPERATION,
RANNI, PATHANAMTHITTA, PIN - 689672
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 167 :
3 THE KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK
LTD. NO. 3526
REPRESENTED BY ITS SECRETARY,
KUMPLAMPOIKA PO, PATHANAMTHITTA,
PIN - 689661
4 THE PRESIDENT
KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526, KUMPALAMPOIKA PO, PATHANAMTHITTA,
PIN - 689661
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
SRI.R.P.PRADEEP-R3,R4
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 168 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 30159 OF 2023
PETITIONERS:
1 REV. MATHEW SKARIAH
AGED 69 YEARS
S/O A M SKARIAH EDAMALA HOUSE,
KUMPLAMPOIKA PO, PATHANAMTHITTA,
PIN - 689661
2 ANI THOMAS
AGED 62 YEARS
W/O MATHEW SKARIAH, EDAMALA HOUSE,
KUMPLAMPOIKA PO, PATHANAMTHITTA,
PIN - 689661
BY ADVS.
BOBY THOMAS
WINSTON K.V
RESPONDENTS:
1 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
OFFICE OF THE REGISTRAR OF CO-OPERATIVE
SOCIETIES, THYCAUD PO, THIRUVANANTHAPURAM,
PIN - 695014
2 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL),
PATHANAMTHITTA
3RD FLOOR, MINI CIVIL STATION,
PATHANAMTHITTA PO, PATHANAMTHITTA,
KERALA, PIN - 689645
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 169 :
3 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)
DEPARTMENT OF CO-OPERATION, RANNI,
PATHANAMTHITTA, PIN - 689672
4 THE KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK
LTD. NO. 3526
REPRESENTED BY ITS SECRETARY,
KUMPLAMPOIKA PO, PATHANAMTHITTA,
PIN - 689661
5 THE PRESIDENT
KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526, KUMPALAMPOIKA PO, PATHANAMTHITTA,
PIN - 689661
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 170 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 32411 OF 2023
PETITIONER:
RAJENDRA WARRIER
S/O SUREDRANATH WARRIER
KULANAGARA THRIKAYYIL WARRIEM
KEEZHVANMAZHY
PANDANAD ALAPPUZHA, PIN - 689506
BY ADVS.
RENJITH B.MARAR
LAKSHMI.N.KAIMAL
P.RAJKUMAR
ARUN POOMULLI
PREETHA S CHANDRAN
ABHIJITH SREEKUMAR
ANAND REMESH
ABHIRAM.S.
RESPONDENTS:
1 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN
DPI JUNCTION
THAIKKAD P.O T
HIRUVANATHAPURAM,
KERALA, PIN - 695014
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)
REVENUE TOWER CHENGANNUR,
PIN - 689121
3 THE SECRETARY
PANDANAD SERVICE CO-OPERATIVE BANK LTD.
PANDANAD P.O ALAPPUZHA DISTRICT,
PIN - 689506
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 171 :
BY ADVS.
JACOB P. ALEX
JOSEPH P.ALEX(K/1-C/2002)
MANU SANKAR P.(K/000823/2018)
AMAL AMIR ALI(K/000773/2019)
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 172 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 32537 OF 2023
PETITIONERS:
1 ANANDHAN P S
AGED 79 YEARS
S/O SANKARAN, PAROOR ANU BHAVAN,
EDAKKULAM P O, RANNI, PATHANANMTHITTA DISTRICT,
PIN - 689672
2 AJINO ANANDH
AGED 38 YEARS
S/O ANANDHAN P S, PAROOR ANU BHAVAN,
EDAKKULAM P O, RANNI,
PATHANANMTHITTA DISTRICT, PIN - 689672
BY ADV MANOJ P.KUNJACHAN
RESPONDENTS:
1 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
OFFICE OF THE REGISTRAR OF CO-OPERATIVE
SOCIETIES JAWAHAR SAHAKARANA BHAVAN DPI
JUNCTION,
THYCAUD (P O), THIRUVANANTHAPURAM,
PIN - 695014
2 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
OFFICE OF THE JOINT REGISTRAR,
MINI CIVIL STATION, KOZHENCHERRY,
THIRUVALLA-KUMBAZHA HIGHWAY,
PATHANAMTHITTA DISTRICT, PIN - 689645
3 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), RANNI
OFFICE OF THE ASSISTANT REGISTRAR OF CO
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 173 :
OPERATIVE SOCIETIES(GENERAL) RANNI,
BLOCKPADI, RANNY- VADASSERIKARA RD,
RANNI, PATHANAMTHITTA DISTRICT,
PIN - 689672
4 THE KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526
THALACHIRA BRANCH,
REPRESENTED BY ITS SECRETARY,
KUMPLAMPOIKA P.O, PATHANAMTHITTA,
PIN - 689664
5 THE BOARD OF DIRECTORS OF THE KUMPLAMPOIKA
SERVICE CO-OPERATIVE BANK LTD NO.3526
REPRESENTED BY ITS PRESIDENT,
KUMPLAMPOIKA P.O, PATHANAMTHITTA,
PIN - 689664
BY ADV T.P.PRADEEP
SRI.P.P.THAJUDEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 174 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 33467 OF 2023
PETITIONER:
JIMMY GEORGE
AGED 55 YEARS
S/O. GEORGE, PALAKKUZHIYIL HOUSE,
SOUTH MARADY P.O, MUVATTUPUZHA,
ERNAKULAM, PIN - 686668
BY ADV GEORGEKUTTY MATHEW
RESPONDENTS:
1 THE THOPRANKUDY SERVICE CO OPERATIVE BANK LTD,
NO. 432
REPRESENTED BY ITS SECRETARY,
THOPRANKUDY P.O, IDUKKI DISTRICT,
PIN - 685515
2 THE SECRETARY
THOPRANKUDY SERVICE CO OPERATIVE BANK LTD. NO.
432, THOPRANKUDY P.O,
IDUKKI DISTRICT, PIN - 685515
BY ADV LIJI J VADAKKEDOM
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 175 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 34222 OF 2023
PETITIONER:
FEBY C.REPRESENTED BY HIS POWER OF ATTORNEY,
JOSHY THOMAS
AGED 33 YEARS
CHAMAKALA FRANCIS HOME,
MUNDUKOTTACKAL,PATHANANTHITTA,
PIN - 689649
BY ADVS.
JIJO PAUL KALLOOKKARAN
JOSHY P.O.
RAJEEV P.R.
RESPONDENTS:
1 STATE OF KERALA, REP.BY ITS SECRETARY
DEPARTMENT OF CO-OPERATION,
STATE SECRETARIAT, THUIRUVANANTHAPURAM P.O.,
THIRUVANANTHAPURAM, PIN - 695001
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
OFFICE OF THE REGISTRAR OF CO-OPERATIVE
SOCIETIES, JAWAHAR SAHAKARANA BHAVAN,
DPI JUNCTION, THYCAUD P.O.,
THIRUVANANTHAPURAM, PIN - 695013
3 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES,
(GENERAL)
OFFICE OF THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES,
PATHANAMTHITTA DISTRICT,
PIN - 689645
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 176 :
4 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)
O/O THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL) ,
KONNI, PATHANAMTUITTA DISTRICT,
PIN - 689691
5 THE MYLAPRA SERVICE CO-OPERATIVE BANK LIMITED-
639,
REP.BY ITS SECRETARY/BRANCH MANAGER
H.O.MYLAPRA TOWN P.O.,
PATHANAMTITTA, PIN - 689678
6 THE ADMINISTRATOR
ADMINISTRATIVE COMMITTEE,
THE MYLAPRA SERVICE CO-OPERATIVE BANK LIMITED-
639, H.O.MYLAPRA TOWN P.O.,
PATHANAMTHITTA, PIN - 689678
BY ADVS.
BIMAL K.NATH
P.D.SUBRAMANIAN NAMPOOTHIRI(K/34/1996)
DIVYA C BALAN(K/922/2002)
K.N.SUGATHAN(K/512/2008)
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 177 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 34931 OF 2023
PETITIONER:
VINU P. K.
AGED 48 YEARS
S/O. KOSHY VARGHESE,
PUTHUPARAMPIL, THANNIKKAPUZHA,
MANNADISALA P.O., KOLLAMULA VILLAGE,
PATHANAMTHITTA, PIN - 686511
BY ADVS.
B.PRAMOD
BIJU VIGNESWAR
AYYAPPADAS V
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
MINI CIVIL STATION,
PATHANAMTHITTA, PIN - 689645
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)
MINI CIVIL STATION,
RANNI P. O., PATHANAMTHITTA,
PIN - 689672
3 VENKURINJI SERVICE CO-OPERATIVE BANK LTD; NO.
3023
MUKKOOTTUTHARA. P. O,
PATHANAMTHITTA REP. BY ITS SECRETARY.,
PIN - 686510
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 178 :
4 THE SECRETARY
VENKURINJI SERVICE CO-OPERATIVE BANK LTD;
NO. 3023, MUKKOOTTUTHARA. P. O,
PATHANAMTHITTA, PIN - 686510
5 THE MANAGING COMMITTEE
VENKURINJI SERVICE CO-OPERATIVE BANK LTD; NO.
3023, MUKKOOTTUTHARA. P. O,
PATHANAMTHITTA, REP. BY ITS PRESIDENT.,
PIN - 686510
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN(K/1277/2012)
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 179 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 34966 OF 2023
PETITIONER
RAMSUS.T
AGED 63 YEARS
S/O THOMSON NADAR, E.R.BHANAN
ERATTINPURAM, VELIYAMCODE P.O
THIRUVANANTHAPURAM, PIN - 695512
BY ADVS.
PRAVEEN K. JOY
ABISHA.E.R
RESPONDENTS:
1 KANDALA SERVICE CO-OPERATIVE BANK LTD
THOONGAMPARA, KANDALA P.O
THIRUVANANTHAPURAM,
REPRESENTED BY ITS SECRETARY, PIN - 695512
2 THE ADMINISTRATOR
KANDALA SERVICE CO-OPERATIVE BANK LTD,
THOONGAMPARA, KANDALA P.O.,
THIRUVANANTHAPURAM., PIN - 695512
3 THE SECRETARY
KANDALA SERVICE CO-OPERATIVE BANK LTD,
THOONGAMPARA, KANDALA P.O
THIRUVANANTHAPURAM., PIN - 695512
4 THE ASSISTANT REGISTRAR
CO-OPERATIVES SOCIETIES ,
KATTAKADA,
THIRUVANANTHAPURAM, PIN - 695512
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 180 :
5 JOINT SECRETARY
OFFICE OF THE REGISTRAR OF CO-OPERATIVE
SOCIETIES, JAWAHAR SAHAKARANA BHAVAN, DPI
JUNCTION,
THYCAUD P.O, PIN - 695014
ADDL.R6 KERALA BANK,
REPRESENTED BY ITS MANAGING DIRECTOR
[ADDL.R6 IS SUO MOTU IMPLEADED AS PER ORDER
DATED 28.11.2023 IN WP(C) 34966/2023]
BY ADV THOMAS ABRAHAM-ADDL R6
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 181 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 35080 OF 2023
PETITIONER
M.S.ZACHARIAH
AGED 81 YEARS
S/O.M.E.ZACHARIAH, PUTHUCHIRA MANNIL,
KUMPLAMPOIKA P.O,
PATHANAMTHITTA DISTRICT, PIN - 689661
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL),
PATHANAMTHITTA,
PATHANAMTHITTA DISTRICT, PIN - 689645
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL),
RANNI, PATHANAMTHITTA DISTRICT,
PIN - 689672
3 THE KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO.3526,
REPRESENTED BY ITS SECRETARY,
KUMPLAMPOIKA P.O, PATHANAMTHITTA DISTRICT,
PIN - 689664
4 THE BOARD OF DIRECTORS OF THE KUMPLAMPOIKA
SERVICE CO-OPERATIVE BANK LTD. NO.3526,
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 182 :
REPRESENTED BY ITS PRESIDENT,
KUMPLAMPOIKA P.O, PATHANAMTHITTA DISTRICT,
PIN - 689664
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
SRI.T.P.PRADEEP, R3& R4
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 183 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 35931 OF 2023
PETITIONERS:
1 CHACKO K. T
AGED 62 YEARS, S/O K. C. THOMAS KAKKULANJI
VADAKKETHIL, KUMPLAMPOIKA PO,
PATHANAMTHITTA, PIN - 689661.
2 SALAMMA CHACKO
AGED 60 YEARS, W/O CHACKO K.T,
KAKKULANJI VADAKKETHIL, KUMPLAMPOIKA PO,
PATHANAMTHITTA, PIN - 689661.
3 JOMON CHACKO
AGED 31 YEARS, S/O CHACKO K.T,
KAKKULANJI VADAKKETHIL, KUMPLAMPOIKA PO,
PATHANAMTHITTA, PIN - 689661.
BY ADVS.
BOBY THOMAS
WINSTON K.V
RESPONDENTS:
1 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)
DEPARTMENT OF CO-OPERATION, RANNI,
PATHANAMTHITTA, PIN - 689672.
2 THE KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK
LTD. NO. 3526,REPRESENTED BY ITS SECRETARY,
KUMPLAMPOIKA PO, PATHANAMTHITTA, PIN - 689661.
3 THE PRESIDENT
KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526, KUMPALAMPOIKA PO,
PATHANAMTHITTA, PIN - 689661.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 184 :
BY ADV.SRI.P.P.TAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 185 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 36332 OF 2023
PETITIONERS:
1 GREGORY JOSEPH
AGED 83 YEARS, S/O. JOSEPH,
PUTHIYAPARAMBIL, KIZHAPARAYAR P.O.,
PALA, KOTTAYAM, PIN - 686578.
2 JAMES GREGORY
AGED 54 YEARS, S/O. GREGORY JOSEPH,
PUTHIYAPARAMBIL, KIZHAPARAYAR P.O., PALA,
KOTTAYAM, PIN - 686578.
3 BISTA JAMES
AGED 46 YEARS, W/O. JAMES GREGORY,
PUTHIYAPARAMBIL, KIZHAPARAYAR P.O., PALA,
KOTTAYAM, PIN - 686578.
BY ADVS.
P.MOHANDAS (ERNAKULAM)
K.SUDHINKUMAR
SABU PULLAN
GOKUL D. SUDHAKARAN
K.P.SATHEESAN (SR.)
R.BHASKARA KRISHNAN
BHARATH MOHAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY, CO-OPERATION
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001.
2 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)OFFICE OF THE JOINT REGISTRAR OF CO-
OPERATIVE SOCIETIES, KOTTAYAM, PIN - 686001.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 186 :
3 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES,OFFICE OF THE ASSISTANT REGISTRAR OF
CO-OPERATIVE SOCIETIES, KOTTAYAM, PIN - 686001.
4 THE KIZHATHADIYOOR SERVICE CO-OPERATIVE BANK
LTD. NO. 1995, REPRESENTED BY ITS SECRETARY,
GOVERNMENT HOSPITAL JUNCTION, PALA, KOTTAYAM,
PIN - 686575.
5 THE PRESIDENT
KIZHATHADIYOOR SERVICE CO-OPERATIVE BANK LTD.
NO. 1995, GOVERNMENT HOSPITAL JUNCTION, PALA,
KOTTAYAM, PIN - 686575.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
P.C SASIDHARAN
SOORYA M.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 187 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 37093 OF 2023
PETITIONER:
VIJAYAMMA
AGED 68 YEARS, W/O. SASI KUMAR,
MADATHIL HOUSE, CHENNAPPARA, KALLAR. P. O.,
THOOKKUPALAM, IDUKKI, KERALA, PIN - 685552.
BY ADVS.
AYYAPPADAS V
BIJU VIGNESWAR
SUJITH SASI
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)ION BHAVAN, THODUPUZHA,
IDUKKI, PIN - 685584.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)UDUMBANCHOLA,
IDUKKI, PIN - 685554.
3 THE IDUKKI DISTRICT DEALERS CO-OPERATIVE
SOCIETY LTD; NO. I. 401, NEDUMKANDAM. P. O,
IDUKKI REP. BY ITS SECRETARY., PIN - 685553.
4 THE SECRETARY
THE IDUKKI DISTRICT DEALERS CO-OPERATIVE
SOCIETY LTD; NO. I. 401, NEDUMKANDAM. P. O,
IDUKKI, PIN - 685553.
5 THE MANAGING COMMITTEE
THE IDUKKI DISTRICT DEALERS CO-OPERATIVE
SOCIETY LTD; NO. I. 401, NEDUMKANDAM. P. O,
IDUKKI REP. BY ITS PRESIDENT, PIN - 685553.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 188 :
BY ADV.SRI.P.P.THAJUDEEN, SPL.GOVERNMENT
PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 189 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 37329 OF 2023
PETITIONER:
CHANDRAN.I.K,
AGED 73 YEARS, S/O.KUTAN,
PERINGATH HOUSE, PALLISSERY DESOM,
ARATTUPUZHA.P.O, THRISSUR - 680562.
BY ADVS.
LINDONS C.DAVIS
N.S.SHAMILA
E.U.DHANYA
V.A.AJAY
CHINJU P. JOYIES
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT, CO-
OPERATIVE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM., PIN - 695001.
2 ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)OFFICE OF ASSISTANT REGISTRAR OF CO-
OPERATIVE SOCIETIES (GENERAL), MUKUNDAPURAM,
IRINJALAKUDA.P.O, THRISSUR - 680121.
3 KARUVANNUR SERVICE CO-OPERATIVE BANK LTD.,
NO.112, REPRESENTED BY ITS SECRETARY,
H.O.KARUVANNUR, THRISSUR - 680711.
4 SECRETARY
KARUVANNUR SERVICE CO-OPERATIVE BANK LTD.,
NO.112, H.O.KARUVANNUR, THRISSUR - 680711.
5 ADMINISTRATIVE COMMITTEE
REPRESENTED BY ITS CHAIRMAN KARUVANNUR SERVICE
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 190 :
CO-OPERATIVE BANK LTD., NO.112,
H.O.KARUVANNUR, THRISSUR - 680711
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
V.BINOY RAM
K.C.HARISH(K/000788/2017)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 191 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 37685 OF 2023
PETITIONERS:
1 RAVI P.T
AGED 60 YEARS, S/O. THANKAPPAN,
PUTHEN PURAYIL, THALACHIRA P.O.,
KUMARAMPEROOR, RANNI TALUK, PATHANAMTHITTA
DISTRICT., PIN - 689664.
2 MANU R. THANKAPPAN
AGED 27 YEARS, S/O. RANI P.T.,
PUTHEN PURAYIL, THALACHIRA P.O.,
KUMARAMPEROOR, RANNI TALUK,
PATHANAMTHITTA DISTRICT., PIN - 68966.
BY ADVS.
K.SHAJ
BEENA N.KARTHA
C.IJLAL
POORNIMA RAJAN
ARUN CHAND
BHARAT VIJAY P.
MAJID MUHAMMED K.
MINU VITTORRIA PAULSON
GOPIKA GOPAL
ARCHANA SURESH
MEERA NAIR.I.P
RESPONDENTS:
1 THE KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526, KUMPLAMPOIKA, PATHANAMTHITTA,
REPRESENTED BY ITS SECRETARY,, PIN - 689661.
2 THE PRESIDENT, KUMPLAMPOIKA SERVICE CO-
OPERATIVE BANK LTD. NO. 3526, KUMPLAMPOIKA,
PATHANAMTHITTA., PIN - 68966.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 192 :
3 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
RAJAJI NAGAR, MARKET ROAD, STATUE, THYCAD,
THIRUVANTHAPURAM, KERALA., PIN - 695001.
4 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)PATHANAMTHITTA, 3RD FLOOR, MINI CIVIL
STATION, KOZHENCHERRY, THIRUVALLA- KUMBAZHA
HIGHWAY, PATHANAMTHITTA, KERALA., PIN - 689645.
5 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL) DEPARTMENT OF CO-OPERATION,
RANNI, PATHANAMTHITTA, KERALA., PIN - 689645.
BY SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 193 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 37716 OF 2023
PETITIONERS:
1 RAJIV PANICKER
AGED 43 YEARS
OLYMPIA SEQUEL, RUBY M, FLAT 1H, OMR,
NAVALUR, CHENNAI, PIN - 600130.
2 LAJA RAJIV
AGED 41 YEARS
OLYMPIA SEQUEL, RUBY M, FLAT 1H, OMR,
NAVALUR, CHENNAI, PIN - 600130.
BY ADV MILLU DANDAPANI
RESPONDENTS:
1 JOINT REGISTRAR
JOINT REGISTRAR OF COOPERATIVE SOCIETIES,
COLLECTORATE BUILDING, K K ROAD, KOTTAYAM -
KUMILY RD, COLLECTORATE, KOTTAYAM,
KERALA, PIN - 686002
2 THE KIZHATHADIYOOR SERVICE COOPERATIVE BANK
LTD. NO. 1995, PALA, PALA, KOTTAYAM REPRESENTED
BY THE SECRETARY, PIN - 686575.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
P.C SASIDHARAN
AKSHAY VENU(K/857/2019)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 194 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 38009 OF 2023
PETITIONER:
K.J. OUSEPH,
DIRECTOR, AGED 58 YEARS
BRACE CHITS PVT. LTD.,
DOOR NO. TC-12/3319, 4TH FLOOR,
KALLIATH ROYAL SQUARE, PALACE ROAD,
THRISSUR, PIN - 680020.
BY ADV DILIP J. AKKARA
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY GOVERNMENT PLEADER,
HIGH COURT OF KERALA, PIN - 682031.
2 JOINT REGISTRAR (GENERAL) CO-OPERATIVE
SOCIETIES
OFFICE OF THE JOINT REGISTRAR (GENERAL),
JAWAHAR SAHAKARANA BHAVAN, 8TH FLOOR, DPI
JUNCTION, THYCAUD P.O., TRIVANDRUM,
PIN - 695014.
3 THE ASSISTANT REGISTRAR (GENERAL) COOPERATIVE
SOCIETIES, SAHAKARANA BHAVAN (GENERAL) OFFICE,
THRISSUR, PIN - 680003.
4 THE SECRETARY, KARUVANNUR SERVICE CO-OPERATIVE
BANK LTD. NO.112, HEAD OFFICE, KARUVANUR,
THRISSUR, PIN - 680711.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
V.BINOY RAM
K.C.HARISH(K/000788/2017)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 195 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 38040 OF 2023
PETITIONERS:
1 G. SASIKUMAR
AGED 75 YEARS, S/O. GOPALAPILLAI,
RESIDING AT VAISHNAVAM, THEMBAMUTTOM,
BALARAMAPURAM P.O., NEYYATTINKARA,
THIRUVANANTHAPURAM, PIN - 695501.
2 MURALEEDHARAN NAIR P
AGED 53 YEARS, S/O. PARAMESHWARANPILLAI,
RESIDING AT PRAVEEN NIVAS, UNNIYAMVILAKAM,
KARINGAL, KANDALA P.O., MARANELLOOR
THIRUVANANTHAPURAM, PIN - 695512.
BY ADVS.
N.ANAND
RAJESH O.N.
RESPONDENTS:
1 STATE OF KERALA
DEPARTMENT OF CO-OPERATION, SECRETARIAT,
THIRUVANANTHAPURAM REPRESENTED BY ITS
SECRETARY, PIN - 695001.
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN DPI JUNCTION,
THYCAUD (PO) THIRUVANANTHAPURAM, PIN - 695014.
3 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
OFFICE OF THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES JAWAHAR SAHAKARANA BHAVAN DPI
JUNCTION, THYCAUD (PO)
THIRUVANANTHAPURAM, PIN - 695014.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 196 :
4 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES, OFFICE OF THE ASSISTANT REGISTRAR
(GENERAL), KATTAKKADA,
THIRUVANANTHAPURAM, PIN - 695572.
5 KANDALA SERVICE CO-OPERATIVE BANK LTD NO.T.197
THOONGAMPARA, KANDALA P.O., THIRUVANANTHAPURAM
REPRESENTED BY ITS SECRETARY, PIN - 695512.
6 N. BHASURANGAN
BHASURA, MARANALLOOR, KOOVALASSERRY P.O.,
THIRUVANANTHAPURAM, PIN - 695512.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
R.T.PRADEEP
SRI.JAISHANKAR V.NAIR, CGC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 197 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 38142 OF 2023
PETITIONERS:
1 CHERIYAN MATHEW
AGED 68 YEARS, S/O CHERIYAN P M,
PUTHENPARAMPIL HOUSE, UTHIMOODU PO,
PATHANAMTHITTA, PIN - 689672.
2 BLESSON CHACKO MATHEW
AGED 39 YEARS
S/O CHERIYAN MATHEW, PUTHENPARAMPIL HOUSE,
UTHIMOODU PO, PATHANAMTHITTA, PIN - 689672.
BY ADVS.
BOBY THOMAS
WINSTON K.V
RESPONDENTS:
1 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)
DEPARTMENT OF CO-OPERATION, RANNI,
PATHANAMTHITTA, PIN - 689672.
2 THE KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK
LTD. NO. 3526, REPRESENTED BY ITS SECRETARY,
KUMPLAMPOIKA PO, PATHANAMTHITTA, PIN - 689661.
3 THE PRESIDENT
KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526, KUMPALAMPOIKA PO,
PATHANAMTHITTA, PIN - 689661.
BY SRI.P.P.THAJUDEEN, SPL. GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 198 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 39960 OF 2023
PETITIONER:
SULEKHA M.V
AGED 66 YEARS
W/O.P.B.SOURABHAN ANATHANYIL HOUSE,
ARACHARICKAL, MALAYALAPPUZHA, ERAM P.O.,
PATHANAMTHITTA DISTRICT, PIN - 689664.
BY ADVS.
C.S.MANU
DILU JOSEPH(D-125)
C.A.ANUPAMAN(A-503)
T.B.SIVAPRASAD(K/17/2007)
C.Y.VIJAY KUMAR(K/152/2014)
MANJU E.R.(K/000401/2016)
ANANDHU SATHEESH(K/613/2020)
ALINT JOSEPH(K/505/2020)
PAUL JOSE(K/000862/2020)
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
DEPARTMENT OF CO-OPERATION, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001.
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION,
THYCAUD, THIRUVANANTHAPURAM., PIN - 695014.
3 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL) MINI CIVIL STATION,
KOZHENCHERRY,PATHANAMTHITTA, PIN - 689645.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 199 :
4 KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK
LTD.NO.352, KUMPALAMPOIKA SERVICE CO-OPERATIVE
BANK LTD.NO.352, KUMPLAMPOIKA P.O.,
VADASSERIKKARA P.O., PATHANAMTHITTA,
REPRESENTED BY ITS SECRETARY., PIN - 689661.
5 THE KERALA CO-OPERATIVE DEPOSIT GUARANTEE FUND
BOARD, T.C. 25/1955(4), 1ST FLOOR, MANJALIKULAM
RD, SANTHI NAGAR, PULIMOODU,
THIRUVANANTHAPURAM, REPRESENTED BY ITS
SECRETARY., PIN - 695001.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
T.P.PRADEEP
K.SASIKUMAR
S.ARAVIND(K/1206/2006)
P.S.RAGHUKUMAR(K/500/2015)
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 200 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 39978 OF 2023
PETITIONER:
REV. T.C CHERIAN
AGED 68 YEARS, S/O T.C CHACKO,
THALIKKALLUNGAL, KUMPLAMPOIKA P.O,
PATHANAMTHITTA DISTRICT, PIN - 689661.
BY ADVS.
JOSEPH GEORGE
BIJO THOMAS GEORGE
P.A.REJIMON
SAJEEV JOHN T.
RESPONDENTS:
1 KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD
NO.3526, REPRESENTED BY ITS SECRETARY, HEAD
OFFICE KUMPLAMPOIKA P.O, PATHANAMTHITTA,
PIN - 689661.
2 THE SECRETARY
KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD
NO.3526, HEAD OFFICE, HEAD OFFICE KUMPLAMPOIKA
P.O, PATHANAMTHITTA, PIN - 689661.
3 THE COMMITTEE OF KUMPLAMPOIKA SERVICE CO-
OPERATIVE BANK LTD NO.3526
REPRESENTED BY ITS PRESIDENT, HEAD OFFICE
KUMPLAMPOIKA P.O, PIN - 689661.
4 STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
DEPARTMENT OF CO-OPERATION, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 201 :
5 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION,
THYCAUD P.O, THIRUVANANTHAPURAM, PIN - 695014.
6 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL) OFFICE OF JOINT REGISTRAR, MINI CIVIL
STATION, PATHANAMTHITTA DISTRICT, PIN - 689645.
7 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES, (GENERAL) MINI CIVIL STATION,
PATHANAMTHITTA DISTRICT, PIN - 689645.
8 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES, (GENERAL) OFFICE OF ASSISTANT
REGISTRAR OF CO-OPERATIVE SOCIETIES, RANNI,
PATHANAMTHITTA DISTRICT, PIN - 689672.
9 SPECIAL SALE OFFICER
KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD
NO.3526, HEAD OFFICE KUMPLAMPOIKA P.O,
PATHANAMTHITTA, PIN - 689661.
BY SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 202 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 40420 OF 2023
PETITIONER:
AJISH MATHEW
AGED 32 YEARS, SON OF MATHEW K.K,
KODIYATTU VEEDU, MYLAPRA TOWN P.O,
PATHANAMTHITTA DISTRICT, PIN - 689678.
BY ADV B.SABITHA (DESOM)
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO THE DEPARTMENT
OF CO-OPERATION,SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001.
2 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL) JOINT REGISTRAR OFFICE
PATHANAMTHITTA, PIN - 689641.
3 THE DEPUTY REGISTRAR, (ADMINISTRATION)
JOINT REGISTRAR OFFICE, PATHANAMTHITTA,
PIN - 689641.
4 THE ASST REGISTRAR (PLANNING),
JOINT REGISTRAR OFFICE,
PATHANAMTHITTA, PIN - 689641.
5 THE ASST. REGISTRAR GENERAL
KOZHENCHERRY, PATHANAMTHITTA, PIN - 689641.
6 THE SECRETARY
MAILAPRA SERVICE C0-OPERATIVE SOCIETY LTD-639,
KOZHENCHERY, PATHANAMTHITTA, PIN - 689641.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 203 :
ADDL.R7 SHIJIN EASOW SHAJI
AGED 31 YRS, S/O PADINJAREMANNIL EASOW SHAJI,
PADINJAREMANNIL HOUSE, OMALLOOR P O,
PATHANAMTHITTA DISTRICT 689647.
ADDL.R8 JISHA MATHEW
AGED 30 YRS, W/O SHIJIN EASOW SHAJI, D/O MATHEW
K.K, KODIYATTU VEEDU, MYLAPRA TOWN P.O.,
PATHANAMTHITTA DISTRICT 689678.
ADDL.R9 MATHEW K K
AGED 61 YEARS, S/O K.M KOSHY, KODIYATTU VEEDU,
MYLAPRA TOWN P O, PATHANAMTHITTA 689 678.
ADDL.R10 ALEYAMMA MATHEW
AGED 61 YEARS, W/O MATHEW K.K, KODIYATTU VEEDU,
MYLAPRA TOWN P O, PATHANAMTHITTA 689 678.
[ADDL. R7 TO R10 IMPLEADED AS PER ORDER DATED
15/03/2024 IN IA.NO. 04 OF 2024 IN WP(C)
40420/2023]
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
BIMAL K.NATH
SAIJO HASSAN
P.D.SUBRAMANIAN NAMPOOTHIRI(K/34/1996)
DIVYA C BALAN(K/922/2002)
K.N.SUGATHAN(K/512/2008)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 204 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 41663 OF 2023
PETITIONER:
S. SUBHA
AGED 62 YEARS
REVATHY, VADACKAL P.O,
ALAPPUZHA, PIN - 688003
BY ADV M.K.PRADEEPKUMAR
RESPONDENTS:
1 ALAPPUZHA DISTRICT GOVERNMENT SERVANTS'
HOUSING CO-OPERATIVE SOCIETY LTD NO. A -715
ALAPPUZHA, REPRESENTED BY ITS PRESIDENT.,
PIN - 688011.
2 THE SECRETARY
ALAPPUZHA DISTRICT GOVERNMENT SERVANTS'
HOUSING CO-OPERATIVE SOCIETY LTD -NO. A -715,
ALAPPUZHA., PIN - 688011.
3 THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES(GENERAL)
ALAPPUZHA, PIN - 688011.
4 THE JOINT DIRECTOR OF CO-OPERATIVE
SOCIETIES(AUDIT)
ALAPPUZHA, PIN - 688011.
5 THE ASSISTANT DIRECTOR OF CO-OPERATIVE
SOCIETIES(AUDIT)
CIVIL STATION ANNEX, ALAPPUZHA, PIN - 688013.
6 THE ASSISTANT DIRECTOR OF CO-OPERATIVE
SOCIETIES(AUDIT)
AMBALAPPUZHA, PIN - 688561.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 205 :
BY SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 206 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 42537 OF 2023
PETITIONERS:
1 RASHMI P.B
AGED 45 YEARS, W/O.SHAJI,
SIVAM APARTMENT, KUNNATHUMANA LANE,
THRISSUR DISTRICT, PIN - 680001.
2 C.S. VASANTHI DEVI
AGED 74 YEARS, W/O. P.A. BALAN MASTER,
PAYATHUPARAMBIL HOUSE, P.O. AVINISSERY,
THRISSUR DISTRICT, PIN - 680306.
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL) THRISSUR, CIVIL STATION, AYYENTHOLE,
THRISSUR DISTRICT, PIN - 680022.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL) THRISSUR, CIVIL LINE ROAD,
THRISSUR DISTRICT, PIN - 680003.
3 THE BOARD OF DIRECTORS OF THE KERALA STATE
ELEPHANT OWNER'S MULTI- PURPOSE CO-OPERATIVE
SOCIETY LTD NO.4452, REPRESENTED BY ITS
PRESIDENT, KOTTAPURAM P.O, POOTHOLE,
THRISSUR DISTRICT, PIN - 680004.
4 THE KERALA STATE ELEPHANT OWNER'S MULTI-PURPOSE
CO-OPERATIVE SOCIETY LTD NO.4452
REPRESENTED BY ITS SECRETARY, KOTTAPURAM P.O,
POOTHOLE, THRISSUR DISTRICT, PIN - 680004.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 207 :
BY ADVS.
SRI.P.P.TAJUDEEN, SPL.GOVERNMENT PLEADER
MATHEW KURIAKOSE
T.G.SUNIL (PERUMBAVOOR)(K/611/2007)
J.KRISHNAKUMAR (ADOOR)(K/731/2011)
C.N.PRAKASH(K/000729/2017)
SHAJI P.K.(K/1043/2021)
PREETHU JAGATHY(K/2047/2023)
ARUN.S.(K/2014/2023)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 208 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 42786 OF 2023
PETITIONERS:
1 ABRAHAM MARKOSE
AGED 69 YEARS, S/O JOSEPH MARKOSE,
ERANACKAL, PUTHUSSERRY PUTHUSSERY ,
NOW RESIDING AT FLAT NO.4B , JOMER RESIDENCY,
RAVEENDRAN ROAD, KADAVANTHRA.P.O., PIN - 682020
2 BEENA ABRAHAM
AGED 55 YEARS, W/O ABRAHAM MARKOSE,
ERANACKAL, PUTHUSSENY, PUTHUSSERY,
NOW RESIDING AT FLAT N6.4B , JOMER RESIDENCY,
RAVEENDRAN ROAD, KADAVANTHRA.P.O., PIN -
682020.
BY ADVS.
JACOB CHACKO
MATHEWS JOSEPH
RESPONDENTS:
1 THE JOINT REGISTRAR
CO-OPERATIVE SOCIETIES (GENERAL), MINI CIVIL
STATION, KOZHENCHERRY, PATHANAMTHITTA, PIN -
689641
2 THE ASSISTANT REGISTRAR
CO-OPERATIVE SOCIETIES (GENERAL), MINI CIVIL
STATION, KOZHENCHERRY, PATHANAMTHITTA, PIN -
689641
3 THE BOARD OF DIRECTORS OF CHENGAROOR SERVICE
CO-OPERATIVE BANK LTD
CHENGAROOR.P.O., MALAPPALLY, PIN - 689602
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 209 :
4 THE CHENGAROOR SERVICE CO-OPER
RATIVE BANK LTD
CHENGAROOR.P.O, MALAPPALLY REPRESENTED BY
SECRETARY, PIN - 689602.
BY SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 210 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 42902 OF 2023
PETITIONERS:
1 JOBY THOMAS DANIEL
AGED 57 YEARS, S/O DANIEL,
MUKKARANATHU HOUSE, KUMPLAMPOIKA PO,
PATHANAMTHITTA, PIN - 689661.
2 ASHA JOBY
AGED 47 YEARS, W/O JOBY THOMAS DANIEL,
MUKKARANATHU HOUSE, KUMPLAMPOIKA PO,
PATHANAMTHITTA, PIN - 689661.
BY ADVS.
BOBY THOMAS
WINSTON K.V
PAUL T. SAMUEL
RESPONDENTS:
1 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)
DEPARTMENT OF CO-OPERATION, RANNI,
PATHANAMTHITTA, PIN - 689672.
2 THE KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK
LTD. NO. 3526, REPRESENTED BY ITS SECRETARY,
KUMPLAMPOIKA PO, PATHANAMTHITTA, PIN - 689661.
3 THE PRESIDENT
KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526, KUMPALAMPOIKA PO,
PATHANAMTHITTA, PIN - 689661.
BY SRI.P.P.TAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 211 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 43123 OF 2023
PETITIONER:
K.N. GOPALAKRISHNAN NAIR
AGED 74 YEARS, S/O NARAYANAN NAIR KOPPATTU
PAIVALLIBHAGAM, OMALLOOR P.O.
PATHANAMTHITTA PIN - 689647.
BY ADVS.
K.SASIKUMAR
P.S.RAGHUKUMAR
ANITHA CHANDRAN
S.ARAVIND
RESPONDENTS:
1 THE OMALLOOR SERVICE CO-OPERATIVE BANK LTD NO.
0228, REPRESENTED BY ITS SECRETARY,
OMALLOOR, PATHANAMTHITTA PIN - 689647.
2 BRANCH MANAGER
OMALLOOR SERVICE CO-OPERATIVE BANK LTD NO.0228
OMALLOOR, PATHANAMTHITTA, PIN - 689647.
3 JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)MINI CIVIL STATION,
PATHANAMTHITTA, PIN - 695014.
ADDL.R4 THE RESERVE BANK OF INDIA,
CENTRAL OFFICE BUILDING, C-7, 18TH FLOOR,
SHAHID BHAGATH SINGH MARGH, FORT MUMBAI 400001,
REPRESENTED BY ITS GOVERNOR.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 212 :
ADDL. R5 GOVERNMENT OF INDIA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
MINISTRY OF CO-OPERATION, ATAL AKSHAY URJA
BHAVAN, CGO COMPLEX, LODHI ROAD, BEHIND NIA
BUILDING NEW DELHI: 110003
[ADDL.RESPONDENTS 4 AND 5 ARE IMPLEADED IN
WP(C) 43123/2023 AS PER ORDER DATED 15.03.2024
IN I.A. 1/2024 IN WP(C) 43123/2023.]
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
P.C SASIDHARAN
N.J.ASHWIN
GOPIKRISHNAN NAMBIAR M
K.JOHN MATHAI(K/413/1984)
JOSON MANAVALAN(J-526)
KURYAN THOMAS(K/131/2003)
PAULOSE C. ABRAHAM(MAH/58/2006)
RAJA KANNAN(K/356/2008)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 213 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 173 OF 2024
PETITIONERS:
1 CHINNAMMA MATHEW
AGED 84 YEARS
W/O PROF. MATHEW ITTIAVIRA, RESIDING IN THE
ADDRESS KANIYAMPADY HOUSE, PALA, KOTTAYAM
DISTRICT, PIN - 686575.
2 JESMOL MATHEW
AGED 48 YEARS, D/O PROF. MATHEW ITTIAVIRA,
RESIDING IN THE ADDRESS KANIYAMPADY HOUSE,
PALA, KOTTAYAM DISTRICT, PIN - 686575.
3 SMITHAMOL MATHEW
AGED 50 YEARS, D/O PROF. MATHEW ITTIAVIRA,
RESIDING IN THE ADDRESS KANIYAMPADY HOUSE,
PALA, KOTTAYAM DISTRICT, PIN - 686575.
BY ADV G.SREEKUMAR (CHELUR)
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT,
DEPARTMENT OF CO-OPERATION, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM P O,
THIRUVANANTHAPURAM DISTRICT, PIN - 695001.
2 THE KIZHATHADIYOOR SERVICE CO OPERATIVE BANK
LIMITED NO 1995 HAVING OFFICE AT MAIN BRANCH,
PALA P O, KOTTAYAM DISTRICT, PINCODE: 686575,
REPRESENTED BY ITS SECRETARY, KIZHATHADIYOOR
SERVICE CO OPERATIVE BANK LIMITED NO 1995, MAIN
BRANCH, PALA P O, KOTTAYAM - 686575.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 214 :
3 THE SECRETARY
KIZHATHADIYOOR SERVICE CO OPERATIVE BANK
LIMITED NO 1995 , HAVING OFFICE AT MAIN BRANCH,
PALA P O, KOTTAYAM DISTRICT, PIN - 686575.
4 THE PRESIDENT
KIZHATHADIYOOR SERVICE CO OPERATIVE BANK
LIMITED NO 1995 , HAVING OFFICE AT MAIN BRANCH,
PALA P O, KOTTAYAM DISTRICT, PIN - 686575
5 THE ASSISTANT REGISTRAR OF CO OPERATIVE
SOCIETIES, OFFICE OF THE ASSISTANT REGISTRAR OF
CO OPERATIVE SOCIETIES, PALA P O,
KOTTAYAM DISTRICT, PIN - 686575.
6 THE JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
OFFICE OF THE JOINT REGISTRAR OF CO OPERATIVE
SOCIETIES, KOTTAYAM P O, KOTTAYAM - 686001.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
P.C SASIDHARAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 215 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 212 OF 2024
PETITIONERS:
1 ANITHA JOHN
AGED 65 YEARS, W/O. K.C.JOHN,
KARIKKINETHU, THAZAKKARA, MAVELIKKARA,
ALAPPUZHA DISTRICT, PIN - 690101.
2 K.C.JOHN
AGED 71 YEARS, S/O.CHANDAPILLA GEEVARGHESE,
KARIKKINETHU, THAZAKKARA, MAVELIKKARA,
ALAPPUZHA DISTRICT,, PIN - 690101.
BY ADVS.
R.REJI
M.V.THAMBAN
THARA THAMBAN
B.BIPIN
ARUN BOSE
JEENA A.V.
THOMAS THOMAS
RESPONDENTS:
1 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
KERALA STATE, JAWAHAR SAHAKARANA BHAVAN, DPI
JUNCTION, THYCAUD P.O, THIRUVANANTHAPURAM,
PIN - 690014.
2 THE JOINT-REGISTRAR OF CO-OPERATIVE SOCIETIES
OFFICE OF THE JOINT-REGISTRAR OF CO-OPERATIVE
SOCIETIES, ALAPPUZHA, ALAPPUZHA DISTRICT,
PIN - 688001.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 216 :
3 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES, OFFICE OF THE ASSISTANT REGISTRAR OF
CO-OPERATIVE SOCIETIES, MAVELIKARA,
ALAPPUZHA DISTRICT, PIN - 690101.
4 THE NOORANAD NORTH SERVICE CO-OPERATIVE BANK
LTD NO.1781, PATTOOR BRANCH, CHERUMUGHA,
AYIRANIKUDI (PO), PADANILAM, ALAPPUZHA,
REPRESENTED BY ITS SECRETARY, PIN - 690558.
5 THE SECRETARY
THE NOORANAD NORTH SERVICE CO-OPERATIVE BANK
LTD NO.1781, PATTOOR BRANCH, CHERUMUGHA,
AYIRANIKUDI (PO), PADANILAM, ALAPPUZHA,
PIN - 690558.
BY SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 217 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 783 OF 2024
PETITIONER:
K. S. VARGHESE
AGED 65 YEARS, S/O. MATHAI SAIMON,
VADAKKEMUTTUMANNIL, CHATHENTHARA,
KOLLAMULA, PATHANAMTHITTA., PIN - 686510.
BY ADVS.
B.PRAMOD
BIJU VIGNESWAR
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL) MINI CIVIL STATION,
PATHANAMTHITTA., PIN - 689645.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)MINI CIVIL STATION,
RANNI, PATHANAMTHITTA., PIN - 689672.
3 VENKURINJI SERVICE CO-OPERATIVE BANK LTD
NO. 3023, MUKKOOTTUTHARA. P. O, PATHANAMTHITTA.
REP. BY ITS SECRETARY., PIN - 686510.
4 THE SECRETARY
VENKURINJI SERVICE CO-OPERATIVE BANK LTD;
NO. 3023, MUKKOOTTUTHARA. P. O,
PATHANAMTHITTA., PIN - 686510.
5 THE MANAGING COMMITTEE
VENKURINJI SERVICE CO-OPERATIVE BANK LTD;
NO. 3023, MUKKOOTTUTHARA. P. O,
PATHANAMTHITTA. REP. BY ITS PRESIDENT.,
PIN - 686510.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 218 :
6 THE SPECIAL SALE OFFICER
PAZHAVANGADIKKARA SCB GROUP, OFFICE OF THE
ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES,
MINI CIVIL STATION, RANNI, PATHANAMTHITTA.,
PIN - 689672.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
T.R.HARIKUMAR
ARJUN RAGHAVAN(K/1277/2012)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 219 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 934 OF 2024
PETITIONERS:
1 JISHNU RAJ
AGED 28 YEARS, S/O RAJENDRAN, BLOCK NO. 84,
MUNDIYERUMA, KALLAR P.O., PAMPADUMPARA,
IDUKKI., PIN - 685552.
2 SMRITHY SANTHOSH
AGED 27 YEARS, W/O JISHNU RAJ, BLOCK NO. 84,
MUNDIYERUMA, KALLAR P.O., PAMPADUMPARA,
IDUKKI., PIN - 685552.
BY ADVS.
DENIZEN KOMATH
MARIYA ANTONY
RESPONDENTS:
1 REGISTRAR OF CO-OPERATIVE SOCIETIES
O/O REGISTRAR OF CO-OPERATIVE SOCIETIES,
THIRUVANANTHAPURAM., PIN - 695014
2 JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
O/O JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES,
PAINAV P.O., IDUKKI., PIN - 685603
3 THE BALAGRAM SERVICE CO-OPERATIVE BANK LTD.,
NO. I-150, MUNDIYERUMA, BALAGRAM P.O.,
IDUKKI,REPRESENTED BY ITS SECRETARY.,
PIN - 685552.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
P.C SASIDHARAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 220 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 1039 OF 2024
PETITIONER:
RENUKA DEVI B. S
AGED 68 YEARS, W/O. LATE K. V. PRATHAPAN,
PREETHALAYAM, MANNADISALA P. O, KOLLAMULA,
PATHANAMTHITTA., PIN - 686511.
BY ADVS.
B.PRAMOD
BIJU VIGNESWAR
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL) MINI CIVIL STATION,
PATHANAMTHITTA., PIN - 689645.
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL) MINI CIVIL STATION,
RANNI, PATHANAMTHITTA., PIN - 689672.
3 VENKURINJI SERVICE CO-OPERATIVE BANK LTD; NO.
3023, MUKKOOTTUTHARA. P. O, PATHANAMTHITTA.
REP. BY ITS SECRETARY., PIN - 686510.
4 THE SECRETARY
VENKURINJI SERVICE CO-OPERATIVE BANK LTD; NO.
3023, MUKKOOTTUTHARA. P. O,
PATHANAMTHITTA., PIN - 686510.
5 THE MANAGING COMMITTEE
VENKURINJI SERVICE CO-OPERATIVE BANK LTD;
NO. 3023, MUKKOOTTUTHARA. P. O,
PATHANAMTHITTA. REP. BY ITS PRESIDENT.,
PIN - 686510.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 221 :
6 THE SPECIAL SALE OFFICER
PAZHAVANGADIKKARA SCB GROUP OFFICE OF THE
ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES,
MINI CIVIL STATION, RANNI, PATHANAMTHITTA.,
PIN - 689672.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
T.R.HARIKUMAR
ARJUN RAGHAVAN(K/1277/2012)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 222 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 1475 OF 2024
PETITIONERS:
1 LILAMMA S
AGED 69 YEARS, W/O LATE. ADV. T.C ALEX,
THALIKKALLUNGAL HOUSE, KUMPLAMPOIKA P.O,
PATHANAMTHITTA DISTRICT, PIN - 689661.
2 SIJI BABU
AGED 35 YEARS, W/O SIBI ALEX JACOB,
THALIKKALLUNGAL HOUSE, KUMPLAMPOIKA P.O,
PATHANAMTHITTA DISTRICT, PIN - 689661.
BY ADVS.
JOSEPH GEORGE
BIJO THOMAS GEORGE
P.A.REJIMON
NIKITA NAIR C.S.
SAJEEV JOHN T.
RESPONDENTS:
1 KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD
NO.3526, REPRESENTED BY ITS SECRETARY, HEAD
OFFICE KUMPLAMPOIKA P.O,
PATHANAMTHITTA, PIN - 689661.
2 THE SECRETARY,
KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD
NO.3526, HEAD OFFICE, HEAD OFFICE KUMPLAMPOIKA
P.O, PATHANAMTHITTA, PIN - 689661.
3 THE COMMITTEE OF KUMPLAMPOIKA SERVICE
CO-OPERATIVE BANK LTD NO.3526
REPRESENTED BY ITS PRESIDENT, HEAD OFFICE
KUMPLAMPOIKA P.O, PIN - 689661.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 223 :
4 STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
DEPARTMENT OF CO-OPERATION, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
5 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION,
THYCAUD P.O, THIRUVANANTHAPURAM, PIN - 695014.
6 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL), OFFICE OF JOINT REGISTRAR, MINI
CIVIL STATION, PATHANAMTHITTA DISTRICT, PIN -
689645.
7 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES, (GENERAL), PATHANAMTHITTA
MINI CIVIL STATION, PATHANAMTHITTA - 689645.
8 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES, (GENERAL), RANNI
OFFICE OF ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES, RANNI, PATHANAMTHITTA - 689672.
9 SPECIAL SALE OFFICER
KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD
NO.3526, HEAD OFFICE KUMPLAMPOIKA P.O,
PATHANAMTHITTA, PIN - 689661.
BY SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 224 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 1525 OF 2024
PETITIONER:
SIBI ALEX JACOB
AGED 40 YEARS
S/O LATE. ADV. T.C ALEX,
THALIKKALLUNGAL HOUSE, KUMPLAMPOIKA P.O,
PATHANAMTHITTA DISTRICT, PIN - 689661
BY ADVS.
JOSEPH GEORGE
BIJO THOMAS GEORGE
P.A.REJIMON
NIKITA NAIR C.S.
SAJEEV JOHN T.
RESPONDENTS:
1 KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD
NO.3526
REPRESENTED BY ITS SECRETARY,
HEAD OFFICE KUMPLAMPOIKA P.O,
PATHANAMTHITTA, PIN - 689661
2 THE SECRETARY, KUMPLAMPOIKA SERVICE CO-
OPERATIVE BANK LTD NO.3526
HEAD OFFICE,
HEAD OFFICE, KUMPLAMPOIKA P.O,
PATHANAMTHITTA, PIN - 689661
3 THE COMMITTEE OF KUMPLAMPOIKA SERVICE CO-
OPERATIVE BANK LTD NO.3526
REPRESENTED BY ITS PRESIDENT,
HEAD OFFICE, KUMPLAMPOIKA P.O, PIN - 689661
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 225 :
4 STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
DEPARTMENT OF CO-OPERATION, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
5 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION,
THYCAUD P.O, THIRUVANANTHAPURAM, PIN - 695014
6 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
OFFICE OF JOINT REGISTRAR,
MINI CIVIL STATION, PATHANAMTHITTA DISTRICT,
PIN - 689645
7 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES, (GENERAL) - PATHANAMTHITTA
MINI CIVIL STATION,
PATHANAMTHITTA DISTRICT, PIN - 689645
8 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES, (GENERAL)-RANNI,
OFFICE OF ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES, RANNI,
PATHANAMTHITTA DISTRICT, PIN - 689672
9 SPECIAL SALE OFFICER
KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD
NO.3526, HEAD OFFICE KUMPLAMPOIKA P.O,
PATHANAMTHITTA, PIN - 689661
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 226 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 6477 OF 2024
PETITIONER:
BAIJU P.
AGED 64 YEARS
S/O N. PRABHAKARA THANDAR, CHITHRA BHAVAN,
THIRUMALABHAGAM P.O.,
THURAVOOR SOUTH VILLAGE,
CHERTHALA TALUK, ALAPPUZHA DISTRICT.,
PIN - 688540
BY ADVS.
V.N.SANKARJEE
V.N.MADHUSUDANAN
R.UDAYA JYOTHI
M.M.VINOD
M.SUSEELA
KEERTHI B. CHANDRAN
VIJAYAN PILLAI P.K.
C.PURUSHOTHAMAN NAIR
SINEESH K.M.
RESPONDENTS:
1 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, THYCAUD P.O.,
THIRUVANANTHAPURAM DISTRICT.,
PIN - 695014
2 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
MULLAKKAL, ALAPPUZHA DISTRICT.,
PIN - 688011
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 227 :
3 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES
COURT JUNCTION, CHERTHALA,
ALAPPUZHA DISTRICT., PIN - 688524
4 PATTANAKAD SERVICE CO-OPERATIVE BANK LTD.
NO.1144
VAYALAR JUNCTION, PATTANAKAD,
ALAPPUZHA DISTRICT,
REPRESENTED BY ITS SECRETARY, PIN - 688531
5 THE SECRETARY
PATTANAKAD SERVICE CO-OPERATIVE BANK LTD.
NO.1144, VAYALAR JUNCTION,
PATTANAKAD, ALAPPUZHA DISTRICT.,
PIN - 688531
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN(K/1277/2012)
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 228 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 6724 OF 2024
PETITIONERS:
1 LOSAN JOSEPH
AGED 55 YEARS
S/O JOSEPH, MANNARATH HOUSE,
PRAVITHANAM P.O., BHARANANGANAM VILLAGE,
MEENACHIL THALUK, KOTTAYAM DISTRICT, PIN -
686651
2 MINIMOL MATHEW
AGED 55 YEARS
W/O LOSAN JOSEPH, MANNARATH HOUSE,
PRAVITHANAM P.O, BHARANANGANAM VILLAGE,
MEENACHIL THALUK, KOTTAYAM DISTRICT, PIN -
686651
BY ADVS.
PRAFIN JOSEPH ZACHARIA
PRASEENA ELIZABETH JOSEPH
JOSEKUTTY MATHEW
RESPONDENTS:
1 ERATTUPETTA SERVICE CO-OPERATIVE BANK LTD
NO. 1660, HEAD OFFICE,
ERATTUPETTA REPRESENTED BY ITS SECRETARY, PIN -
686121
2 ASSISTANT REGISTRAR (GENERAL)
CO-OPERATIVE SOCIETIES,
MEENACHIL TALUK, PALA, PIN - 686575
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 229 :
3 JOINT REGISTRAR (GENERAL)
DISTRICT CO-OPERATIVE SOCIETIES,
KOTTAYAM, PIN - 686001
4 REGISTRAR OF CO-OPERATIVE SOCIETIES
STATE OF KERALA, THIRUVANANTHAPURAM,
PIN - 695001
5 SECRETARY FOR CO-OPERATIVE SOCIETIES
GOVERNMENT OF KERALA,
THIRUVANANTHAPURAM, PIN - 695001
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 230 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 6842 OF 2024
PETITIONERS:
1 SUNNY XAVIOUR
AGED 65 YEARS
S/O K.V XAVIOUR, KOLLAMPARAMBIL HOUSE,
PRAVITHANAM P.O, BHARANANGANAM VILLAGE,
MEENACHIL THALUK, KOTTAYAM DISTRICT, PIN -
686651
2 ROSAMMA SUNNY
AGED 65 YEARS
W/O SUNNY XAVIOUR, KOLLAMPARAMBIL HOUSE,
PRAVITHANAM P.O, BHARANANGANAM VILLAGE,
MEENACHIL THALUK, KOTTAYAM DISTRICT., PIN -
686651
BY ADVS.
PRAFIN JOSEPH ZACHARIA
PRASEENA ELIZABETH JOSEPH
JOSEKUTTY MATHEW
RESPONDENTS:
1 ERATTUPETTA SERVICE CO-OPERATIVE BANK LTD
NO. 1660, HEAD OFFICE,
ERATTUPETTA REPRESENTED BY IT SECRETARY, PIN -
686121
2 ASSISTANT REGISTRAR (GENERAL)
CO-OPERATIVE SOCIETIES, MEENACHIL TALUK,
PALA., PIN - 686575
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 231 :
3 JOINT REGISTRAR (GENERAL)
DISTRICT CO-OPERATIVE SOCIETIES,
KOTTAYAM, PIN - 686001
4 REGISTRAR OF CO-OPERATIVE SOCIETIES
STATE OF KERALA, THIRUVANANTHAPURAM,
PIN - 695001
5 SECRETARY FOR CO-OPERATIVE SOCIETIES
GOVERNMENT OF KERALA,
THIRUVANANTHAPURAM, PIN - 695001
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 232 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 8719 OF 2024
PETITIONER:
THE KERALA VYAPARI VYAVASAYI EKOPANA SAMITHI
KOTTAYAM DISTRICT COMMITTEE,
VYAPARA BHAVAN, M.L. ROAD, KOTTAYAM,
REPRESENTED BY ITS GENERAL SE
CRETARY
A.K.N. PANICKER, THEKKEDATH,
AYMANOM, KOTTAYAM, PIN - 686001
BY ADVS.
P.RAMAKRISHNAN
PREETHI RAMAKRISHNAN (P-212)
C.ANIL KUMAR
ASHA K.SHENOY
PRATAP ABRAHAM VARGHESE
GOKUL KRISHNA
RESPONDENTS:
1 ERATTUPETTA SERVICE CO-OP. BANK LTD NO. 1660
ERATTUPETTA, KOTTAYAM,
REPRESENTED BY ITS SECRETARY, PIN - 686121
2 THE COMMITTEE, ERATTUPETTA SERVICE CO-OP.BANK
LTD NO. 1660
ERATTUPETTA, KOTTAYAM,
REPRESENTED BY ITS PRESIDENT, PIN - 686121
3 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
KOTTAYAM, COLLECTORATE BUILDING,
KOTTAYAM, KUMILY ROAD, KOTTAYAM, PIN - 686002
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 233 :
BY ADVS.
BIMAL K.NATH
P.D.SUBRAMANIAN NAMPOOTHIRI(K/34/1996)
DIVYA C BALAN(K/922/2002)
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 234 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 9108 OF 2024
PETITIONER:
P G CHACKO
AGED 78 YEARS
S/O GEORGE, POOVANNUNILKUNNATHIL HOUSE,
KUMPLAMPOIKA PO, PATHANAMTHITTA, PIN - 689661
BY ADVS.
BOBY THOMAS
WINSTON K.V
RESPONDENTS:
1 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)
DEPARTMENT OF CO-OPERATION,
RANNI, PATHANAMTHITTA, PIN - 689672
2 THE KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK
LTD. NO. 3526
REPRESENTED BY ITS SECRETARY,
KUMPLAMPOIKA PO, PATHANAMTHITTA,
PIN - 689661
3 THE PRESIDENT
KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526, KUMPALAMPOIKA PO,
PATHANAMTHITTA, PIN - 689661
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 235 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 9115 OF 2024
PETITIONER
KOSHY VARUGHESE
AGED 77 YEARS
S/O K T KOSHY, KURUKAPATHALIL HOUSE,
VADASSERIKKARA PO, PATHANAMTHITTA,
PIN - 689662
BY ADVS.
BOBY THOMAS
WINSTON K.V
RESPONDENTS:
1 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)
DEPARTMENT OF CO-OPERATION,
RANNI, PATHANAMTHITTA, PIN - 689672
2 THE KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK
LTD. NO. 3526
REPRESENTED BY ITS SECRETARY,
KUMPLAMPOIKA PO, PATHANAMTHITTA, PIN - 689661
3 THE PRESIDENT
KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526, KUMPALAMPOIKA PO,
PATHANAMTHITTA, PIN - 689661
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 236 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 9132 OF 2024
PETITIONER:
ANNAMMA CHACKO
AGED 88 YEARS
W/O LATE CHACKO, IDAMALA HOUSE,
KUMPLAMPOIKA PO, PATHANAMTHITTA,
PIN - 689661
BY ADVS.
BOBY THOMAS
WINSTON K.V
RESPONDENTS:
1 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)
DEPARTMENT OF CO-OPERATION,
RANNI, PATHANAMTHITTA, PIN - 689672
2 THE KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK
LTD. NO. 3526
REPRESENTED BY ITS SECRETARY,
KUMPLAMPOIKA PO, PATHANAMTHITTA,
PIN - 689661
3 THE PRESIDENT
KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526, KUMPALAMPOIKA PO, PATHANAMTHITTA,
PIN - 689661
SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 237 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 10096 OF 2024
PETITIONER:
P.J JOSEPH
AGED 79 YEARS
S/O. JOSEPH, PULICKAL HOUSE,
THEKKEKARA, PALA POST,
KOTTAYAM DISTRICT, PIN - 686575
BY ADVS.
K.T.SHYAMKUMAR
HARISH R. MENON
RESPONDENTS:
1 KIZHATHADIYOOR SERVICE CO-OPERATIVE BANK
KIZHATHADIYOOR SERVICE CO-OPERATIVE BANK LTD
NO:1995, HEAD OFFICE AT MAIN ROAD, PALA P.O.,
KOTTAYAM DISTRICT.
REPRESENTED BY ITS SECRETARY, PIN - 686575
2 THE SECRETARY
KIZHATHADIYOOR SERVICE CO-OPERATIVE BANK LTD
NO:1995, HEAD OFFICE AT MAIN ROAD, PALA,
PALA P.O., KOTTAYAM DISTRICT., PIN - 686575
3 THE PRESIDENT
KIZHATHADIYOOR SERVICE CO-OPERATIVE BANK LTD
NO:1995, HEAD OFFICE AT MAIN ROAD,
PALA, PALA P.O.,
KOTTAYAM DISTRICT., PIN - 686575
BY SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 238 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 10191 OF 2024
PETITIONERS:
1 BALAJI CHACKO
AGED 70 YEARS
S/O B I CHACKO, ARCOTE PEEDIKA,
KUMPLAMPOIKA PO, PATHANAMTHITTA,
PIN - 689661
2 MOLLY BALAJI
AGED 68 YEARS
W/O BALAJI CHACKO, ARCOTE PEEDIKA,
KUMPLAMPOIKA PO, PATHANAMTHITTA,
PIN - 689661
BY ADVS.
ANANDHU SATHEESH
V.G.SURESH
SREEDEVI S.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
DEPARTMENT OF CO-OPERATION, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, KOCHAR ROAD,
DPI JUNCTION, VAZHUTHACADU,
THIRUVANANTHAPURAM, PIN - 695014
3 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 239 :
OFFICE OF THE JOINT REGISTRAR,
MINI CIVIL STATION, PATHANAMTHITTA,
PIN - 689533
4 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES
MINI CIVIL STATION, RANNI,
PATHANAMTHITTA, PIN - 689672
5 THE KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526
REPRESENTED BY ITS SECRETARY,
KUMPLAMPOIKA P.O, VADASSERIKARA,
PATHANAMTHITTA, PIN - 689661
6 THE SECRETARY
KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.NO.
3526, KUMPLAMPOIKA P.O,
VADASSERIKARA, PATHANAMTHITTA, PIN - 689661
7 THE ADMINISTRATIVE COMMITTEE
KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD. NO.
3526, REPRESENTED BY ITS CONVENER,
KUMPLAMPOIKA P.O, VADASSERIKARA,
PATHANAMTHITTA, PIN - 689661
BY SRI.P.P.THAJUDHEEN,SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 240 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 10476 OF 2024
PETITIONER:
ALIKUNJU RAWTHER
AGED 72 YEARS
PEEDIKAPARAMBIL (H), VECHOOCHIRA P.O,
KOLLAMULA, KUNNAM VECHOOCHIRA,
PATHANAMTHITTA, PIN - 686511.
BY ADVS.
DIVYA C BALAN
K.N.SUGATHAN
RESPONDENTS:
1 JOINT REGISTRAR CO-OPERATIVE SOCIETIES (G)
OFFICE OF THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES (G), MINI CIVIL STATION,
PATHANAMTHITTA, PIN - 689645.
2 ASSISTANT REGISTRAR CO-OPERATIVE SOCIETIES (G)
VADASERIKARA ROAD, RANNI, PATHANAMTHITTA,
PIN - 689672.
3 VENKURINJI SERVICE CO-OPERATIVE BANK LTD.
NO. 3023, MUKKOOTTUTHARA P.O, PATHANAMTHITTA
DISTRICT REPRESENTED BY ITS SECRETARY,
PIN - 686510.
4 MANAGING COMMITTEE
VENKURINJI SERVICE CO-OPERATIVE BANK LTD.
NO. 3023, MUKKOOTTUTHARA P.O, PATHANAMTHITTA
DISTRICT REPRESENTED BY ITS PRESIDENT,
PIN - 686510.
5 T. S. BASHEER
PRESIDENT, VENKURINJI SERVICE CO-OPERATIVE BANK
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 241 :
LTD. NO. 3023, MUKKOOTTUTHARA P.O,
PATHANAMTHITTA DISTRICT, PIN - 686510.
BY SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 242 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 11272 OF 2024
PETITIONER:
ROY VARGHESE
AGED 63 YEARS, S/O.LATE.VARGHESE DAVID
KALLUMPURATHU HOUSE CHEEKKANAL OMALLOOR.P.O.,
PATHANAMTHITTA, PIN - 689647.
BY ADVS.
V.PHILIP MATHEWS
ABY SKARIA
SEBA ANNA SIMON
ASHISH MATHEW JOHN
RESPONDENTS:
1 REGISTRAR OF CO-OPERATIVE SOCIETIES
DEPARTMENT OF CO-OPERATION, JAWAHAR SAHAKARANA
BHAVAN, DPI JUNCTION, THYCAUD.P.O.,
THIRUVANANTHAPURAM, PIN - 695014.
2 JOINT REGISTRAR (GENERAL)
OFFICE OF THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, MINI CIVIL STATION, PATHANAMTHITTA,
PIN - 689645.
3 THE OMALLOOR SERVICE CO-OPERATIVE BANK LTD NO-
Q.228, OMALLOOR, PATHANAMTHITTA REPRESENTED BY
ITS SECRETARY, PIN - 689647.
4 THE SECRETARY
MONITORING COMMITTEE, THE OMALLOOR SERVICE CO-
OPERATIVE BANK LTD NO-Q.228 OMALLOOR,
PATHANAMTHITTA, PIN - 689647.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 243 :
5 DISTRICT COLLECTOR, PATHANAMTHITTA
SECOND FLOOR, COLLECTORATE ROAD, CHITTOOR
PATHANAMTHITTA, PIN - 689645.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
SRI.P.C SASIDHARAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 244 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 12676 OF 2024
PETITIONERS:
1 NIRMALA IGNATIOUS
AGED 72 YEARS, W/O. P.K. JOHNKUTTY,
RESIDING AT VALAM PARAMBIL, PANACHIKKAD,
KOLLAD, KOTTAYAM DISTRICT., PIN - 686004.
2 P K JOHN KUTTY
AGED 75 YEARS, S/O. KORULA,
RESIDING AT VALAM PARAMBIL, PANACHIKKAD,
KOLLAD, KOTTAYAM DISTRICT, PIN - 686004.
3 SOMAKUMARI R
AGED 66 YEARS, W/O. M.K. MURALIDHARAN NAIR,
RESIDING AT SOMALAYAM, PALLAM PO.,
KOTTAYAM DISTRICT, PIN - 686007.
4 N VASUDEVAN UNNI
AGED 77 YEARS, S/O. NARAYANAN UNNI,
RESIDING AT PAIKKATTU VADAKKE MADOM,
PARAMPUZHA PO., KOTTAYAM PIN - 686004.
5 MARIAMMA AUGUSTINE
AGED 60 YEARS, W/O. AUGUSTINE,
RESIDING AT CHERUKARA,
PAKKIL PO., KOTTAYAM - 686012.
6 N KRISHNAMOORTHY
AGED 72 YEARS, S/O. P.K. NARAYANA IYER,
SREESYLAM, KUDAMALOOR AIMANAM, MARIATHURUTHU,
KOTTAYAM DISTRICT., PIN - 686017.
7 THANKAMMA KURIAN
AGED 72 YEARS, W/O. M.V. KURIAN,
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 245 :
KALLUPALAM, SN PURAM PO., PAMPADY,
KOOROPPADA, KOTTAYAM PIN - 686502.
8 C K NARAYANAN
AGED 77 YEARS, S/O. KUTTAN, CHIRAYIL,
KADUTHURUTHY, KOTTAYAM - 686604.
9 SARAMMA MATHEW
AGED 68 YEARS, W/O. P.S. SKARIAH,
RESIDING AT MAMMOOTTIL PUTHANPARAMPIL,
KALLOOPPARA, CHENGAROOR PO.,
PATHANAMTHITTA DISTRICT., PIN - 689594.
10 SREEKUMARI S
AGED 63 YEARS, W/O. KAILASADASAN PILLAI T.S.,
SREESAILAM, KUMARANALLOOR PO., PERUMBAIKADU
VILLAGE, KOTTAYAM DISTRICT., PIN - 686016.
BY ADVS.
S.JAYAKRISHNAN
S.PARAMESWARA PRASAD
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
CO-OPERATION DEPARTMENT, GOVERNMENT OF KERALA,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM., PIN - 695001.
2 THE REGISTRAR OF CO=OPERATIVE SOCIETIES
OFFICE OF THE REGISTRAR OF CO-OPERATIVE
SOCIETIES, JAWAHAR SAHAKARANA BHAVAN, DPI
JUNCTION, THYCAUD PO.,
THIRUVANANTHAPURAM., PIN - 695014.
3 THE JOINT REGISTRAR (GENERAL)
OFFICE OF THE JOINT REGISTRAR (GENERAL),
CO-OPERATIVE SOCIETIES, KOTTAYAM - 686001.
4 THE ASSISTANT REGISTRAR (GENERAL)
OFFICE OF THE ASSISTANT REGISTRAR OF CO-
OPERATIVE SOCIETIES (GENERAL), KOTTAYAM
DISTRICT., PIN - 686001.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 246 :
5 THE DIVISIONAL MANAGER
FOOD CORPORATION OF INDIA, DIVISIONAL OFFICE,
CHANNANIKADU PO., KOTTAYAM PIN - 686533.
6 6. KOTTAYAM FOOD CORPORATION OF INDIA
EMPLOYEE'S CO-OPERATIVE SOCIETY LTD. NO. K.654
REPRESENTED BY ITS SECRETARY, CHANNANIKADU PO.,
KOTTAYAM DISTRICT., PIN - 686533.
7 THE BOARD OF DIRECTORS
KOTTAYAM FOOD CORPORATION OF INDIA EMPLOYEE'S
CO-OPERATIVE SOCIETY LTD. NO. K.654,
REPRESENTED BY ITS PRESIDENT, CHANNANIKADU PO.,
KOTTAYAM DISTRICT., PIN - 686533.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
HARIKRISHNAN .R
P.N.MOHANAN
C.P.SABARI
AMRUTHA SURESH
GILROY ROZARIO
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 247 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 12835 OF 2024
PETITIONER:
AJAYAKUMAR
AGED 54 YEARS, S/O.DAMODARAN,
KODAPPURATH HOUSE, IDACHIRA, KADALUNDI,
KOZHIKODE DISTRICT, PIN - 673302.
BY ADVS.
U.K.DEVIDAS
S.K.SREELAKSHMY
RESPONDENTS:
1 TANUR SERVICE CO-OPERATIVE BANK
NO.F.1629, TANUR P.O., MALAPPURAM DISTRICT
REPRESENTED BY ITS SECRETARY, PIN - 676302.
2 THE JOINT REGISTRAR (GENERAL)
CO-OPERATIVE SOCIETIES DEPARTMENT, B2 BLOCK,
CIVIL STATION, MALAPPURAM, PIN - 676505.
3 THE ASST. REGISTRAR (GENERAL),
TIRUR, 4TH FLOOR, MINI CIVIL STATION,
TIRUR, PIN - 676101.
4 STATION HOUSE OFFICER
TANUR POLICE STATION, TANUR, MALAPPURAM
DISTRICT, PIN - 676302.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
C.DINESH
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 248 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 13294 OF 2024
PETITIONERS:
1 K.T ANANDAN
AGED 60 YEARS, S/O THANKAPPAN,
KALARICKAL, KOONAMKARA P.O, RANNI-PERUNAD
VILLAGE, RANNI TALUK, PATHANAMTHITTA DISTRICT,
PIN - 689711.
2 BIAS ANANDAN
AGED 55 YEARS, W/O K.T ANANDAN,
KALARICKAL, KOONAMKARA P.O, RANNI-PERUNAD
VILLAGE, RANNI TALUK, PATHANAMTHITTA - 689711.
BY ADVS.
MANU RAMACHANDRAN
M.KIRANLAL
T.S.SARATH
R.RAJESH (VARKALA)
SAMEER M NAIR
SAILAKSHMI MENON
JOTHISHA K.A.
SHIFANA M.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS GOVERNMENT SECRETARY,
DEPARTMENT OF CO-OPERATION, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001.
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
KERALA STATE, JAWAHAR SAHAKARANA BHAVAN,
DPI JUNCTION, THYCAUD P.O,
THIRUVANANTHAPURAM, PIN - 695014.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 249 :
3 THE JOINT REGISTRAR (GENERAL) OF CO-OPERATIVE
SOCIETIES,OFFICE OF JOINT REGISTRAR (GENERAL)
OF CO-OPERATIVE SOCIETIES, PATHANAMTHITTA,
PATHANAMTHITTA DISTRICT, PIN - 689645.
4 THE ASSISTANT REGISTRAR (GENERAL) OF
CO-OPERATIVE SOCIETIES
OFFICE OF ASSISTANT REGISTRAR (GENERAL) OF
CO-OPERATIVE SOCIETIES, RANNI, PATHANAMTHITTA
DISTRICT, PIN - 689672.
5 THE PERUNAD SERVICE CO-OPERATIVE BANK LTD.
NO.788, PERUNAD P.O, RANNI TALUK,
PATHANAMTHITTA DISTRICT REPRESENTED BY ITS
SECRETARY,
PIN - 689711.
6 THE SECRETARY
THE PERUNAD SERVICE CO-OPERATIVE BANK LTD.
NO.788, PERUNAD P.O, RANNI TALUK,
PATHANAMTHITTA DISTRICT, PIN - 689711.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
SUNIL V. MOHAMMED
MANOJ N.
TOM PIOUS
THASNEEM ASHRAF
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 250 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 14722 OF 2024
PETITIONER:
DAISY CHERIAN
AGED 86 YEARS
W/O LATE CHERIAN, PUTHUCHIRA GARDEN,
KUMPLAMPOIKA PO, PATHANAMTHITTA, PIN - 689661
BY ADVS.
BOBY THOMAS
WINSTON K.V
RESPONDENTS:
1 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)
DEPARTMENT OF CO-OPERATION, RANNI,
PATHANAMTHITTA, PIN - 689672.
2 THE KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK
LTD. NO. 3526
REPRESENTED BY ITS SECRETARY, KUMPLAMPOIKA PO,
PATHANAMTHITTA, PIN - 689661.
3 THE PRESIDENT
KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526, KUMPALAMPOIKA PO,
PATHANAMTHITTA, PIN - 689661.
BY SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 251 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 14862 OF 2024
PETITIONER:
ANNAMMA ABRAHAM
AGED 72 YEARS, W/O LATE NINAN ABRAHAM,
PUTHENPARAMBIL, KUMPLAMPOIKA PO,
PATHANAMTHITTA, PIN - 689661.
BY ADVS.
BOBY THOMAS
WINSTON K.V
RESPONDENTS:
1 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)
DEPARTMENT OF CO-OPERATION, RANNI,
PATHANAMTHITTA, PIN - 689672.
2 THE KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK
LTD. NO. 3526, REPRESENTED BY ITS SECRETARY,
KUMPLAMPOIKA PO, PATHANAMTHITTA, PIN - 689661.
3 THE PRESIDENT
KUMPALAMPOIKA SERVICE CO-OPERATIVE BANK LTD.
NO. 3526, KUMPALAMPOIKA PO,
PATHANAMTHITTA, PIN - 689661.
BY ADVS.
SRI.T.P.PRADEEP
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 252 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 16120 OF 2024
PETITIONER:
ANIL KUMAR.K
AGED 56 YEARS, S/O KARUNAKARAN NAIR.K.G.,
RESIDING AT ANJANAHARI, T.C. NO: 56/983,
NEMOM P.O, THIRUVANANTHAPURAM DISTRICT,
PIN - 695020.
BY ADVS.
J.R.PREM NAVAZ
SUMEEN S.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
CO-OPERATION DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM DISTRICT,, PIN
- 695001.
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
OFFICE AT JAWAHAR SAHAKARANA BHAVAN, DPI
JUNCTION, THYCAUD (P.O), THIRUVANANTHAPURAM
DISTRICT, PIN - 695014.
3 JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES,
OFFICE AT JAWAHAR SAHAKARANA BHAVAN, DPI
JUNCTION, THYCAUD (P.O), THIRUVANANTHAPURAM
DISTRICT, PIN - 695014.
4 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES, OFFICE OF THE ASSISTANT REGISTRAR OF
CO-OPERATIVE SOCIETIES (AR GENERAL)
NEYYATTINKARA, THIRUVANANTHAPURAM DISTRICT,
PIN - 695121.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 253 :
5 PALLICHAL FARMERS SERVICE CO-OPERATIVE BANK LTD
NO.T.677, VEDIVACHANCOVIL P.O,
THIRUVANANTHAPURAM, REPRESENTED BY ITS MANAGING
DIRECTOR., PIN - 695501.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
C.S.MANU
DILU JOSEPH
C.A.ANUPAMAN
T.B.SIVAPRASAD
C.Y.VIJAY KUMAR
MANJU E.R.
ANANDHU SATHEESH
ALINT JOSEPH
PAUL JOSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 254 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 17622 OF 2024
PETITIONER:
SAJU JOSEPH,
AGED 49 YEARS, S/O. JOSEPH,
KARIMALAYIL, ANTHINADU PO, PRAVITHANAM,
KOTTAYAM DISTRICT, PIN - 686651.
BY ADVS.
BIJU .C. ABRAHAM
THOMAS C.ABRAHAM
BASIL MATHEW
RESPONDENTS:
1 JOINT REGISTRAR,
JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES,
COLLECTORATE BUILDING, K.K. ROAD, KOTTAYAM
KUMILY ROAD, COLLECTORATE,
KOTTAYAM, PIN - 686002.
2 THE KIZHATHADIYOOR SERVICE CO-OPERATIVE BANK
LTD. NO. 1995 , PALA, KOTTAYAM
REPRESENTED BY ITS SECRETARY, PIN - 686575.
BY SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 255 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 18002 OF 2024
PETITIONER:
DR.SHAJI M.M
AGED 65 YEARS, S/O LATE MADHAVAN,
MUTHUKATTU HOUSE, CONVENT ROAD, CHANGAMPUZHA
NAGAR P.O, THRIKKAKARA NORTH, PIN - 682033.
BY ADVS.
SAJI VARGHESE KAKKATTUMATTATHIL
AMALENDU A.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY, CO-OPERATIVE
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001.
2 JOINT REGISTRAR (GENERAL)
CO-OPERATIVE SOCIETIES, CIVIL STATION,
KAKKANAD, ERNAKULAM, PIN - 682031.
3 ASSISTANT REGISTRAR
OFFICE OF ASSISTANT REGISTRAR, CO-OPERATIVE
DEPARTMENT, PERUMBAVOOR, KUNNATHUNADU,
ERNAKULAM, PIN - 682031.
4 PERUMBAVOOR URBAN CO-OPERATIVE BANK LTD
PERUMBAVOOR, REPRESENTED BY ITS SECRETARY,
PERUMBAVOOR, ERNAKULAM, PIN - 683542.
5 SECRETARY
MORNING & EVENING BRANCH,
PERUMBAVOOR URBAN CO-OPERATIVE BANK LTD.,
PERUMBAVOOR,ERNAKULAM, PIN - 683542.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 256 :
6 PRESIDENT
MORNING & EVENING BRANCH,
PERUMBAVOOR URBAN CO-OPERATIVE BANK LTD.,
PERUMBAVOOR,ERNAKULAM, PIN - 683542.
BY ADVS.
SRI.P.P.THAJUDEEN, SPL.GOVERNMENT PLEADER
ARUN CHANDRAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 257 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 18649 OF 2024
PETITIONERS:
1 ELDO T.V
AGED 60 YEARS
S/OVARGHESE, THURUTHUMMEL HOUSE,
PAZHANGANAD KARA, KIZHAKKAMBALAM P.O,
PIN - 683562
2 BESTIN ELDO
AGED 22 YEARS
S/O T.V ELDO, THURUTHUMMEL HOUSE,
PAZHANGANAD KARA,
KIZHAKKAMBALAM P.O, PIN - 683562
3 JUSTIN ELDO
AGED 28 YEARS
S/O T.V ELDO, THURUTHUMMEL HOUSE,
PAZHANGANAD KARA, KIZHAKKAMBALAM P.O,
PIN - 683562
4 SIJI P. GEORGE
AGED 58 YEARS
W/O T.V ELDHO, THURUTHUMMEL HOUSE,
PAZHANGANAD KARA, KIZHAKKAMBALAM P.O-,
PIN - 683562
BY ADVS.
SAJI VARGHESE KAKKATTUMATTATHIL
AMALENDU A.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY,
CO-OPERATIVE DEPARTMENT,
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 258 :
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 JOINT REGISTRAR (GENERAL)
CO-OPERATIVE SOCIETIES,
CIVIL STATION, KAKKANAD, ERNAKULAM,
PIN - 682030
3 ASSISTANT REGISTRAR
OFFICE OF ASSISTANT REGISTRAR,
CO-OPERATIVE DEPARTMENT, PERUMBAVOOR,
KUNNATHUNADU, ERNAKULAM, PIN - 683542
4 PERUMBAVOOR URBAN CO-OPERATIVE BANK LTD
PERUMBAVOOR, REPRESENTED BY ITS SECRETARY,
PERUMBAVOOR, ERNAKULAM, PIN - 683542
5 SECRETARY, MORNING & EVENING BRANCH
PERUMBAVOOR URBAN CO-OPERATIVE BANK LTD.,
PERUMBAVOOR, ERNAKULAM, PIN - 683542
6 PRESIDENT, MORNING & EVENING BRANCH
PERUMBAVOOR URBAN CO-OPERATIVE BANK LTD.,
PERUMBAVOOR, ERNAKULAM,
PIN - 683542
BY ADV
SRI.ARUN CHANDRAN
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 259 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 19040 OF 2024
PETITIONER
UGENETT MARY
AGED 55 YEARS
W/O JOHN JOHNSON, PONMANDIRAM,
PALLURUTHY P.O, THARE BHAGOM,
ERNAKULAM., PIN - 682006
BY ADVS.
ASHIK K.MOHAMED ALI
MUHAMMED RIFA P.M.
SALMAN FARIS
GAYATHRI ASHISH NAIR
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO THE DEPARTMENT
OF COOPERATION, SECRETARIAT,
THIRUVANANTHAPURAM., PIN - 695001
2 THE KERALA STATE CO-OPERATIVE BANK LTD
COBANK TOWERS, PALAYAM,
THIRUVANANTHAPURAM,
REPRESENTED BY ITS CHIEF GENERAL MANAGER,
PIN - 695033
3 THE PATTANAKKAD SERVICE CO-OPERATIVE BANK LTD
NO. 1144, PATTANAKKAD POST, CHERTHALA,
ALAPPUZHA, REPRESENTED BY ITS SECRETARY,
PIN - 688531
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 260 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 20032 OF 2024
PETITIONER
ABY JOHN,
AGED 32 YEARS
S/O K.T. JOHN, KUNNATH (H),
PARAKADAVU, KANJIRAPALLY, KOTTAYAM, PIN -
686507
BY ADV ASWIN P KUMAR
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY,
CO-OPERATIVE DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 JOINT REGISTRAR (GENERAL),
CO-OPERATIVE SOCIETIES,
COLLECTORATE P.O, KOTTAYAM, PIN - 686002
3 ASSISTANT REGISTRAR (GENERAL)
CO-OPERATIVE SOCIETIES, MINI CIVIL STATION,
KANJIRAPALLY, PIN - 686507
4 PARATHODE AGRICULTURAL IMPROVEMENT CO-OPERATIVE
SOCIETY LTD.
PARATHODE P.O,, KANJIRAPALLY.
REPRESENTED BY ITS SECRETARY, PIN - 686512
5 HANEEFA T.M
SECRETARY,
PARATHODE AGRICULTURAL IMPROVEMENT CO-OPERATIVE
SOCIETY LTD.,
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 261 :
RESIDING AT THADATHIPPARAMBIL(H) ANAKKAL P.O,
ELLIMOODU KANJIRAPPALLY , KOTTAYAM DIST,
PIN - 686507
6 SIMON JOSEPH
PRESIDENT,
PARATHODE AGRICULTURAL IMPROVEMENT CO-OPERATIVE
SOCIETY LTD., RESIDING AT ELANJIMATTOM
PALAMPARA PO PARATHODU KANJIRAPALLY,
PIN - 686518
7 SHIBINA,
KALLOLAPARAMBIL, AMAN NAGAR, PALAPRA P.O,
PATTIMATTOM, POOTHAKUZHI, KANJIRAPALLY ,
KOTTAYAM DIST,
PIN - 686518
8 ANWAR RAZZAK
ELLATHUPARAMBIL(H) KANJIRAPPALLY PO NEAR KMA
HALL. KANJIRAPALLY , KOTTAYAM DIST, PIN -
686507
9 PJ THOMAS
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER ELAMTHOTTATHIL(H) PALAMBRA PO
PARATHODU PODIMATTOM KOTTAYAM, PIN - 686518
10 DILEEP
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER, THENAMMACKAL, EDAKKUNNAM PO,
KANJIRAPPALLY , KOTTAYAM, PIN - 686507
11 K G SABU
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER, ANIMOOTTIL(H) PALAMPARA PO PALAMPRA
KANJIRAPPALLY, KOTTAYAM, PIN - 686518
12 VINOD VELAYUDHAN
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER, KOLLAMPARAMBIL(H) MUNDAKKAYAM PO
MUNDAKAYAM KANJIRAPPALLY KOTTAYAM DIST,
PIN - 686513
13 VARKEY AV
AGE AND FATHER'S NAME NOT KNOWN TO THE
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 262 :
PETITIONER, ATTARUMAKKAL(H) KOOVAPPALLY PO
KOOVAPALLY KANJIRAPPALLY KOTTAYAM DIST,
PIN - 686518
14 SINO J GEORGE
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER, KANIYARASERIYIL(H) RPC PO
VANDAMPATHAL MUNDAKAYAM , KOTTAYAM DIST,
PIN - 686513
15 FLORY N ATONY
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER, PODAMATTUNKAL (H) RPC PO
VANDAMPATHAL MUNDAKAYAM, KOTTAYAM DIST,
PIN - 686513
16 MERCY JOSEPH
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER, ANGEVEETTIL(H) PARATHODU PO,
VELICHANI, MUNDAKAYAM ,KOTTAYAM DIST,
PIN - 686513
17 LOVELY MATHEW
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER, PURATHARAYIL(H) ANAKKAL PO,
KANJIRAPPALLY ,KOTTAYAM DIST, PIN - 686508
18 P S MOHANDAS
AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONER, PULICKAL (H) VENGATHANAM PO
MUNDAKAYAM KOTTAYAM DIST, PIN - 686513
BY ADVS.
DR. SEBASTIAN CHAMPAPPILLY
RAJEEV V.KURUP
ABRAHAM P.MEACHINKARA(K/1234/1995)
GEORGE CLEETUS(K/000704/2002)
MARGARET MAUREEN DROSE(K/1328/2019)
SWATHI KRISHNA P.H.(K/000791/2024)
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 263 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 20111 OF 2024
PETITIONER:
SHYLAJA DEVAYANI
AGED 56 YEARS
W/O SUSMAKUMAR V S,
VAZHAMKUZHIPOIKAYIL HOUSE, MADAMON PO,
PERUNAD VILLAGE, RANNI TALUK, PIN - 689711
BY ADV DRISYA DILEEP
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
DEPARTMENT OF CO-OPERATION,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, KOCHAR ROAD,
DPI JUNCTION, VAZHUTHACADU,
THIRUVANANTHAPURAM, PIN - 695014
3 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
OFFICE OF THE JOINT REGISTRAR,
MINI CIVIL STATION, PATHANAMTHITTA,
PIN - 689533
4 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES
MINI CIVIL STATION, RANNI,
PATHANAMTHITTA, PIN - 689672
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 264 :
5 THE PERUNAD SERVICE CO-OPERATIVE BANK LTD. NO.
788
REPRESENTED BY ITS SECRETARY,
PERUNAD P.O, RANNI TALUK,
PATHANAMTHITTA, PIN - 689711
6 THE SECRETARY
PERUNAD SERVICE CO-OPERATIVE BANK LTD. NO. 788,
PERUNAD P.O, RANNI TALUK,
PATHANAMTHITTA, PIN - 689711
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 265 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 20676 OF 2024
PETITIONER:
PRADEEP KUMAR. D
AGED 57 YEARS
S/O DIVAKARAN, KIZAKKE THATTARAKUDI PUTHEN
BUNGLOW, KARIYODE, CHENKAL P.O.,
THIRUVANANTHAPURAM, PIN - 695132
BY ADVS.
V.A.HARITHA
MOHAN DAS A.
RESPONDENTS:
1 REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
JAWAHAR SAHAKARANA BHAVAN DPI JUNCTION,
THYCAUD (PO) THIRUVANANTHAPURAM,
PIN - 695014
2 ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
MINI CIVIL STATION,
NEYYATTINKARA, THIRUVANANTHAPURAM,
PIN - 695121
3 MANAGING DIRECTOR
PALLICHAL FARMERS SERVICE CO-OPERATIVE BANK
LTD, T-677, VEDIVACHANKOVIL P.O.,
THIRUVANANTHAPURAM, PIN - 695501
BY ADVS.
C.S.MANU
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 266 :
S.K.PREMRAJ(K/190/1994)
V.SARITHA(S-222)
DILU JOSEPH(D-125)
C.A.ANUPAMAN(A-503)
T.B.SIVAPRASAD(K/17/2007)
NEETHU.K.SHAJI(K/148/2012)
C.Y.VIJAY KUMAR(K/152/2014)
MANJU E.R.(K/000401/2016)
ANANDHU SATHEESH(K/613/2020)
ALINT JOSEPH(K/505/2020)
PAUL JOSE(K/000862/2020)
DAINY DAVIS(K/001135/2024)
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 267 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 20965 OF 2024
PETITIONER:
SOOSAMMA Y
AGED 63 YEARS
W/O. PRAKASH K GEROGE,
KARIPPUMANNIL HOUSE, NEDUMANGAD PO,
NEDUMANGAD, THRIUVANANTHAPURAM, PIN - 695541
BY ADVS.
SINU.G.NATH
N.ANILKUMAR
DEEPA DEVI C.
RESPONDENTS:
1 REGISTRAR OF CO-OPERATIVE SOCIETIES-KERALA
O/O. THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION,
THAYCADU PO, THRIUVANANTHAPURAM, PIN - 695014
2 ASST. REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
O/O. THE ASST. REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), NEDUMANGADU,
THRIUVANANTHAPURAM, PIN - 695541
3 NEDUMANGADU TALUK BUILDING WORKERS WELFARE CO-
OPERATIVE SOCIETY LTD. NO. T1578
MUNICIPAL MARKET COMPLEX,
MARKET JUNCTION, NEDUMANGADU PO,
THRIUVANANTHAPURAM, 695541
REPRESENTED BY ITS SECRETARY,
PIN - 695541
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 268 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 20976 OF 2024
PETITIONERS:
1 K.M ANILKUMAR
AGED 49 YEARS
S/O MANIKKUTTY, KOVILAKATHU HOUSE
POOVARANY P.O, POOVARANY,
KOTTAYAM, POOVARANI,
KERALA, PIN - 686577
2 BINDU R
AGED 47 YEARS
W/O K.M ANILKUMAR, KOVILAKATHU HOUSE
POOVARANY P.O POOVARANY,
KOTTAYAM, POOVARANI, KERALA, PIN - 686577
3 VILASINI
AGED 74 YEARS
W/O MANIKUTTY, KOVILAKATHU HOUSE, POOVARANY P.O
POOVARANY, KOTTAYAM
KERALA, PIN - 686577
BY ADV MILLU DANDAPANI
RESPONDENTS:
1 JOINT REGISTRAR
JOINT REGISTRAR OF COOPERATIVE SOCIETIES,
COLLECTORATE BUILDING, K.K ROAD,
KOTTAYAM -KUMILY RD COLLECTORATE,
KOTTAYAM, KERALA,
PIN - 686002
2 THE KIZHATHADIYOOR SERVICE COOPERATIVE BANK LTD
1995
PALA, KOTTAYAM,
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 269 :
REPRESENTED BY ITS SECRETARY, PIN - 686575
BY ADV P.C SASIDHARAN
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 270 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 20998 OF 2024
PETITIONERS:
1 RAJESH GEORGE
AGED 49 YEARS
S/O P.V GEORGE
PARAMBUKATTIL, KIZHATHADIYOOR P.O
KOTTAYAM, PIN - 686574
2 SINI RAJESH
AGED 47 YEARS
W/O RAJESH GEORGE
PARAMBUKATTIL, KIZHATHADIYOOR P.O
KOTTAYAM, PIN - 686574
3 P. V GEORGE
AGED 74 YEARS
S/O VARGHESE JOSEPH
PARAMBUKATTIL
KIZHATHADIYOOR P.O., KOTTAYAM.,
PIN - 686574
4 THANKAMMA GEORGE
AGED 72 YEARS
W/O P.V GEORGE
PARAMBUKATTIL, KIZHATHADIYOOR P.O
KOTTAYAM, PIN - 686574
BY ADVS.
MILLU DANDAPANI
THOMAS C.ABRAHAM
RESPONDENTS:
1 JOINT REGISTRAR
JOINT REGISTRAR OF COOPERATIVE SOCIETIES,
COLLECTORATE BUILDING, K.K ROAD,
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 271 :
KOTTAYAM -KUMILY RD COLLECTORATE,
KOTTAYAM, KERALA, PIN - 686002
2 THE KIZHATHADIYOOR SERVICE COOPERATIVE BANK LTD
1995
PALA, KOTTAYAM,
REPRESENTED BY ITS SECRETARY, PIN - 686575
BY ADV P.C SASIDHARAN
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 272 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 21152 OF 2024
PETITIONERS:
1 ANNA KUTTY MATHEW
AGED 86 YEARS
W/O LATE M J MATHEW, MUDONAKUZHIYIL HOUSE,
KALLOOPPARA, PUTHUSSERY PO,
PATHANAMTHITTA DISTRICT, PIN - 689602
2 PAULOSE MATHEW
AGED 59 YEARS
S/O POTHA MATHAI, CHUZHIKKUNNIL
PADINJAERATHIL (H), CHENGAROOR PO,
PATHANAMTHITTA DISTRICT, PIN - 689594
BY ADVS.
DEEPAK RAJ
GOUTHAMI
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO THE GOVERNMENT,
DEPARTMENT OF CO-OPERATION,
SECRETARIAT, THIRUVANANTHAPURAM DISTRICT,
PIN - 695001
2 THE CHENGAROOR SERVICE CO-OPERATIVE BANK LTD
NO. A 149,
REPRESENTED BY ITS SECRETARY,
THE CHENGAROOR SERVICE CO-OPERATIVE BANK LTD
NO.
A 149, CHENGAROOR PO, MALLAPPALLY,
PATHANAMTHITTA DISTRICT, PIN - 689594
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 273 :
3 THE SECRETARY
CHENGAROOR SERVICE CO-OPERATIVE BANK LTD NO. A
149. CHENGAROOR PO, MALLAPPALLY,
PATHANAMTHITTA DISTRICT, PIN - 689594
4 THE COMMITTEE OF THE CHENGAROOR SERVICE CO-
OPERATIVE BANK LTD NO. A 149,
REPRESENTED BY ITS PRESIDENT,
THE CHENGAROOR SERVICE CO-OPERATIVE BANK LTD
NO. A 149, CHENGAROOR PO, MALLAPPALLY,
PATHANAMTHITTA DISTRICT, PIN - 689594
5 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
OFFICE OF THE REGISTRAR OF THE CO-OPERATIVE
SOCIETIES (GENERAL), JAWAHAR SAHAKARANA BHAVAN,
DPI JUNCTION, THYCAUD PO,
THIRUVANANTHAPURAM DISTRICT, PIN - 695014
6 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
OFFICE OF THE JOINT REGISTRAR OF THE CO-
OPERATIVE SOCIETIES, 3RD FLOOR,
MINI CIVIL STATION, KOZHANCHERY,
THIRUVALLA, PATHANAMTHITTA DISTRICT,
PIN - 689645
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 274 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 21286 OF 2024
PETITIONERS:
1 SAJI THOMAS
AGED 52 YEARS
S/O THOMAS CHINGAMKUNNATH (H)
PALA P.O., LALAM, KOTTAYAM,
PIN - 686575
2 LOVELY SAJI
AGED 47 YEARS
W/O THOMAS
CHINGAMKUNNATH (H)
PALA P.O
LALAM, KOTTAYAM,
PIN - 686575
3 DONA MARIA SAJI
AGED 20 YEARS
D/O SAJI THOMAS, CHINGAMKUNNATH (H)
PALA P.O LALAM,
KOTTAYAM, PIN - 686575
BY ADVS.
MILLU DANDAPANI
THOMAS C.ABRAHAM
RESPONDENTS:
1 JOINT REGISTRAR
JOINT REGISTRAR OF COOPERATIVE SOCIETIES,
COLLECTORATE BUILDING K.K ROAD KOTTAYAM -KUMILY
RD COLLECTORATE, KOTTAYAM KERALA- 686002, PIN -
686002
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 275 :
2 THE KIZHATHADIYOOR SERVICE COOPERATIVE BANK LTD
1995
PALA, KOTTAYAM,
REPRESENTED BY ITS SECRETARY, PIN - 686575
BY ADV P.C SASIDHARAN
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 276 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 21294 OF 2024
PETITIONERS:
1 JAISON MATHEW
AGED 60 YEARS
S/O A.M MATHEW, AYATHAMATTAM,
KAROOR P.O LALAM( PART)
KOTTAYAM, PIN - 686574
2 RANI KURIAN
AGED 54 YEARS
W/O JAISON MATHEW, AYATHAMATTAM, KAROOR P.O
LALAM( PART) KOTTAYAM, PIN - 686574
3 RENITTA JAISON
AGED 26 YEARS
D/O JAISON MATHEW, AYATHAMATTAM
KAROOR P.O LALAM( PART) KOTTAYAM, PIN - 686574
BY ADVS.
MILLU DANDAPANI
THOMAS C.ABRAHAM
RESPONDENTS:
1 JOINT REGISTRAR
JOINT REGISTRAR OF COOPERATIVE SOCIETIES,
COLLECTORATE BUILDING,
K.K ROAD KOTTAYAM -KUMILY RD COLLECTORATE,
KOTTAYAM, KERALA,
PIN - 686002
2 THE KIZHATHADIYOOR SERVICE COOPERATIVE BANK LTD
1995,
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 277 :
PALA, KOTTAYAM
REPRESENTED BY ITS SECRETARY, PIN - 686575
BY ADV P.C SASIDHARAN
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 278 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 21490 OF 2024
PETITIONER:
BINDHU. S
AGED 55 YEARS
CHEMBARATHIYIL, MYLAPRA.P.O,
PATHANAMTHITTA DISTRICT, PIN - 689671
BY ADVS.
ALEXANDER GEORGE
ATHIRA RAMESH
LITA CHANDRAN.S
THARA BOSE
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
DEPARTMENT OF CO-OPERATION, STATE SECRETARIAT,
THIRUVANANTHAPURAM DISTRICT., PIN - 695001
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
OFFICE OF THE REGISTRAR OF CO- OPERATIVE
SOCIETIES, JAWAHAR SAHAKARANA BHAVAN, DPI
JUNCTION, THYCAUD P.O.THIRUVANANTHAPURAM.,
PIN - 695014
3 THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES(GENERAL)
OFFICE OF THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES,
PATHANAMTHITTA DISTRICT., PIN - 689645
4 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 279 :
SOCIETIES(GENERAL)
KONNI, PATHANAMTHITTA DISTRICT, PIN - 689691
5 MYLAPRA SERVICES CO-OPERATIVE BANK LTD.NO:639,
REPRESENTED BY ITS SECRETARY MYLAPRA TOWN.P.O,
PATHANAMTHITTTA DISTRICT ,PIN-689678
6 MONITORING COMMITTEE MYLAPRA SERVICES CO-
OPERATIVE BANK LTD.NO:639
REPRESENTED BY SECRETARY.
MYLAPRA TOWN.P.O.,
PATHANAMTHITTTA DISTRICT., PIN - 689678
SRI.P.SUBRAMANIAN
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 280 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 21681 OF 2024
PETITIONERS:
1 BIJO MANUAL J VETTOM
AGED 52 YEARS
S/O. JAMES M VETTOM, VELLAPPAD HOUSE,
LALAM (PART) PALAI,
KOTTAYAM, PIN - 686575
2 CIJIMOL SCHARIA
AGED 50 YEARS
W/O. BIJU MANUAL J VETTOM,
VELLAPPAD HOUSE, LALAM (PART),
PALAI , KOTTAYAM, PIN - 686575
3 THANKAMMA JAMES
AGED 85 YEARS
W/O. JAMES M VETTOM, VELLAPPAD HOUSE,
LALAM (PART), PALAI ,
KOTTAYAM, PIN - 686575
BY ADVS.
MILLU DANDAPANI
THOMAS C.ABRAHAM
RESPONDENTS:
1 JOINT REGISTRAR
JOINT REGISTRAR OF COOPERATIVE SOCIETIES,
COLLECTORATE BUILDING, K K ROAD KOTTAYAM -
KUMILY RD COLLECTORATE, KOTTAYAM, PIN - 686002
2 THE KIZHATHADIYOOR SERVICE COOPERATIVE BANK LTD
1995,PALA KOTTAYAM, REPRESENTED BY ITS
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 281 :
SECRETARY, PIN - 686575
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 282 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 21938 OF 2024
PETITIONERS:
1 THOMAS K.T
AGED 69 YEARS
S/O THOMAS PLATHOTTATHIL (H)]
KANJIRAPPALLY P.O., KOTTAYAM, PIN - 686507
2 SHERLY THOMAS
AGED 62 YEARS
W/O THOMAS K.T PLATHOTTATHIL (H)
KANJIRAPPALLY P.O., KOTTAYAM, PIN - 686507
BY ADVS.
MILLU DANDAPANI
THOMAS C.ABRAHAM
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
MINI CIVIL STATION, PATHANAMTHITTA DISTRICT,
PIN - 689645
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCITIES (GENERAL )
CIVIL STATION, RANNI P.O
PATHANAMTHITTA DISTRICT, PIN - 689672
3 ARBITRATION AND EXECUTION INSPECTOR
OFFICE OF THE ASSISTANT REGISTRAR OF CO-
OPERATIVE SOCITIES (GENERAL) KOZHENCHERI,
MINI CIVIL STATION
4TH FLOOR,
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 283 :
PATHANAMTHITTA P.O, PIN - 689645
4 VENKURINJI SERVICE CO-OPERATIVE BANK LTD NO
3023
MUKKOOTTUTHARA P.O PATHANAMTHITTA DISTRICT,
REPRESENTED BY ITS SECRETARY, PIN - 68651
5 THE MANAGING COMMITTEE
VENKURINJI SERVICE COOPERATIVE BANK LTD NO 3023
MUKKOOTTUTHARA P.O
PATHANAMTHITTA DISTRICT
REPRESENTED BY ITS PRESIDENT, PIN - 686510
6 THE KERALA STATE CO-OPERATIVE BANK LTD (KERALA
BANK) BRANCH
VECHOOCHIRA XIV-459, VECHOOCHIRA P.O,
PATHANAMTHITTA DISTRICT
REPRESENTED BY ITS MANAGER, PIN - 686511
BY ADVS.
T.R.HARIKUMAR
ARJUN RAGHAVAN(K/1277/2012)
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 284 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 22156 OF 2024
PETITIONER:
MATHAI V.A
AGED 60 YEARS
SON OF ANTONY, VALIYAVEETIL HOUSE,
CHAMBANOOR NORTH, ANGAMALY SOUTH P.O,
KOCHI,ERNAKULAM, PIN - 683573
BY ADVS.
DENIZEN KOMATH
DEAN DENIZEN KOMATH
MEGHA MADHAVAN
GANGA S.
RAMZY BIN O.A.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF
CO-OPERATION,SECRETARIATE,
THIRUVANTHAPURAM., PIN - 695001
2 REGISTRAR OF CO-OPERATIVE SOCIETIES,
OFFICE OF REGISTRAR OF CO-OPERATIVE SOCIETIES,
THIRUVANANTHAPURAM., PIN - 695014
3 JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
CIVIL STATION,KAKKANAD,
ERNAKULAM., PIN - 682030
4 KERALA CO-OPERATIVE DEPOSIT GUARANTEE FUND
BOARD
T.C 82/54221, AMBUJAVILASOM ROAD,G.P.O
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 285 :
JUNCTION,PULIMOODU,THIRUVANANTHAPURAM.,
REPRESENTED BY ITS SECRETARY., PIN - 695001
5 ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
O/O THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES, CHOONDY, ALUVA,
ERNAKULAM DISTRICT., PIN - 683112
6 ANGAMALY URBAN CO-OPERATIVE SOCIETY LTD.NO. E-
1081,
T.B.JUNCTION, ANGAMALY,
REPRESENTED BY ITS SECRETARY., PIN - 683572
7 THE PRESIDENT
ANGAMALYURBAN CO-OPERATIVE SOCIETY LTD, NO. E-
1081, T.B.JUNCTION, ANGAMALY ,
ERNAKULAM, PIN - 683572
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 286 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 22168 OF 2024
PETITIONERS:
1 RENCY MATHEW
AGED 62 YEARS
W/O LATE BABY MATHEW, ELAVUNKAL (H),
KIZHATHADIYOOR PO, MOONNANI,
KOTTAYAM, PIN - 686574
2 THARUN MATHEW
AGED 35 YEARS
S/O LATE BABY MATHEW,
ELAVUNKAL (H), KIZHATHADIYOOR PO,
MOONNANI, KOTTAYAM, PIN - 686574
BY ADVS.
ELIZEBATH GEORGE
CYRIAC KURIAN
EMMANUEL CYRIAC
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL)
KOTTAYAM, COLLECTORATE BUILDING,
K.K. ROAD, KOTTAYAM DISTRICT, PIN - 686002
2 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL)
MEENACHIL, PALA P.O, KOTTAYAM DISTRICT,
PIN - 686575
3 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 287 :
CO-OPERATION DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANNATHAPURAM, PIN - 695001
4 THE KIZHATHADIYOOR SERVICE CO-OPERATIVE BANK
LTD NO.1995
REPRESENTED BY ITS SECRETARY, PALA,
KOTTAYAM DISTRICT, PIN - 686575
5 THE BOARD OF DIRECTORS OF THE KIZHATHADIYOOR
SERVICE CO-OPERATIVE BANK LTD NO.1995,
REPRESENTED BY ITS PRESIDENT,
PALA, KOTTAYAM, PIN - 686575
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 288 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 22502 OF 2024
PETITIONERS:
1 NANCY JACOB
AGED 45 YEARS
D/O JACOB, KOLLAMPARAMBIL HOUSE,
SANTI NIKETHAN, PANDANAD WEST P.O.,
CHENGANNUR, ALAPPUZHA, PIN - 689506
2 RADHAKRISHNA PILLAI
AGED 58 YEARS
S/O PILLAI, MADATHIL THEKKETHIL HOUSE,
PANDANAD WEST P.O.,
CHENGANNUR, ALAPPUZHA, PIN - 689506
3 PRASANNA KUMARY
AGED 54 YEARS
W/O RADHAKRISHNA PILLAI, MADATHIL
THEKKETHIL HOUSE, PANDANAD WEST P.O.,
CHENGANNUR, ALAPPUZHA, PIN - 689506
BY ADV LATHEESH SEBASTIAN
RESPONDENTS:
1 REGISTRAR OF CO-OPERATIVE SOCIETIES
JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION,
THYCAUD P.O., THIRUVANANTHAPURAM, PIN - 695014
2 ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
OFFICE OF THE ASSISTANT REGISTRAR (GENERAL),
MINI CIVIL STATION, CHENGANNUR,
ALAPPUZHA, PIN - 689121
3 PANDANAD SERVICE CO-OPERATIVE SOCIETY LTD.
NO.A42, PANDANAD POST,
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 289 :
CHENGANNUR, ALAPPUZHA ,
REPRESENTED BY ITS SECRETARY, PIN - 689506
4 PRESIDENT
PANDANAD SERVICE CO-OPERATIVE SOCIETY LTD.
NO.A42, PANDANAD POST, CHENGANNUR, ALAPPUZHA,
PIN - 689506
BY ADVS.
JACOB P. ALEX
JOSEPH P.ALEX(K/1-C/2002)
MANU SANKAR P.(K/000823/2018)
AMAL AMIR ALI(K/000773/2019)
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 290 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 22605 OF 2024
PETITIONER:
P. ANANDAN,
AGED 67 YEARS
RESIDING AT ANANDABHAVAN,
THAVALAPPARA, AIRAMON VILLAGE,
PERINJOTTAKKAL POST - KONNI TALUK,
PATHANAMTHITTA DISTRICT., PIN - 689699
BY ADVS.
P.K.VIJAYAMOHANAN
AKHIL SUSEENDRAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL) PATHANAMTHITTA,
3 RD FLOOR, MINI CIVIL STATION,
PATHANAMTHITTA,
PATHANAMTHITTA DISTRICT., PIN - 689645
2 THE KONNI REGIONAL CO-OPERATIVE BANK LTD.
NO. 3833
REPRESENTED BY ITS SECRETARY,
KONNI POST - PATHANAMTHITTA DISTRICT.,
PIN - 689691
BY ADVS.
BIMAL K.NATH
P.D.SUBRAMANIAN NAMPOOTHIRI(K/34/1996)
DIVYA C BALAN(K/922/2002)
K.N.SUGATHAN(K/512/2008)
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 291 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 22748 OF 2024
PETITIONERS:
1 NESAMANY JOSEPH
AGED 64 YEARS
S/O JOSEPH,N.S BHAVAN,KOTTAMPALLI, KANDALA
P.O,THIRUVANANTHAPURAM, PIN - 695512
2 UDAYA KUMAR
AGED 56 YEARS
S/O CHANDRASEKHARAN NAIR SANTHI
NILAYAM,KANNAMOOLA,MEDICAL COLLEGE
P.O,THIRUVANANTHAPURAM, PIN - 695011
3 V.S PRAMOD
AGED 33 YEARS
S/O SOMAN DREAM PALACE,MEPPUKADA, MALAYINKEEZHU
P.O,THIRUVANANTHAPURAM-, PIN - 695571
4 SATHYANANDAN P
AGED 72 YEARS
S/O PONNU NADAR GRACE VILLA, KULATHUMMAL
P.O,THIRUVANANTHAPURAM, PIN - 695572
5 CHRISTUDAS J
AGED 57 YEARS
S/O JOHNSON J ASWIN NIVAS, KURUTHAMCODE
P.O,THIRUVANANTHAPURAM, PIN - 695572
6 SUJA K
AGED 56 YEARS
W/O CHRISTUDAS J ASWIN NIVAS, KURUTHAMCODE
P.O,THIRUVANANTHAPURAM, PIN - 695572
7 SREEKALA DEVI B.S
AGED 62 YEARS
W/O VIJAYAKUMAR VENPAKAL P.O,
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 292 :
THIRUVANANTHAPURAM, PIN - 695123
8 KRISHNA KUMAR R
AGED 56 YEARS
S/O RAVEENDRAN NAIR PRANAVAM, MACHEL
P.O,THIRUVANANTHAPURAM, PIN - 695571
9 BAIJU B
AGED 48 YEARS
S/O BALAN HOSANNA BHAVAN, MARANALOOR
P.O,THIRUVANANTHAPURAM, PIN - 695512
0 SHEENA H.I
AGED 44 YEARS
W/O BAIJU, HOSANNA BHAVAN, MARANALOOR
P.O,THIRUVANANTHAPURAM-695512, PIN - 695512
11 MOHANAN K
AGED 61 YEARS
S/O KRISHNAN V ADARSH BHAVAN, PARUTHIPALLI
P.O,THIRUVANANTHAPURAM, PIN - 695574
12 SREELATHA V.S
AGED 46 YEARS
W/O MOHANAN K ADARSH BHAVAN, PARUTHIPALLI
P.O,THIRUVANANTHAPURAM, PIN - 695574
13 SULOCHANA
AGED 62 YEARS
W/O NESAMONY JOSEPH N.S BHAVAN,KOTTAMPALLI,
KANDALA P.O,THIRUVANANTHAPURAM, PIN - 695512
14 SREEKALA M
AGED 44 YEARS
W/O V SREEKANDAN NAIR VIJAYAVILASOM,
MARANALLOOR P.O, THIRUVANANTHAPURAM,
PIN - 695507
15 S RADHAKRISHNAN
AGED 67 YEARS
S/O SOMADEV PANICKER JAYAKRISHNA, KOOVALASSERY
P.O, THIRUVANANTHAPURAM, PIN - 695512
16 DHANOOJ KRISHNAN J.R
AGED 29 YEARS
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 293 :
S/O S RADHAKRISHNAN JAYAKRISHNA, KOOVALASSERY
P.O, THIRUVANANTHAPURAM, PIN - 695512
BY ADV S.NIKHIL SANKAR
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO THE GOVERNMENT
DEPARTMENT OF CO-OPERATION,
GOVERNMENT SECRETARIAT, PALAYAM P.O,
THIRUVANANTHAPURAM, PIN - 695001
2 REGISTRAR OF CO OPERATIVE SOCIETIES
OFFICE OF THE REGISTRAR OF CO OPERATIVE
SOCIETIES,STATUE P.O,
THIRUVANANTHAPURAM, PIN - 695001
3 THE ASSISTANT REGISTRAR (GENERAL) OF CO
OPERATIVE SOCIETIES
OFFICE OF THE ASSISTANT REGISTRAR (GENERAL) OF
CO OPERATIVE SOCIETIES,
KATTAKADA P.O,THIRUVANANTHAPURAM, PIN - 695572
4 UNIT INSPECTOR
OFFICE OF THE ASSISTANT REGISTRAR (GENERAL) OF
CO OPERATIVE SOCIETIES, KATTAKADA P.O,
THIRUVANANTHAPURAM-, PIN - 695572
5 KANDALA SERVICE CO OPERATIVE BANK LTD [NO:T-
197]
THOONGAM PARA,KANDALA P.O,
THIRUVANANTHAPURAM
REPRESENTED BY ITS SECRETARY,, PIN - 695512
6 THE ADMINISTRATIVE COMMITTEE
KANDALA SERVICE CO OPERATIVE BANK LTD [NO:T-
197], REPRESENTED BY ITS SECRETARY,
THOONGAM PARA, KANDALA P.O,
THIRUVANANTHAPURAM, PIN - 695512
BY ADV
SRI.R.T.PRADEEP
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 294 :
SRI.M.SASINDRAN
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 295 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 22967 OF 2024
PETITIONERS:
1 K.V. MATHAI
AGED 80 YEARS
KUZHUPPIL HOUSE, AYAMKUDI KARA,
AYAMKUDI P.O, KADUTHURUTHY, PIN - 686613
2 ALIYAMMA
AGED 76 YEARS
KUZHUPPIL HOUSE, AYAMKUDI KARA,
AYAMKUDI P.O, KADUTHURUTHY, PIN - 686613
BY ADVS.
HARISANKAR N UNNI
SREEKUMAR S
RESPONDENTS:
1 KADUTHURUTHY KARSHIKA SERVICE CO-OPERATIVE BANK
LTD.NO. 1233
MANNAR POOZHIKKOL.P.O.,
KADUTHURUTHY, KOTTAYAM
REPRESENTED BY ITS SECRETARY., PIN - 686604
2 THE MANAGING COMMITTEE OF THE KADUTHURUTHY
KARSHIKA SERVICE CO-OPERATIVE BANK LTD.NO. 1233
MANNAR POOZHIKKOL P.O,KADUTHURUTHY,
KOTTAYAM, REPRESENTED BY ITS PRESIDENT,
PIN - 686604
3 THE SECRETARY
KADUTHURUTHY KARSHIKA SERVICE CO-OPERATIVE BANK
LTD.NO. 1233,
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 296 :
MANNAR POOZHIKKOL P.O,
KADUTHURUTHY, KOTTAYAM 686604, PIN - 686604
4 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (G)
CIRCLE CO-OPERATIVE UNION BUILDINGS,
VAIKOM.P.O.,KOTTAYAM,
PIN - 686141
5 THE KERALA BANK
(ERSTWHILE KOTTAYAM DISTRICT CO-OPERATIVE
BANK), KOTTAYAM REGION, EERAYIL KADAVU,
KOTTAYAM, REPRESENTED BY ITS DEPUTY GENERAL
MANAGER, PIN - 686001
BY ADVS.
SHYAM KUMAR K.T.
K.S.ARUN KUMAR
HARISH R. MENON(K/245/1999)
SRI.P.P.THAJUDHEEN, SPL.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 297 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 23528 OF 2024
PETITIONERS:
1 KOSHY P.K.
AGED 74 YEARS, S/O KOSHY K.,
PAZHAYAKAVIL, KEERUKUZHI P.O, PANDALAM,
PATHANAMTHITTA DISTRICT, PIN - 689502.
2 MOLLY KOSHY
AGED 60 YEARS
W/O KOSHY P.K, PAZHAYAKAVIL, KEERUKUZHI P.O,
PANDALAM, PATHANAMTHITTA - 689502.
BY ADVS.
SUSANTH SHAJI
SIDHARTH O.
ALBIN A. JOSEPH
RESPONDENTS:
1 STATE OF KERALA
DEPARTMENT OF COOPERATION, SECRETARIAT,
THIRUVANANTHAPURAM DISTRICT, PIN - 695001
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
O/O. THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION,
THYCAUD P.O, THIRUVANANTHAPURAM - 695014.
3 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES, O/O. THE ASSISTANT REGISTRAR OF
CO-OPERATIVE SOCIETIES, REVENUE TOWER, ADOOR
.P.O, PATHANAMTHITTA - 691523.
4 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
O/O. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, 4TH FLOOR, MINI CIVIL STATION,
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 298 :
PATHANAMTHITTA DISTRICT., PIN - 689645.
5 CHANDANAPALLY SERVICE CO-OPERATIVE BANK
CHANDANAPALLY P.O., PATHANAMTHITTA DISTRICT,
REP. BY ITS' SECRETARY, PIN - 689648.
6 THE SECRETARY
CHANDANAPALLY SERVICE CO-OPERATIVE BANK,
CHANDANAPALLY P.O., PATHANAMTHITTA - 689648.
BY ADVS.
SRI.P.P.TAJUDEEN, GOVERNMENT PLEADER
MANU RAMACHANDRAN
T.S.SARATH(K/257/2012)
M.KIRANLAL(K/963/2009)
R.RAJESH (VARKALA)(K/78/2000)
SAMEER M NAIR(K/000481/2017)
SAILAKSHMI MENON(K/1518/2021)
JOTHISHA K.A.(K/123/2022)
SHIFANA M.(K/000936/2023)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 299 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 23748 OF 2024
PETITIONER:
VALSAMMA KOSHY
AGED 68 YEARS, W/O. P.C. KOSHY,
MANOJ VILLA, EDATHITTA P.O., KODUMON, ADOOR,
PATHANAMTHITTA DISTRICT., PIN - 691555.
BY ADVS.
SUSANTH SHAJI
SIDHARTH O.
ALBIN A. JOSEPH
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS' SECRETARY, DEPARTMENT OF
COOPERATION, SECRETARIAT, THIRUVANANTHAPURAM
DISTRICT., PIN - 695001.
2 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
O/O. THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
JAWAHAR SAHAKARANA BHAVAN, DPI JUNCTION,
THYCAUD P.O, THIRUVANANTHAPURAM DISTRICT,
PIN - 695014.
3 THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES, O/O. THE ASSISTANT REGISTRAR OF
CO-OPERATIVE SOCIETIES, REVENUE TOWER, ADOOR
P.O, PATHANAMTHITTA DISTRICT., PIN - 691523.
4 THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
O/O. THE JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES, 4TH FLOOR, MINI CIVIL STATION,
PATHANAMTHITTA DISTRICT., PIN - 689645.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 300 :
5 CHANDANAPALLY SERVICE CO-OPERATIVE BANK LTD.
NO. 2970, CHANDANAPALLY P.O., PATHANAMTHITTA
DISTRICT, REP. BY ITS' SECRETARY - 689648.
6 THE SECRETARY
CHANDANAPALLY SERVICE CO-OPERATIVE BANK LTD.
NO. 2970, CHANDANAPALLY P.O., PATHANAMTHITTA
DISTRICT., PIN - 689648.
BY ADVS.
SRI.P.P.TAJUDEEN, GOVERNMENT PLEADER
MANU RAMACHANDRAN
M.KIRANLAL(K/963/2009)
T.S.SARATH(K/257/2012)
R.RAJESH (VARKALA)(K/78/2000)
SAMEER M NAIR(K/000481/2017)
SAILAKSHMI MENON(K/1518/2021)
JOTHISHA K.A.(K/123/2022)
SHIFANA M.(K/000936/2023)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 301 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 25191 OF 2024
PETITIONER:
Y THOMAS
AGED 80 YEARS, C/O YOHANNAN,
KOTTARATHIL, PONAKAM, MAVELIKARA P O,
THEKKEKARA, MAVELIKARA ALAPPUZHA,
KERALA, PIN - 690101.
BY ADVS.
ACHUTH KYLAS
R.MAHESH MENON
SACHIN.P.K
VARGHESE XAVIER
RESPONDENTS:
1 THE REGISTRAR
DEPARTMENT OF CO-OPERATION, OFFICE OF THE
REGISTRAR OF CO-OPERATIVE SOCIETIES JAWAHAR
SAHAKARANA BHAVAN DPI JUNCTION, THYCAUD P.O
THIRUVANANTHAPURAM, PIN - 695014.
2 DISTRICT JOINT REGISTRAR
CO-OPERATIVE SOCIETIES, MULLAKKAL,
ALAPPUZHA, KERALA, PIN - 688011.
3 THE ASSISTANT REGISTRAR(GENERAL)
CO-OPERATIVE SOCIETIES, CIVIL STATION,
MAVELIKARA, PIN - 690101.
4 MAVELIKARA TALUK CO-OPERATIVE BANK LTD
REPRESENTED BY IT'S SECRETARY, THAZHAKARA
BRANCH, KOTTANADU, OLD MAVELIKKARA,
MAVELIKARA, KERALA, PIN - 690101.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 302 :
5 THE BOARD OF DIRECTORS
MAVELIKARA TALUK CO-OPERATIVE BANK LTD
KOTTANADU, OLD MAVELIKKARA, MAVELIKARA,
KERALA, PIN - 690101.
BY ADVS.
SRI.P.P.TAJUDEEN, GOVERNMENT PLEADER
ASHOK SHENOY B
P.S.GIREESH(K/341/2013)
THEJALAKSHMI R.S.(K/001390/2022)
UMASANKER U.U.(K/002793/2023)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 303 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 25288 OF 2024
PETITIONER:
ALICE STEPHEN
AGED 84 YEARS, W/O STEPHEN,
THOMBRAYIL HOUSE, VATTAKKATTUPADY,
PERUMBAVOOR P.O., ERNAKULAM - 683542.
BY ADVS.
M.V.RAJENDRAN NAIR
K.I.TOGI
RESPONDENTS:
1 THE PERUMBAVOOR URBAN CO-OPERATIVE BANK LTD.
NO. 2024, T.B. ROAD, PERUMBAVOOR P.O.,
ERNAKULAM DIST. REP.BY. ITS SECRETARY - 683542.
2 THE SECRETARY
THE PERUMBAVOOR URBAN CO-OPERATIVE BANK LTD.,
NO. 2024, T.B. ROAD, PERUMBAVOOR P.O.,
ERNAKULAM DIST., PIN - 683542.
BY ADVS.
SRI.P.P.TAJUDEEN, GOVERNMENT PLEADER
ARUN CHANDRAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 304 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 27428 OF 2024
PETITIONERS:
1 PIKKU ANAND
AGED 53 YEARS, S/O. ACHUTHANANTHAN KAVILUMPARA,
SIVAPURAM KOZHIKODE, PIN - 673574.
2 ASHITHA C
AGED 45 YEARS, W/O PIKKU ANAND KAVILUMPARA,
SIVAPURAM KOZHIKODE, PIN - 673574.
3 PUSHPALATHA A.P
AGED 77 YEARS, W/O. ACHUTHANANTHAN KAVILUMPARA,
SIVAPURAM KOZHIKODE, PIN - 673574.
4 PARAVATHY M.K
AGED 21 YEARS, D/O PIKKU ANAND KAVILUMPARA,
SIVAPURAM KOZHIKODE, PIN - 673574.
BY ADV MILLU DANDAPANI
RESPONDENTS:
1 JOINT REGISTRAR
JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES,
SAHAKARANA BHAVAN, PUTHIYARA, KOZHIKODE,
PIN - 673004
2 THE UNNIKULAM VANITHA
CO-OPERATIVE SOCIETY LTD NO D.2468
IYYAD P.O, KOZHIKODE REPRESENTED BY ITS
SECRETARY, PIN - 673574.
BY ADV.SRI.P.P.TAJUDEEN, GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 305 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 29388 OF 2024
PETITIONER:
GIJO JOSEPH
AGED 36 YEARS, S/O JOSEPH JOSEPH,
MADATHILPARAMBIL HOUSE KAPPADU P.O,
MANJAPPALLY KANJIRAPALLY,
KOTTAYAM, PIN - 686508.
BY ADV ASWIN P KUMAR
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY, CO-OPERATIVE
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001.
2 JOINT REGISTRAR (GENERAL)
CO-OPERATIVE SOCIETIES, COLLECTORATE P.O,
KOTTAYAM, PIN - 686002.
3 ASSISTANT REGISTRAR (GENERAL)
CO-OPERATIVE SOCIETIES, MINI CIVIL STATION,
KANJIRAPALLY , KOTTAYAM., PIN - 686507.
4 PARATHODE AGRICULTURAL IMPROVEMENT CO-OPERATIVE
SOCIETY LTD, PARATHODE P.O, KANJIRAPALLY.
KOTTAYAM REPRESENTED BY ITS SECRETARY,
PIN - 686512.
5 HANEEFA T.M
SECRETARY, PARATHODE AGRICULTURAL IMPROVEMENT
CO-OPERATIVE SOCIETY LTD., RESIDING AT
THADATHIPPARAMBIL(H) ANAKKAL P.O, ELLIMOODU,
KANJIRAPPALLY, PIN - 686508.
6 SIMON JOSEPH
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 306 :
PRESIDENT, PARATHODE AGRICULTURAL IMPROVEMENT
CO-OPERATIVE SOCIETY LTD., RESIDING AT
ELANJIMATTOM PALAMPARA PO PARATHODU,
KANJIRAPALLY , KOTTAYAM, PIN - 686518.
7 SHIBINA
KALLOLAPARAMBIL, AMAN NAGAR, PALAPRA P.O,
PATTIMATTOM, POOTHAKUZHI,
KANJIRAPALLY, PIN - 686518.
8 ANWAR RAZZAK
ELLATHUPARAMBIL(H) KANJIRAPPALLY PO, NEAR KMA
HALL. KANJIRAPALLY ,
KOTTAYAM, PIN - 686507.
9 PJ THOMAS
ELAMTHOTTATHIL(H) PALAMBRA PO PARATHODU
PODIMATTOM, KOTTAYAM, PIN - 686518.
10 DEELIP
THENAMMACKAL EDAKKUNNAM PO KANJIRAPPALLY ,
KOTTAYAM, PIN - 686512.
11 K G SABU
ANIMOOTTIL(H) PALAMPARA PO PALAMPRA
KANJIRAPPALLY, KOTTAYAM, PIN - 686518.
12 VINOD VELAYUDHAN
KOLLAMPARAMBIL(H) MUNDAKKAYAM PO MUNDAKAYAM
KANJIRAPPALLY, KOTTAYAM, PIN - 686513.
13 VARKEY AV
ATTARUMAKKAL(H) KOOVAPPALLY PO KOOVAPALLY
KANJIRAPPALLY , KOTTAYAM, PIN - 686518.
14 SINO J GEORGE
KANIYARASERIYIL(H) RPC PO VANDAMPATHAL
MUNDAKAYAM , KOTTAYAM, PIN - 686513.
15 FLORY N ATONY
PODAMATTUNKAL (H) RPC PO VANDAMPATHAL
MUNDAKAYAM, KOTTAYAM, PIN - 686513.
16 MERCY JOSEPH
ANGEVEETTIL(H) PARATHODU PO VELICHANI,
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 307 :
MUNDAKAYAM , KOTTAYAM, PIN - 686513.
17 LOVELY MATHEW
PURATHARAYIL(H) ANAKKAL PO, KANJIRAPPALLY ,
KOTTAYAM, PIN - 686508.
18 P S MOHANDAS
PULICKAL (H), VENGATHANAM PO MUNDAKAYAM ,
KOTTAYAM, PIN - 686513.
BY ADV.SRI. P.P. THAJUDHEEN, GOVERNMENT PLEADER
SRI.JUSTIN JACOB, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 308 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 31040 OF 2024
PETITIONER:
GABRIEL K J
AGED 80 YEARS, S/O THOMAS JOHN
KOCHETHU HOUSE, SANTHOSH JN.
PATHANAMTHITTA P.O. PATHANARNTHITTA DISTRICT,
PIN - 689645.
BY ADVS.
VISHAK.K.JOHNSON
MARILIN ROMEO
REHIM RAWTHER
PARVATHY S.
RESPONDENTS:
1 JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL) OFFICE OF THE JOINT REGISTRAR OF CO-
OPERATIVE SOCIETIES (GENERAL),
PATHANAMTHITTA, PIN - 689645.
2 ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL) OFFICE OF THE ASSISTANT REGISTRAR OF
CO-OPERATIVE SOCIETIES (GENERAL),
KOZHENCHERRY, PALTHANAMTHITTA, PIN - 689641.
3 OMALLOOR SERVICE CO-OPERATIVE BANK LTD
NO.Q.228, OMALLOOR P.0., PATHANAMTHITTA
DISTRICT REPRESENTED BY SECRETARY, PIN -
689647.
BY ADV.SRI.P.P.TAJUDEEN, GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 309 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 31684 OF 2024
PETITIONER:
RINISHA MARIAM THARAKAN
AGED 25 YEARS, D/O ABRAHAM THARAKAN,
RESIDING AT POLACHIRACKAL ANNIYIL, HOUSE NO.73
A, MOSQUE LANE, KESAVADASAPURAM,
THIRUVANANTHAPURAM, PATTOM, KERALA FROM
PERUMALA PUTHENVEEDU, CHANDANAPALLY P.O.,
CHANDANAPALLY, PATHANAMTHITTA, PIN - 695004.
BY ADVS.
SHIBU JOSEPH
BINNY.A.THOMAS
SIMI V. THARAKAN
RESPONDENTS:
1 CHANDANAPPALLY SERVICE CO-OPERATIVE BANK LTD
NO. 2970 CHANDANAPPALLY P.O.
REPRESENTED BY ITS SECRETARY, PIN - 689648.
2 THE SECRETARY
CHANDANAPPALLY SERVICE CO-OPERATIVE BANK LTD
NO. 2970 CHANDANAPPALLY P.O
PATHANAMTHITTA, PIN - 689648.
3 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
CO-OPERATIVE SOCIETIES (GENERAL,
PATHANAMTHITTA, PIN - 686945.
BY ADV.SRI.P.P.TAJUDEEN, GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 310 :
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
WEDNESDAY, THE 11TH DAY OF SEPTEMBER 2024 / 20TH BHADRA, 1946
WP(C) NO. 31818 OF 2024
PETITIONER:
MARIYAMMA JOY
AGED 76 YEARS, WIFE OF JOY,
PERUMALA PUTHEN VEEDU, CHANDANAPPALLY P.O,
PATHANAMTHATTA, PIN - 689648.
BY ADVS.
SHIBU JOSEPH
BINNY.A.THOMAS
SIMI V. THARAKAN
MEERA P.
SERAFINA ILLYAS
RESPONDENTS:
1 CHANDANAPPALLY SERVICE CO-OPERATIVE BANK LTD
NO. 2970 CHANDANAPPALLY P.O PATHANAMTHITTA
REPRESENTED BY ITS SECRETARY, PIN - 689648.
2 THE SECRETARY
CHANDANAPPALLY SERVICE CO-OPERATIVE BANK LTD
NO. 2970 CHANDANAPPALLY P.O
PATHANAMTHITTA, PIN - 689648.
3 THE REGISTRAR OF CO-OPERATIVE SOCIETIES
CO-OPERATIVE SOCIETIES (GENERAL,
PATHANAMTHITTA), PIN - 686945.
BY ADV.SRI.P.P.TAJUDEEN, GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.09.2024, ALONG WITH WP(C).8706/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases
: 311 :
N. NAGARESH, J.
``````````````````````````````````````````````````````````````````````````
W.P.(C) No. 8706, 12770, 13742, 24274 & 28739 of 2020, 10493,
14814, 15885, 15893, 20715, 24756, 27403, 27953 & 30823 of
2021, 14013, 14699, 17028, 17418, 18812, 20059, 20189,
23634, 24975, 26256, 26487, 26557, 27185, 28784, 28813,
28910, 32316, 32353, 34667, 34978, 35011, 35104, 35105,
35110, 35271, 35295, 35413, 35443, 35470, 35495, 35498,
35527, 36196, 36382, 38687, 38742, 41903, 41905 & 42246
of 2022, 134, 911, 1509, 2487, 2506, 3112, 6273, 6437, 7654,
7833, 11038, 12988, 13763, 15557, 16352, 17651, 17680,
18562, 21562, 23610, 24090, 24221, 24576, 24858, 25263,
25688, 26317, 27470, 27660, 30139, 30159, 32411, 32537,
33467, 34222, 34931, 34966, 35080, 35931, 36332, 37093,
37329, 37685, 37716, 38009, 38040, 38142, 39960, 39978,
40420, 41663, 42537, 42786, 42902 & 43123 of 2023, 173, 212,
783, 934, 1039, 1475, 1525, 6477, 6724, 6842, 8719, 9108 ,
9115, 9132, 10096, 10191, 10476, 11272, 12676, 12835,
13294, 14722, 14862, 16120, 17622, 18002, 18649, 19040,
20032, 20111, 20676, 20965, 20976, 20998, 21152, 21286,
21294, 21490, 21681, 21938, 22156, 22168, 22502, 22605,
22748, 22967, 23528, 23748, 25191, 25288, 27428, 29388,
31040, 31684 & 31818 of 2024
``````````````````````````````````````````````````````````````````````````
Dated this the 11th day of September, 2024
JUDGMENT
~~~~~~~~~ All these writ petitions have been filed by the petitioners, who have made Fixed Deposits in the respective Co-operative Societies / Banks. Some of the petitioners have 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 312 : made deposits in SB Accounts also.
2. Due to various factors, the Co-operative Societies / Banks are in financial doldrums and are not in a position to honour Fixed Deposits on their maturity or the cheques drawn by the petitioners to withdraw amounts from their Savings Bank Accounts. The petitioners are therefore before this Court seeking to direct the Societies/Banks to release the Fixed Deposit / SB Deposit amounts to the petitioners forthwith.
3. The counsel for the petitioners would urge that though a statutory remedy under Section 69 of the Co-
operative Societies Act is available to the petitioners, the said remedy is not an efficacious alternate remedy. A Division Bench of this Court in Gandhigram Agro Based Industrial Co-operative Society Limited v. Marangattupilly Service Co-operative Bank Limited and others [2019 (2) KLJ 908] has held that a writ petition is maintainable when the Co-
operative Societies/Banks refuse to repay the amounts deposited by members of the Society.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 313 :
4. The Special Government Pleader representing the State would contend that a Division Bench of this Court has held in the judgment in Meenachil Rubber Marketing and Processing Co-operative Society Limited and others v. The Choondachery Service Co-operative Bank Limited No.167 and others [2018 (2) KHC 180] that a dispute between a Society and its member relating to any transaction connected to the Society, should be resolved through arbitral proceedings provided under Section 69 of the Kerala Co-operative Societies Act. A writ petition under Article 226 of the Constitution of India is not maintainable in such commercial transactions.
5. Be that as it may, the fact remains that the hard earned money of the petitioners deposited with the Co-
operative Societies/Banks cannot be withdrawn now in view of the financial condition of the Societies/Banks.
6. The Government of Kerala, taking note of the peculiar situation in the Co-operative sector, has taken 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 314 : measures to offer financial assistance to the Co-operative Societies for the purpose of reviving the Co-operative Societies which are financially weaker or remain in dormant position due to extraordinary situation.
7. The Government of Kerala, in exercise of the powers conferred by Section 57E of the Kerala Co-operative Societies Act, 1969, has framed the Kerala Co-operative Revival Fund Scheme, 2024. The Scheme has been notified as per Notification GO(P) No.168/2024/Co-op dated 29.08.2024.
8. Paragraph 4 of the Kerala Co-operative Revival Fund Scheme, 2024 reads as follows:
4. Terms and Conditions for providing financial assistance -
(1) A co-operative society registered under the Act shall be eligible to be considered for the benefits under this Scheme.
(2) When a society's operations has become sluggish due to operational inefficiencies, lack of working capital and short-term liquidity issues, it shall formulate a revival scheme.
(3) Only those co-operative societies that are weaker or remain dormant but viable and capable of gaining strength shall be considered for revival.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 315 : (4) In addition to the financial assistance that may be provided from the Scheme, societies facing crisis are also eligible to utilize any reserve funds they have accumulated, subject to conditions if any specified by the Registrar. (5) The amount sanctioned under the Scheme shall be granted a moratorium on repayment for the first two years. The repayment period ranges from five to ten years. The State High Level Committee shall be competent to determine the installment structure and interest rates from time to time.
(6) Application Form for availing financial assistance from this Scheme shall be as specified by the Registrar.
In view of the Co-operative Revival Fund Scheme, 2024, the Co-operative Societies/Banks concerned in these writ petitions can make appropriate application for the benefits under the Scheme, with the aid of which the Societies/Banks can discharge their liabilities towards the FD/SB Deposit holders.
9. Furthermore, the Co-operative Department, Government of Kerala has issued GO(P) No.175/2024/Co-op dated 03.09.2024 inserting paragraph 5A in the Kerala Co-
operative Deposit Guarantee Scheme, 2018. Paragraph 5A reads as follows:
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 316 : "5 A. Assistance to a guaranteed Society:-
(1) The Board may provide an assistance to a guaranteed Society (not under liquidation/defunct) as advance or loan to refund the deposits to depositors.
(2) The application for assistance shall be recommended by the Registrar of Co-operative Societies and shall contain a revival package duly certified by the Registrar of Co-operative Societies. (3) The loan shall be repaid within a period of maximum seven years as suggested in revival package and recommended by Registrar of Cooperative Societies.
(4) The interest rate of such assistance shall be 1% in excess of fixed deposits maintained by Kerala State Co-operative Bank from time to time. (5) Securities and assets of the society concerned equivalent to the assistance sanctioned shall be pledged to the Board as per the suggestion in the revival package.
(6) The Director Board of Kerala Co-
operative Deposit Guarantee Fund Board shall be the final authority to sanction the assistance. (7) The Board shall sanction the assistance subject to the following conditions:-
(a) The Board shall sanction the assistance only up to a maximum of 50% of the total contribution collected during the previous financial year.
(b) Application for the assistance shall be submitted through the Registrar of Co-
operative Societies. The application and revival package shall be scrutinized and recommended by the district level committee consisting of Joint Registrar of Co-operative Societies (General), Joint Director of Co-operative Societies (Audit), Assistant Registrar of Co-operative Societies (General) concerned, and submit it to the Registrar of Cooperative Societies and forward the same to Kerala Co-operative Deposit guarantee fund Board with proper recommendation.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 317 :
(c) The application submitted by the society to Assistant Registrar (General) concerned shall submit to district level committee within 7 days on receipt of application. The district level committee shall submit the same to the Registrar of Cooperative Societies within 7 days. The Kerala Co-operative Deposit Guarantee Fund Board shall sanction the assistance within 15 days.
(d) The repayment of such advance/loan shall begin from second year. Interest shall be paid from 4th year. Principal amount and the interest shall be repaid fully within the completion of 7th year as suggested in the revival package.
(e) The advance sanctioned by the Board shall only be utilized for refund of deposits. The Board shall have the power to verify that this condition has been duly complied with.
(f) There should be a District level committee consisting of Departmental officials as suggested in clause 7(b) including a representative of Kerala Co-operative Deposit Guarantee Fund Board to evaluate the progress of revitalization package implemented by the society once in every three months. The review report shall also be evaluated by the Director Board of the Board from time to time.
(g) If the society fails to execute the revival package the board have power to demand immediate refund.
(h) The loan sanctioned as per the package can be refunded fully if the society become financially sound before the loan period.
(i) Save as otherwise provided in clause
(a) above, the Board may sanction the assistance up to a maximum of 50% of the total fund available in the scheme during the first year subject to other conditions."
In view of insertion of paragraph 5A, the benefits of Kerala Co-operative Deposit Guarantee Scheme, 2018 can be 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 318 : availed by the Co-operative Societies/Banks involved in these writ petitions though such Societies/Banks are not under liquidation or are defunct.
10. In view of the Kerala Co-operative Revival Scheme, 2024 and in view of the amendment made to the Kerala Co-operative Deposit Guarantee Scheme, 2018, I am of the view that the Co-operative Societies/Banks concerned in these writ petitions, can avail the benefit of the Schemes in order to discharge their liability towards the petitioners in these writ petitions.
11. These writ petitions are accordingly disposed of with the following directions:-
(i) The Co-operative Societies/Banks in these writ petitions are directed to prepare a project document for revival under the Kerala Co-operative Revival Fund Scheme, 2024 and submit the same to the State High Level Committee through the Registrar with a 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 319 : recommendation from the District Level Monitoring Committee. The Co-operative Societies/Banks shall submit such Scheme within a period of six weeks from today.
(ii) The Scheme along with the recommendation of the District Level Monitoring Committee should be forwarded to the State High Level Committee through the Registrar within a further period of four weeks.
The State High Level Committee shall scrutinise and process the Applications and make necessary recommendation for sanctioning of the amount in specified conditions.
(iii) The Societies/Banks are further directed to make a proposal/Scheme for availing funds under the Kerala Co-operative Deposit Guarantee Scheme, 2018 in accordance with the provisions of the revised 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 320 : Regulations / Scheme under G.O.(P) No.175/2024/Co-Op dated 03.09.2024. Such proposal shall be made within a period of six weeks.
(iv) In the meanwhile, the Societies / Banks / Administrators / Administrative Committees will be at liberty to recover the amounts otherwise due to the Banks through the ordinary means under the Kerala Co-
operative Societies Act, 1969 and the Societies will be at liberty to repay the Fixed Deposits / Savings Bank Deposits to the petitioners as per the priorities followed by the Societies.
Sd/-
N. NAGARESH, JUDGE aks/12.09.2024 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 321 : APPENDIX OF WP(C) 8706/2020 PETITIONER'S EXHIBITS EXHIBIT P1 TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE NO.016513 DATED 22.03.2016.
EXHIBIT P2 TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE NO.0002784 DATED 15.03.2018.
EXHIBIT P3 TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE NO.0002830 DATED 23.05.2018.
EXHIBIT P4 RUE COPY OF THE FIXED DEPOSIT RECEIPT NO.10387 DATED 06.09.2010.
EXHIBIT P5 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.10373 DATED 31.08.2010.
EXHIBIT P6 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.10374 DATED 31.08.2010.
EXHIBIT P7 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.10375 DATED 31.08.2010.
EXHIBIT P8 THE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER DATED 15.02.2020.
RESPONDENT'S EXTS:
R6(A) COPY OF ORDER DTD 16.7.2021 OF THE JOINT REGISTEAR (GENERAL), PATHANAMTHITTA.
R6(B) COPY OF CHALAN DTD 30.11.2018.
R6(C) COPY OF CHALAN DTD 18.12.2018.
R6(D) COPY OF CHALAN DTD 7.6.2019.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 322 : R6(E) COPY OF RECEIPT AND DISBURSEMENT STATEMENT OF JULY, 2021.
R6(F) COPY OF RECEIPT AND DISBURSEMENT STATEMENT OF AUGUST, 2021.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 323 : APPENDIX OF WP(C) 12770/2020 PETITIONER'S EXHIBITS EXHIBIT P1 TRUE PHOTOCOPY OF THE RESOLUTION DATED 28.12.2013 EXHIBIT P2 TRUE PHOTOCOPY OF THE LETTER BEARING NO.C.R.P.2889/2017 DATED 25.09.2018 EXHIBIT P3 TRUE PHOTOCOPY OF THE REPLY/REMARKS DATED 09.10.2018 EXHIBIT P4 TRUE PHOTOCOPY OF THE HEARING NOTICE BEARING NO.C.R.P.2889/20178 DATED 12.10.2018 EXHIBIT P5 TRUE PHOTOCOPY OF THE NOTICE HEARING NO.C.R.P.2889/20178 DATED 29.01.2020 EXHIBIT P6 TRUE PHOTOCOPYOF THE ENQUIRY REPORT BEARING NO.3/2019 DATED 26.12.2019 EXHIBIT P7 TRUE PHOTOCOPY OF THE REPLY DATED 13.02.2020 SUBMITTED BY THE PETITIONER EXHIBIT P8 TRUE PHOTOCOPY OF THE NOTICE ISSUED BY THE COURT OF ASSISTANT REGISTRAR, KASARAGOD IN A.R.C.NO.164 EXHIBIT P8(a) TRUE PHOTOCOPY OF THE NOTICE ISSUED BY THE COURT OF ASSISTANT REGISTRAR, KASARAGOD IN A.R.C.NO.165 EXHIBIT P8(b) TRUE PHOTOCOPY OF THE NOTICE ISSUED BY THE COURT OF ASSISTANT REGISTRAR, KASARAGOD IN A.R.C.NO.166 EXHIBIT P8(c) TRUE PHOTOCOPY OF THE NOTICE ISSUED BY THE COURT OF ASSISTANT REGISTRAR, KASARAGOD IN A.R.C.NO.167 EXHIBIT P8(d) TRUE PHOTOCOPY OF THE NOTICE ISSUED BY THE COURT OF ASSISTANT REGISTRAR, 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 324 : KASARAGOD IN A.R.C.NO.169 EXHIBIT P8(e) TRUE PHOTOCOPY OF THE NOTICE ISSUED BY THE COURT OF ASSISTANT REGISTRAR, KASARAGOD IN A.R.C.NO.170 EXHIBIT P8(f) TRUE PHOTOCOPY OF THE NOTICE ISSUED BY THE COURT OF ASSISTANT REGISTRAR, KASARAGOD IN A.R.C.NO.171 EXHIBIT P8(g) TRUE PHOTOCOPY OF THE NOTICE ISSUED BY THE COURT OF ASSISTANT REGISTRAR, KASARAGOD IN A.R.C.NO.172 EXHIBIT P8(h) TRUE PHOTOCOPY OF THE NOTICE ISSUED BY THE COURT OF ASSISTANT REGISTRAR, KASARAGOD IN A.R.C.NO.173 EXHIBIT P8(i) TRUE PHOTOCOPY OF THE NOTICE ISSUED BY THE COURT OF ASSISTANT REGISTRAR, KASARAGOD IN A.R.C.NO.174 EXHIBIT P8(j) TRUE PHOTOCOPY OF THE NOTICE ISSUED BY THE COURT OF ASSISTANT REGISTRAR, KASARAGOD IN A.R.C.NO.175 EXHIBIT P8(k) TRUE PHOTOCOPY OF THE NOTICE ISSUED BY THE COURT OF ASSISTANT REGISTRAR, KASARAGOD IN A.R.C.NO.176 EXHIBIT P8(l) TRUE PHOTOCOPY OF THE NOTICE ISSUED BY THE COURT OF ASSISTANT REGISTRAR, KASARAGOD IN A.R.C.NO.177 EXHIBIT P8(m) TRUE PHOTOCOPY OF THE NOTICE ISSUED BY THE COURT OF ASSISTANT REGISTRAR, KASARAGOD IN A.R.C.NO.178 EXHIBIT P8(n) TRUE PHOTOCOPY OF THE NOTICE ISSUED BY THE COURT OF ASSISTANT REGISTRAR, KASARAGOD IN A.R.C.NO.179 EXHIBIT P8(o) TRUE PHOTOCOPY OF THE NOTICE ISSUED BY THE COURT OF ASSISTANT REGISTRAR, 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 325 : KASARAGOD IN A.R.C.NO.180 EXHIBIT P8(p) TRUE PHOTOCOPY OF THE NOTICE ISSUED BY THE COURT OF ASSISTANT REGISTRAR, KASARAGOD IN A.R.C.NO.181 EXHIBIT P8(q) TRUE PHOTOCOPY OF THE NOTICE ISSUED BY THE COURT OF ASSISTANT REGISTRAR, KASARAGOD IN A.R.C.NO.182 EXHIBIT P8(r) TRUE PHOTOCOPY OF THE NOTICE ISSUED BY THE COURT OF ASSISTANT REGISTRAR, KASARAGOD IN A.R.C.NO.183 EXHIBIT P8(s) TRUE PHOTOCOPY OF THE NOTICE ISSUED BY THE COURT OF ASSISTANT REGISTRAR, KASARAGOD IN A.R.C.NO.184 EXHIBIT P9 TRUE PHOTOCOPY OF THE ORDER BEARING NO.C.R.P.227/2020(1) DATED 04.05.2020 EXHIBIT P10 TRUE PHOTOCOPY OF THE NOTICE DATED 29.05.2020 EXHIBIT P11 TRUE COPY OF THE AWARD IN ARC NO 164 OF 2019 DATED 13.3.2020 EXHIBIT P11(a) TRUE COPY OF THE AWARD ARC NO 165 OF 2019 DATED 13.3.2020 EXHIBIT P11(b) TRUE COPY OF THE AWARD IN ARC NO 166 OF 2019 DATED 13.3.2020 EXHIBIT P11(c) TRUE COPY OF THE AWARD IN ARC NO 168 OF 2019 DATED 13.3.2020 EXHIBIT P11(d) TRUE COPY OF THE AWARD IN ARC NO 168 OF 2019 DATED 13.3.2020 EXHIBIT P11(e) TRUE COPOY OF THE AWARD IN ARC NO 173 OF 2019 DATED 13.3.2020 EXHIBIT P11(f) TRUE COPY OF THE AWARD IN ARC NO 176 OF 2019 DATED 13.3.2020 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 326 : EXHIBIT P11(g) TRUE COPY OF THE AWAR IN ACT N O 177 OF 2019 DATED 13.3.2020 EXHIBIT P11(h) TRUE COP[Y OF THE AWAR IN ACR NO 178 PF 2019 DATED 13.3.2020 EXHIBIT P11(i) TRUE COPY OF THE AWARD IN ACR. NO 179 PF 2019 DATED 13.3.2020 RESPONDENT EXHIBITS Exhibit R5(a) TRUE COPY OF THE ENQUIRY REPORT 28-02-
2018 SUBMITTED BY THE 3RD RESPONDENT UNDER SECTION 65 OF THE ACT.
Exhibit R5(b) TRUE COPY OF THE VALUATION REPORT 1- 11-20024.
Exhibit R5(c) TRUE COPY OF THE GAHAN NO.90/2005 DATED 1-3-2005.
Exhibit R5(d) TRUE COPY OF THE RELEVANT PAGES OF THE RULES RELATED TO SANCTIONING HOUSING LOAN.
Exhibit R5(e) TRUE COPY OF THE BANK STATEMENT FOR HOUSING LOAN NO.0125000003.
Exhibit R5(f) TRUE COPY OF THE LOAN APPLICATION
SUBMITTED BY HEMALATHA FOR
AGRICULTURAL LOAN BEARING NO.KCC/1314.
Exhibit R5(g) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.MT. NON AGRICULTURE 0104001949 GRANTED BY THE PETITIONER ON 9-12- 2013.
Exhibit R5g(a) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.MT- NON AGRICULTURE 0104002232 DATED 28-03-2015.
Exhibit R5g(b) TRUE COPY OF THE BANK STATEMENT OF 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 327 : LAON NO.MT- NON AGRICULTURE 0104002234 DATED 28-03-2015.
Exhibit R5g(c) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.MT-NON AGRICULTURE 0104002447 DATED 28-03-2016.
Exhibit R5(h) TRUE COPY OF THE BANK STATEMENT OF LOAN NO. CASH CREDIT ORDINARY 0105000018 GRANTED BY THE PETITIONER DATED 2-8-2010 Exhibit R5h(a) TRUE COPY OF THE BANK STATEMENT OF LOAN NO. CASH CREDIT ORDINARY 0105000183 GRANTED BY THE PETITIONER DATED 28-1-2012.
Exhibit R5h(b) TRUE COPY OF THE BANK STATEMENT OF LOAN NO. CASH CREDIT ORDINARY 0105000333 GRANTED BY THE PETITIONER DATED 2-2-2013.
Exhibit R5h(c) TRUE COPY OF THE BANK STATEMENT OF LOAN NO. CASH CREDIT ORDIANRY 0105000521 DATED 29-03-2014.
RESPONDENT EXHIBITS Exhibit R5h(d) TRUE COPY OF THE BANK STATEMENT FOR LOAN NO. CASH CREDIT ORDINARY 0105000653 DATED 28-03-2015 RESPONDENT EXHIBITS Exhibit R5h(e) TRUE COPY OF THE BANK STATEMENT OF LOAN NO. CASH CREDIT ORDINARY 0105000791 DATE 29-03-2016.
Exhibit R5(i) TRUE COPY OF THE GAHAN NO.860/2010 DATED 28-07-2010.
Exhibit R5(j) TRUE COPY OF THE GAHAN NO.680/2005 DATED 5-11-2005.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 328 : Exhibit R5(k) TRUE COPY OF THE BANK STATEMENT OF HOUSING LOAN NO.0125000062 DATED 3-2- 2009.
Exhibit R5(l) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.0104001948 DATED 4-12-2013.
Exhibit R5(l) (a) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.0104002248 DATED 30-03-2015.
Exhibit R5(l)(b) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.0104002249 DATED 30-03-2015.
Exhibit R5m TRUE COPY OF THE BANK STATEMENT OF LOAN NO.0105000014 DATED 10-07-2010.
Exhibit R5m(a) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.01050000182 DATED 28-01-2012.
Exhibit R5m(b) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.01050000332 DATED 2-2-2013.
Exhibit R5m(c) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.01050000525 DATED 29-03-2014.
Exhibit R5m(d) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.01050000658 DATED 3-3-2015.
Exhibit R5m(e) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.01050000786 DATED 29-3-2016.
Exhibit R5n TRUE COPY OF THE GAHAN NO.789/2010 DATED 14-7-2010.
Exhibit R5(o) TRUE COPY OF THE GAHAN NO.117/2009 DATED 19-02-2009.
Exhibit R5(p) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.0101001315 DATED 4-4-2013.
Exhibit R5(q) TRUE COPY OF THE VALUATION REPORT DATED 22-10-2005.
Exhibit R5(r) TRUE COPY OF THE BANK STATEMENT OF 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 329 : LOAN NO.0104001642 DATED 6-1-2011.
Exhibit R5r(a) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.0104001836 DATED 25-1-2013.
Exhibit R5r(b) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.0104002231 DATED 28-3-2015.
Exhibit R5r(c) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.0104002233 DATED 28-03-2015.
Exhibit R5r(d) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.0104002454 DATED 28-3-2016.
Exhibit R5(s) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.0105000075 DATED 11-1-2011.
Exhibit R5s(a) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.0105000184 DATED 30-1-2012.
Exhibit R5s(b) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.0105000319 DATED 16-1-2013.
Exhibit R5s(c) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.0105000522 DATED 29-3-2014.
RESPONDENT EXHIBITS Exhibit R5s(d) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.0105000652 DATED 28-03-2015.
RESPONDENT EXHIBITS Exhibit R5s(e) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.0105000784 DATED 28-03-2016.
Exhibit R5(t) TRUE COPY OF THE GAHAN NO.90/2011 DATED 2-2-2011.
Exhibit R5(u) TRUE COPY OF THE GAHAN NO.573/2012 DATED 23-4-2012.
Exhibit R5(v) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.010100208 DATED 19-1-2013.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 330 : Exhibit R5(w) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.0125000063 DATED 3-2-2009.
Exhibit R5(x) TRUE COPY OF THE GAHAN NO.681/2005 DATED 5-11-2005.
Exhibit R5(y) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.0105000017 DATED 2-8-2010.
Exhibit R5y(a) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.01050000181 DATED 28-1-2011.
Exhibit R5y(b) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.01050000334 DATE 2-2-2013.
Exhibit R5y(c) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.01050000523 DATED 29-03-2014.
Exhibit R5(z) TRUE COPY OF THE GAHAN NO.861/2010 DATED 28-7-2010.
Exhibit R5(aa) TRUE COPY OF THE GAHAN NO.116/2009 DATED 19-2-2009.
Exhibit R5(bb) TRUE COPY OF THE BANK STATEMENT OF LOAN NO.0101001316 DATED 4-4-2013.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 331 : APPENDIX OF WP(C) 13742/2020 PETITIONER'S EXHIBITS EXHIBIT P1 TRUE COPIES OF THE FIXED DEPOSIT RECEIPTS WITH NOS. 1225 AND 1226 ISSUED BY THE 5TH RESPONDENT TO THE 1ST PETITIONER.
EXHIBIT P2 TRUE COPIES OF THE FIXED DEPOSIT RECEIPT WITH NO. 1224 ISSUED BY THE 5TH RESPONDENT TO THE 2ND PETITIONER.
EXHIBIT P3 TRUE COPY OF THE DISCHARGE SUMMARY WITH HOSPITAL NO.1274860 ISSUED BY THE MEDICAL TRUST HOSPITAL, ERNAKULAM TO THE 1ST PETITIONER.
EXHIBIT P4 TRUE COPY OF THE APPLICATION DATED 10.06.2018 SUBMITTED BY THE PETITIONERS.
EXHIBIT P5 TRUE COPY OF THE POST COVER EVIDENCING THE RETURN OF EXT. P4.
EXHIBIT P6 TRUE COPY OF THE JUDGMENT IN W.P.(C) NO.12059/2015 DATED 16.11.2015.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 332 : APPENDIX OF WP(C) 24274/2020 PETITIONER'S EXHIBITS EXHIBIT P1 TRUE COPY OF THE RELEVANT PAGES OF SAVINGS BANK PASS BOOK BEARING A/C NO.0204000402 ISSUED BY THE 1ST RESPONDENT BANK.
EXHIBIT P1(a) TRUE COPY OF THE STATEMENT OF ACCOUNTS FOR THE PERIOD 01.06.2017 TO 30.10.2020 OF THE ACCOUNT NO.020400040 OF THE PETITIONERS.
EXHIBIT P2 TRUE COPY OF THE AGREEMENT NO.06/2020- 21 EXECUTED BETWEEN PETITIONER AND EXECUTIVE ENGINEER (AGRI) KOZHIKODE DATED 29.09.2020.
EXHIBIT P3 TRUE COPY OF THE PROFORMA ISSUED BY EXECUTIVE ENGINEER (AGRI), KOZHIKODE.
EXHIBIT P4 TRUE COPY OF THE LAWYER NOTICE DATED 18.08.2020 ISSUED ON BEHALF OF PETITIONER.
EXHIBIT P5 TRUE COPY OF THE LETTER NO.C.R.P/952/2020 DATED 22.09.2020 BY THE 3RD RESPONDENT TO THE 2ND RESPONDENT.
EXHIBIT P6 TRUE COPY OF THE REPLY DATED 07.09.2020 ISSUED BY THE 2ND RESPONDENT IN REPLY TO EXT.P4 LAWYER NOTICE.
EXHIBIT P7 TRUE COPY OF THE REPRESENTATION DATED 27.10.2020 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.
EXHIBIT P8 TRUE COPY OF THE SCREENSHOT OF THE RELATIONSHIP SUMMARY AS ON 31.05.2021 OF THE PETITIONER WITH STATE BANK OF INDIA.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 333 : EXHIBIT P9 TRUE COPY OF THE BAN STATEMENT OF THE PETITIONER HOLDING A/C.NO.68670600000505 IN THE BANK OF BARODA DATED 28.06.2021.
EXHIBIT-P10 TRUE COPY OF THE REQUEST SUBMITTED BY THE PETITIONER TO THE CEO OF THE 1ST RESPONDENT ALONG WITH ITS ANNEXURES. EXHIBIT-R2(a) TRUE COPY OF THE APPLICATION SUBMITTED TO THE REGISTRAR OF THE CO-OPEERATIVE SOCIETIES DATED 08.01.2021. EXHIBIT-R2(b) TRUE COPY OF THE APPLICATION SUBMITTED TO THE REGISTRAR OF THE CO-OPEERATIVE SOCIETIES DATED 08.01.2021.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 334 : APPENDIX OF WP(C) 28739/2020 PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF THE AADHAR CARD OF THE 1ST PETITIONER.
EXHIBIT P2 A TRUE COPY OF THE AADHAR CARD OF THE 2ND PETITIONER.
EXHIBIT P3 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE NO. 11593 DATED 09-12-2011 OF THE 1ST PETITIONER.
EXHIBIT P3(a) A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE NO. 11594 DATED 09-12-2011 OF THE 1ST PETITIONER.
EXHIBIT P3(b) A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE NO. 11595 DATED 09-12-2011 OF THE 1ST PETITIONER.
EXHIBIT P3(c) A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE NO. 11596 DATED 09-12-2011 OF THE 1ST PETITIONER.
EXHIBIT P3(d) A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE NO. 11597 DATED 09-12-2011 OF THE 1ST PETITIONER.
EXHIBIT P3(e) A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE NO. 0003298 DATED 04-04- 2020 OF THE 1ST PETITIONER.
EXHIBIT P3(f) A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE NO. 0003297 DATED 08-04- 2020 OF THE 1ST PETITIONER.
EXHIBIT P3(g) A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE NO. 0003397 DATED 22-09- 2020 OF THE 1ST PETITIONER.
EXHIBIT P4 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE NO. 016035 DATED 05-10- 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 335 : 2015 OF THE 2ND PETITIONER.
EXHIBIT P4(a) A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE NO. 016645 DATED 17-05- 2016 OF THE 2ND PETITIONER EXHIBIT P5 A TRUE COPY OF THE REPRESENTATION DATED 25-08-2020, FILED BY THE PETITIONERS BEFORE THE 2ND RESPONDENT ALONG WITH ENDORSEMENT EXHIBIT P6 A TRUE COPY OF THE INTIMATION DATED 12-10-2020 ISSUED BY THE 2ND RESPONDENT EXHIBIT P7 A TRUE COPY OF THE COMMUNICATION ISSUED BY THE 3RD RESPONDENT DATED 13- 11-2020 RESPONDENT'S EXHIBITS Exhibit R6(a) TRUE COPY OF THE ORDER DATED 16.07.2021 OF THE JOINT REGISTRAR (GENERAL), PATHANAMTHITTA Exhibit R6(b) TRUE COPY OF THE CHALAN DATED 30.11.2018 Exhibit R6(c) TRUE COPY OF THE CHALAN DATED 18.12.2018 Exhibit R6(d) TRUE COPY OF THE CHALAN DATED 07.06.2019 Exhibit R6(e) TRUE COPY OF THE RECEIPT AND DISBURSEMENT STATEMENT OF THE MONTH OF JULY, 2021 Exhibit R6(f) TRUE COPY OF THE RECEIPT AND DISBURSEMENT STATEMENT OF THE MONTH OF AUGUST, 2021 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 336 : APPENDIX OF WP(C) 10493/2021 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE NOTICE ISSUED BY THE 4TH RESPONDENT SOCIETY AT THE INSTANCE OF THE RESPONDENTS 5 AND 6 OFFERING HITHER RATE OF INTEREST TO THE DEPOSITORS DURING THE YEAR 2017.
EXHIBIT P2 TRUE COPY OF THE PASSBOOK OF SB ACCOUNT NO.2587 MAINTAINED BY THE 16TH PETITIONER IN THE 4TH RESPONDENT SOCIETY EVIDENCING CREDIT OF A SUM OF RS.2,16,500/-.
EXHIBIT P3 TRUE COPY OF THE CONSOLIDATED RECEIPT DATED 23/01/2020 ISSUED BY THE 4TH RESPONDENT SOCIETY IN THE NAME OF THE 17TH PETITIONER ACKNOWLEDGING THE LIABILITY OF RS.6,70,000/-.
EXHIBIT P4 TRUE COPY OF THE NOTICE DATED 20/12/2019 ISSUED BY THE 6TH RESPONDENT FOR AND ON BEHALF OF THE 4TH RESPONDENT SOCIETY.
EXHIBIT P5 TRUE COPY OF THE REPORT NO.2000/2019 R DATED 05/02/2020 BY THE AUTHORISED OFFICER POINTING OUT THE SERIOUS IRREGULARITIES IN THE FUNCTIONING OF THE 4TH RESPONDENT SOCIETY.
EXHIBIT P6 TRUE COPY OF THE NOTICE SENT BY THE 2ND RESPONDENT TO RESPONDENTS 5, 6 AND OTHERS ON 04/03/2020.
EXHIBIT P7 TRUE COPY OF THE PROCEEDINGS OF THE 2ND RESPONDENT ISSUED BY THE 2ND RESPONDENT ON 13/01/2021.
EXHIBIT P8 TRUE COPY OF THE NOTIFICATION DATED 06/02/2021 ISSUED BY THE STATE ELECTION COMMISSIONER FOR CO-OPERATIVE SOCIETIES.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 337 : EXHIBIT P9 TRUE COPY OF THE COMMON INTERIM ORDER MADE IN WP(C) NO.10672/2020 AND CONNECTED CASES MADE ON 20/10/2020 BY THIS HON'BLE COURT.
EXHIBIT P10 TRUE COPY OF THE ORDER DATED 05/11/2020 ISSUED BY THE 2ND RESPONDENT DIRECTING RECOVERY OF A SUM OF RS.4,82,78,940/-.
EXHIBIT P11 TRUE COPY OF THE RESIGNATION LETTER DATED 21/12/2019 SUBMITTED BY THE 3RD PETITIONER BEFORE THE 5TH RESPONDENT.
EXHIBIT P12 TRUE COPY OF THE RESIGNATION LETTER DATED 21/12/2019 SUBMITTED BY THE 3RD PETITIONER BEFORE THE 2ND RESPONDENT.
EXHIBIT P13 TRUE COPY OF THE RESIGNATION LETTER DATED 21/12/2019 SUBMITTED BY THE 3RD PETITIONER BEFORE THE 3RD RESPONDENT.
EXHIBIT P14 TRUE COPY OF THE MEMORANDUM OF APPEAL DATED 21/11/2020 FILED BY THE 3RD PETITIONER BEFORE THE 1ST RESPONDENT.
EXHIBIT P15 TRUE COPY OF THE POSTAL ACKNOWLEDGMENT ISSUED FROM THE 1ST RESPONDENT'S OFFICE EVIDENCING RECEIPT OF EXHIBIT P14 ON 11/12/2020.
RESPONDENTS' EXHIBITS EXHIBIT R4(a) TRUE COPY OF THE AUDIT MEMORANDUM FOR THE YEAR 2019-20 OF THE SOCIETY.
EXHIBIT R4(b) TRUE COPY OF THE NOTICE DATED 04.03.2020 ALONG WITH INSPECTION REPORT DATED 05.02.2020.
EXHIBIT R4(c) TRUE COPY OF THE NOTICE DATED 06.08.2020 ALONG WITH REPORT DATED 15.07.2020 UNDER SECTION 68(1) OF THE 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 338 : KERALA CO-OPERATIVE SOCIETIES. EXHIBIT R4(d) TRUE COPY OF THE ORDER DATED 05.11.2020.
EXHIBIT R4(e) TRUE COPY OF THE ORDER DATED 13.01.2021.
EXHIBIT R4(f) TRUE COPY OF THE JUDGMENT DATED 16.12.2020 IN WPC NO.10166/2020 AND CONNECTED CASES.
EXHIBIT R4(g) TRUE COPY OF THE STATEMENT REGARDING DEPOSITS OUTSTANDING AS ON 30.06.2021. EXHIBIT R4(h) TRUE COPY OF THE STATEMENT REGARDING LOANS OUTSTANDING AS ON 30.06.2021. EXHIBIT R4(i) TRUE COPY OF THE STATEMENT REGARDING 62 ARC AWARDS.
EXHIBIT R5(a) TRUE COPY OF THE ORDER DATED 14.07.2021 IN WPC 14015/2021. EXHIBIT R5(b) TRUE COPY OF THE DETAILS OF ARBITRATION CASES FILED BY THE SOCIETY.
ANNEXURE R1(a) TRUE COPY OF STATEMENT OF CLOSED ACCOUNTS AND AWARDED CASES ANNEXURE R1(b) TRUE COPY OF THE STATEMENT OF OUTSTANDING DEPOSITS AND REPAYMENTS WITH ACCOUNT STATEMENT AS ON 18.09.2021.
ANNEXURE R4(c) TRUE COPY OF THE ORDER DATED 11.10.2021 ISSUED BY THE JOINT REGISTRAR (GENERAL), PALAKKAD.
ANNEXURE R4(d) TRUE COPY OF THE STATEMENT OF DEPOSITS
AND LOANS OUTSTANDING AS ON
11.10.2021.
ANNEXURE R4(e) TRUE COPY OF THE STATEMENT SHOWING
DEPOSIT AND LOANS OUTSTANDING AS ON 04.11.2022.
ANNEXURE R4(f) TRUE COPY OF THE STATEMENT SHOWING THE AMOUNTS RECOVERED FROM 11.10.2021 TO 04.11.2022.
ANNEXURE R4(g) TRUE COPY OF THE STATMENT SHOWING PAYMENTS FROM 11.10.2021 TO 04.11.2022.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 339 : APPENDIX OF WP(C) 14814/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 25.4.2016 WITH FD NO. 63/2016-17 Exhibit P2 TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 26.4.2016 WITH FD NO. 13/2018-19.
Exhibit P3 TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 2.5.2018 WITH FD NO. 17/2018-19.
Exhibit P4 TREU COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 28.6.2018 WITH FD NO. 72/2018-19 Exhibit P5 TRUE COPY OF THE TRANSFER CERTIFICATE DATED 15.7.2020 ALONG WITH THE RELEVANT EXTRACT OF THE SAVINGS BANK ACCOUNT PASS BOOK OF THE PETITIONER.
Exhibit P6 TRUE COPY OF THE REPRESENTATION DATED 12.2.2021 SUBMITTED BY THE PETITIONER BEFORE THE HON'BLE CHIEF MINISTER OF KERALA.
Exhibit P6(a) TRUE COPY OF THE POSTAL RECEIPT DATED 12.2.2021 ALONG WITH THE POSTAL ACKNOWLEDGEMENT RECEIPT OBTAINED FROM THE OFFICE OF THE HON'BLE CHIEF MINISTER.
Exhibit P6(b) TRUE COPY OF THE POSTAL RECEIPT DATED 12.2.2021 WITH RESPECT TO THE FORWARDING OF REPRESENTATION TO THE 2ND RESPONDENT.
Exhibit P6(c) TRUE COPY OF THE POSTAL RECEIPT DATED 17.2.2021 ALONG WITH THE POSTAL ACKNOWLEDGEMENT RECEIPT OBTAINED FROM 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 340 : THE OFFICE OF THE 3RD RESPONDENT.
Exhibit P6(d) TRUE COPY OF THE POSTAL RECEIPT DATED 17.12.2021 ALONG WITH THE POSTAL ACKNOWLEDGEMENT RECEIPT OBTAINED FROM THE OFFICE OF THE 4T RESPONDENT.
Exhibit P6(e) TRUE COPY OF THE POSTAL RECEIPT DATED 17.2.2021 ALONG WITH THE POSTAL ACKNOWLEDGEMENT RECEIPT OBTAINED FROM THE OFFICE OF THE 6TH RESPONDENT.
Exhibit P6(f) TRUE COPY OF THE POSTAL RECEIPT DATED 12.2.2021 WITH RESPECT TO THE FORWARDING OF REPRESENTATION TO THE 1ST RESPONDENT.
Exhibit P7 TRUE COPY OF THE PROCEEDINGS NO.
V.139/2021 DATED 5.3.2021 ISSUED BY THE 4TH RESPONDENT TO THE 6TH RESPONDENT.
Exhibit P8 TRUE COPY OF THE PROCEEDINGS NO.
G.114/2021 DATED 30.03.2021 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER.
Exhibit P9 TRUE COPY OF THE PROCEEDINGS NO.
C219/2021 DATED 5.7.2021 ISSUED BY THE 4TH RESPONDENT TO RESPONDENTS 6 AND 7.
RESPONDENT'S EXHIBITS Exhibit R6(a) TRUE COPY OF THE ORDER DATED 16.07.2021 OF THE JOINT REGISTRAR (GENERAL), PATHANAMTHITTA Exhibit R6(b) TRUE COPY OF THE CHALAN DATED 30.11.2018 Exhibit R6(c) TRUE COPY OF THE CHALAN DATED 18.12.2018 Exhibit R6(d) TRUE COPY OF THE CHALAN DATED 07.06.2019 Exhibit R6(e) TRUE COPY OF THE RECEIPT AND DISBURSEMENT STATEMENT OF THE MONTH OF JULY, 2021 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 341 : Exhibit R6(f) TRUE COPY OF THE RECEIPT AND DISBURSEMENT STATEMENT OF THE MONTH OF AUGUST, 2021 Exhibit R6(g) TRUE COPY OF THE LIST OF THE DEPOSITORS 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 342 : APPENDIX OF WP(C) 15885/2021 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE RECEIPT OF THE FIXED DEPOSIT OF THE 1ST PETITIONER.
Exhibit P1A TRUE COPY OF THE RECEIPT OF THE FIXED DEPOSIT OF THE 1ST PETITIONER.
Exhibit P1B TRUE COPY OF THE RECEIPT OF THE FIXED DEPOSIT OF THE 2ND PETITIONER.
Exhibit P1C TRUE COPY OF THE RECEIPT OF THE FIXED DEPOSIT OF THE 2ND PETITIONER.
Exhibit P1D TRUE COPY OF THE RECEIPT OF FIXED DEPOSIT OF THE 2ND PETITIONER.
Exhibit P1E TRUE COPY OF THE RECEIPT OF THE FIXED DEPOSIT OF THE 2ND PETITIONER.
Exhibit P2 TRUE COPY OF THE TREATMENT CERTIFICATE GIVEN TO THE FIRST PETITIONER FROM MUTHOOT MEDICAL CENTRE ON 2.3.2019.
Exhibit P3 TRUE COPY OF THE LETTER DATED 17.2.2021 FROM THE 1ST RESPONDENT TO THE 2ND RESPONDENT 1ST RESPONDENT.
Exhibit P4 TRUE COPY OF THE LETTER DATED 5.3.2021 FROM THE 2ND RESPONDENT TO THE 3RD RESPONDENT.
Exhibit P5 TRUE COPY OF THE LETTER DATED 19.3.2021 FROM THE 2ND RESPONDENT TO THE 3RD RESPONDENT.
Exhibit P6 TRUE COPY OF THE FIR NO. 0031/2021 OF MALAYALAPUZHA POLICE STATION.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 343 : RESPONDENT'S EXHIBITS Exhibit R6(a) TRUE COPY OF THE ORDER DATED 16.07.2021 OF THE JOINT REGISTRAR (GENERAL), PATHANAMTHITTA Exhibit R6(b) TRUE COPY OF THE CHALAN DATED 30.11.2018 Exhibit R6(c) TRUE COPY OF THE CHALAN DATED 18.12.2018 Exhibit R6(d) TRUE COPY OF THE CHALAN DATED 07.06.2019 Exhibit R6(e) TRUE COPY OF THE RECEIPT AND DISBURSEMENT STATEMENT OF THE MONTH OF JULY, 2021 Exhibit R6(f) TRUE COPY OF THE RECEIPT AND DISBURSEMENT STATEMENT OF THE MONTH OF AUGUST, 2021 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 344 : APPENDIX OF WP(C) 15893/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE LETTER DATED 19.03.2021 FROM THE 2ND RESPONDENT TO THE 3RD RESPONDENT Exhibit P2 TRUE COPY OF FIR NO.0121/2021 OF MALAYALAPUZHA POLICE STATION RESPONDENT'S EXHIBITS Exhibit R6(a) TRUE COPY OF THE ORDER DATED 16.07.2021 OF THE JOINT REGISTRAR (GENERAL), PATHANAMTHITTA Exhibit R6(b) TRUE COPY OF THE CHALAN DATED 30.11.2018 Exhibit R6(c) TRUE COPY OF THE CHALAN DATED 18.12.2018 Exhibit R6(d) TRUE COPY OF THE CHALAN DATED 07.06.2019 Exhibit R6(e) TRUE COPY OF THE RECEIPT AND DISBURSEMENT STATEMENT OF THE MONTH OF JULY, 2021 Exhibit R6(f) TRUE COPY OF THE RECEIPT AND DISBURSEMENT STATEMENT OF THE MONTH OF AUGUST, 2021 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 345 : APPENDIX OF WP(C) 20715/2021 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE LETTER DATED 06.06.2019 VIDE NO.V 196/19 ISSUED BY THE THIRD RESPONDENT TO THE PETITIONER.
Exhibit P2 THE TRUE COPY OF THE COUNTER FILED BY THE THEN SECRETARY IN CHARGE BEFORE THE KERALA CO-OPERATIVE OMBUDSMAN, THIRUVANANTHAPURAM.
Exhibit P3 THE TRUE COPY OF THE ORDER DATED 03.10.2019 IN COMPLAINT NO.47/2019 PASSED BY THE KERALA CO-OPERATIVE OMBUDSMAN, THIRUVANANTHAPURAM.
Exhibit P4 THE TRUE COPY OF THE LETTER DATED 22.04.2020 VIDE NO.275/2020 ISSUED BY THE THIRD RESPONDENT TO THE PETITIONER.
Exhibit P5 THE TRUE COPY OF THE COMMUNICATION DATED 21.05.2020 BEARING NO.,CRP(1) 1160/2020 ISSUED BY THE SECOND RESPONDENT TO THE FIFTH RESPONDENT.
Exhibit P6 THE TRUE COPY OF THE COMMUNICATION DATED 30.11.2020 VIDE NO.V.640/2020 ISSUED BY THE THIRD RESPONDENT TO THE FIFTH RESPONDENT.
Exhibit P7 THE TRUE COPY OF THE COMMUNICATION DATED 04.01.2021 VIDE NO.V.01/2021 ISSUED BY THE THIRD RESPONDENT TO THE FIFTH RESPONDENT.
Exhibit P8 THE TRUE COPY OF THE FIXED DEPOSITS CERTIFICATES BEARING FD'S NO.33/18-19, 35/18-18 AND 36/18-19 ISSUED FROM THE FOURTH RESPONDENT BANK TO THE PETITIONER.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 346 : Exhibit P9 THE TRUE COPY OF THE RELEVANT PAGE SHOWING THE REMAINING BALANCE AS ON 19.03.2021 ENTERED IN THE SAVINGS BANK BOOK OF THE PETITIONER BEARING NO.SB 502 MAINTAINED WITH THE FOURTH RESPONDENT BANK.
Exhibit P10 THE TRUE COPY OF THE NOTICE DATED 27/10/2021 VIDE LR.NO.TGECS/OL-2673 ISSUED BY THE THIRUVANANTHAPURAM GOVERNMENT EMPLOYEES CO-OPERATIVE SOCIETY LTD, NO.43 UNDER SECTION 37 OF THE KERALA CO-OPERATIVE SOCIETIES ACT, 1969 Exhibit P11 THE TRUE COPY OF THE RECOVERY NOTICE DATED 08/02/2022 VIDE NO.TGECS/OL-2673 ISSUED BY THE THIRUVANANTHAPURAM GOVERNMENT EMPLOYEES CO-OPERATIVE SOCIETY LTD, NO.43 UNDER SECTION 37 OF THE KERALA CO-OPERATIVE SOCIETIES ACT, 1969 Exhibit P12 THE TRUE COPY OF THE INTERIM ORDER DATED 01.04.2022 IN WPC NO.22064/2024 PASSED BY THIS HON'BLE COURT Exhibit P13 THE TRUE COPY OF THE REPRESENTATION DATED 07.06.2022 SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 347 : APPENDIX OF WP(C) 24756/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 331909 DATED 09-04-2018 ISSUED BY THE 4TH RESPONDENT BANK TO THE PETITIONERS 1 AND 2 Exhibit P1(a) TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 331910 DATED 09-04-2018 ISSUED BY THE 4TH RESPONDENT BANK TO THE PETITIONERS 1 AND 2 Exhibit P1(b) TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 331911 DATED 09-04-2018 ISSUED BY THE 4TH RESPONDENT BANK TO THE PETITIONERS 1 AND 2 Exhibit P1(c) TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 331912 DATED 09-04-2018 ISSUED BY THE 4TH RESPONDENT BANK TO THE PETITIONERS 1 AND 2 Exhibit P1(d) TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 331913 DATED 09-04-2018 ISSUED BY THE 4TH RESPONDENT BANK TO THE PETITIONERS 1 AND 2 Exhibit P1(e) 1TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 331914 DATED 09-04-2018 ISSUED BY THE 4TH RESPONDENT BANK TO THE PETITIONERS 1 AND 2 Exhibit P1(f) TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 331915 DATED 09-04-2018 ISSUED BY THE 4TH RESPONDENT BANK TO THE PETITIONERS 1 AND 2 Exhibit P1(g) TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 331916 DATED 09-04-2018 ISSUED BY THE 4TH RESPONDENT BANK TO THE PETITIONERS 1 AND 2 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 348 : Exhibit P1(h) TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 331917 DATED 09-04-2018 ISSUED BY THE 4TH RESPONDENT BANK TO THE PETITIONERS 1 AND 2 Exhibit P1(i) TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 331918 DATED 09-04-2018 ISSUED BY THE 4TH RESPONDENT BANK TO THE PETITIONERS 1 AND 2 Exhibit P1(j) TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 331919 DATED 09-04-2018 ISSUED BY THE 4TH RESPONDENT BANK TO THE PETITIONERS 1 AND 2 Exhibit P1(k) TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 331920 DATED 09-04-2018 ISSUED BY THE 4TH RESPONDENT BANK TO THE PETITIONERS 1 AND 2 Exhibit P1(l) TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 331921 DATED 09-04-2018 ISSUED BY THE 4TH RESPONDENT BANK TO THE PETITIONERS 1 AND 2 Exhibit P2 TRUE COPY OF THE PASSBOOK ISSUED BY THE 4TH RESPONDENT TO THE PETITIONERS 1 AND 2 Exhibit P3 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 419369 DATED 20-03-2021 ISSUED BY THE 4TH RESPONDENT BANK TO THE PETITIONERS 1 AND 2 Exhibit P3(a) TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 419370 DATED 20-03-2021 ISSUED BY THE 4TH RESPONDENT BANK TO THE PETITIONERS 1 AND 2 Exhibit P3(b) TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 419371 DATED 20-03-2021 ISSUED BY THE 4TH RESPONDENT BANK TO THE PETITIONERS 1 AND 2 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 349 : Exhibit P3(c) TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 419372 DATED 20-03-2021 ISSUED BY THE 4TH RESPONDENT BANK TO THE PETITIONERS 1 AND 2 Exhibit P3(d) TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 419373 DATED 20-03-2021 ISSUED BY THE 4TH RESPONDENT BANK TO THE PETITIONERS 1 AND 2 Exhibit P3(e) TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 419374 DATED 20-03-2021 ISSUED BY THE 4TH RESPONDENT BANK TO THE PETITIONERS 1 AND 2 Exhibit P3(f) TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 419375 DATED 20-03-2021 ISSUED BY THE 4TH RESPONDENT BANK TO THE PETITIONERS 1 AND 2 Exhibit P3(g) TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 419376 DATED 20-03-2021 ISSUED BY THE 4TH RESPONDENT BANK TO THE PETITIONERS 1 AND 2 Exhibit P3(h) TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 419377 DATED 20-03-2021 ISSUED BY THE 4TH RESPONDENT BANK TO THE PETITIONERS 1 AND 2 Exhibit P3(i) TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 419378 DATED 20-03-2021 ISSUED BY THE 4TH RESPONDENT BANK TO THE PETITIONERS 1 AND 2 Exhibit P4 TRUE COPY OF THE STATEMENT ISSUED BY THE 4TH RESPONDENT BANK TO THE 3RD PETITIONER.
Exhibit P5 TRUE COPY OF THE REQUEST MADE BY THE PETITIONERS DATED 06-10-2021 TO THE 3RD RESPONDENT WITH COPY TO RESPONDENTS 1 AND 2 Exhibit P6 TRUE COPY OF THE REPRESENTATION FILED 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 350 : BY THE PETITIONERS BEFORE THE 1ST RESPONDENT DATED 22-10-2021 Exhibit P7 TRUE COPY OF THE LETTER OF THE 1ST RESPONDENT TO THE 2ND RESPONDENT DATED 01-11-2021.
RESPONDENT EXHIBITS Exhibit R3(a) TRUE COPY OF THE STATEMENT OF LOAN ACCOUNT NO.SL.M.6194 IN NAME OF THE 3RD PETITIONER.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 351 : APPENDIX OF WP(C) 27403/2021 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE DEPOSIT CERTIFICATE NO.0002578 HAVING ACCOUNT NO.199/2017- 2018 ISSUED BY THE SECRETARY, THALACHIRA BRANCH OF RESPONDENT NO.5 BANK.
Exhibit P2 A TRUE COPY OF THE DEPOSIT CERTIFICATE BEARING NO.0002579 HAVING ACCOUNT NO.200/2017-2018 ISSUED BY SECRETARY, THALACHIRA BRANCH OF RESPONDENT NO.5 BANK.
Exhibit P3 A TRUE COPY OF THE REPRESENTATION FOR REPAYMENT DATED 5.10.2018 SUBMITTED BY THE PETITIONERS.
Exhibit P4 A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER NO.1 DATED 8.7.2019 BEFORE RESPONDENT NO.5.
Exhibit P5 A TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER NO.2 DATED 8.7.2019 BEFORE RESPONDENT NO.5.
Exhibit P6 A TRUE COPY OF THE REPRESENTATION DATED 8.3.2021 SUBMITTED BY PETITIONER NO.1 BEFORE RESPONDENT NO.2.
Exhibit P7 A TRUE COPY OF THE REPRESENTATION DATED 8.3.2021 SUBMITTED BY PETITIONER NO.2 BEFORE RESPONDENT NO.2.
Exhibit P8 A TRUE COPY OF THE REPRESENTATION DATED 8.3.2021 SUBMITTED BY PETITIONER NO.1 BEFORE RESPONDENT NO.3.
Exhibit P9 A TRUE COPY OF THE REPRESENTATION DATED 8.3.2021 SUBMITTED BY PETITIONER NO.2 BEFORE RESPONDENT NO.3.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 352 : Exhibit P10 A TRUE COPY OF THE LETTER NO.C.R.P.(1) 490/21/CRP DATED 16.3.2021 ISSUED BY RESPONDENT NO.3 TO RESPONDENT NO.4, TO CONSIDER THE REPRESENTATION OF PETITIONER NO.1.
Exhibit P11 A TRUE COPY OF THE LETTER NO.C.R.P.(1) 489/21 DATED 16.3.2021 ISSUED BY RESPONDENT NO.3 TO RESPONDENT NO.4, TO CONSIDER THE REPRESENTATION OF PETITIONER NO.2.
Exhibit P12 A TRUE COPY OF THE LETTER NO.V.189/2021 DATED 20.3.2021 ISSUED BY RESPONDENT NO.4 TO RESPONDENT NO.5, TO CONSIDER THE GRIEVANCE OF PETITIONER NO.1.
Exhibit P13 A TRUE COPY OF THE LETTER NO.V. 188/2021 DATED 20.3.2021 ISSUED BY RESPONDENT NO.4 TO RESPONDENT NO.5, TO CONSIDER THE GRIEVANCE OF PETITIONER NO.2.
Exhibit P14 A TRUE COPY OF THE INTERIM ORDER DATED 18.3.2021 IN WP(C) NO.8706/2020 PASSED BY THE HON'BLE HIGH COURT OF KERALA.
Exhibit P15 A TRUE COPY OF THE INTERIM ORDER DATED 9.1.21 IN WP(C) NO.14814/2021 PASSED BY THE HON'BLE HIGH COURT OF KERALA.
Exhibit P16 A TRUE COPY OF THE FD RECEIPT NO.
63/22-23 DATED 24/02/2023 ISSUED TO THE 1ST PETITIONER Exhibit P17 A TRUE COPY OF THE FD RECEIPT NO.
62/22-23 DATED 24/02/2023 ISSUED TO THE 2ND PETITIONER Exhibit P18 A TRUE COPY OF THE DISCHARGE SUMMARY AND CASH BILL DETAILS DATED 13/11/2023 PERTAINING TO THE MEDICAL TREATMENT UNDERGONE BY THE SON-IN-LAW OF THE PETITIONER AT BELIEVERS CHURCH MEDICAL COLLEGE HOSPITAL, THIRUVALLA 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 353 : APPENDIX OF WP(C) 27953/2021 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE DEPOSIT RECEIPT NO.2819397 FOR RS.5,29,807/- DATED 12/03/2021 ISSUED TO 1ST PETITIONER BY THE 5TH RESPONDENT SOCIETY.
Exhibit P2 TRUE COPY OF THE DEPOSIT RECEIPT NO.2819143 FOR RS.1,21,952/- DATED 04/07/2018 ISSUED TO 2ND PETITIONER BY THE 5TH RESPONDENT.
Exhibit P3 TRUE COPY OF THE DEPOSIT RECEIPT NO.2819234 FOR RS.2,79,002/- DATED 19/11/2018 ISSUED TO 2ND PETITIONER BY THE 5TH RESPONDENT.
Exhibit P4 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
NO.2819420 FOR AN AMOUNT OF
RS.2,23,000/- DATED 03/05/2021.
Exhibit P5 TRUE COPY OF THE DEPOSIT RECEIPT NO.2819399 FOR RS.1,17106/- DATED 26/03/2021 ISSUED TO 1ST PETITIONER.
Exhibit P6 TRUE COPY OF THE DEPOSIT RECEIPT NO.2819398 FOR RS.53,829/- DATED 29/10/2015 ISSUED TO 4TH PETITIONER.
Exhibit P7 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
NO.281813 FOR AN AMOUNT OF
RS.8,28,002/- DATED 29/10/2015.
Exhibit P8 THE TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.2818980 FOR AN AMOUNT OF RS.1,50,000/- DATED 28/12/2017.
Exhibit P9 THE TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.2819116 FOR AN AMOUNT OF RS.2,00,000/- DATED 21/05/2018.
Exhibit P10 THE TRUE COPY OF THE FIXED DEPOSIT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 354 : RECEIPT NO.2819060 FOR AN AMOUNT OF RS.2,11,900/- DATED 19/02/2018.
Exhibit P11 THE TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.2818783 FOR AN AMOUNT OF RS.1,81,900/- DATED 21/04/2017.
Exhibit P12 THE TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.2818081 FOR AN AMOUNT OF RS.1,00,000/- DATED 28/12/2015.
Exhibit P13 THE TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.2818080 FOR AN AMOUNT OF RS.1,00,000/- DATED 28/12/2015.
Exhibit P14 THE TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.2819214 FOR AN AMOUNT OF RS.66,307/- DATED 07/11/2018.
Exhibit P15 THE COPY OF THE DEPOSIT RECEIPT NO.2814213 FOR RS.3,57,244/- DATED 11/03/2011 ISSUED TO 7TH PETITIONER.
Exhibit P16 TRUE COPY OF THE DEPOSIT RECEIPT NO.2818056 FOR RS.1,53,150/- DATED 10/12/2015 ISSUED TO 7TH PETITIONER.
Exhibit P17 TRUE COPY OF THE DEPOSIT RECEIPT NO.2818058 FOR RS.1,91,487/- DATED 10/12/2015 ISSUED TO 7TH PETITIONER.
Exhibit P18 TRUE COPY OF THE DEPOSIT RECEIPT NO.2817514 FOR RS.3,24,75-/- DATED 19/01/2015 ISSUED TO 7TH PETITIONER.
Exhibit P19 TRUE COPY OF THE DEPOSIT RECEIPT NO.2817513 FOR RS.2,16,500/- DATED 19/01/2015 ISSUED TO 7TH PETITIONER.
Exhibit P20 TRUE COPY OF THE DEPOSIT RECEIPT NO.2817512 FOR RS.2,16,500/- DATED 19/01/2015 ISSUED TO THE 7TH PETITIONER.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 355 : Exhibit P21 TRUE COPY OF THE DEPOSIT RECEIPT NO.2817511 FOR RS.2,16,500/- DATED 19/01/2015 ISSUED TO THE 7TH PETITIONER.
Exhibit P22 TRUE COPY OF THE DEPOSIT RECEIPT NO.2817510 FOR RS.2,16,500/- DATED 19/01/2015 ISSUED TO THE 7TH PETITIONER.
Exhibit P23 TRUE COPY OF THE DEPOSIT RECEIPT NO.2819360 FOR RS.1,08,836/- DATED 10/02/2020 ISSUED TO THE 7TH PETITIONER.
Exhibit P24 TRUE COPY OF THE DEPOSIT RECEIPT NO.2818642 FOR RS.1,65,601/- DATED 11/02/2017 ISSUED TO THE 7TH PETITIONER.
Exhibit P25 TRUE COPY OF THE DEPOSIT RECEIPT NO.2818138 FOR RS.1,99,552/- DATED 13/02/2016 ISSUED TO THE 7TH PETITIONER.
Exhibit P26 TRUE COPY OF THE DEPOSIT RECEIPT NO.2819272 FOR RS.1,21,910/- DATED 15/02/2019 ISSUED TO THE 7TH PETITIONER.
Exhibit P27 TRUE COPY OF THE ENQUIRY REPORT DATED NIL SUBMITTED BY THE CO-OPERATIVE INSPECTOR, VAIKOM.
Exhibit P28 TRUE COPY OF THE LETTER DATED 14/07/2021 ISSUED BY THE 1ST PETITIONER TO THE 5TH RESPONDENT BANK.
Exhibit P29 TRUE COPY OF THE LETTER DATED 16/07/2021 ISSUED BY THE FIRST PETITIONER TO THE 2ND RESPONDENT.
Exhibit P30 TRUE COPY OF THE LETTER DATED 22/07/2021 ISSUED BY THE 2ND PETITIONER TO THE 5TH RESPONDENT BANK.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 356 : Exhibit P31 TRUE COPY OF THE LETTER DATED 25/07/2021 ISSUED BY THE 2ND PETITIONER TO THE 2ND RESPONDENT.
Exhibit P32 TRUE COPY OF THE LETTER DATED 19/07/2021 ISSUED BY THE 3RD PETITIONER TO THE 5TH RESPONDENT BANK.
Exhibit P33 TRUE COPY OF THE LETTER DATED NIL ISSUED BY THE 3RD PETITIONER TO THE 2ND RESPONDENT.
Exhibit P34 TRUE COPY OF THE LETTER DATED 25/06/2021 ISSUED BY THE 4TH PETITIONER TO THE 5TH RESPONDENT BANK.
Exhibit P35 TRUE COPY OF THE LETTER DATED 01/07/2021 ISSUED BY THE 4TH PETITIONER TO THE 2ND RESPONDENT.
Exhibit P36 TRUE COPY OF THE LETTER DATED 23/07/2021 ISSUED BY THE 5TH PETITIONER TO THE 5TH RESPONDENT BANK.
Exhibit P37 TRUE COPY OF THE LETTER DATED 27/07/2021 ISSUED BY THE 5TH PETITIONER TO THE 2ND RESPONDENT BANK.
Exhibit P38 TRUE COPY OF THE LETTER DATED 20/03/2021 ISSUED BY THE 6TH PETITIONER TO THE 5TH RESPONDENT BANK.
Exhibit P39 TRUE COPY OF THE LETTER DATED 20/03/2021 ISSUED BY THE 7TH PETITIONER TO THE 5TH RESPONDENT BANK.
Exhibit P40 TRUE COPY OF THE LETTER DATED 19/07/2021 ISSUED BY THE 7TH PETITIONER TO THE 2ND RESPONDENT.
Exhibit P41 LIST OF LOAN DEFAULTERS TO THE 5TH RESPONDENT BANK AS ON 28/11/2019.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 357 : Exhibit P42 TRUE COPY OF THE LETTER DATED 22/09/2021 ISSUED BY THE 2ND RESPONDENT TO THE 1ST PETITIONER.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 358 : APPENDIX OF WP(C) 30823/2021 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 12/05/2018 NUMBERED AS 0002819 ISSUED BY THE 3RD RESPONDENT OT THE PETITIONER.
Exhibit P2 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 18/0/2019 NUMBERED AS 0003179 ISSUED BY THE 3RD RESPONDENT OT THE PETITIONER.
Exhibit P3 A TRUE COPY OF THE SAVINGS BANK ACCOUNT PASSBOOK OF THE PETITIONER ISSUED BY THE 3RD RESPONDENT.
Exhibit P4 A TRUE COPY OF THE REPRESENTATION DATED 21/12/2020 SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT.
Exhibit P5 A TRUE COPY OF THE REPRESENTATION DATED 01/12/2021 SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT.
Exhibit P6 A TRUE COPY OF THE INTERIM ORDER DATED 05/03/2021 PASSED BY THIS HON'BLE COURT IN W.P.(C) NO. 28739/2020.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 359 : APPENDIX OF WP(C) 14013/2022 PETITIONER'S EXHIBITS Exhibit P1(a) TRUE PHOTOCOPY OF FIXED DEPOSIT NO.
11109 IN THE NAME OF 1ST PETITIONER.
Exhibit P1(b) TRUE PHOTOCOPY OF FIXED DEPOSIT NO.
13846 IN THE NAME OF 1ST PETITIONER.
Exhibit P1(c) 1TRUE PHOTOCOPY OF FIXED DEPOSIT NO.
14166 IN THE NAME OF 1ST PETITIONER.
Exhibit P1(d) TRUE PHOTOCOPY OF FIXED DEPOSIT NO.
15736 IN THE NAME OF 1ST PETITIONER.
Exhibit P1(e) TRUE PHOTOCOPY OF FIXED DEPOSIT NO.
14313 IN THE NAME OF 1ST PETITIONER.
Exhibit P1(f) TRUE PHOTOCOPY OF FIXED DEPOSIT NO.
14229 IN THE NAME OF 1ST PETITIONER.
Exhibit P1(g) TRUE PHOTOCOPY OF FIXED DEPOSIT NO.
14281 IN THE NAME OF 1ST PETITIONER.
Exhibit P1(h) TRUE PHOTOCOPY OF FIXED DEPOSIT NO.
12431 IN THE NAME OF 1ST PETITIONER.
Exhibit P2(a) TRUE PHOTOCOPY OF FIXED DEPOSIT NO.
2195 IN THE NAME OF 2ND PETITIONER.
Exhibit P2(b) TRUE PHOTOCOPY OF FIXED DEPOSIT NO.
2247 IN THE NAME OF 2ND PETITIONER.
Exhibit P2(c) TRUE PHOTOCOPY OF FIXED DEPOSIT NO.
16823 IN THE NAME OF 2ND PETITIONER.
Exhibit P2(d) TRUE PHOTOCOPY OF FIXED DEPOSIT NO.
2270 IN THE NAME OF 2ND PETITIONER.
Exhibit P2(e) TRUE PHOTOCOPY OF FIXED DEPOSIT NO.
2282 IN THE NAME OF 2ND PETITIONER.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 360 : Exhibit P3 TRUE PHOTOCOPY OF THE REPRESENTATION DATED 19.1.2022 SUBMITTED BEFORE THE 1ST RESPONDENT BY THE PETITIONERS.
Exhibit P4 TRUE PHOTOCOPY OF THE REPRESENTATION DATED 19.1.2022 SUBMITTED BEFORE THE 5TH RESPONDENT BY THE PETITIONERS.
Exhibit P5 TRUE PHOTOCOPY OF THE REPRESENTATION DATED 19.1.2022 SUBMITTED BEFORE THE 8TH RESPONDENT BY THE PETITIONERS.
Exhibit P-6 THE DISCHARGE SUMMARY OF THE 1ST PETITIONER DATED 18-05-2023 ISSUED FROM MUTHOOT HEALTH CARE PVT. LTD. KOZHENCHERRY Exhibit P-7 THE DISCHARGE SUMMARY OF THE 2ND PETITIONER DATED 28-11-2022 ISSUED FROM MGM MUTHOOT HOSPITALS, RING ROAD, PATHANAMTHITTA 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 361 : APPENDIX OF WP(C) 14699/2022 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE DEPOSIT GUARANTEE CERTIFICATE ISSUED BY THE 7TH RESPONDENT TO THE 1ST RESPONDENT BANK.
Exhibit P2 COPY OF THE DETAILS OF THE FIXED DEPOSIT MADE BY THE PETITIONERS IN THE 1ST RESPONDENT BANK.
Exhibit P3 TRUE COPY OF THE RECEIPT OF DEPOSIT ISSUED TO THE PETITIONERS BY THE 1ST RESPONDENT BANK DATED 5.12.2019 IN FD A/C NO.0211050007331.
Exhibit P4 TRUE COPY OF THE RECEIPT OF DEPOSIT ISSUED TO THE PETITIONERS BY THE 1ST RESPONDENT BANK DATED 5.12.2019 IN FD A/C NO.0211050007332.
Exhibit P5 TRUE COPY OF THE RECEIPT OF DEPOSIT ISSUED TO THE PETITIONERS BY THE 1ST RESPONDENT BANK DATED 5.12.2019 IN FD A/C NO.0211050007333.
Exhibit P6 TRUE COPY OF THE RECEIPT OF DEPOSIT ISSUED TO THE PETITIONERS BY THE 1ST RESPONDENT BANK DATED 5.12.2019 IN FD A/C NO.0211050007334.
Exhibit P7 TRUE COPY OF THE RECEIPT OF DEPOSIT ISSUED TO THE PETITIONERS BY THE 1ST RESPONDENT BANK DATED 5.12.2019 IN FD A/C NO.02110500073325.
Exhibit P8 TRUE COPY OF THE RECEIPT OF ISSUED TO THE PETITIONERS BY THE 1ST RESPONDENT BANK DATED 12.7.2021 IN FD A/C NO.0211050007881.
Exhibit P9 TRUE COPY OF THE RECEIPT OF DEPOSIT ISSUED TO THE PETITIONERS BY THE 1ST 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 362 : RESPONDENT BANK DATED 12.7.2021 IN FD A/C NO.0211050007882.
Exhibit P10 TRUE COPY OF THE RECEIPT OF DEPOSIT ISSUED TO THE PETITIONERS BY THE 1ST RESPONDENT BANK DATED 12.7.2021 IN FD A/C NO.0211050007883.
Exhibit P11 TRUE COPY OF THE NOTICE DT. 18.04.2023 ISSUED BY KERALA GRAMEEN BANK, MALAYALAPUZHA BRANCH, PATHANAMTHITTA TO THE 1ST PETITIONER Exhibit P12 TRUE COPY OF THE NOTICE DT.18.4.2023 ISSUED BY KERALA GRAMEEN BANK, MALAYALAPUZHA BRANCH, PATHANAMTHITTA TO THE 2ND PETITIONER 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 363 : APPENDIX OF WP(C) 17028/2022 PETITIONER'S EXHIBITS Exhibit P1 THE TRUE COPY OF THE PASSBOOK IN THE NAME OF THE PETITIONER ISSUED BY THE RESPONDENT BANK.
Exhibit P2 THE TRUE COPY OF THE FD CERTIFICATE ISSUED BY THE RESPONDENT BANK.
Exhibit P3 THE TRUE COPY OF THE FD CERTIFICATE ISSUED BY THE RESPONDENT BANK.
Exhibit P4 THE TRUE COPY OF THE LEGAL NOTICE DATED 21.03.2022 ISSUED BY THE PETITIONER.
Exhibit P5 THE TRUE COPIES OF THE ACKNOWLEDGEMENT OF LEGAL NOTICE AND POSTAL RECEIPTS DATED 21.03.2022.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 364 : APPENDIX OF WP(C) 17418/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 17.4.2015 FD NO. 21/15 ALONG WITH THE PARTICULARS REGARDING RENEWAL OF DEPOSIT.
Exhibit P1(a) TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 11.09.2017 WITH FD NO. 167/17 ALONG WITH THE PARTICULARS REGARDING RENEWAL OF DEPOSIT.
Exhibit P1(b) TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 28.1.2020 WITH FD NO. 0211050007394 ALONG WITH THE PARTICULARS REGARDING RENEWAL OF DEPOSIT.
Exhibit P1(c) TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 28.1.2020 WITH FD NO. 0211050007395 ALONG WITH THE PARTICULARS REGARDING RENEWAL OF DEPOSIT.
Exhibit P1(d) TRUE COPY OF THE RELEVANT EXTRACT OF THE PASS BOOK OF THE 1ST PETITIONER PERTAINING TO SB ACCOUNT NO.1055.
Exhibit P2 TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 3.8.2012 WITH FD NO. 1/12-13.
Exhibit P2(a) TRUE COPY OF THE RELEVANT EXTRACT OF THE PASS BOOK OF THE 2ND PETITIONER PERTAINING TO RECURRING DEPOSIT ACCOUNT NO. 1584.
Exhibit P3 TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 4.8.2020 WITH FD NO. 0211050007585 ALONG WITH THE PARTICULARS OF REGARDING RENEWAL OF DEPOSIT.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 365 : Exhibit P3(a) TRUE COPY OF THE RELEVANT EXTRACT OF THE PASS BOOK OF THE 3RD PETITIONER PERTAINING TO SAVINGS BANK ACCOUNT NO. 1600.
Exhibit P4 TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 25.4.2018 WITH FD NO. 35/18 ALONG WITH THE PARTICULARS OF REGARDING RENEWAL OF DEPOSIT.
Exhibit P4(a) TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 5.6.2015 WITH FD NO. 99/15 ALONG WITH THE PARTICULARS OF REGARDING RENEWAL OF DEPOSIT.
Exhibit P5 TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 29.10.2019 WITH FD NO. 0211050007289.
Exhibit P6 TRUE COPY OF THE REPRESENTATION DATED 26.4.2022 SUBMITTED BY THE 1ST PETITIONER BEFORE THE 7TH RESPONDENT ALONG WITH THE POSTAL RECEIPT.
Exhibit P6(a) TRUE COPY OF THE POSTAL RECEIPT EVIDENCING THE DISPATCH OF EXHIBIT P6 TO RESPONDENTS 4, 6 AND 7.
Exhibit P6(b) TRUE COPY OF THE POSTAL ACKNOWLEDGEMENT RECEIPT EVIDENCING THE ACCEPTANCE OF EXHIBIT P6 BY THE 4TH RESPONDENT.
RESPONDENT EXHIBITS EXHIBIT R3(a) TRUE COPY OF ORDER DATED 05.08.2022 OF JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES(G) 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 366 : APPENDIX OF WP(C) 18812/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE REQUEST SUBMITTED BY THE 1ST PETITIONER BEFORE THE SECRETARY OF THE RESPONDENT BANK,DATED 31.08.2021.
Exhibit P2 TRUE COPY OF THE COMPLAINT SUBMITTED BY THE 1ST PETITIONER BEFORE THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES, RANNI, ALONG WITH ACKNOWLEDGEMENT DATED 31.08.2021 Exhibit P3 TRUE COPY OF THE COMPLAINT SUBMITTED BY THE 1ST PETITIONER BEFORE THE JOINT REGISTRAR PATHANAMTHITTA DATED 06.09.2021.
Exhibit P4 TRUE COPY OF THE LETTER ISSUED BY THE ASSISTANT REGISTRAR RANNI TO THE RESPONDENT BANK DATED 07.09.2024. Exhibit P5 TRUE COPY OF THE LETTER SENT BY THE JOINT REGISTRAR, PATHANAMTHITTA TO THE ASSISTANT REGISTRAR, PATHANAMTHITTA DATED 16.09.2021 Exhibit P6 TRUE COPY OF THE COMPLAINT SUBMITTED BEFORE THE REGISTRAR OF CO-OPERATIVE SOCIETIES, DATED 17.11.2021. Exhibit P7 TRUE COPY OF THE LETTER SENT BY THE REGISTRAR OF CO-OPERATIVE SOCIEITES CP(5)8279/2021 DATED 01.12.2021. Exhibit P8 TRUE COPY OF THE ORDER ISSUED BY THE KERALA CO-OPERATIVE OMBUDSMAN, DATED 14.12.2021.
Exhibit P9 TRUE COPY OF THE COMMUNICATION NO.CRP(1)2058/2021 SENT BY THE JOINT REGISTRAR PATHANAMTHITTA TO THE ASSISTANT REGISTRAR RANNI DATED 15.12.2021.
Exhibit P10 TRUE COPY OF THE REQUEST SUBMITTED BY THE 1ST PETITIONER BEFORE THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, PATHANAMTHITTA Exhibit P11 TRUE COPY OF THE REQUEST SUBMITTED BY THE 1ST PETITIOINER BEFORE THE 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 367 : ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES, RANNI DATED 04.04.2022 RESPONDENT EXHIBIT Exhibit R5(A) TRUE COPY OF THE AUDIT CERTIFICATE DATED 31-12-2021.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 368 : APPENDIX OF WP(C) 20059/2022 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE FIXED DEPOSIT RECEIPT FOR AN AMOUNT OF RS 5,00,000/- (RUPEES FIVE LAKHS ONLY) ISSUED BY THE 5TH RESPONDENT IN THE NAME OF THE PETITIONER.
Exhibit P2 TRUE COPY OF THE REQUEST LETTER DATED 20.04.2022 REQUESTING THE 5TH RESPONDENT TO REFUND THE FIXED DEPOSIT AMOUNT.
Exhibit P3 TRUE COPY OF THE REPRESENTATION DATED 13.05.2022 ALONG WITH THE POSTAL RECEIPT TO THE 3RD RESPONDENT TO ISSUE APPROPRIATE DIRECTIONS TO THE 5TH RESPONDENT TO REFUND THE FIXED DEPOSIT AMOUNT OF THE PETITIONER.
Exhibit P4 TRUE COPY OF THE REPRESENTATION DATED 12.12.2022 SUBMITTED BY THE PETITIONER BEFORE THE COMMITTEE Exhibit P5 TRUE COPY OF THE LETTER DATED 19.12.2022 ISSUED BY THE ASSISTANT REGISTRAR (GENERAL) KONNI TO THE 5TH RESPONDENT Exhibit P6 TRUE COPY PF THE BTECH FEE STRUCTURE FOR THE YEAR 2023-24 OF RAJAGIRI SCHOOL OF ENGINEERING AND TECHNOLOGY (AUTONOMOUS) 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 369 : APPENDIX OF WP(C) 20189/2022 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE DEPOSIT SLIPS CONFIRMING series THE FIXED DEPOSITS MADE BY THE PETITIONER, OF WHICH FOUR ARE DATED 15.03.2018, ONE IS DATED 13.04.2018, THREE ARE DATED 27.04.2018, FIVE ARE DATED 11.06.2018, 20 ARE DATED 14.03.2019 AND THREE ARE DATED 22.03.2021.
Exhibit P2 TRUE COPY OF THE RELEVANT PAGES OF THE PASSBOOK OF RECURRING DEPOSIT ACCOUNT HELD BY THE PETITIONER, RD. NO. 2206 WHICH WAS OPENED ON 06.07.2018.
Exhibit P3 TRUE COPY OF THE SLIP ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER CONFIRMING THE DEPOSIT OF RS. 10,00,000.00 TOWARDS MEMBERS' MUTUAL BENEFIT FUND SCHEME.
Exhibit P4 TRUE COPY OF THE LETTER OF THE PETITIONER TO THE SECRETARY OF THE 4TH RESPONDENT BANK DATED 15.03.2022.
Exhibit P5 TRUE COPY OF THE LETTER DATED 24.03.2022 SENT BY THE PETITIONER TO THE PRESIDENT OF THE 4TH RESPONDENT BANK.
Exhibit P6 TRUE COPY OF THE COMPLAINT FILED BY THE PETITIONER BEFORE THE 3RD RESPONDENT DATED 08.05.2022.
Exhibit P7 TRUE COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT, ORDER, ORDER NO. J.R.P/P.T.A/978/22 CRP(1), DATED 13.05.2022.
Exhibit P8 TRUE COPY OF THE COMPLAINT FILED BY THE PETITIONER BEFORE THE DISTRICT POLICE CHIEF, PATHANAMTHITTA DATED 08.05.2022 AND THE ACKNOWLEDGEMENT.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 370 : Exhibit-P9 TRUE COPY OF THE REPRESENTATION DATED 19.01.2023 SUBMITTED BY THE APPLICANT BEFORE THE SECRETARY OF THE 4TH RESPONDENT-SOCIETY.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 371 : APPENDIX OF WP(C) 23634/2022 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE LETTER DATED 05/07/2022 ISSUED BY THE MANAGER OF THE 3RD RESPONDENT BANK ACKNOWLEDGING THE AMOUNT OF RS. 10,29,813/- REMAINING IN THE JOINT SB A/C NO. 4363 OF THE PETITIONERS.
Exhibit P2 TRUE COPY OF THE LETTER DATED 05/07/2022 ISSUED BY THE MANAGER OF THE 3RD RESPONDENT ACKNOWLEDGING THE FIXED DEPOSITS FOR AN AMOUNT OF RS. 18,88,000/-.
Exhibit P3 TRUE COPY OF THE REPRESENTATION DATED 28/06/2022 SUBMITTED TO THE 1ST AND 2ND RESPONDENTS.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 372 : APPENDIX OF WP(C) 24975/2022 PETITIONER EXHIBITS Exhibit P1 A TRUE PHOTOCOPY OF THE ORDER DATED 2.9.2021 ISSUED BY THE GENERAL MANAGER OF THE 2ND RESPONDENT KERALA BANK.
Exhibit P2 A TRUE PHOTOCOPY OF THE ORDER DATED 5.11.2021 ISSUED BY THE KERALA STATE FARMERS DEBT RELIEF COMMISSION TO THE GOVERNMENT WITH COPY TO THE PETITIONER.
Exhibit P3 A TRUE PHOTOCOPY OF THE ORDER DATED 19.01.2022 ISSUED BY THE GOVERNMENT TO THE PRESIDENT OF THE PETITIONER BANK.
Exhibit P4 A TRUE PHOTOCOPY OF THE REPRESENTATION DATED 27.05.2022 ALONG WITH RESOLUTION DATED 14.05.2022 SUBMITTED BY THE PETITIONER TO THE 2ND RESPONDENT.
Exhibit P5 A TRUE PHOTOCOPY OF THE REPRESENTATION DATED 3.6.2022 SUBMITTED BY THE PRESIDENT OF THE PETITIONER BANK BEFORE THE 4TH RESPONDENT.
Exhibit P6 A TRUE PHOTOCOPY OF THE REPRESENTATION DATED 6.7.2022 SUBMITTED BY THE PRESIDENT OF THE PETITIONER BANK TO THE PRESIDENT OF THE 2ND RESPONDENT BANK.
Exhibit P7 A TRUE PHOTOCOPY OF THE QUESTION BY V. SASI, MLA AND ANSWER BY MINISTER FOR CO-OPERATION MADE IN THE LEGISLATIVE ASSEMBLY DATED 18.7.2022.
Exhibit P8 A TRUE PHOTOCOPY OF THE COMMUNICATION DATED 26.07.2022 ISSUED BY THE CHAIRMAN OF THE 2ND RESPONDENT KERALA BANK TO THE PRESIDENT OF THE PETITIONER BANK.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 373 : EXHIBIT P9 TRUE COPY OF THE REPORT DATED 25/08/2021 OF THE 2ND RESPONDENT EXHIBIT P10 TRUE COPY OF THE COVERING LETTER DATED 22/08/2022 FURNISHING THE SECURITY TO THE 2ND RESPONDENT RESPONDENT EXHIBITS EXHIBIT R2(A) THE TRUE COPY OF THE TABULATED STATEMENT OF OUTSTANDING LOAN AND NPA OF PETITIONER SOCIETY EXHIBIT R2(B) THE TRUE COPY OF THE REPORT NO.KSCB/RO/TVM CPC/2399/2022-23 DATED 16.08.2022 EXHIBIT R2(C) THE TRUE COPY OF LETTER NO.RBI/20212022/125DOR.STR.REC.68/21.0 4 .048/2021-22 DATED 12.11.2021 EXHIBIT R2(D) THE TRUE COPY OF THE LETTER NO.1000/203-24 DATED 04/12/2023 EXHIBIT R2(E) THE TRUE COPY OF THE PROCEEDINGS NO.SC3/104/2023/HOME DATED 18/11/2023 EXHIBIT R2(F) THE TRUE COPY OF THE PROCEEDINGS NO.SC3/104/2023/HOME DATED 18/11/2023 EXHIBIT R2(G) THE TRUE COPY OF THE EMAIL COMMUNICATION DATED 07/12/2023 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 374 : APPENDIX OF WP(C) 26256/2022 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE DEPOSIT RECEIPT DATED 20-04-2015 Exhibit P2 THE TRUE COPY OF THE DEPOSIT RECEIPT DATED 29-12-2018 Exhibit P3 THE TRUE COPY OF THE DEPOSIT RECEIPT DATED 09-11-2020 Exhibit P4 THE TRUE COPY OF THE DEPOSIT RECEIPT DATED 23-07-2021 Exhibit P5 THE TRUE COPY OF THE ORDER PASSED BY THE 1ST RESPONDENT DATED 13-07-2022 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 375 : APPENDIX OF WP(C) 26487/2022 PETITIONER EXHIBITS Exhibit P1 THE TYPED COPY OF THE STATEMENT OF ACCOUNTS FOR THE PERIOD 17.12.2021 TO 05.08.2022 OF THE SAVING BANK ACCOUNTS HELD IN THE NAME OF THE PETITIONERS IN A/C NO. 0111000002091 WITH MYLAPRA SERVICE CO-OPERATIVE BANK LTD.NO.639 Exhibit P2 THE TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 11.06.2019 ISSUED BY THE MYLAPRA SERVICE CO-OPERATIVE BANK LTD.NO.639 TO THE 2ND PETITIONER ALONG WITH PARTICULARS REGARDING RENEWAL OF DEPOSIT Exhibit P3 THE TRUE COPY OF THE COMPLAINT DATED 05.05.2022 SUBMITTED BY THE 2ND PETITIONER TO THE 3RD RESPONDENT, THE JOINT REGISTRAR OF CO- OPERATIVE SOCIETIES ( GENERAL) Exhibit P4 THE TRUE COPY OF THE LETTER NO.478870/22 DATED NIL ISSUED BY THE 4TH RESPONDENT, THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL), KONNI 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 376 : APPENDIX OF WP(C) 26557/2022 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 13.05.2020 ISSUED BY THE MYLAPRA SERVICE CO-OPERATIVE BANK LTD.NO.639, MYLAPRA BRANCH TO THE PETITIONER Exhibit P2 THE TRUE COPY OF THE RELEVANT PAGES OF THE BANK PASSBOOK IN A/C NO. 776 WITH MYLAPRA SERVICE CO-OPERATIVE BANK LTD.NO.639 Exhibit P3 THE TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 25.01.2022 ISSUED BY THE MYLAPRA SERVICE CO-OPERATIVE BANK LTD.NO.639, SHANTHI NAGAR BRANCH TO THE PETITIONER Exhibit P4 THE TRUE COPY OF THE RELEVANT PAGES OF THE PETITIONER'S PASS BOOK WITH RESPECT TO MEMBERS MUTUAL BENEFIT FUND ( CHITTY) ISSUED BY THE 5TH RESPONDENT Exhibit P5 THE TRUE COPY OF THE COMPLAINT DATED 11.07.2022 SUBMITTED BY THE PETITIONER TO THE 3RD RESPONDENT, THE JOINT REGISTRAR OF CO- OPERATIVE SOCIETIES ( GENERAL) THROUGH REGISTERED POST Exhibit P6 THE TRUE COPY OF THE COMPLAINT DATED 11.07.2022 SUBMITTED BY THE PETITIONER TO THE 2ND RESPONDENT, THE REGISTRAR OF CO- OPERATIVE SOCIETIES, THIRUVANANTHAPURAM Exhibit P7 THE TRUE COPY OF THE LETTER NO. C.P (5) 6276/2022 DATED 19.07.2022 ISSUED BY THE 2ND RESPONDENT, THE REGISTRAR OF CO-OPERATIVE SOCIETIES, THIRUVANANTHAPURAM TO THE PETITIONER 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 377 : RESPONDENT EXHIBITS Exhibit R5(A) THE COPY OF THE MINUTES WITH RESPECT TO THE MEETING DATED 6.9.2022.
Exhibit R5(B) THE COPY OF THE MINUTES WITH RESPECT TO THE MEETING DATED 10.9.2022.
Exhibit R5(C) THE COPY OF THE MINUTES WITH RESPECT TO THE MEETING DATED 7.10.2022.
Exhibit R5(D) THE COPY OF THE MINUTES WITH RESPECT TO THE MEETING DATED 14.10.2022.
Exhibit R5(f) THE COPY OF THE MINUTES OF THE MEETING DATED 20.1.2023 Exhibit R5(e) THE COPY OF THE MINUTES OF THE MEETING DATED 31.10.2022 Exhibit R5(g) THE COPY OF THE DECISION NO. 92 OF THE BOARD MEETING NO. 18/22-23 DATED 23.02.2023 OF THE MYLAPRA SERVICE CO- OPERATIVE BANK 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 378 : APPENDIX OF WP(C) 27185/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 30.3.2021 WITH A/C. NO.0211050007815 DATED 30.3.2021 ALONG WITH THE PARTICULARS REGARDING RENEWAL OF DEPOSIT Exhibit P1 A TRUE COPY OF THE SAVINGS BANK ACCOUNT NO.166 DATED 14.2.2022 Exhibit P2 TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 16.6.2015 WITH A/C. NO. 116/15 ALONG WITH THE PARTICULARS OF REGARDING RENEWAL OF DEPOSIT Exhibit P2 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 28.9.2015 WITH A/C. NO. 247/15 ALONG WITH THE PARTICULARS OF REGARDING RENEWAL OF DEPOSIT Exhibit P2 B TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 14.1.2016 WITH A/C. NO. 399/15 ALONG WITH THE PARTICULARS OF REGARDING RENEWAL OF DEPOSIT Exhibit P2 C TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 28.7.2016 WITH A/C. NO. 177/16 ALONG WITH THE PARTICULARS OF REGARDING RENEWAL OF DEPOSIT Exhibit P2 D TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 26.10.2016 WITH A/C. NO. 298/16 ALONG WITH THE PARTICULARS OF REGARDING RENEWAL OF DEPOSIT Exhibit P2 E TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 7.6.2017 WITH A/C. NO. 51/17 ALONG WITH THE PARTICULARS OF REGARDING RENEWAL OF DEPOSIT Exhibit P2 F TRUE COPY OF THE FIXED DEPOSIT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 379 : CERTIFICATE DATED 24.8.2017 WITH A/C. NO. 148/17 ALONG WITH THE PARTICULARS OF REGARDING RENEWAL OF DEPOSIT Exhibit P2 G TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 28.2.2018 WITH A/C. NO. 363/17 ALONG WITH THE PARTICULARS OF REGARDING RENEWAL OF DEPOSIT Exhibit P2 H TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 29.6.2018 WITH A/C. NO. 98/18 ALONG WITH THE PARTICULARS OF REGARDING RENEWAL OF DEPOSIT Exhibit P2 I TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 18.3.2019 WITH A/C. NO. 374/18 ALONG WITH THE PARTICULARS OF REGARDING RENEWAL OF DEPOSIT Exhibit P2 J TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 18.4.2019 WITH A/C. NO. 11/19 ALONG WITH THE PARTICULARS OF REGARDING RENEWAL OF DEPOSIT Exhibit P2 K TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 21.5.2019 WITH A/C. NO. 39/19 ALONG WITH THE PARTICULARS OF REGARDING RENEWAL OF DEPOSIT Exhibit P2 L TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 15.11.2019 WITH A/C. NO. 0211050007310 ALONG WITH THE PARTICULARS OF REGARDING RENEWAL OF DEPOSIT Exhibit P2 M TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 25.8.2021 WITH A/C. NO. 0211050007901 ALONG WITH THE PARTICULARS OF REGARDING RENEWAL OF DEPOSIT Exhibit P3 TRUE COPY OF THE REPRESENTATION DATED 8.8.2022 SUBMITTED BY THE 1ST PETITIONER BEFORE THE 7TH RESPONDENT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 380 : Exhibit P3 A TRUE COPY OF THE POSTAL ACKNOWLEDGEMENT RECEIPT BY THE 3RD RESPONDENT ACKNOWLEDGING THE RECEIPT OF EXHIBIT P3.
Exhibit P3 B TRUE COPY OF THE POSTAL ACKNOWLEDGEMENT RECEIPT BY THE 7TH RESPONDENT ACKNOWLEDGING THE RECEIPT OF EXHIBIT P3 Exhibit P4 TRUE COPY OF THE REPRESENTATION DATED NIL SUBMITTED BY THE 2ND PETITIONER BEFORE THE 7TH RESPONDENT Exhibit P4 A TRUE COPY OF THE POSTAL ACKNOWLEDGEMENT RECEIPT ISSUED BY THE 3RD RESPONDENT ACKNOWLEDGING THE RECEIPT OF EXHIBIT P4 Exhibit P4 B TRUE COPY OF THE POSTAL ACKNOWLEDGEMENT RECEIPT ISSUED BY THE 7TH RESPONDENT ACKNOWLEDGING THE RECEIPT OF EXHIBIT P4 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 381 : APPENDIX OF WP(C) 28784/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE AMOUNT DEPOSITED IN THE FDS AND THE FDS GENERATED FROM THE RDS ARE FD NO. 6005 DATED 6.10.2018.
Exhibit P1(A) TRUE COPY OF THE AMOUNT DEPOSITED IN THE FDS AND THE FDS GENERATED FROM THE RDS ARE FD NO. 6006 DATED 6.10.2018.
Exhibit P1(B) TRUE COPY OF THE AMOUNT DEPOSITED IN THE FDS AND THE FDS GENERATED FROM THE RDS ARE FD NO. 6007 DATED 6.10.2018.
Exhibit P1(C) TRUE COPY OF THE AMOUNT DEPOSITED IN THE FDS AND THE FDS GENERATED FROM THE RDS ARE FD NO. 6008 DATED 6.10.2018 Exhibit P1(D) TRUE COPY OF THE AMOUNT DEPOSITED IN THE FDS AND THE FDS GENERATED FROM THE RDS ARE FD NO. 6009 DATED 7.10.2018.
Exhibit P1(E) TRUE COPY OF THE AMOUNT DEPOSITED IN THE FDS AND THE FDS GENERATED FROM THE RDS ARE FD NO. 7023 DATED 29.06.2019.
Exhibit P1(F) TRUE COPY OF THE AMOUNT DEPOSITED IN THE FDS AND THE FDS GENERATED FROM THE RDS ARE FD NO. 7235 DATED 09.09.2019.
Exhibit P1(G) TRUE COPY OF THE AMOUNT DEPOSITED IN THE FDS AND THE FDS GENERATED FROM THE RDS ARE FD NO. 7236 DATED 09.09.2019.
Exhibit P1(H) TRUE COPY OF THE AMOUNT DEPOSITED IN THE FDS AND THE FDS GENERATED FROM THE RDS ARE FD NO. 7587 DATED 09.09.2019.
Exhibit P1(I) TRUE COPY OF THE AMOUNT DEPOSITED IN THE FDS AND THE FDS GENERATED FROM THE RDS ARE FD NO. 7588 DATED 09.09.2019.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 382 : Exhibit P1(J) TRUE COPY OF THE AMOUNT DEPOSITED IN THE FDS AND THE FDS GENERATED FROM THE RDS ARE FD NO. 7589 DATED 13.09.2019.
Exhibit P1(K) TRUE COPY OF THE AMOUNT DEPOSITED IN THE FDS AND THE FDS GENERATED FROM THE RDS ARE FD NO. 7590 DATED 13.09.2019.
Exhibit P1(L) TRUE COPY OF THE AMOUNT DEPOSITED IN THE FDS AND THE FDS GENERATED FROM THE RDS ARE FD NO. 7591 DATED 13.09.2019.
Exhibit P1(M) TRUE COPY OF THE AMOUNT DEPOSITED IN THE FDS AND THE FDS GENERATED FROM THE RDS ARE FD NO. 7592 DATED 13.09.2019.
Exhibit P1(N) TRUE COPY OF THE AMOUNT DEPOSITED IN THE FDS AND THE FDS GENERATED FROM THE RDS ARE FD NO. 7593 DATED 13.09.2019.
Exhibit P1(O) TRUE COPY OF THE AMOUNT DEPOSITED IN THE FDS AND THE FDS GENERATED FROM THE RDS ARE FD NO. 7679 DATED 22.06.2020.
Exhibit P1(P) TRUE COPY OF THE AMOUNT DEPOSITED IN THE FDS AND THE FDS GENERATED FROM THE RDS ARE FD NO. 7931 DATED 19.03.2021.
Exhibit P2 TRUE COPY OF THE COMPLAINT DATED 15.10.2020 BEFORE PRESIDENT OF THE KUZHALMANDAM BLOCK RURAL CREDIT CO- OPERATIVE LTD NO. P1321.
Exhibit P2(a) TRUE COPY OF THE COMPLAINT DATED 15.10.2020 BEFORE THE SECRETARY OF THE KUZHALMANDAM BLOCK RURAL CREDIT CO- OPERATIVE LTD NO. P 1321.
Exhibit P3 TRUE COPY OF THE REPLY DATED 23.11.2022.
Exhibit P4 TRUE COPY OF THE COMPLAINT DATED 15.10.2020 BEFORE ASSISTANT REGISTRAR (GENERAL).
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 383 : Exhibit P4(a) TRUE COPY OF THE COMPLAINT DATED 15.10.2020 BEFORE JOINT REGISTRAR (GENERAL).
Exhibit P4(b) TRUE COPY OF THE COMPLAINT DATED 15.10.2020 BEFORE REGISTRAR OF CO- OPERATIVE SOCIETIES.
Exhibit P5 TRUE COPY OF THE REPLY DATED 28.10.2020 BY ASSISTANT REGISTRAR (GENERAL).
Exhibit P6 TRUE COPY OF THE ORDER DATED 19.11.2020 ISSUED BY THE REGISTRAR OF THE CO-OPERATIVE SOCIETY.
Exhibit P7 TRUE COPY OF THE LETTER DATED 04.02.2021 BY THE ASSISTANT REGISTRAR (GENERAL).
Exhibit P8 TRUE COPY OF THE COMPLAINT DATED 15.10.2020 BEFORE THE SECRETARY, MINISTRY OF COOPERATIVE SOCIETY.
Exhibit P9 TRUE COPY OF THE COMPLAINT DATED 15.10.2020 BEFORE THE EX-MINISTER OF CO-OPERATIVE SOCIETY.
Exhibit P10 TRUE COPY OF THE COMPLAINT DATED 29.06.2021 BEFORE THE MINISTER OF CO- OPERATIVE SOCIETY.
Exhibit P11 TRUE COPY OF THE COMPLAINT DATED 12.04.2021 BEFORE THE DISTRICT COLLECTOR, PALAKKAD.
Exhibit P12 TRUE COPY OF THE STATEMENT OF ACCOUNT SHOWING THE LOAN DETAILS PETITIONER FOR A PERIOD FROM 29.11.2017 TO 26.04.2022 DATED 26.04.2022.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 384 : APPENDIX OF WP(C) 28813/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE FD NO.5970 DATED 28.09.2018.
Exhibit P1 A TRUE COPY OF THE FD NO.7484 DATED 21.01.2020.
Exhibit P2 TRUE COPY OF THE PASSBOOK OF THE SB ACCOUNT NO.587.
Exhibit P2 A TRUE COPY OF THE PASSBOOK OF THE SB ACCOUNT N0.624.
Exhibit P2 B TRUE COPY OF THE PASSBOOK OF THE SB ACCOUNT NO.2344.
Exhibit P3 A TRUE COPY OF THE PASSBOOK OF RECURRING DEPOSIT ACCOUNT NO.912.
Exhibit P3 A A TRUE COPY OF THE PASSBOOK OF RECURRING DEPOSIT ACCOUNT NO.913.
Exhibit P3 B A TRUE COPY OF THE PASSBOOK OF RECURRING DEPOSIT ACCOUNT NO.914.
Exhibit P4 TRUE COPY OF THE COMPLAINTS FILED BY THE 1ST PETITIONER DATED 27.09.2021 BEFORE THE SENIOR AUDITOR OF THE SERVICE CO OPERATIVE SOCIETY.
Exhibit P4 A TRUE COPY OF THE COMPLAINTS FILED BY THE 2ND PETITIONER DATED 27.09.2021 BEFORE THE SENIOR AUDITOR OF THE SERVICE CO OPERATIVE SOCIETY.
Exhibit P4B TRUE COPY OF THE COMPLAINTS FILED BY THE 3RD PETITIONER DATED 27.09.2021 BEFORE THE SENIOR AUDITOR OF THE SERVICE CO OPERATIVE SOCIETY.
Exhibit P5 TRUE COPY OF THE REPLY GIVEN BY THE 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 385 : 3RD RESPONDENT TO THE 2ND PETITIONER DATED 10.01.2022.
Exhibit P5 A TRUE COPY OF THE REPLY GIVEN BY THE 3RD RESPONDENT TO THE 2ND PETITIONER DATED 10.01.2022.
Exhibit P5 B TRUE COPY OF THE REPLY GIVEN BY THE 3RD RESPONDENT TO THE 3RD PETITIONER DATED 10.01.2022.
Exhibit P6 TRUE COPY OF THE COMPLAINTS FILED BY THE 1ST PETITIONER DATED 20.01.2022 BEFORE THE ASSISTANT REGISTRAR (GENERAL).
Exhibit P7 TRUE COPY OF THE STATEMENT OF ACCOUNT SHOWING THE LOAN DETAILS DATED 03.06.2021.
Exhibit P8 TRUE COPY OF THE MEDICAL RECORDS AND TREATMENT DETAILS DATED 07.04.2021 OF THE 1ST PETITIONER.
Exhibit P8 A TRUE COPY OF THE MEDICAL RECORDS DATED 15.02.2022 OF THE 1ST PETITIONER.
Exhibit P9 TRUE COPY OF THE MEDICAL RECORDS AND TREATMENT DETAILS OF THE 2ND PETITIONER DATED 02.06.2011.
Exhibit P9 A TRUE COPY OF THE MEDICAL RECORDS OF THE 2ND PETITIONER DATED 16.06.2011.
Exhibit P9 B TRUE COPY OF THE MEDICAL RECORDS OF THE 2ND PETITIONER DATED 21.06.2011.
Exhibit P9 C TRUE COPY OF THE MEDICAL RECORDS OF THE 2ND PETITIONER DATED 07.07.2011.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 386 : APPENDIX OF WP(C) 28910/2022 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE FD NO.6761 DATED 02/04/2019.
Exhibit P1A TRUE COPY OF THE RD NO.6762 DATED 02/04/2019.
Exhibit P1(A1) TRUE COPY OF THE RD NO.6810 DATED 24/04/2019.
Exhibit P1(A2) TRUE COPY OF THE RD NO.6811 DATED 24/04/2019.
Exhibit P1(A3) TRUE COPY OF THE FD NO.6812 DATED 24/04/2019.
Exhibit P1(A4) TRUE COPY OF THE RD NO.7027 DATED 01/07/2019.
Exhibit P1(A5) TRUE COPY OF THE RD NO.7028 DATED 01/07/2019.
Exhibit P1(A6) TRUE COPY OF THE RD NO.7029 DATED 01/07/2019.
Exhibit P1(A7) TRUE COPY OF THE RD NO.7030 DATED 01/07/2019.
Exhibit P1(A8) TRUE COPY OF THE RD NO.7031 DATED 01/07/2019.
Exhibit P1(A9) TRUE COPY OF THE RD NO.7032 DATED 01/07/2019.
Exhibit P1(A10) TRUE COPY OF THE FD NO.7033 DATED 01/07/2019.
Exhibit P1(A11) TRUE COPY OF THE RD NO.7034 DATED 01/07/2019.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 387 : Exhibit P1(A12) TRUE COPY OF THE RD NO.7035 DATED 01/07/2019.
Exhibit P1(A13) TRUE COPY OF THE RD NO.7036 DATED 01/07/2019.
Exhibit P1(A14) TRUE COPY OF THE RD NO.7144 DATED 01/08/2019.
Exhibit P1(A15) TRUE COPY OF THE RD NO.7170 DATED 14/08/2019.
Exhibit P1(A16) TRUE COPY OF THE RD NO.7171 DATED 14/08/2019.
Exhibit P1(A17) TRUE COPY OF THE RD NO.7191 DATED 29/08/2019.
Exhibit P1(A18) TRUE COPY OF THE RD NO.7192 DATED 29/08/2019.
Exhibit P1(A19) TRUE COPY OF THE RD NO.7193 DATED 29/08/2019.
Exhibit P1(A20) TRUE COPY OF THE RD NO.7194 DATED 29/08/2019.
Exhibit P1(A21) TRUE COPY OF THE RD NO.7238 DATED 24/09/2019.
Exhibit P1(A22) TRUE COPY OF THE RD NO.7239 DATED 24/09/2019.
Exhibit P1(A23) TRUE COPY OF THE RD NO.7368 DATED 10/12/2019.
Exhibit P1(A24) TRUE COPY OF THE RD NO.7369 DATED 10/12/2019.
Exhibit P1(A25) TRUE COPY OF THE RD NO.7370 DATED 10/12/2019.
Exhibit P1(A26) TRUE COPY OF THE RD NO.7371 DATED 10/12/2019.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 388 : Exhibit P1(A27) TRUE COPY OF THE RD NO.7384 DATED 18/12/2019.
Exhibit P1(A28) TRUE COPY OF THE RD NO.7385 DATED 18/12/2019.
Exhibit P1(A29) TRUE COPY OF THE RD NO.75551 DATED 20/02/2020.
Exhibit P1(A30) TRUE COPY OF THE RD NO.7552 DATED 20/02/2020.
Exhibit P1(A31) TRUE COPY OF THE RD NO.7553 DATED 20/02/2020.
Exhibit P1(A32) TRUE COPY OF THE RD NO.7554 DATED 20/02/2020.
Exhibit P1(A33) TRUE COPY OF THE RD NO.7555 DATED 20/02/2020.
Exhibit P1(A34) TRUE COPY OF THE RD NO.7556 DATED 20/02/2020.
Exhibit P1(A35) TRUE COPY OF THE RD NO.7562 DATED 25/02/2020.
Exhibit P1(A37) TRUE COPY OF THE RD NO.7565 DATED 27/02/2020.
Exhibit P1(A38) TRUE COPY OF THE RD NO.7596 DATED 30/04/2020.
Exhibit P1(A39) TRUE COPY OF THE RD NO.7597 DATED 30/04/2020.
Exhibit P1(A40) TRUE COPY OF THE RD NO.7878 DATED 28/10/2020.
Exhibit P2 TRUE COPY OF THE PASSBOOK OF THE SB ACCOUNT NO.1050.
Exhibit P2(A) TRUE COPY OF THE PASSBOOK OF THE SB 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 389 : ACCOUNT NO.623.
Exhibit P2(B) TRUE COPY OF THE PASSBOOK OF THE SB ACCOUNT NO.2594.
Exhibit P2(C) TRUE COPY OF THE PASSBOOK OF THE SB ACCOUNT NO.2597.
Exhibit P3 TRUE COPY OF THE LETTER ISSUED BY THE 2ND RESPONDENT DATED 05/10/2020.
Exhibit P4 TRUE COPY OF THE COMPLAINT FILED BY THE 4TH PETITIONER DATED 15/10/2020 BEFORE THE ASSISTANT REGISTRAR (GENERAL) CO-OPERATIVE SOCIETY.
Exhibit P5 TRUE COPY OF THE COMPLAINT FILED BY THE 1ST PETITIONER DATED 16/10/2020 BEFORE THE ASSISTANT REGISTRAR (GENERAL) CO-OPERATIVE SOCIETY.
Exhibit P6 TRUE COPY OF THE COMPLAINT FILED BY THE 2ND PETITIONER DATED 17/10/2020 BEFORE THE ASSISTANT REGISTRAR (GENERAL CO-OPERATIVE SOCIETY.
Exhibit P7 TRUE COPY OF THE COMPLAINT FILED BY THE 3RD PETITIONER DATED 20/10/2020 BEFORE THE ASSISTANT REGISTRAR (GENERAL) CO-OPERATIVE SOCIETY.
Exhibit P8 TRUE COPY OF THE COMPLAINT DATED
16/10/2020 FILED BY THE 1ST
PETITIONER.
Exhibit P8(A) TRUE COPY OF THE COMPLAINT DATED
16/10/2020 FILED BY THE 2ND
PETITIONER.
Exhibit P8(B) TRUE COPY OF THE COMPLAINT DATED
16/10/2020 FILED BY THE 3RD
PETITIONER.
Exhibit P8(C) TRUE COPY OF THE COMPLAINT DATED
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases : 390 : 16/10/2020 FILED BY THE 4TH RESPONDENT.
Exhibit P9 TRUE COPY OF THE COMPLAINT DATED
25/11/2020 FILED BY THE 1ST
PETITIONER.
Exhibit P9(A) TRUE COPY OF THE COMPLAINT DATED
25/11/2020 FILED BY THE 2ND
PETITIONER.
Exhibit P9(B) TRUE COPY OF THE COMPLAINT DATED
25/11/2020 FILED BY THE 3RD
PETITIONER.
Exhibit P9(C) TRUE COPY OF THE COMPLAINT DATED
25/11/2020 FILED BY THE 4TH PETITIONER Exhibit P10 TRUE COPY OF THE COMPLAINT FILED BY THE 1ST PETITIONER DATED 16/10/2020 BEFORE THE EX-MINISTER OF CO-OPERATIVE SOCIETY.
Exhibit P10(A) TRUE COPY OF THE COMPLAINT FILED BY THE 2ND PETITIONER DATED 16/10/2020 BEFORE THE EX-MINISTER OF CO-OPERATIVE SOCIETY.
Exhibit P10(B) TRUE COPY OF THE COMPLAINT FILED BY THE 3RD PETITIONER DATED 16/10/2020 BEFORE THE EX-MINISTER OF CO-OPERATIVE SOCIETY.
Exhibit P10(C) TRUE COPY OF THE COMPLAINT FILED BY THE 4TH PETITIONER DATED 16/10/2020 BEFORE THE EX-MINISTER OF CO-OPERATIVE SOCIETY.
Exhibit P11 TRUE COPY OF THE REPLY DATED 11/11/2020 ISSUED BY THE ASSISTANT REGISTRAR.
Exhibit P12 TRUE COPY OF THE ORDER ISSUED BY THE REGISTRAR OF CO-OPERATIVE SOCIETY DATED 14/12/2020.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 391 : Exhibit P13 TRUE COPY OF THE COMPLAINT DATED 01/07/2021 BEFORE THE HON'BLE CHIEF MINISTER OF KERALA.
Exhibit P14 TRUE COPY OF THE LETTER ISSUED BY THE ASSISTANT REGISTRAR (GENERAL) TO THE 1ST PETITIONER DATED 05/02/2021.
Exhibit P15 TRUE COPY OF THE ORDER ISSUED BY THE ASSISTANT REGISTRAR (GENERAL) TO THE PRESIDENT AND SECRETARY DATED 15/07/2021.
Exhibit P16 TRUE COPY OF THE COMPLAINT FILED BY THE 1ST PETITIONER DATED 22/02/2022 BEFORE THE PRESIDENT OF KUZHALMANDAM BLOCK RURAL CREDIT CO-OPERATIVE SOCIETY.
Exhibit P17 TRUE COPY OF THE COMPLAINT DATED 25/05/2022 BEFORE THE MINISTRY OF CO- OPERATIVE SOCIETY.
Exhibit P18 TRUE COPY OF THE MEDICAL RECORDS AND TREATMENT DETAILS DATED 18/02/2011 OF THE 1ST PETITIONER.
Exhibit P18(A) TRUE COPY OF THE MEDICAL RECORDS SATED 17/07/2019 OF THE 1ST PETITIONER.
Exhibit P19 TRUE COP OF THE MEDICAL RECORDS AND TREATMENT DETAILS OF THE 2ND PETITIONER DATED 15/07/2020.
Exhibit P19(A) TRUE COPY OF THE MEDICAL RECORDS OF THE 2ND PETITIONER DATED 21/07/2020.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 392 : APPENDIX OF WP(C) 32316/2022 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE CHEQUE BEARING NO.K 099123 OF THE KARUVANNUR SERVICE CO- OPEARATIVE BANK LTD-112 PREFERED BY THE PETITIONER DATED 16.05.2022 Exhibit P2 A TRUE COPY OF THE WITHDRAWAL FORM DATED 13.06.2022 PREFERRED BY THE PETITIONER.
Exhibit P3 A TRUE COPY OF THE LETTER DATED 01.06.2022 ISSUED BY THE 4TH RESPONDENT.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 393 : APPENDIX OF WP(C) 32353/2022 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE FIXED DEPOSIT RECEIPT DATED 06.10.2020 IN THE NAME OF PETITIONERS 2 AND 3.
Exhibit P2 TRUE COPY OF THE FIXED DEPOSIT RECEIPT DATED 06.10.2020 ISSUED IN THE NAME OF PETITIONERS 1 AND 3 Exhibit P3 TRUE COPY OF THE FIXED DEPOSIT RECEIPT DATED 05.10.2020 IN THE NAME OF PETITIONERS 2 AND 4.
Exhibit P4 TRUE COPY OF THE FIXED DEPOSIT RECEIPT DATED 06.10.2020 ISSUED IN THE NAME OF PETITIONERS 2 AND 4.
Exhibit P5 TRUE COPY OF THE FIXED DEPOSIT RECEIPT DATED 05.10.2020 ISSUED IN THE NAME OF PETITIONERS 1 AND 4 FOR AN AMOUNT OF RS. 1, 75, 000/-.
Exhibit P6 TRUE COPY OF THE FIXED DEPOSIT RECEIPT DATED 05.10.2020 FOR AN AMOUNT OF RS.1, 50, 000/-, ISSUED IN THE NAME OF PETITIONERS 1 AND 4.
Exhibit P7 TRUE COPY OF THE FIXED DEPOSIT RECEIPT DATED 06.10.2020 ISSUED IN THE NAME OF PETITIONERS 1 AND 4.
Exhibit P8 TRUE COPY OF THE RELEVANT PAGE OF THE PASS BOOK BEARING ACCOUNT NUMBER A/C NO. 0111000006202.
Exhibit P9 TRUE COPY OF THE RELEVANT PAGE OF THE PASS BOOK BEARING ACCOUNT NUMBER A/C NO. SB 855.
Exhibit P10 TRUE COPY OF THE RELEVANT PAGE OF THE PASS BOOK BEARING ACCOUNT NUMBER A/C 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 394 : 0111000005917.
Exhibit P11 TRUE COPY OF THE RELEVANT PAGES OF THE RECURRING DEPOSIT PASS BOOK BEARING RD 2074.
Exhibit P12 TRUE COPY OF THE RELEVANT PAGES OF THE SAVINGS DEPOSIT PASS BOOK BEARING A/C NO. 0111000006210.
Exhibit P13 TRUE COPY OF THE CERTIFICATE ISSUED BY PUNJAB NATIONAL BANK, PATHANAMTHITTA BRANCH EVIDENCING THE AVAILING OF LOAN BY PETITIONERS 1 AND 2, DATED 14.09.2022.
Exhibit P14 TRUE COPY OF THE CERTIFICATED ISSUED BY THE INDIAN OVERSEAS BANK, PATHANAMTHITTA BRANCH DATED 14.09.2022, EVIDENCING THE AVAILING OF LOAN BY PETITIONERS 2 AND 3.
Exhibit P15 TRUE COPY OF THE COMMUNICATION ISSUED BY THE 1ST RESPONDENT TO THE 2ND RESPONDENT DATED 29.06.2022.
Exhibit P16 TRUE COPY OF THE PROCEEDINGS OF THE 2ND RESPONDENT DATED 21.06.2022 .
RESPONDENT'S ANNEXURES Annexure R6(A) A TRUE COPY OF THE JUDGMENT IN MEENACHIL RUBBER MARKETING AND PROCESSING CO-OPERATIVE SOCIETY LTD.
NO. K 118 AND ANOTHER V/S. CHOONDACHERY SERVICE CO-OPERATIVE BANK LTD. NO. 167 AND ANOTHER, REPORTED IN 2018 (2) KHC 180 Annexure R6(B) A TRUE COPY OF THE JUDGMENTIN SHANMUKHA SUNDARAM PILLAI S. VS. MEENACHIL RUBBER MARKETING AND PROCESSING CO-OPERATIVE SOCIETY LTD. NO. K 118 AND OTHERS REPORTED IN 2022 (3) KHC 121 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 395 : Annexure R6(C) A TRUE COPY OF THE RELEVANT PORTION OF THE AUDIT REPORT FOR THE YEAR 2020- 2021 OF THE 4TH RESPONDENT BANK SHOWING THE CURRENT LOSS OF THE BANK Annexure R6(D) THE TRUE COPY OF THE ORDER NO JRGPTA/1749/2021/CRP(1) ISSUED BY THE 2ND RESPONDENT DATED 19/08/2023 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 396 : APPENDIX OF WP(C) 34667/2022 PETITIONER'S EXHIBITS Exhibit - P1 TRUE COPY OF THE DEPOSIT CERTIFICATE DATED 09.09.2013 ISSUED BY THE RESPONDENT IN FAVOUR OF THE PETITIONER Exhibit - P2 TRUE COPY OF THE DEPOSIT CERTIFICATE DATED 11.10.2013 ISSUED BY THE RESPONDENT IN FAVOUR OF THE PETITIONER Exhibit - P3 TRUE COPY OF THE DEPOSIT CERTIFICATE DATED 21.11.2013 ISSUED BY THE RESPONDENT IN FAVOUR OF THE PETITIONER Exhibit - P4 TRUE COPY OF THE DEPOSIT CERTIFICATE DATED 11.12.2013 ISSUED BY THE RESPONDENT IN FAVOUR OF THE PETITIONER Exhibit - P5 TRUE COPY OF THE DEPOSIT CERTIFICATE DATED 31.12.2013 ISSUED BY THE RESPONDENT IN FAVOUR OF THE PETITIONER Exhibit - P6 TRUE COPY OF THE DEPOSIT CERTIFICATE DATED 24.01.2014 ISSUED BY THE RESPONDENT IN FAVOUR OF THE PETITIONER Exhibit - P7 TRUE COPY OF THE DEPOSIT CERTIFICATE DATED 20.02.2014 ISSUED BY THE RESPONDENT IN FAVOUR OF THE PETITIONER Exhibit - P8 TRUE COPY OF THE DEPOSIT CERTIFICATE DATED 14.10.2015 ISSUED BY THE RESPONDENT IN FAVOUR OF THE PETITIONER Exhibit - P9 TRUE COPY OF THE DEPOSIT CERTIFICATE DATED 05.04.2016 ISSUED BY THE RESPONDENT IN FAVOUR OF THE PETITIONER Exhibit - P10 TRUE COPY OF THE DEPOSIT CERTIFICATE DATED 09.05.2016 ISSUED BY THE RESPONDENT IN FAVOUR OF THE PETITIONER 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 397 : Exhibit - P11 TRUE COPY OF THE DEPOSIT CERTIFICATE DATED 22.08.2016 ISSUED BY THE RESPONDENT IN FAVOUR OF THE PETITIONER Exhibit - P12 TRUE COPY OF THE GOLD LOAN ACCOUNT PASS CARD ISSUED FROM THE CANARA BANK IN FAVOUR OF THE PETITIONER DATED 05.01.2022 Exhibit - P13 TRUE COPY OF THE GOLD DEPOSIT RECEIPT DATED 15.10.2022 ISSUED FROM THE MUTHOOT FINANCE IN FAVOUR OF THE PETITIONER 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 398 : APPENDIX OF WP(C) 34978/2022 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RELEVANT PAGES OF THE AUDIT REPORT FOR THE YEAR 2020- 2021 OF THE 3RD RESPONDENT SOCIETY.
Exhibit P2 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.4308 DATED 25-08-2017. IT- P2(A) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.4385 DATED 25-01-2018.
Exhibit P2(B) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.4385 DATED 25.01.2018.
Exhibit P2(b) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.4823 DATED 17-02-2021.
Exhibit P3 A TRUE COPY OF THE REPRESENTATION DATED 05-10-2022, SUBMITTED BEFORE RESPONDENTS 1 AND 2.
RESPONDENT'S EXHIBITS Exhibit R3(a) TRUE COPY OF JUDGMENT DATED 5.10.2018 IN WPC NO. 16484/2018 OF THIS HONOURABLE COURT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 399 : APPENDIX OF WP(C) 35011/2022 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RELEVANT PAGES OF THE AUDIT REPORT FOR THE YEAR 2020- 2021 OF THE 3RD RESPONDENT SOCIETY.
Exhibit P2 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.3902 DATED 17-12-2015.
Exhibit P2(a) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.4590 DATED 12-06-2019.
Exhibit P2(b) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.4612 DATED 08-08-2019.
Exhibit P3 A TRUE COPY OF THE REPRESENTATION DATED 05-10-2022, SUBMITTED BEFORE RESPONDENTS 1 AND 2.
RESPONDENT'S EXHIBITS Exhibit R3(a) TRUE COPY OF JUDGMENT DATED 5.10.2018 IN WPC NO. 16484 OF 2018 OF THIS HONOURABLE COURT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 400 : APPENDIX OF WP(C) 35104/2022 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RELEVANT PAGES OF THE AUDIT REPORT FOR THE YEAR 2020- 2021 OF THE 3RD RESPONDENT SOCIETY.
Exhibit P2 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.406 DATED 13-05-2016.
Exhibit P2(a) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.539 DATED 07-10-2016.
Exhibit P2(b) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.874 DATED 13-09-2018.
Exhibit P2(c) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.875 DATED 13-09-2018.
Exhibit P2(d) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.1093 DATED 21-04-2020.
Exhibit P3 A TRUE COPY OF THE REPRESENTATION DATED 05-10-2022, SUBMITTED BEFORE RESPONDENTS 1 AND 2.
RESPONDENT'S EXHIBITS Exhibit R3(a) TRUE COPY OF JUDGMENT DATED 5.10.2018 IN WPC NO. 16484 OF 2018 OF THIS HONOURABLE COURT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 401 : APPENDIX OF WP(C) 35105/2022 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RELEVANT PAGES OF THE AUDIT REPORT FOR THE YEAR 2020- 2021 OF THE 3RD RESPONDENT SOCIETY.
Exhibit P2 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.1028 DATED 19.09.2019.
Exhibit P2(a) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.1105 DATED 03.06.2020.
Exhibit P2(b) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.1269 DATED 30.06.2021.
Exhibit P3 A TRUE COPY OF THE REPRESENTATION DATED 05.10.2022, SUBMITTED BEFORE RESPONDENTS 1 AND 2.
RESPONDENT'S EXHIBITS Exhibit R3(a) TRUE COPY OF JUDGMENT DATED 5.10.2018 IN WPC NO. 16484 OF 2018 OF THIS HONOURABLE COURT.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 402 : APPENDIX OF WP(C) 35110/2022 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RELEVANT PAGES OF THE AUDIT REPORT FOR THE YEAR 2020- 2021 OF THE 3RD RESPONDENT SOCIETY.
Exhibit P2 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.1207 DATED 16-01-2021.
Exhibit P3 A TRUE COPY OF THE REPRESENTATION DATED 05-10-2022, SUBMITTED BEFORE RESPONDENTS 1 AND 2.
Exhibit P4 A TRUE COPY OF THE ENQUIRY REPORT DATED 19-02-2023 RESPONDENT'S EXHIBITS Exhibit R3(a) TRUE COPY OF JUDGMENT DATED 5.10.2018 IN WPC NO. 16484 OF 2018 OF THIS HONOURABLE COURT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 403 : APPENDIX OF WP(C) 35271/2022 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RELEVANT PAGES OF THE AUDIT REPORT FOR THE YEAR 2020- 2021 OF THE 3RD RESPONDENT SOCIETY.
Exhibit P2 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.0628 DATED 11-05-2012.
Exhibit P2(a) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.1260 DATED 24-05-2021.
Exhibit P3 A TRUE COPY OF THE REPRESENTATION DATED 05-10-2022, SUBMITTED BEFORE RESPONDENTS 1 AND 2.
Exhibit P4 A TRUE COPY OF THE RELEVANT PAGES OF THE PATIENT RECORD OF THE 1ST PETITIONER, ISSUED FROM DR.K.M CHERIAN INSTITUTE OF MEDICAL SCIENCES, KALLISSERY, CHENGANNUR RESPONDENT'S EXHIBITS Exhibit R3(a) TRUE COPY OF JUDGMENT DATED 5.10.2018 IN WPC NO. 16484 OF 2018 OF THIS HONOURABLE COURT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 404 : APPENDIX OF WP(C) 35295/2022 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RELEVANT PAGES OF THE AUDIT REPORT FOR THE YEAR 2020-21 OF THE 3RD RESPONDENT SOCIETY.
Exhibit P2 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.742 DATED 18.11.2017.
Exhibit P2(a) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.846 DATED 20.06.2018.
Exhibit P2(b) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.924 DATED 04.01.2019.
Exhibit P3 A TRUE COPY OF THE REPRESENTATION DATED 05.10.2022, SUBMITTED BEFORE RESPONDENT.
RESPONDENT'S EXHIBITS Exhibit R3(a) TRUE COPY OF JUDGMENT DATED 5.10.2018 IN WPC NO. 16484 OF 2018 OF THIS HONOURABLE COURT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 405 : APPENDIX OF WP(C) 35413/2022 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RELEVANT PAGES OF THE AUDIT REPORT FOR THE YEAR 2020- 2021 OF THE 3RD RESPONDENT SOCIETY.
Exhibit P2 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.868 DATED 10-08-2018.
Exhibit P2(a) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.967 DATED 28-03-2019.
Exhibit P2(b) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.967 DATED 28-03-2019.
Exhibit P2(c) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.1200 DATED 22-12-2020.
Exhibit P3 A TRUE COPY OF THE REPRESENTATION DATED 05-10-2022, SUBMITTED BEFOR RESPONDENTS 1 AND 2.
RESPONDENT'S EXHIBITS Exhibit R3(a) TRUE COPY OF JUDGMENT DATED 5.10.2018 IN WPC NO. 16484 OF 2018 OF THIS HONOURABLE COURT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 406 : APPENDIX OF WP(C) 35443/2022 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RELEVANT PAGES OF THE AUDIT REPORT FOR THE YEAR 2020-2021 OF THE 3RD RESPONDENT SOCIETY.
Exhibit P2 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.987 DATED 03-06-2019.
Exhibit P2(a) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.1241 DATED 08-03-2021.
Exhibit P2(b) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.1301 DATED 17-10-2022.
Exhibit P2C A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.1302 DATED 17-10-2022 Exhibit P3 A TRUE COPY OF THE REPRESENTATION DATED 05-10-2022, SUBMITTED BEFORE RESPONDENTS 1 AND 2.
Exhibit P4 A TRUE COPY OF THE ORDER DATED 01-04- 2022 IN WP(C) NO.28739 OF 2020 OF THIS HON'BLE COURT Exhibit P5 A TRUE COPY OF THE LETTER DATED 09/11/2023 ISSUED BY THE SECRETARY-IN- CHARGE OF THE SOCIETY RESPONDENT'S EXHIBITS Exhibit R3(a) A TRUE COPY OF JUDGMENT DATED 05.10.2018 FROM THIS HON'BLE COURT IN W.P.(C).NO.16484/2018.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 407 : APPENDIX OF WP(C) 35470/2022 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RELEVANT PAGES OF THE AUDIT REPORT FOR THE YEAR 2020-2021 OF THE 3RD RESPONDENT SOCIETY.
Exhibit P2 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.0097 DATED 10-12-2008.
Exhibit P2(a) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.0522 DATED 26-07-2011.
Exhibit P2(b) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.078 DATED 01-12-2014.
Exhibit P2(c) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.322 DATED 16-01-2016.
Exhibit P2(d) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.820 DATED 13-03-2018.
Exhibit P3 A TRUE COPY OF THE REPRESENTATION DATED 05-10-2022, SUBMITTED BEFORE RESPONDENTS 1 AND 2.
RESPONDENT'S EXHIBITS Exhibit R3(a) TRUE COPY OF JUDGMENT DATED 5.10.2018 IN W.P.C NO. 16484/2018 OF THIS HONOURABLE COURT.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 408 : APPENDIX OF WP(C) 35495/2022 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RELEVANT PAGES OF THE AUDIT REPORT FOR THE YEAR 2020-2021 OF THE 3RD RESPONDENT SOCIETY.
Exhibit P2 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.0079 DATED 15-10-2008.
Exhibit P2(a) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.0082 DATED 17-10-2008.
Exhibit P2(b) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.0383 DATED 08-10-2010.
Exhibit P2(c) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.0895 DATED 31-12-2013.
Exhibit P2(d) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.326 DATED 27-01-2016.
Exhibit P2(e) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.341 DATED 09-02-2016.
Exhibit P3 A TRUE COPY OF THE REPRESENTATION DATED 05-10-2022, SUBMITTED BEFORE THE 1ST RESPONDENT.
RESPONDENT'S EXHIBITS Exhibit R3(a) A TRUE COPY OF THE JUDGMENT DATED 05/10/2018 FROM THIS HON'BLE COURT IN W.P.(C).NO.16484 OF 2018.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 409 : APPENDIX OF WP(C) 35498/2022 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RELEVANT PAGES OF THE AUDIT REPORT FOR THE YEAR 2020-2021 OF THE 3RD RESPONDENT SOCIETY.
Exhibit P2 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.0088 DATED 25-11-2008.
Exhibit P2(a) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.131 DATED 30-01-2015.
Exhibit P2(b) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.339 DATED 04-02-2016.
Exhibit P2(c) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.533 DATED 28-09-2016.
Exhibit P2(d) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT 1 NO.644 DATED 25-03-2017. Exhibit P2(e) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.717 DATED 25-09-2017.
Exhibit P2(f) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.766 DATED 05-01-2018.
Exhibit P2(g) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.834 DATED 10-03-2018.
Exhibit P2(h) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.1006 DATED 29-07-2019.
Exhibit P2(i) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.1120 DATED 23-06-2020.
Exhibit P2(j) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.1252 DATED 22-04-2021.
Exhibit P2(k) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.263 DATED 28-05-2021.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 410 : Exhibit P3 A TRUE COPY OF THE REPRESENTATION DATED 05-10-2022, SUBMITTED BEFORE THE 1ST RESPONDENT.
RESPONDENT'S EXHIBITS Exhibit R3(a) A TRUE COPY OF THE JUDGMENT DATED 05.10.2018 FROM THIS HON'BLE COURT IN W.P.(C).NO.16484 OF 2018.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 411 : APPENDIX OF WP(C) 35527/2022 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE RELEVANT PAGES OF THE AUDIT REPORT FOR THE YEAR 2020-2021 OF THE 3RD RESPONDENT SOCIETY.
Exhibit P2 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.809 DATED 15-02-2018.
Exhibit P2(a) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.1046 DATED 18-11-2019.
Exhibit P2(b) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.1058 DATED 19-12-2019.
Exhibit P2(c) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.1098 DATED 12-05-2020.
Exhibit P2(d) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.1111 DATED 11-06-2020.
Exhibit P2(e) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.1248 DATED 16-03-2021.
Exhibit P2(f) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.1283 DATED 08-10-2021.
Exhibit P2(g) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.1800 DATED 29-09-2022.
Exhibit P2(h) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.1305 DATED 17-10-2022.
Exhibit P2(i) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.1303 DATED 17-10-2022.
Exhibit P2(j) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.1306 DATED 17-10-2022.
Exhibit P2(k) A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.1307 DATED 17-10-2022.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 412 : Exhibit P3 A TRUE COPY OF THE REPRESENTATION DATED 05-10-2022, SUBMITTED BEFORE THE 1ST RESPONDENT.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 413 : APPENDIX OF WP(C) 36196/2022 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE SB ACCOUNT NO. 1108 IN THAMARAKUDY SERVICE CO- OPERATIVE BANK Exhibit P2 A TRUE COPY OF THE SB ACCOUNT NO:1793 IN THAMARAKUDY SERVICE CO-OPERATIVE BANK Exhibit P3 A TRUE COPY OF THE M.D.S.NO.2/2011 Exhibit P4 A TRUE COPY OF THE COMPLAINT NO:579/2016 B FILED BEFORE THE KERALA LOK AYUKTA Exhibit P5 A TRUE COPY OF THE NOTICE UNDER SECTION 9(3) THE KERALA LOK AYUKTA 1999 AT THE STATE OF PRELIMINARY ENQUIRY Exhibit P6 A TRUE COPY OF THE JUDGMENT IN WP(C)NO.16280/2014 DATED 17.08.2016 Exhibit P7 A TRUE COPY OF THE AFFIDAVIT FILED BY THE 2ND RESPONDENT IN THE CONTEMPT CASE NO:16/2018 Exhibit P8 A TRUE COPY OF GO(RT)NO.661/2019 CO-OP, DATED 08.11.2019 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 414 : APPENDIX OF WP(C) 36382/2022 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE FD RECEIPT NO. 6878 DATED 10.5.2019 OF THE 1ST PETITIONER.
Exhibit P1(a) A TRUE COPY OF THE FD RECEIPT NO. 7063 DATED 5.7.2019 OF THE 1ST PETITIONER.
Exhibit P1(b) A TRUE COPY OF THE FD RECEIPT NO. 7064 DATED 5.7.2019 OF THE 1ST PETITIONER.
Exhibit P2 A TRUE COPY OF THE FD RECEIPTS NO.
7071 & 7072 DATED 9.7.2019 OF THE 2ND PETITIONER.
Exhibit P2(a) A TRUE COPY OF THE FD RECEIPTS NO.
7164 & 7165 DATED 13.8.2019 OF THE 2ND PETITIONER.
Exhibit P2(b) A TRUE COPY OF THE FD RECEIPT NO. 7584 DATED 18.3.2020 OF THE 2ND PETITIONER.
Exhibit P2(c) A TRUE COPY OF THE FD RECEIPT NO. 7611 & 7612 DATED 12.5.2020 OF THE 2ND PETITIONER'S FATHER.
Exhibit P3 A TRUE COPY OF THE SB LEDGER SHOWING THE BALANCE AMOUNT IN THE SB ACCOUNT OF THE 3RD PETITIONER.
Exhibit P4 A TRUE COPY OF THE FD RECEIPT NO. 6295
DATED 26.12.2018 OF THE 4TH
PETITIONER.
Exhibit P5 A TRUE COPY OF THE FD RECEIPTS NO.
7569 & 8017 DATED 06.03.2020 OF THE 5TH PETITIONER AND HIS WIFE.
Exhibit P6 A TRUE COPY OF THE CONSOLIDATED STATEMENT CONTAINING THE DETAILS OF ALL THE FD & SB DEPOSITS.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 415 : Exhibit P7 A TRUE COPY OF THE JUDGMENT DATED 26.7.2022 IN W.P.(C)NO. 14015 OF 2021.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 416 : APPENDIX OF WP(C) 38687/2022 PETITIONER'S EXHIBITS Exhibit P1 COPY OF FIXED RECEIPT NO. 5262 DTD.
13.4.2012 ISSUED BY AROOR CENTRAL SERVICE CO-OP. BANK LTD Exhibit P2 COPY OF FIXED RECEIPT NO. 5267 DTD.
13.4.2012 ISSUED BY AROOR CENTRAL SERVICE CO-OP. BANK LTD Exhibit P3 COPY OF FIXED RECEIPT NO. 5266 DTD.
13.4.2012 ISSUED BY AROOR CENTRAL SERVICE CO-OP. BANK LTD Exhibit P4 COPY OF FIXED RECEIPT NO. 5265 DTD.
13.4.2012 ISSUED BY AROOR CENTRAL SERVICE CO-OP. BANK LTD Exhibit P5 COPY OF FIXED RECEIPT NO. 5264 DTD.
13.4.2012 ISSUED BY AROOR CENTRAL SERVICE CO-OP. BANK LTD Exhibit P6 COPY OF FIXED RECEIPT NO. 5263 DTD.
13.4.2012 ISSUED BY AROOR CENTRAL SERVICE CO-OP. BANK LTD Exhibit P7 COPY OF FIXED RECEIPT NO. 5278 DTD.
16.4.2012 ISSUED BY AROOR CENTRAL SERVICE CO-OP. BANK LTD Exhibit P8 COPY OF FIXED RECEIPT NO. 5277 DTD.
16.4.2012 ISSUED BY AROOR CENTRAL SERVICE CO-OP. BANK LTD Exhibit P9 COPY OF FIXED RECEIPT NO. 9598 DTD.
23.3.2016 ISSUED BY AROOR CENTRAL SERVICE CO-OP. BANK LTD Exhibit P10 COPY OF FIXED RECEIPT NO. 9597 DTD.
23.3.2016 ISSUED BY AROOR CENTRAL SERVICE CO-OP. BANK LTD 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 417 : Exhibit P11 COPY OF NOMINATION RECEIPT DATED 20.10.2017 ISSUED BY AROOR CENTRAL SERVICE CO-OP. BANK LTD Exhibit P12 COPY OF NOMINATION RECEIPT DATED 20.10.2017 ISSUED BY AROOR CENTRAL SERVICE CO-OP. BANK LTD Exhibit P13 COPY OF NOMINATION RECEIPT DATED 20.10.2017 ISSUED BY AROOR CENTRAL SERVICE CO-OP. BANK LTD Exhibit P14 COPY OF NOMINATION RECEIPT DATED 20.10.2017 ISSUED BY AROOR CENTRAL SERVICE CO-OP. BANK LTD Exhibit P15 COPY OF NOMINATION RECEIPT DATED 20.10.2017 ISSUED BY AROOR CENTRAL SERVICE CO-OP. BANK LTD Exhibit P16 COPY OF NOMINATION RECEIPT DATED 20.10.2017 ISSUED BY AROOR CENTRAL SERVICE CO-OP. BANK LTD Exhibit P17 COPY OF NOMINATION RECEIPT DATED 20.10.2017 ISSUED BY AROOR CENTRAL SERVICE CO-OP. BANK LTD Exhibit P18 COPY OF NOMINATION RECEIPT DATED 20.10.2017 ISSUED BY AROOR CENTRAL SERVICE CO-OP. BANK LTD Exhibit P19 COPY OF NOMINATION RECEIPT DATED 20.10.2017 ISSUED BY AROOR CENTRAL SERVICE CO-OP. BANK LTD Exhibit P20 COPY OF NOMINATION RECEIPT DATED 20.10.2017 ISSUED BY AROOR CENTRAL SERVICE CO-OP. BANK LTD Exhibit P21 COPY OF NOMINATION RECEIPT DATED 20.10.2017 ISSUED BY AROOR CENTRAL SERVICE CO-OP. BANK LTD 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 418 : Exhibit P22 COPY OF JUDGMENT IN WP(C) NO. 31871 OF 2018 DATED 06.03.2019 BEFORE THE HON'BLE HIGH COURT OF KERALA, ERNAKULAM Exhibit P23 COPY OF ORDER DATED 24.05.2019 PASSED BY THE 1ST RESPONDENT Exhibit P24 COPY OF JUDGMENT IN THE R.P. NO. 368 OF 2019 IN WP(C) NO. 31871 OF 2018 DATED 11.07.2019 FILED BY THE 1ST RESPONDENT Exhibit P25 COPY OF THE JUDGMENT IN W.P.(C) 19640 OF 2019 DATED 30.07.2019 BEFORE THE HON'BLE HIGH COURT OF KERALA, ERNAKULAM RESPONDENT'S EXHIBITS Exhibit R 2 (a) A TRUE PHOTO COPY OF THE APPLICATION DATED 25.2.2022 ALONG WITH THE UNDERTAKING SUBMITTED BY MRS.ANJANA TO THE 2ND RESPONDENT.
Exhibit R 2 (b) A TRUE PHOTO COPY OF THE SUCCESSION CERTIFICATE ISSUED FROM SUB COURT, CHERTHALA IN O.P.(SUCCESSION) NO.2/2021 DATED 12.1.2022.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 419 : APPENDIX OF WP(C) 38742/2022 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE DISABILITY CERTIFICATE NO. D11/2020 ISSUED BY THE MEDICAL BOARD, TALUK HEADQUARTERS HOSPITAL, KOTHAMANGALAM ON 15.01.2020 TO THE PETITIONER Exhibit P2 TRUE COPY OF THE MEDICAL CERTIFICATE ISSUED FROM THE LISIE HOSPITAL, ERNAKULAM DATED 09.11.2021 TO THE PETITIONER Exhibit P3 TRUE COPY OF THE MEDICAL CERTIFICATE ISSUED ON 06.08.2022 FROM THE ASHADHARA DISTRICT DAYCARE CENTRE, KOLLAM IN THE PETITIONER'S SON'S FAVOUR Exhibit P4 TRUE COPY OF FIXED DEPOSIT RECEIPT NO.0003223 DATED 27.07.2010 FOR RS.1,00,000/- WITH 3RD RESPONDENT BANK Exhibit P5 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 0003220 DATED 27.07.2010 FOR RS.4,00,000/- WITH THE THIRD RESPONDENT Exhibit P6 TRUE COPY OF THE COMPLAINT DATED 06.09.2022 PREFERRED BY THE PETITIONER BEFORE THE 1ST RESPONDENT Exhibit P7 TRUE COPY OF THE LETTER NO.
KRGKLM/3256/2022C.R.P.(2)/L.DIS DATED 21.10.2022 FROM THE FIRST RESPONDENT TO THE 2ND RESPONDENT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 420 : APPENDIX OF WP(C) 41903/2022 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.1500 DATED 29-09-2020 OF THE 1ST PETITIONER.
Exhibit P2 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.951 DATED 17-03-2018 OF THE 2ND PETITIONER.
Exhibit P3 A TRUE COPY OF THE LAWYER NOTICE SENT BY THE 1ST PETITIONER DATED 12-01-2022.
Exhibit P4 A TRUE COPY OF THE LAWYER NOTICE SENT BY THE 2ND PETITIONER DATED 12-01-2022.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 421 : APPENDIX OF WP(C) 41905/2022 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.1435 DATED 02-07-2020 OF THE PETITIONER.
Exhibit P2 A TRUE COPY OF THE LAWYER NOTICE SENT BY THE PETITIONER DATED 12-01-2022.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 422 : APPENDIX OF WP(C) 42246/2022 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.958 DATED 29.03.2018 OF THE PETITIONER.
Exhibit P2 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.959 DATED 29.03.2018 OF THE PETITIONER.
Exhibit P3 A TRUE COPY OF THE LAWYER NOTICE SENT BY THE PETITIONER DATED 28.01.2022 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 423 : APPENDIX OF WP(C) 134/2023 PETITIONER'S EXHIBITS Exhibit P1 PHOTOCOPY OF THE AADHAAR CARD OF THE 1ST PETITIONER Exhibit P2 PHOTOCOPY OF THE DISCHARGE SUMMARY OF THE DEPARTMENT OF CARDIOLOGY, AMRITA INSTITUTE OF MEDICAL SCIENCE AND RESEARCH CENTRE DATED 05.07.2003 Exhibit P2(a) PHOTOCOPY OF THE DISCHARGE SUMMARY OF THE ST.GREGORIOS CARDIO-VASCULAR CENTRE DATED 20.01.2006 Exhibit P2(b) PHOTOCOPY OF THE CARDIOLOGY DISCHARGE SUMMARY ISSUED BY THE TIRUVALLA MEDICAL MISSION HOSPITAL DATED 14.11.2015 Exhibit P2(c) PHOTOCOPY OF THE CARDIOLOGY DISCHARGE SUMMARY ISSUED BY THE TIRUVALLA MEDICAL MISSION HOSPITAL DATED 06.06.2018 Exhibit P2(d) PHOTOCOPY OF THE DOCTOR'S PRESCRIPTION DATED 12.11.2021 Exhibit P3 PHOTOCOPY OF THE CERTIFICATE OF THE FIXED DEPOSIT DATED 06.05.2021 MAINTAINED BY THE 1ST PETITIONER WITH THE 6TH RESPONDENT BANK IN A/C NO. 0111050019908 ALONG WITH THE PARTICULARS REGARDING RENEWAL OF DEPOSIT Exhibit P3(a) PHOTOCOPY OF THE CERTIFICATE OF THE FIXED DEPOSIT DATED 18.06.2021 MAINTAINED BY THE 1ST PETITIONER WITH THE 6TH RESPONDENT BANK WITH A/C NO. 0111050019960 ALONG WITH THE PARTICULARS REGARDING RENEWAL OF DEPOSIT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 424 : Exhibit P3(b) PHOTOCOPY OF THE CERTIFICATE OF THE FIXED DEPOSIT DATED 18.06.2021 MAINTAINED BY THE 1ST PETITIONER WITH THE 6TH RESPONDENT BANK WITH A/C NO. 0111050019959 ALONG WITH THE PARTICULARS REGARDING RENEWAL OF DEPOSIT Exhibit P3(c) PHOTOCOPY OF THE CERTIFICATE OF THE FIXED DEPOSIT MAINTAINED BY THE 1ST PETITIONER WITH THE 6TH RESPONDENT BANK WITH A/C NO. 0111050020476 DATED 31.01.2022 Exhibit P3(d) PHOTOCOPY OF THE CERTIFICATE OF THE FIXED DEPOSIT MAINTAINED BY THE 1ST PETITIONER WITH THE 6TH RESPONDENT BANK WITH A/C NO. 0111050020539 DATED 25.02.2022 Exhibit P3(e) PHOTOCOPY OF THE CERTIFICATE OF THE FIXED DEPOSIT MAINTAINED BY THE 1ST PETITIONER WITH THE 6TH RESPONDENT BANK WITH A/C NO. 0111050020575 DATED 04.04.2022 Exhibit P4 PHOTOCOPY OF THE NOTICE ISSUED BY THE 4TH RESPONDENT TO THE OFFICE BEARERS OF THE 6TH RESPONDENT BANK DATED 18.04.2022 Exhibit P5 PHOTOCOPY OF THE NOTICE ISSUED BY THE 4TH RESPONDENT TO THE OFFICE BEARERS OF THE 6TH RESPONDENT BANK DATED 02.06.2022 Exhibit P6 PHOTOCOPY OF THE INTERIM ORDER DATED 02.09.2022 IN W.P (C) NO. 14699/2022 Exhibit P7 PHOTOCOPY OF THE ORDER OF THIS HON'BLE COURT IN W.P(C) NO.14699/2022 DATED 10.10.2022 Exhibit P8 PHOTOCOPY OF THE ORDER OF THIS HON'BLE COURT DATED 17.11.2022 IN W.P (C) 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 425 : NO.17418/2022 Exhibit P9 PHOTOCOPY OF THE REPRESENTATION DATED 16.12.2022 SUBMITTED BY THE 1ST PETITIONER BEFORE THE 7TH RESPONDENT Exhibit P10 PHOTOCOPY OF THE REPRESENTATION TO THE 5TH RESPONDENT DATED 20.12.2022 SUBMITTED BY THE 1ST PETITIONER 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 426 : APPENDIX OF WP(C) 911/2023 PETITIONER'S EXHIBITS Exhibit P1 PHOTOCOPY OF THE EXPENSE STATEMENT DATED 19.08.2022 ISSUED BY THE LAKESHORE HOSPITAL Exhibit P2 EXHIBIT P2 -PHOTOCOPY OF THE APPLICATION AND SANCTION ORDER OF THE 2ND PETITIONER FOR AVAILING ADVANCE FROM HIS PROVIDENT FUND DATED 13.10.2021 Exhibit P3 PHOTOCOPY OF THE CHITTY RECEIPT FROM THE KSFE DATED 03.01.2023 Exhibit P4 PHOTOCOPY OF THE TUITION FEE RECEIPT OF THE PETITIONERS' SON ‘SHAUN BINU' DATED 12.08.2022 Exhibit P4(a) PHOTOCOPY OF THE MONTHLY HOSTEL FEES RECEIPT OF THE PETITIONERS' SON SHAUN BINU' DATED 01.08.2022 Exhibit P5 PHOTOCOPY OF THE RECEIPT FOR THE BI-
MONTHLY TUTION FEE OF RS.6170/- INCURRED FOR THEIR SON STEVE MATHEW BINU' DATED 22.07.2022 Exhibit P6 PHOTOCOPY OF THE ORDER OF THE 4TH RESPONDENT DATED 23.05.2022 Exhibit P7 PHOTOCOPY OF THE CERTIFICATE OF THE FIXED DEPOSIT DATED 14.02.2012 MAINTAINED BY THE 1ST PETITIONER WITH THE 6TH RESPONDENT BANK IN A/C NO. 833/2011-2012 ALONG WITH THE PARTICULARS REGARDING RENEWAL OF DEPOSIT Exhibit P7(a) PHOTOCOPY OF THE CERTIFICATE OF THE FIXED DEPOSIT DATED 01.07.2017 MAINTAINED BY THE 1ST PETITIONER WITH 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 427 : THE 6TH RESPONDENT BANK WITH A/C NO. 230/2017-2018 ALONG WITH THE PARTICULARS REGARDING RENEWAL OF DEPOSIT Exhibit P7(b) PHOTOCOPY OF THE CERTIFICATE OF THE FIXED DEPOSIT DATED 22.12.2017 MAINTAINED BY THE 1ST PETITIONER WITH THE 6TH RESPONDENT BANK WITH A/C NO. 606/2017-2018 ALONG WITH THE PARTICULARS REGARDING RENEWAL OF DEPOSIT Exhibit P7(c) PHOTOCOPY OF THE CERTIFICATE OF THE FIXED DEPOSIT MAINTAINED BY THE 1ST PETITIONER WITH THE 6TH RESPONDENT BANK WITH A/C NO. 17/2018-2019 DATED 13.04.2018 ALONG WITH THE PARTICULARS REGARDING RENEWAL OF DEPOSIT Exhibit P7(d) PHOTOCOPY OF THE CERTIFICATE OF THE FIXED DEPOSIT MAINTAINED BY THE 1ST PETITIONER WITH THE 6TH RESPONDENT BANK WITH A/C NO. 0111050019094 DATED 30.05.2020 ALONG WITH THE PARTICULARS REGARDING RENEWAL OF DEPOSIT Exhibit P7(e) PHOTOCOPY OF THE CERTIFICATE OF THE FIXED DEPOSIT MAINTAINED BY THE 1ST PETITIONER WITH THE 6TH RESPONDENT BANK WITH A/C NO. 0111050019271 DATED 21.08.2020 ALONG WITH THE PARTICULARS REGARDING RENEWAL OF DEPOSIT Exhibit P7(f) PHOTOCOPY OF THE CERTIFICATE OF THE FIXED DEPOSIT MAINTAINED BY THE 1ST PETITIONER WITH THE 6TH RESPONDENT BANK WITH A/C NO. 0111050019583 DATED 22.12.2020 ALONG WITH THE PARTICULARS REGARDING RENEWAL OF DEPOSIT Exhibit P 7(g) PHOTOCOPY OF THE CERTIFICATE OF THE FIXED DEPOSIT MAINTAINED BY THE 1ST PETITIONER WITH THE 6TH RESPONDENT BANK WITH A/C NO. 0111050020390 DATED 24.12.2021.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 428 : Exhibit P8 PHOTOCOPY OF THE PASS BOOK OF THE 1ST PETITIONER(RELEVANT PAGES) Exhibit P9 PHOTOCOPY OF THE CERTIFICATE OF THE FIXED DEPOSIT MAINTAINED BY THE 1ST PETITIONER WITH THE 6TH RESPONDENT BANK WITH A/C NO. 0111050019095 DATED 30.05.2020 ALONG WITH THE PARTICULARS REGARDING RENEWAL OF DEPOSIT Exhibit P10 PHOTOCOPY OF THE NOTICE ISSUED BY THE 4TH RESPONDENT TO THE OFFICE BEARERS OF THE 6TH RESPONDENT BANK DATED 18.04.2022 Exhibit P11 PHOTOCOPY OF THE NOTICE ISSUED BY THE 4TH RESPONDENT TO THE OFFICE BEARERS OF THE 6TH RESPONDENT BANK DATED 02.06.2022 Exhibit P12 PHOTOCOPY OF THE INTERIM ORDER DATED 02.09.2022 IN W.P (C) NO. 14699/2022 Exhibit P13 PHOTOCOPY OF THE ORDER OF THIS HON'BLE COURT IN W.P(C) NO.14699/2022 DATED 10.10.2022 Exhibit P14 PHOTOCOPY OF THE REPRESENTATION DATED 09.12.2022 SUBMITTED BY THE PETITIONERS BEFORE THE 5TH RESPONDENT Exhibit P15 PHOTOCOPY OF THE REPRESENTATION TO THE 7TH RESPONDENT DATED 05.12.2022 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 429 : APPENDIX OF WP(C) 1509/2023 PETITIONER'S ANNEXURES Exhibit P1 TRUE COPY OF THE FD RECEIPT NO. 11000 DATED 10.08.2011 ISSUED FROM THE 4TH RESPONDENT.
Exhibit P2 TRUE COPY OF THE FD RECEIPT NO.
0003337 DATED 13.10.2020 ISSUED FROM THE 4TH RESPONDENT .
Exhibit P3 TRUE COPY OF THE FD NO. 0003338 DATED 13.10.2020 ISSUED FROM THE 4TH RESPONDENT .
Exhibit P4 TRUE COPY OF DISCHARGE SUMMARY GIVEN TO THE SECOND PETITIONER FROM ST. JAMES HOSPITAL, CHALAKUDY DATED 31.12.2021 Exhibit P5 TRUE COPY OF THE PETITION SUBMITTED TO THE 1ST RESPONDENT DATED 22.08.2022 .
Exhibit P6 TRUE COPY OF THE PETITION SUBMITTED TO THE 2ND RESPONDENT DATED 22.08.2022 .
Exhibit P7 TRUE COPY OF THE PETITION SUBMITTED TO THE 3RD RESPONDENT DATED 22.08.2022.
Exhibit P8 TRUE COPY OF THE LETTER NO. C.P. (5) 7774/2022 ISSUED FROM THE OFFICE OF THE 1ST RESPONDENT DATED 12.09.2022 Exhibit P9 TRUE COPY OF THE DIRECTION ISSUED BY THE 2ND RESPONDENT DATED 16.11.2022 TO THE 4TH AND 5TH RESPONDENTS.
Exhibit P10 TRUE COPY OF THE ORDER OF THIS HON'BLE COURT IN WP (C) 19274/2019 DATED 24.07.2019 Exhibit P11 TRUE COPY OF THE INTERIM ORDER IN WP(C) NO. 15885/2021 DATED 29.07.2022.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 430 : Exhibit P12 TRUE COPY OF LETTER ISSUED BY THE ST.
JAMES' HOSPITAL, CHALAKUDY DATED 05.05.2023 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 431 : APPENDIX OF WP(C) 2487/2023 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.13241 DATED 21/12/2009 Exhibit P2 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.13242 DATE 5/02/2020 Exhibit P3 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.13408 DATED 9/04/2020 Exhibit P4 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.14581 DATED 22/10/2020 Exhibit P5 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.14582 DATED 9/01/2021 Exhibit P6 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.14583 DATED 26/01/2021 Exhibit P7 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.14631 DATED 12/10/2020 Exhibit P8 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.14632 DATED 9/10/2020 Exhibit P9 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.14633 DATED 9/10/2020 Exhibit P10 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.15362 DATED 1/06/2021 Exhibit P11 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.15364 DATED 25/08/2021 Exhibit P12 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.16840 DATED 19/09/2022 Exhibit P13 TRUE COPY OF THE REQUEST FOR RELEASING THE FIXED DEPOSITS, DATED 14/11/2022 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 432 : Exhibit P14 TRUE COPY OF THE COMPLAINT SUBMITTED BY THE PETITIONER BEFORE THE THIRD RESPONDENT, DATED 9/12/2022 Exhibit P15 TRUE COPY OF THE FIR IN CRIME NO.1266/2022 OF VANCHIYOOR POLICE STATION, DATED 24/12/2022 Exhibit P16 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER BEFORE THE ADMINISTRATION OF THE FIFTH RESPONDENT, DATED 4/01/2023 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 433 : APPENDIX OF WP(C) 2506/2023 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE BYSTANDER PASS ISSUED FROM THE HOSPITAL DATE: NIL Exhibit P2 A TRUE COPY OF THE RELEVANT PAGES OF THE PASSBOOK ISSUED TO THE 1ST PETIITONER Exhibit P3 A TRUE COPY OF THE RELEVANT PAGES OF THE PASSBOOK ISSUED TO THE 2ND PETITIONER Exhibit P4 A TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONERS TO THE RESPONDENT BANK DATED 22.12.2022 AND ITS POSTAL ACKNOWLEDGMENT CARD Exhibit P5 A LETTER ISSUED BY THE DOCTOR RECOMMENDING SURGERY DATED 25.02.2023 IS PRODUCED HERE WITH AND MARKED AS EXHIBIT P5.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 434 : APPENDIX OF WP(C) 3112/2023 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE PENSIONER'S IDENTITY CARD OF THE 1ST PETITIONER Exhibit P2 A TRUE COPY OF THE RECEIPT DATED 15.01.2022 ISSUED BY THE 5TH RESPONDENT, SHOWING MONTHLY DEPOSIT IN SCHEME NO. 17/85 Exhibit P2(a) A TRUE COPY OF THE RECEIPT DATED 14.02.2022 ISSUED BY THE 5TH RESPONDENT, SHOWING MONTHLY DEPOSIT IN SCHEME NO. 17/85 Exhibit P2(b) A TRUE COPY OF THE RECEIPT DATED 28.02.2022 ISSUED BY THE 5TH RESPONDENT, SHOWING MONTHLY DEPOSIT IN SCHEME NO. 17/85 Exhibit P2(c) A TRUE COPY OF THE RECEIPT DATED 05.05.2022 ISSUED BY THE 5TH RESPONDENT, SHOWING MONTHLY DEPOSIT IN SCHEME NO. 17/85 Exhibit P2(d) A TRUE COPY OF THE RECEIPT DATED 08.06.2022 ISSUED BY THE 5TH RESPONDENT, SHOWING MONTHLY DEPOSIT IN SCHEME NO. 17/85 Exhibit P2(e) A TRUE COPY OF THE RECEIPT DATED 14.07.2022 ISSUED BY THE 5TH RESPONDENT, SHOWING MONTHLY DEPOSIT IN SCHEME NO. 17/85 Exhibit P2(f) A TRUE COPY OF THE RECEIPT DATED 31.08.2022 ISSUED BY THE 5TH RESPONDENT, SHOWING MONTHLY DEPOSIT IN SCHEME NO. 17/85 Exhibit P2(g) A TRUE COPY OF THE RECEIPT DATED 10.10.2022 ISSUED BY THE 5TH 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 435 : RESPONDENT, SHOWING MONTHLY DEPOSIT IN SCHEME NO. 17/85 Exhibit P3 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 16952 DATED 27.10.2022 ISSUED IN THE NAME OF 2ND PETITIONER Exhibit P4 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 16951 DATED 27.10.2022 ISSUED IN THE NAME OF 3RD PETITIONER Exhibit P5 A TRUE COPY OF THE COMPLAINT DATED 10.01.2023 SUBMITTED BEFORE THE STATION HOUSE OFFICER, VANCHIYOOR Exhibit P6 A TRUE COPY OF THE COMPLAINT DATED 10.01.2023 SUBMITTED BEFORE THE DISTRICT POLICE CHIEF, THIRUVANANTHAPURAM Exhibit P7 A TRUE COPY OF THE FIR IN CRIME NO.1266/2022 REGISTERED AT VANCHIYOOR POLICE STATION Exhibit P8 A TRUE COPY OF THE NEWS REPORT PUBLISHED IN MATHRUBHUMI RESPONDENT'S ANNEXURES Annexure-I TRUE PHOTOCOPY OF THE ATTACHMENT ORDER ISSUED BY THE ADDITIONAL REGISTRAR (CREDIT) / ARBITRATOR AS IA NO.01/2023 IN ARC NO. 18/2023.
Annexure-II TRUE PHOTOCOPY OF THE ATTACHMENT ORDER ISSUED BY THE ADDITIONAL REGISTRAR (CREDIT) / ARBITRATOR AS IA NO.02/2023 IN ARC NO. 18/2023.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 436 : APPENDIX OF WP(C) 6273/2023 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF A FD RECEIPT NO. 2979 DATED 27.04.2015 MATURED AT 27.06.2022 BEARING AN AMOUNT OF RS. 2,00,000/- (TWO LAKHS) ISSUED BY THE KANDALA SERVICE CO-OPERATIVE BANK Exhibit P2 A TRUE COPY OF A FD RECEIPT NO. 2980 DATED 27.04.2015 MATURED AT 27.06.2022 BEARING AN AMOUNT OF RS. 2,00,000/- (TWO LAKHS) ISSUED BY THE KANDALA SERVICE CO-OPERATIVE BANK Exhibit P3 A TRUE COPY OF A FD RECEIPT NO. 2981 DATED 27.04.2015 MATURED AT 27.06.2022 BEARING AN AMOUNT OF RS. 2,00,000/- (TWO LAKHS) ISSUED BY THE KANDALA SERVICE CO-OPERATIVE BANK Exhibit P4 A TRUE COPY OF A FD RECEIPT NO. 2982 DATED 27.04.2015 MATURED AT 27.06.2022 BEARING AN AMOUNT OF RS. 2,00,000/- (TWO LAKHS) ISSUED BY THE KANDALA SERVICE CO-OPERATIVE BANK Exhibit P5 A TRUE COPY OF A FD RECEIPT NO. 2983 DATED 27.04.2015 MATURED AT 27.06.2022 BEARING AN AMOUNT OF RS. 2,00,000/- (TWO LAKHS) ISSUED BY THE KANDALA SERVICE CO-OPERATIVE BANK Exhibit P6 A TRUE COPY OF A FD RECEIPT NO. 2984 DATED 28.04.2015 MATURED AT 28.06.2022 BEARING AN AMOUNT OF RS. 3,00,000/- (THREE LAKHS) ISSUED BY THE KANDALA SERVICE CO-OPERATIVE BANK Exhibit P7 A TRUE COPY OF A FD RECEIPT NO. 2985 DATED 28.04.2015 MATURED AT 28.06.2022 BEARING AN AMOUNT OF RS. 3,00,000/- (THREE LAKHS) ISSUED BY THE KANDALA SERVICE CO-OPERATIVE BANK 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 437 : Exhibit P8 A TRUE COPY OF A FD RECEIPT NO. 2986 DATED 28.04.2015 MATURED AT 28.06.2022 BEARING AN AMOUNT OF RS. 3,00,000/- (THREE LAKHS) ISSUED BY THE KANDALA SERVICE CO-OPERATIVE BANK Exhibit P9 A TRUE COPY OF A FD RECEIPT NO. 2987 DATED 28.04.2015 MATURED AT 28.06.2022 BEARING AN AMOUNT OF RS. 3,00,000/- (THREE LAKHS) ISSUED BY THE KANDALA SERVICE CO-OPERATIVE BANK Exhibit P10 A TRUE COPY OF A FD RECEIPT NO. 2988 DATED 28.04.2015 MATURED AT 28.06.2022 BEARING AN AMOUNT OF RS. 3,00,000/- (THREE LAKHS) ISSUED BY THE KANDALA SERVICE CO-OPERATIVE BANK Exhibit P11 A TRUE COPY OF A FD RECEIPT NO. 4002 DATED 13.12.2016 MATURED AT 28.06.2022 BEARING AN AMOUNT OF RS. 4,75,000/- ( FOUR LAKH SEVENTY FIVE THOUSAND ) ISSUED BY THE KANDALA SERVICE CO- OPERATIVE BANK Exhibit P12 A TRUE COPY OF THE COMPLAINT FILED BY THE PETITIONER BEFORE THE ASSISTANT REGISTRAR ( GENERAL ), THIRUVANANTHAPURAM DATED 10.08.2022 Exhibit P13 A TRUE COPY OF THE LETTER BEARING NO.
ARGKTD/1267/2022 UI(2) DATED 02.09.2022 ISSUED BY THE ASSISTANT REGISTRAR ( GENERAL ), THIRUVANANTHAPURAM TO THE SECRETARY ,KANDALA COOPERATIVE SOCIETY Exhibit P14 A TRUE COPY OF A FD RECEIPT NO. 3104 DATED 30.06.2015 MATURED AT 30.09.2020 BEARING AN AMOUNT OF RS. 3,00,000/- (THREE LAKHS) ISSUED BY THE KANDALA SERVICE CO-OPERATIVE BANK Exhibit P15 A TRUE COPY OF A FD RECEIPT NO. 3103 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 438 : DATED 30.06.2015 MATURED AT 30.09.2020 BEARING AN AMOUNT OF RS. 2,00,000/- (TWO LAKHS) ISSUED BY THE KANDALA SERVICE CO-OPERATIVE BANK Exhibit P16 A TRUE COPY OF A FD RECEIPT NO. 8686 DATED 09.03.2019 MATURED AT 28.03.2021 BEARING AN AMOUNT OF RS. 5,00,000/- (FIVE LAKHS) ISSUED BY THE KANDALA SERVICE CO-OPERATIVE BANK RESPONDENT'S EXHIBITS EXHIBIT R3(a) TRUE PHOTO COPY OF THE INTERIM ORDER DATED 1/9/2022 IN W.P(C) NO.
24975/2022Exhibit R3(b) TRUE PHOTO COPY OF THE ORDER DATED 29/8/2022 ISSUED BY THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETY (G), THIRUVANANTHAPURAM Exhibit R3(c) TRUE PHOTOCOPY OF THE NOTICE PUBLISHED WITH REGARD TO THE DHARNA BY THE DEPOSITORS GROUP Exhibit R3(d) THE TRUE COPY OF THE LETTER NO.1000/203-24 DATED 04.12.2023 Exhibit R3(e) THE TRUE COPY OF THE PROCEEDINGS NO.SC3/104/2023/HOME DATED 18.11.2023. Exhibit R3(f) THE TRUE COPY OF THE PROCEEDINGS NO.SC3/104/2023/HOME DATED 18.11.2023 Exhibit R3(g) THE TRUE COPY OF THE EMAIL COMMUNICATION DATED 07.12.2023.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 439 : APPENDIX OF WP(C) 6437/2023 PETITIONER'S EXHIBITS Exhibit P1 PHOTO COPIES OF THE FIXED DEPOSIT CERTIFICATES IN THE NAME OF THE DAUGHTER OF THE PETITIONERS Exhibit P2 PHOTO COPIES OF THE FIXED DEPOSIT CERTIFICATES IN THE NAME OF FIRST AND SECOND PETITIONERS Exhibit P3 COPY OF THE REQUEST TO THE ADMINISTRATOR Exhibit P4 COPIES OF THE ACKNOWLEDGMENTS RECEIVED FROM CONCERNED AUTHORITIES Exhibit P5 COPY OF THE INTIMATION CARD Exhibit P6 TRUE COPY OF THE LETTER FROM THE DISTRICT JOINT REGISTRAR (GENERAL) TRICHUR Exhibit P7 COPY OF THE LETTER ISSUED BY THE AUTHORITIES OF BELIEVERS CHURCH MEDICAL COLLEGE HOSPITAL AT KUTTAPUZHA THIRUVALLA 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 440 : APPENDIX OF WP(C) 7654/2023 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF FIXED DEPOSIT RECEIPTS FOR A TOTAL SUM OF RS.31,50,000/- (RUPEES THIRTY ONE LAKHS FIFTY THOUSAND ONLY) FROM 06-09-2018 TO 19- 02-2022 WITH 3RD RESPONDENT BANK Exhibit P2 TRUE COPY OF DETAILS OF THE FIXED DEPOSITS MADE BY THE PETITIONER IN 3RD RESPONDENT Exhibit P3 TRUE COPY OF REPRESENTATION DATED 24- 09-2022 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT Exhibit P4 TRUE COPY OF PROCEEDINGS DATED 29-09- 2022 OF THE 2ND RESPONDENT Exhibit P5 TRUE COPY OF ORDER DATED 30-05-2023 IN W.P.(C) NO. 16790 OF 2022 AND CON.CASE (C). NO.1341 OF 2022 OF THIS HON'BLE COURT RESPONDENT'S EXHIBITS EXHIBIT R3(a) TRUE PHOTO COPY OF THE INTERIM ORDER DATED 1/9/2022 IN W.P(C) NO.
24975/2022EXHIBIT R3(b) TRUE PHOTO COPY OF THE ORDER DATED 29/8/2022 ISSUED BY THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETY (G), THIRUVANANTHAPURAM EXHIBIT R3(c) TRUE PHOTOCOPY OF THE NOTICE PUBLISHED WITH REGARD TO THE DHARNA BY THE DEPOSITORS GROUP EXHIBIT R2(d) THE TRUE COPY OF THE LETTER NO.1000/203-24 DATED 04.12.2023. EXHIBIT R2(e) THE TRUE COPY OF THE PROCEEDINGS 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 441 : NO.SC3/104/2023/HOME DATED 18.11.2023.
EXHIBIT R2(f) THE TRUE COPY OF THE PROCEEDINGS NO.SC3/104/2023/HOME DATED 18.11.2023. EXHIBIT R2(g) THE TRUE COPY OF THE EMAIL COMMUNICATION DATED 07.12.2023.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 442 : APPENDIX OF WP(C) 7833/2023 PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE NO.900 DATED 22..06..2012 Exhibit P2 TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE NO.1048 DATED 06..10..2012 Exhibit P3 TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE NO.1049 DATED 06..10..2012 TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE NO.1049 DATED 06..10..2012 Exhibit P4 TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE NO.2196 DATED 17..09..2015 Exhibit P5 TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE NO.2153 DATED 11..08..2015 Exhibit P6 TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE NO.7281 DATED 18..07..2017 Exhibit P7 TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE NO.7282 DATED 18..07..2017 Exhibit P8 TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE NO.7481 DATED 13..11..2017 Exhibit P9 TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE NO.7396 DATED 22..09..2017 Exhibit P10 TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE NO.7397 DATED 22..09..2017 Exhibit P11 TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE NO.7398 DATED 22.09.2017 Exhibit P12 TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE NO.12143 DATED 11.10.2022 Exhibit P13 TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE NO.9173 DATED 16.08.2019 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 443 : Exhibit P14 TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE NO.9174 DATED 16.08.2019 Exhibit P15 TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE NO.9175 DATED 16.08.2019 Exhibit P16 TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE NO.12142 DATED 11.10.2022 Exhibit P17 TRUE COPY OF THE REPRESENTATION FILED BY THE 1ST PETITIONER BEFORE THE 2ND RESPONDENT DATED 11.06.2022 Exhibit P18 TRUE COPY OF THE REPRESENTATION FILED BY 1ST PETITIONER BEFORE THE 2ND RESPONDENT DATED 10.12.2022 Exhibit P19 TRUE COPY OF THE REPRESENTATION FILED BY 1ST PETITIONER BEFORE THE 2ND RESPONDENT DATED 02.02.2023 Exhibit P20 TRUE COPY OF THE REPRESENTATION FILED BY 2ND PETITIONER BEFORE THE 2ND RESPONDENT DATED NIL Exhibit P21 TRUE COPY OF THE REPRESENTATION FILED BY 3RD PETITIONER BEFORE THE 2ND RESPONDENT DATED 17.10.2022 Exhibit P22 TRUE COPY OF THE REPRESENTATION FILED BY 3RD PETITIONER BEFORE THE 2ND RESPONDENT DATED NIL Exhibit P23 TRUE COPY OF THE LETTER NO.ARGKTD / 1335/2022/UI(2) DATED 29.09.2022 FROM THE 3RD RESPONDENT TO THE 2ND RESPONDENT Exhibit P24 TRUE COPY OF THE LETTER NO.ARGKTD/1593/2022/UI(2) DATED 13.12.2022 FROM THE 3RD RESPONDENT TO THE 2ND RESPONDENT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 444 : Exhibit P25 TRUE COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WPC NO.20088/2022 DATED 27.06.2022 RESPONDENT'S EXHIBITS Exhibit R1(a) TRUE PHOTO COPY OF THE INTERIM ORDER DATED 1/9/2022 IN W.P(C) NO.
24975/2022Exhibit R1(b) TRUE PHOTO COPY OF THE ORDER DATED 29/8/2022 ISSUED BY THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETY (G), THIRUVANANTHAPURAM Exhibit R1(c) TRUE PHOTOCOPY OF THE NOTICE PUBLISHED WITH REGARD TO THE DHARNA BY THE DEPOSITORS GROUP Exhibit R1(d) TRUE PHOTO COPY OF THE STATEMENT PREPARED BY THE BANK 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 445 : APPENDIX OF WP(C) 11038/2023 PETITIONER'S EXHIBITS Exhibit P1 COPY OF DEPOSIT CERTIFICATE NO 014090 ISSUED BY THE THIRD RESPONDENT TO THE FIRST PETITIONER AND SALY SAMUEL Exhibit P2 COPY OF DEPOSIT RECEIPT NO 016854 IN THE NAME OF FIRST PETITIONER AND DAVID SAMUEL Exhibit P3 COPY OF LETTER DATED 6.10.2022 SUBMITTED BY THE FIRST PETITIONER BEFORE THE SECRETARY OF THE THIRD RESPONDENT BANK Exhibit P4 COPY OF REPRESENTATION DATED 17.10.2022 SUBMITTED BY THE FIRST PETITIONER BEFORE THE SECOND RESPONDENT Exhibit P5 COPY OF LETTER/ORDER NO.
JRGPTA/1903/2022-CRP (1) DATED 27.10.2022 ISSUED BY THE SECOND RESPONDENT TO THE THIRD RESPONDENT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 446 : APPENDIX OF WP(C) 12988/2023 PETITIONER'S EXHIBITS EXHIBIT P1 THE TRUE COPY OF RECEIPT NO. WITH A/C NO.168/-07-08 DATED 29/06/2007 ISSUED BY THE 1ST RESPONDENT ON RECEIPT OF RS.1,00,000/- FROM THE 2ND RESPONDENT.
EXHIBIT P2 THE TRUE COPY OF RECEIPT WITH A/C NO.19/-10-11 DATED 12/04/2010 ISSUED BY THE 1ST RESPONDENT ON RECEIPT OF RS.1,00,000/- FROM THE 2ND AND 3RD RESPONDENTS.
EXHIBIT P3 THE TRUE COPY OF RECEIPT WITH A/C NO.15/-10-11 DATED 12/04/2010 ISSUED BY THE 1ST RESPONDENT ON RECEIPT OF RS.1,00,000/- FROM THE 2ND AND 3RD RESPONDENTS EXHIBIT P4 THE TRUE COPY OF RECEIPT NO. WITH A/C NO.18/-10-11 DATED 12/04/2010 ISSUED BY THE 1ST RESPONDENT ON RECEIPT OF RS.1,00,000/- FROM THE 2ND RESPONDENT EXHIBIT P5 THE TRUE COPY OF RECEIPT A/C NO.20/-
10-11 DATED 12/04/2010 ISSUED BY THE 1ST RESPONDENT ON RECEIPT OF RS.50,000/- FROM THE 2ND AND 3RD RESPONDENTS.
EXHIBIT P6 THE TRUE COPY OF RECEIPT NO. WITH A/C NO.7/-20-21 DATED 05/05/2020 ISSUED BY THE 1ST RESPONDENT ON RECEIPT OF RS.1,85,000/- FROM THE 1ST PETITIONER.
EXHIBIT P7 THE TRUE COPY OF THE NOTICE DATED 11/03/2020 ISSUED BY THE 5TH RESPONDENT.
EXHIBIT P8 THE TRUE COPY OF THE ORDER OF THE HON'BLE HIGH COURT DATED 01/04/2022 IN W.P.(C). NO. 8706/2022.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 447 : EXHIBIT P9 THE TRUE COPY OF THE INVITATION CARD OF THE WEDDING OF THE DAUGHTER OF THE 1ST AND 2ND PETITIONERS.
EXHIBIT P10 THE TRUE COPY OF THE STATEMENT OF DEPOSIT DATED 30/03/2023 ISSUED BY THE SECRETARY IN CHARGE OF THE 1ST RESPONDENT BANK.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 448 : APPENDIX OF WP(C) 13763/2023 PETITIONER EXHIBITS EXHIBIT-P1 A TRUE COPY OF THE RELEVANT PAGES OF THE PETITIONER'S PASS BOOK, BEARING SB ACCOUNT NO.2759 EXHIBIT-P2 A TRUE COPY OF THE REPRESENTATION FILED BY THE PETITIONER BEFORE THE 1ST RESPONDENT DATED 18-03-2023 RESPONDENT EXHIBITS EXHIBIT R4 A A TRUE COPY OF THE JUDGMENT IN THE CASE OF MEENACHIL RUBBER MARKETING AND PROCESSING CO-OPERATIVE SOCIETY LTD. NO. K 118 AND ANOTHER V. CHOONDACHERY SERVICE CO-OPERATIVE BANK LTD. NO. 167 AND ANOTHER REPORTED IN 2018 (2) KHC 180 EXHIBIT R4 B A TRUE COPY OF THE JUDGMENT IN THE CASE OF SHANMUKHA SUNDARAM PILLAI S. V. MEENACHIL RUBBER MARKETING AND PROCESSING CO-OPERATIVE SOCIETY LTD. NO.K 118 AND OTHERS REPORTED IN 2022 (3) KHC 121 EXHIBIT R4 C A TRUE COPY OF THE RELEVANT PORTION OF THE AUDIT REPORT FOR THE YEAR 2021- 2022 OF THE FOURTH RESPONDENT BANK SHOWING THE CURRENT LOSS OF THE BANK EXHIBIT R4 D A TRUE COPY OF THE JUDGMENT DATED 19.6.2018 IN W.P (C) NO. 39593/2015 EXHIBIT R4 E A TRUE COPY OF THE JUDGMENT DATED 27.9.2022 IN W.A NO. 2076/2018 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 449 : APPENDIX OF WP(C) 15557/2023 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE ORDER ISSUED BY THE 3RD RESPONDENT DATED 29.8.22 Exhibit P2 A TRUE COPY OF THE COMPLAINT FILED BY THE PETITIONERS TO THE MARANALOOR POLICE STATION DATED 6.2.23 Exhibit P3 A TRUE COPY OF THE REPRESENTATION TO THE HON'BLE PRIME MINISTER OF INDIA DATED 9.2.23 Exhibit P4 A TRUE COPY OF THE COMMUNICATION ISSUED BY THE 4TH RESPONDENT DATED 14.3.23 Exhibit P5 A TRUE COPY OF THE COMMUNICATION ISSUED BY THE 3RD RESPONDENT DATED 22.02.23 Exhibit P6 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE OF THE 1ST PETITIONER DATED 10.11.18 Exhibit P7 A TRUE COPY OF THE PASSBOOK OF THE 1ST PETITIONER MAINTAINED WITH THE 6TH RESPONDENT DATED 1.12.20 Exhibit P8 A TRUE COPY OF THE REPRESENTATION OF THE 1ST PETITIONER DATED 06.03.23 Exhibit P9 A TRUE COPY OF THE FORWARDING NOTE ISSUED BY THE 4TH RESPONDENT TO THE 6TH RESPONDENT DATED 21.03.23 Exhibit P10 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE OF THE 2ND PETITIONER DATED 06.10.15 Exhibit P11 A TRUE COPY OF THE REPRESENTATION OF THE 2ND PETITIONER DATED 06.03.23 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 450 : Exhibit P12 A TRUE COPY OF THE FORWARDING NOTE ISSUED BY THE 4TH RESPONDENT TO THE 6TH RESPONDENT DATED 21.03.23 Exhibit P13 A TRUE COPY OF THE BANK STATEMENT CONCERNING THE HOME LOAN OF THE 3RD PETITIONER DATED 06.03.23 Exhibit P14 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE IN THE NAME OF 3RD PETITIONER'S WIFE DATED 22.12.21 Exhibit P15 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE IN THE NAME OF 3RD PETITIONER DATED 22.12.21 Exhibit P16 A TRUE COPY OF THE REPRESENTATION OF THE 3RD PETITIONER DATED 12.10.22 Exhibit P17 A TRUE COPY OF THE JOINT REPRESENTATION TO THE 4TH RESPONDENT DATED 06.03.23 Exhibit P18 A TRUE COPY OF THE COMMUNICATION ISSUED BY THE 4TH RESPONDENT DATED 16.03.23 Exhibit P19 A TRUE COPY OF THE CERTIFICATE IN THE NAME OF SURESHKUMAR ISSUED BY THE REGIONAL CANCER CENTRE, TRIVANDRUM DATED 04.08.21 Exhibit P20 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE OF THE 4TH PETITIONER DATED 12.06.19 Exhibit P21 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE OF THE 4TH PETITIONER DATED 22.7.19 Exhibit P22 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE OF THE 4TH PETITIONER DATED 28.10.19 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 451 : Exhibit P23 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATES OF THE 4TH PETITIONER DATED 20.11.19 Exhibit P24 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE OF THE 4TH PETITIONER DATED 04.06.21 Exhibit P25 A TRUE COPY OF THE COMMUNICATION OF THE 4TH RESPONDENT DATED 01.11.22 Exhibit P26 A TRUE COPY OF THE REPRESENTATION OF THE 4TH PETITIONER DATED 06.03.23 Exhibit P27 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE OF THE 5TH PETITIONER DATED 06.06.16 Exhibit P28 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE OF THE 5TH PETITIONER DATED 09.07.18 Exhibit P29 A TRUE COPY OF THE REPRESENTATION TO THE 4TH RESPONDENT DATED 06.03.23 Exhibit P30 A TRUE COPY OF THE COMMUNICATION ISSUED BY THE 4TH RESPONDENT DATED 21.03.23 Exhibit P31 A TRUE COPY OF THE DISCHARGE SUMMARY OF THE 7TH PETITIONER DATED NIL Exhibit P32 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE OF THE 6TH PETITIONER DATED 12.10.15 Exhibit P33 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 14.02.20 Exhibit P34 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 29.09.20 Exhibit P35 A TRUE COPY OF THE FIXED DEPOSIT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 452 : CERTIFICATES OF THE 7TH PETITIONER DATED 20.10.21 Exhibit P36 A TRUE COPY OF THE REPRESENTATION TO THE 4TH RESPONDENT DATED 08.03.23 Exhibit P37 A TRUE COPY OF THE REPRESENTATION TO THE HON'BLE PRIME MINISTER OF INDIA DATED 27.03.23 Exhibit P38 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 25.09.20 Exhibit P39 A TRUE COPY OF THE COMMUNICATIONS ISSUED BY THE 4TH RESPONDENT DATED 14.03.23 Exhibit P40 A TRUE COPY OF THE COMMUNICATIONS ISSUED BY THE 4TH RESPONDENT DATED 16.03.23 Exhibit P41 A TRUE COPY OF THE SOUBHAGYA DEPOSIT CERTIFICATES DATED 06.03.17 Exhibit P42 A TRUE COPY OF THE SOUBHAGYA DEPOSIT CERTIFICATES DATED 03.10.18 Exhibit P43 A TRUE COPY OF THE SOUBHAGYA DEPOSIT CERTIFICATE DATED 09.10.18 Exhibit P44 A TRUE COPY OF THE REPRESENTATION TO THE MANAGER, PAPPARA BRANCH OF THE 6TH RESPONDENT DATED 16.06.22 Exhibit P45 A TRUE COPY OF THE REPRESENTATION TO THE 4TH RESPONDENT DATED 07.07.22 Exhibit P46 A TRUE COPY OF THE COMMUNICATION ISSUED BY THE 4TH RESPONDENT DATED 02.08.22 Exhibit P47 A TRUE COPY OF THE COMPLAINT TO THE HON'BLE CO-OPERATIVE OMBUDSMAN DATED 13.10.22 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 453 : Exhibit P48 A TRUE COPY OF THE ORDER OF THE HON'BLE CO-OPERATIVE OMBUDSMAN, THIRUVANANTHAPURAM DATED 27.02.23 Exhibit P49 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 30.08.13 Exhibit P50 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 10.09.14 Exhibit P51 A TRUE COPY OF THE PASSBOOK OF THE 10TH PETITIONER MAINTAINED WITH THE 6TH RESPONDENT DATED NIL Exhibit P52 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE IN THE NAME OF MERCY. D DATED 24.09.13 Exhibit P53 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE IN THE NAME OF MERCY. D DATED 22.03.14 Exhibit P54 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE IN THE NAME OF MERCY. D DATED 11.07.14 Exhibit P55 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE IN THE NAME OF MERCY. D DATED 14.07.14 Exhibit P56 A TRUE COPY OF THE COMPLAINTS TO THE 4TH RESPONDENT DATED 06.03.23 Exhibit P57 A TRUE COPY OF THE COMMUNICATIONS OF THE 4TH RESPONDENT DATED 21.03.23 Exhibit P58 A TRUE COPY OF THE DISABILITY CERTIFICATE ISSUED BY THE MEDICAL BOARD IN THE NAME OF VINU M.R DATED 11.09.12 Exhibit P59 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 22.05.13 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 454 : Exhibit P60 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 08.04.14 Exhibit P61 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 30.05.16 Exhibit P62 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 01.07.19 Exhibit P63 A TRUE COPY OF THE PASSBOOK OF THE 12TH PETITIONER DATED NIL Exhibit P64 A TRUE COPY OF THE REPRESENTATION TO THE 4TH RESPONDENT DATED 08.03.23 Exhibit P65 A TRUE COPY OF THE COMMUNICATION ISSUED BY THE 4TH RESPONDENT DATED 16.03.23 Exhibit P66 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 27.12.19 Exhibit P67 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 01.06.20 Exhibit P68 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATES DATED 19.08.20 Exhibit P69 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 19.01.21 Exhibit P70 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATES DATED 07.05.21 Exhibit P71 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 30.03.22 Exhibit P72 A TRUE COPY OF THE REPRESENTATION TO THE 6TH RESPONDENT DATED 12.10.22 Exhibit P73 A TRUE COPY OF THE REPRESENTATION TO THE 4TH RESPONDENT DATED 09.03.23 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 455 : Exhibit P74 A TRUE COPY OF THE COMMUNICATION ISSUED TO THE WIFE OF THE 13TH PETITIONER DATED 21.03.23 Exhibit P75 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATES DATED 25.10.18 Exhibit P76 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 13.11.19 Exhibit P77 A TRUE COPY OF THE PASSBOOK OF THE 14TH PETITIONER DATED NIL Exhibit P78 A TRUE COPY OF THE REPRESENTATION TO THE 4TH RESPONDENT DATED 8.3.23 Exhibit P79 A TRUE COPY OF THE COMMUNICATION ISSUED BY THE 4TH RESPONDENT DATED 16.03.23 Exhibit P80 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 08.2.21 Exhibit P81 A TRUE COPY OF THE PASSBOOK OF THE 15TH PETITIONER DATED NIL Exhibit P82 A TRUE COPY OF THE REPRESENTATION TO THE 4TH RESPONDENT DATED 10.03.23 Exhibit P83 A TRUE COPY OF THE COMMUNICATION ISSUED FROM THE 4TH RESPONDENT DATED 25.03.23 Exhibit P84 A TRUE COPY OF THE DISCHARGE SUMMARY OF THE 16TH PETITIONER ISSUED FROM PRS HOSPITAL DATED NIL Exhibit P85 A TRUE COPY OF THE SOUBHAGAYA DEPOSIT CERTIFICATE DATED 31.5.18 Exhibit P86 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 18.10.21 Exhibit P87 A TRUE COPY OF THE FIXED DEPOSIT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 456 : CERTIFICATES DATED 31.12.21 Exhibit P88 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 3.1.22 Exhibit P89 A TRUE COPY OF THE COMMUNICATION ISSUED FROM THE 4TH RESPONDENT DATED 27.3.23 Exhibit P90 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATES DATED 17.01.19 Exhibit P91 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 15.10.19 Exhibit P92 A TRUE COPY OF THE REPRESENTATION TO THE 6TH RESPONDENT DATED 14.12.22 Exhibit P93 A TRUE COPY OF THE REPRESENTATION TO THE 4TH RESPONDENT DATED 6.3.23 Exhibit P94 A TRUE COPY OF THE COMMUNICATION ISSUED BY THE 4TH RESPONDENT DATED 21.3.23 Exhibit P95 A TRUE COPY OF THE DISCHARGE SUMMARY ISSUED FROM SP FORT HOSPITAL DATED NIL Exhibit P96 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 20.10.18 Exhibit P97 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 30.10.18 Exhibit P98 A TRUE COPY OF THE REPRESENTATION TO THE 6TH RESPONDENT DATED 31.10.22 Exhibit P99 A TRUE COPY OF THE REPRESENTATION TO THE 4TH RESPONDENT DATED 17.11.22 Exhibit P100 A TRUE COPY OF THE COMMUNICATION ISSUED BY THE 4TH RESPONDENT DATED 13.02.23 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 457 : Exhibit P101 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE IN THE NAME OF REMA RAJKUMAR DATED 13.01.20 Exhibit P102 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATES DATED 08.05.20 Exhibit P103 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATES DATED 26.09.20 Exhibit P104 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 30.05.22 Exhibit P105 A TRUE COPY OF THE REPRESENTATIONS TO THE 4TH RESPONDENT DATED 08.03.23 Exhibit P106 A TRUE COPY OF THE COMMUNICATIONS ISSUED BY THE 4TH RESPONDENT DATED 16.03.23 Exhibit P107 A TRUE COPY OF THE SOUBHYAGYA DEPOSIT CERTIFICATE DATED 26.08.19 Exhibit P108 A TRUE COPY OF THE SOUBHYAGYA DEPOSIT CERTIFICATE DATED 2.7.20 Exhibit P109 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 21.03.22 Exhibit P110 A TRUE COPY OF THE REPRESENTATION TO THE 4TH RESPONDENT DATED 08.03.23 Exhibit P111 A TRUE COPY OF THE SOUBHYAGYA DEPOSIT CERTIFICATE DATED 25.01.19 Exhibit P112 A TRUE COPY OF THE SOUBHYAGYA DEPOSIT CERTIFICATE DATED 18.09.19 Exhibit P113 A TRUE COPY OF THE SOUBHYAGYA DEPOSIT CERTIFICATE DATED 19.09.19 Exhibit P114 A TRUE COPY OF THE SOUBHYAGYA DEPOSIT CERTIFICATE DATED 29.01.20 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 458 : Exhibit P115 A TRUE COPY OF THE REPRESENTATION TO THE 4TH RESPONDENT DATED 08.03.23 Exhibit P116 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 01.10.20 Exhibit P117 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 05.10.20 Exhibit P118 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 12.10.20 Exhibit P119 A TRUE COPY OF THE REPRESENTATION TO THE 4TH RESPONDENT DATED 06.03.23 Exhibit P120 A TRUE COPY OF THE COMMUNICATION ISSUED BY THE 4TH RESPONDENT DATED 21.03.23 Exhibit P121 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATES OF THE 24TH PETITIONER DATED 12.12.20 Exhibit P122 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 21.01.23 Exhibit P123 A TRUE COPY OF THE REPRESENTATION DATED 08.03.23 Exhibit P124 A TRUE COPY OF THE COMMUNICATION ISSUED BY THE 4TH RESPONDENT DATED 16.03.23 Exhibit P125 A TRUE COPY OF THE ACCOUNT PASSBOOK IN THE NAME OF THE 25TH PETITIONER DATED 13.03.20 Exhibit P126 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 13.05.19 Exhibit P127 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 15.09.20 Exhibit P128 A TRUE COPY OF THE REPRESENTATION 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 459 : DATED 08.03.23 Exhibit P129 A TRUE COPY OF THE COMMUNICATION ISSUED BY THE 4TH RESPONDENT DATED 21.03.23 Exhibit P130 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 18.09.16 Exhibit P131 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 17.10.16 Exhibit P132 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 24.10.18 Exhibit P133 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 01.11.18 Exhibit P134 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 02.11.20 Exhibit P135 A TRUE COPY OF THE REPRESENTATION TO THE 4TH RESPONDENT DATED 08.03.23 Exhibit P136 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 20.07.19 Exhibit P137 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 16.10.20 Exhibit P138 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 16.11.20 Exhibit P139 A TRUE COPY OF THE REPRESENTATION DATED 06.03.23 Exhibit P140 A TRUE COPY OF THE COMMUNICATION ISSUED BY THE 4TH RESPONDENT DATED 21.03.23 Exhibit P141 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 15.10.18 Exhibit P142 A TRUE COPY OF THE FIXED DEPOSIT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 460 : CERTIFICATE DATED 16.08.21 Exhibit P143 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE IN THE NAME OF 28TH PETITIONER'S WIFE DATED 29.08.19 Exhibit P144 A TRUE COPY OF THE REPRESENTATION DATED 08.03.23 Exhibit P145 A TRUE COPY OF THE COMMUNICATION ISSUED BY THE 4TH RESPONDENT DATED 16.03.23 Exhibit P146 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 16.06.15 Exhibit P147 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 18.01.16 Exhibit P148 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 19.02.19 Exhibit P149 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 24.06.21 Exhibit P150 A TRUE COPY OF THE REPRESENTATION DATED 08.03.23 Exhibit P151 A TRUE COPY OF THE COMMUNICATION ISSUED BY THE 4TH RESPONDENT DATED 16.03.23 Exhibit P152 A TRUE COPY OF THE SOUBHAGYA DEPOSIT CERTIFICATE OF THE 31ST PETITIONER DATED 18.06.20 Exhibit P153 A TRUE COPY OF THE SOUBHAGYA DEPOSIT CERTIFICATES OF THE 30TH PETITIONER DATED 14.06.21 Exhibit P154 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE OF THE 31ST PETITIONER DATED 30.12.16 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 461 : Exhibit P155 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 14.12.22 Exhibit P156 A TRUE COPY OF THE REPRESENTATIONS DATED 09.03.23 Exhibit P157 A TRUE COPY OF THE COMMUNICATION ISSUED BY THE 4TH RESPONDENT DATED 21.03.23 Exhibit P158 A TRUE COPY OF THE COMMUNICATION ISSUED BY THE 4TH RESPONDENT DATED 25.03.23 Exhibit P159 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE OF THE 32ND PETITIONER DATED 25.05.16 Exhibit P160 A TRUE COPY OF THE SOUBHAGAYA DEPOSIT CERTIFICATE DATED 20.12.16 Exhibit P161 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE OF THE 32ND PETITIONER DATED 19.11.18 Exhibit P162 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 02.08.21 Exhibit P163 A TRUE COPY OF THE REPRESENTATIONS DATED 08.03.23 Exhibit P164 A TRUE COPY OF THE COMMUNICATIONS ISSUED BY THE 4TH RESPONDENT DATED 21.03.23 Exhibit P165 TRUE COPY OF THE PASSBOOK OF THE 34TH PETITIONER DATED NIL Exhibit P166 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE IN THE NAME OF ANIL KUMAR. G DATED 27.05.22 Exhibit P167 A TRUE COPY OF THE REPRESENTATION DATED 10.03.23 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 462 : Exhibit P168 A TRUE COPY OF THE SOUBHAGYA DEPOSIT CERTIFICATES DATED 19.01.21 Exhibit P169 A TRUE COPY OF THE REPRESENTATIONS DATED 08.03.23 Exhibit P170 A TRUE COPY OF THE COMMUNICATIONS ISSUED BY THE 4TH RESPONDENT DATED 21.03.23 Exhibit P171 A TRUE COPY OF THE RAJATHA JUBILEE CERTIFICATES DATED 18.11.2002 Exhibit P172 A TRUE COPY OF THE RAJATHA JUBILEE CERTIFICATES IN THE NAME OF 36TH PETITIONER'S WIFE C.S SHEEJA DATED 19.11.02 Exhibit P173 A TRUE COPY OF THE REPRESENTATIONS DATED 08.03.23 Exhibit P174 A TRUE COPY OF THE COMMUNICATIONS ISSUED BY THE 4TH RESPONDENT DATED 16.03.23 Exhibit P175 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE IN THE NAME OF RENJINI R.G DATED 14.3.22 Exhibit P176 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE IN THE NAME OF 37TH PETITIONER'S HUSBAND PRATHEESH .K DATED 14.3.22 Exhibit P177 A TRUE COPY OF THE REPRESENTATIONS TO THE 6TH RESPONDENT DATED 5.7.22 Exhibit P178 A TRUE COPY OF THE REPRESENTATIONS DATED 8.3.23 Exhibit P179 A TRUE COPY OF THE COMMUNICATIONS ISSUED BY THE 4TH RESPONDENT DATED 16.3.23 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 463 : Exhibit P180 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATES IN THE NAME OF KRISHNAN NAIR DATED 20.04.22 Exhibit P181 A TRUE COPY OF THE REPRESENTATIONS DATED 09.03.23 Exhibit P182 A TRUE COPY OF THE COMMUNICATION ISSUED BY THE 4TH RESPONDENT DATED 23.03.23 Exhibit P183 A TRUE COPY OF THE NEWSPAPER CUTTING IN ONMANORAMA DAILY DATED 29.07.22 Exhibit P184 A TRUE COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN W.P (C) 20088 OF 2022 DATED 27.06.22 RESPONDENT EXHIBITS EXHIBIT R6(A) TRUE PHOTO COPY OF THE INTERIM ORDER DATED 1/9/2022 IN W.P(C) NO.
24975/2022EXHIBIT R6(B) TRUE PHOTO COPY OF THE ORDER DATED 29/8/2022 ISSUED BY THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETY (G), THIRUVANANTHAPURAM EXHIBIT R6(C) TRUE PHOTOCOPY OF THE NOTICE PUBLISHED WITH REGARD TO THE DHARNA BY THE DEPOSITORS GROUP EXHIBIT R2(D) TRUE COPY OF THE LETTER NO.1000/203-24 DATED 04.12.2023 EXHIBIT R2(E) TRUE COPY OF THE PROCEEDINGS NO.SC3/104/2023/HOME DATED 18.11.2023 EXHIBIT R2(F) TRUE COPY OF THE PROCEEDINGS NO.SC3/104/2023/HOME DATED 18.11.2023 EXHIBIT R2(G) TRUE COPY OF THE EMAIL COMMUNICATION DATED 07.12.2023 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 464 : APPENDIX OF WP(C) 16352/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE DEPOSIT CERTIFICATE DATED NIL ISSUED BY THE RESPONDENT Exhibit P2 TRUE COPY OF THE DEPOSIT CERTIFICATE DATED NIL Exhibit P3 TRUE COPY OF THE NOTICE DATED 06.12.2022 ISSUED FROM THE CANARA BANK, PATHANAMTHITTA 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 465 : APPENDIX OF WP(C) 17651/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE F D RECEIPT NO.016483 DATED 16.03.2016 ISSUED BY THE 3RD RESPONDENT Exhibit P2 TRUE COPY OF THE FD RECEIPT NO.016485 DATED 16.03.2016 ISSUED BY THE 3RD RESPONDENT Exhibit P3 TRUE COPY OF THE FD NO.0003408 DATED 24.02.2022 ISSUED BY THE 3RD RESPONDENT Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE PASS BOOK OF THE 2ND PETITIONER ISSUED BY THE 3RD RESPONDENT BANK BEARING ACCOUNT NO.4442 Exhibit P5 TRUE COPY OF THE REPRESENTATION DATED 17.02.2021 SUBMITTED BY THE 2ND PETITIONER BEFORE THE 4TH RESPONDENT Exhibit P6 TRUE COPY OF THE PETITION SUBMITTED TO THE 2ND RESPONDENT BY THE 2ND PETITIONER DATED 03.04.2023 Exhibit P7 TRUE COPY OF THE LETTER DATED 03.04.2023 ISSUED TO THE 3RD RESPONDENT BY THE 2ND PETITIONER Exhibit P8 TRUE COPY OF THE INTERIM ORDER IN WP(C) 15885/2021 DATED 29.07.2022 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 466 : APPENDIX OF WP(C) 17680/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RELEVANT PAGES OF THE 2ND PETITIONER'S PASS BOOK Exhibit P2 TRUE COPY OF THE PARTICULARS OF FD ACCOUNT ALONG WITH THE DATE OF MATURITY Exhibit P3 TRUE COPY OF THE REPRESENTATION FILED BY THE PETITIONERS BEFORE THE 3RD RESPONDENT DATED 02-05-2023 RESPONDENT EXHIBITS Exhibit R4 A A TRUE COPY OF THE JUDGMENT IN THE CASE OF MEENACHIL RUBBER MARKETING AND PROCESSING CO-OPERATIVE SOCIETY LTD. NO. K 118 AND ANOTHER V. CHOONDACHERY SERVICE CO-OPERATIVE BANK LTD. NO. 167 AND ANOTHER REPORTED IN 2018 (2) KHC 180 Exhibit R4 B A TRUE COPY OF THE JUDGMENT IN THE CASE OF SHANMUKHA SUNDARAM PILLAI S. V. MEENACHIL RUBBER MARKETING AND PROCESSING CO-OPERATIVE SOCIETY LTD. NO.K 118 AND OTHERS REPORTED IN 2022 (3) KHC 121 Exhibit R4 C A TRUE COPY OF THE RELEVANT PORTION OF THE AUDIT REPORT FOR THE YEAR 2021- 2022 OF THE FOURTH RESPONDENT BANK SHOWING THE CURRENT LOSS OF THE BANK Exhibit R4 D A TRUE COPY OF THE JUDGMENT DATED 19.6.2018 IN W.P (C) NO. 39593/2015 Exhibit R4 E A TRUE COPY OF THE JUDGMENT DATED 27.9.2022 IN W.A NO. 2076/2018 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 467 : APPENDIX OF WP(C) 18562/2023 PETITIONER' EXHIBITS Exhibit P1 THE TRUE COPY OF THE RELEVANT PAGES OF THE PASSBOOK OF THE PETITIONER ISSUED BY THE RESPONDENT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 468 : APPENDIX OF WP(C) 21562/2023 PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE RECEIPT ACKNOWLEDGED BY THE 4TH RESPONDENT BANK DATED 30-03-2022 Exhibit-P2 TRUE COPY OF THE LETTER GIVEN BY THE 1ST RESPONDENT TO THE REGISTRAR OF CO- OPERATIVE SOCIETIES DATED 20-07-2022 Exhibit-P3 TRUE COPY OF THE LETTER WRITTEN BY THE 3RD RESPONDENT TO THE 4TH RESPONDENT DATED 21- 07-2022 Exhibit-P4 TRUE COPY OF THE REPRESENTATION FILED BY THE PETITIONERS BEFORE THE HON'BLE MINISTER FOR CO-OPERATION DATED 28-02-2023 Exhibit P5 TRUE COPY OF THE INTERIM ORDER DATED 27- 09-2023 IN W.P.(C)NO. 25688/2023 Exhibit- P6 TRUE COPY OF THE CERTIFICATE ISSUED BY THE DOCTOR WHO IS TREATING THE PETITIONERS AT AMRITA HOSPITAL, ERNAKULAM DATED 6-4-2024 RESPONDENT EXHIBITS MEENACHIL RUBBER MARKETING AND PROCESSING CO-OPERATIVE SOCIETY LTD. NO. K 118 AND ANOTHER V/S. CHOONDACHERY SERVICE CO- EXHIBIT R4(A) OPERATIVE BANK LTD. NO. 167 AND ANOTHER, REPORTED IN 2018 (2) KHC 180 EXHIBIT R4(B) SHANMUKHA SUNDARAM PILLAI S. VS. MEENACHIL RUBBER MARKETING AND PROCESSING CO- OPERATIVE SOCIETY LTD. NO. K 118 AND OTHERS REPORTED IN 2022 (3) KHC 121 EXHIBIT R4(C) A TRUE COPY OF THE RELEVANT PORTION OF THE AUDIT REPORT FOR THE YEAR 2020-2021 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 469 : EXHIBIT R4(D) THE TRUE COPY OF THE ORDERNO.JRGPTA / 1749 /2021 / CRP(1) OF 1ST RESPONDENT FOR RECONSTITUTION OF COMMITTEE DATED 19/08/2023.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 470 : APPENDIX OF WP(C) 23610/2023 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.011935 DATED 18-06-2012 Exhibit P2 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.015740 DATED 29-05-2015 Exhibit P3 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.015741 DATED 29-05-2015 Exhibit P4 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.0003122 DATED 01-06-2019 Exhibit P5 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.0003123 DATED 01-06-2019 Exhibit P6 A TRUE COPY OF THE RELEVANT PAGE OF THE PASS BOOK OF THE 1ST PETITIONER AS SB ACCOUNT NO.4379 Exhibit P7 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT DATED 08-01-2014 Exhibit P8 A TRUE COPY OF THE RELEVANT PAGE OF THE PASS BOOK OF THE 2ND PETITIONER AS SB ACCOUNT NO.4559 Exhibit P9 A TRUE COPY OF THE RELEVANT PAGE OF THE PASS BOOK OF THE 3RD PETITIONER AS SB ACCOUNT NO.2463 Exhibit P10 A TRUE COPY OF THE INTERIM ORDER DATED 29-07-2022 IN WP(C) NO.28739 OF 2020 AND CONNECTED CASES 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 471 : APPENDIX OF WP(C) 24090/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RELEVANT PAGES OF THE SAVINGS BANK PASS BOOK OF ACCOUNT NO. 3147 ISSUED BY THE 1ST RESPONDENT Exhibit P2 TRUE COPY OF DEPOSIT CERTIFICATE NO.016818 DATED 04-08-2016 ISSUED BY THE 1ST RESPONDENT Exhibit P3 TRUE COPY OF DEPOSIT CERTIFICATE NO.0002629 DATED 17-10-2017 ISSUED BY THE 1ST RESPONDENT Exhibit P4 TRUE COPY OF DEPOSIT CERTIFICATE NO.0002630 DATED 13-10-2017 ISSUED BY THE 1ST RESPONDENT Exhibit P5 TRUE COPY OF SAVINGS BANK ACCOUNT PASS BOOK NO.35228 ISSUED BY THE 1ST RESPONDENT Exhibit P6 TRUE COPY OF THE LEGAL NOTICE SEND ON BEHALF OF 1ST PETITIONER DATED 28-04- 2023 Exhibit P7 TRUE COPY OF THE LEGAL NOTICE SEND ON BEHALF OF 2ND PETITIONER DATED 28-04- 2023 Exhibit P8 TRUE COPY OF THE LEGAL NOTICE SEND ON BEHALF OF 3RD PETITIONER"S HUSBAND DATED 28-04-2023 Exhibit P9 TRUE COPY OF THE ORDER IN W.P(C) NO.34667/2022 DATED 3-03- 2023 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 472 : APPENDIX OF WP(C) 24221/2023 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE FIXED DEPOSIT RECEIPTS, HELD IN THE NAME OF THE FIRST PETITIONER WITH THE 3RD RESPONDENT BANK.
Exhibit P2 THE TRUE COPY OF THE FIXED DEPOSIT RECEIPTS, HELD IN THE NAME OF THE 2ND PETITIONER WITH THE 3RD RESPONDENT BANK Exhibit P3 THE TRUE COPY OF THE REQUEST DATED 23.4.2022, SUBMITTED BY THE 2ND PETITIONER TO THE 1ST RESPONDENT Exhibit P4 THE TRUE COPY OF THE COMMUNICATION DATED 27.4.2022, ISSUED BY THE 1ST RESPONDENT TO THE 3RD RESPONDENT Exhibit P5 THE TRUE COPY OF THE COMMUNICATION DATED 25.5.2022, ISSUED BY THE 2ND RESPONDENT TO THE 3RD RESPONDENT Exhibit P6 THE TRUE COPY OF THE REQUEST DATED 23.8.2022, SUBMITTED BY THE 1ST PETITIONER TO THE 1ST RESPONDENT .
Exhibit P7 THE TRUE COPY OF THE LETTER DATED 14.6.2023 SUBMITTED BY THE FIRST PETITIONER TO THE 3RD RESPONDENT.
Exhibit P8 THE TRUE COPY OF THE LETTER DATED 14.6.2023 SUBMITTED BY THE 2ND PETITIONER TO THE 3RD RESPONDENT.
RESPONDENT EXHIBITS EXHIBIT R3(A) A TRUE COPY OF THE JUDGMENT REPORTED IN 2018 (2) KHC 180 EXHIBIT R3(B) A TRUE COPY OF THE JUDGMENT REPORTED 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 473 : IN 2022 (3) KHC 121 EXHIBIT R3(C) A TRUE COPY OF THE RELEVANT PORTION OF THE AUDIT REPORT FOR THE YEAR 2020- 2021 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 474 : APPENDIX OF WP(C) 24576/2023 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF DEPOSIT CERTIFICATE NO. 013006 WITH FIXED DEPOSIT ACCOUNT NO.121/13-14 DATED 07/06/2013 ISSUED BY THE 1ST RESPONDENT ON RECEIPT OF RS.4,50,000/- (RUPEES FOUR LAKH AND FIFTY THOUSAND ONLY) FROM THE 1ST PETITIONER Exhibit P2 THE TRUE COPY OF DEPOSIT CERTIFICATE NO. 0003248 WITH FIXED DEPOSIT ACCOUNT NO. 163/-19-20 DATED 12/12/2019 ISSUED BY THE 1ST RESPONDENT ON RECEIPT OF RS.3,64,000/- (RUPEES THREE LAKH AND SIXTY FOUR THOUSAND ONLY) FROM THE 1ST PETITIONER Exhibit P3 THE TRUE COPY OF DEPOSIT CERTIFICATE NO. 0003466 WITH FIXED DEPOSIT ACCOUNT NO. 47/22-23 DATED 18/11/2022 ISSUED BY THE 1ST RESPONDENT ON RECEIPT OF RS.3,00,000/- (RUPEES THREE LAKH ONLY) FROM THE 1ST PETITIONER Exhibit P4 THE TRUE COPY OF DEPOSIT CERTIFICATE NO. 014745 WITH FIXED DEPOSIT ACCOUNT NO. 66/2015-16 DATED 13/10/2015 ISSUED BY THE 1ST RESPONDENT ON RECEIPT OF RS.1,00,000/- (RUPEES ONE LAKH ONLY) FROM THE 2ND PETITIONER Exhibit P5 THE TRUE COPY OF DEPOSIT CERTIFICATE NO. 016897 WITH FIXED DEPOSIT ACCOUNT NO.84/2016-17 DATED 24/10/2016 ISSUED BY THE 1ST RESPONDENT ON RECEIPT OF RS.1,00,000/- (RUPEES ONE LAKH ONLY) FROM THE 2ND PETITIONER Exhibit P6 THE TRUE COPY OF DEPOSIT CERTIFICATE NO. 016898 WITH FIXED DEPOSIT ACCOUNT NO. 85/2016-17 DATED 24/10/2016 ISSUED BY THE 1ST RESPONDENT ON RECEIPT OF 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 475 : RS.1,00,000/- (RUPEES ONE LAKH ONLY) FROM THE 2ND PETITIONER Exhibit P7 THE TRUE COPY OF THE NOTICE DATED 11/03/2020 ISSUED BY THE 5TH RESPONDENT TO DAUGHTER OF THE PETITIONER Exhibit P8 THE TRUE COPY OF THE ORDER DATED 01/04/2022 IN W.P.(C). NO. 8706/2020 OF THIS HON'BLE COURT Exhibit P9 THE TRUE COPY OF THE STATEMENT OF DEPOSIT DATED 02/05/2023 ISSUED BY THE SECRETARY IN CHARGE OF THE 1ST RESPONDENT BANK 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 476 : APPENDIX OF WP(C) 24858/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE F. D. RECEIPT DATED 08.10.2012 COVERING A SUM OF RS. 2,00,000/-
Exhibit P2 TRUE COPY OF THE F. D. RECEIPT DATED 25.10.2016 COVERING A SUM OF RS. 2,00,000/-
Exhibit P3 TRUE COPIES OF THE F. D. RECEIPT (2 NOS.) DATED 31.10.2016 COVERING A SUM OF RS. 1,00,000/-
Exhibit P4 TRUE COPY OF THE F. D. RECEIPT DATED 27.10.2018 COVERING A SUM OF RS. 1,00,000/-
Exhibit P5 TRUE COPIES OF THE F. D. RECEIPT (3 NOS.) DATED 03.04.2019 COVERING A SUM OF RS. 4,00,000/-
Exhibit P6 TRUE COPY OF THE F. D. RECEIPT DATED 02.09.2021 COVERING A SUM OF RS. 1,00,000/-
Exhibit P7 TRUE COPY OF THE RELEVANT PAGES OF THE PASSBOOK OF THE SAVINGS BANK ACCOUNT OF THE PETITIONER COVERING A SUM OF RS. 30,344/-
Exhibit P8 TRUE COPY OF THE DEMAND NOTICE DATED 24.06.2023 SENT BY THE PETITIONER TO THE 4TH RESPONDENT Exhibit P9 TRUE COPY OF THE LETTER DATED 20.07.2023 ISSUED BY THE 1ST RESPONDENT TO THE 2ND RESPONDENT Exhibit P10 TRUE COPY OF THE LETTER DATED 21.07.2023 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 477 : Exhibit P11 TRUE COPY OF THE MEDICAL CERTIFICATE DATED 20.04.2022 ISSUED BY THE AMRITA INSTITUTE OF MEDICAL SCIENCE AND RESEARCH CENTRE, ERNAKULAM TO THE PETITIONER Exhibit P12 TRUE COPY OF THE DISCHARGE SUMMARY DATED 23.04.2022 ISSUED BY THE AMRITA INSTITUTE OF MEDICAL SCIENCE AND RESEARCH CENTRE, ERNAKULAM TO THE PETITIONER Exhibit P13 TRUE COPY OF THE SOCIETY PROCLAMATION DATED 14.02.2024 ISSUED BY THE 3RD RESPONDENT SOCIETY.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 478 : APPENDIX OF WP(C) 25263/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPIES OF THE F. D. RECEIPT (4 NOS.) DATED 22.08.2017 COVERING A SUM OF RS. 4,00,000/-
Exhibit P2 TRUE COPY OF THE F. D. RECEIPT DATED 28.08.2018 COVERING A SUM OF RS. 1,00,000/-
Exhibit P3 TRUE COPIES OF THE F. D. RECEIPT (5 NOS.) DATED 27.10.2018 COVERING A SUM OF RS. 5,00,000/-
Exhibit P4 TRUE COPY OF THE F. D. RECEIPT DATED 02.09.2021 COVERING A SUM OF RS. 1,00,000/-
Exhibit P5 TRUE COPY OF THE RELEVANT PAGES OF THE PASSBOOK OF THE SAVINGS BANK ACCOUNT OF THE PETITIONER COVERING A SUM OF RS. 80,908/-
Exhibit P6 TRUE COPY OF THE DEMAND NOTICE DATED 14.07.2023 SENT BY THE PETITIONER TO THE 4TH RESPONDENT Exhibit P7 TRUE COPY OF THE RESOLUTION DATED NIL OF THE 5TH RESPONDENT Exhibit P8 TRUE COPY OF THE DISCHARGE SUMMARY OF THE PETITIONER'S HUSBAND DATED 31.01.2023 ISSUED BY THE MARK HOSPITAL, BILASPUR 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 479 : APPENDIX OF WP(C) 25688/2023 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE DEPOSIT RECEIPT DATED 07.07.2021 Exhibit P2 THE TRUE COPY OF THE DEPOSIT RECEIPT DATED 27.01.2022 Exhibit P3 THE TRUE COPY OF THE DISCHARGE CERTIFICATE AND HOSPITAL BILLS Exhibit P4 TRUE COPY OF THE LETTER TO 3RD RESPONDENT DATED 22.06.2023 Exhibit P5 THE TRUE COPY OF THE REPRESENTATION TO THE 2ND RESPONDENT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 480 : APPENDIX OF WP(C) 26317/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SAVINGS BANK PASS BOOK ISSUED BY THE 3RD RESPONDENT IN FAVOUR OF PETITIONERS 1 AND 2.
Exhibit P2 TRUE COPY OF THE DEPOSIT CERTIFICATE NO.0009046 DATED 25/08/2017 ISSUED BY THE 3RD RESPONDENT IN FAVOUR OF FIRST PETITIONER .
Exhibit P3 TRUE COPY OF THE DEPOSIT CERTIFICATE NO.0009045 DATED 25/08/2017 ISSUED BY THE 3RD RESPONDENT IN FAVOUR OF 2ND PETITIONER .
Exhibit P4 TRUE COPY OF THE DEPOSIT CERTIFICATE NO.0009301 DATED 13/10/2017 ISSUED BY THE 3RD RESPONDENT IN FAVOUR OF 3RD PETITIONER.
Exhibit P5 TRUE COPY OF THE DEPOSIT CERTIFICATE NO.0009302 DATED 13/10/2017 ISSUED BY THE 3RD RESPONDENT IN FAVOUR OF 4TH PETITIONER.
Exhibit P6 TRUE COPY OF THE DEPOSIT CERTIFICATE NO.0009300 DATED 13/10/2017 ISSUED BY THE 3RD RESPONDENT IN FAVOUR OF BELLA MARY ABRAHAM.
Exhibit P7 TRUE COPY OF THE REPRESENTATION DATED 03/10/2022 SUBMITTED BEFORE THE FIRST RESPONDENT.
Exhibit P8 TRUE COPY OF THE COMMUNICATION DATED 12/10/2022 ISSUED BY 1ST RESPONDENT TO 2ND RESPONDENT.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 481 : APPENDIX OF WP(C) 27470/2023 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE RECEIPT NO: 148/18- 19M DATED: 02.07.2018 FOR RS. 7,75,000/-
Exhibit P2 A TRUE COPY OF THE RECEIPT NO: 149/18- 19M DATED: 02.07.2018 FOR RS. 4,00,000/-
Exhibit P3 A TRUE COPY OF THE RECEIPT NO: 295/21- 22M FOR RS.3,00,000/ Exhibit P4 A TRUE COPY OF THE APPLICATION FOR THE WITHDRAWAL OF THE DEPOSITED AMOUNT DATED 27.04.2022 Exhibit P5 A TRUE COPY OF THE LETTER SUBMITTED TO THE JOINT REGISTRAR (GENERAL) DATED 29.05.2023 Exhibit P6 A TRUE COPY OF THE PRINT OUT OF THE PASSBOOK OF THE PETITIONER Exhibit P7 A TRUE COPY OF THE JUDGMENT IN WP (C) NO.40252/2022 DATED 12.07.2023 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 482 : APPENDIX OF WP(C) 27660/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE FIXED DEPOSIT RECEIPT ISSUED TO THE 1ST PETITIONER BY THE 5TH RESPONDENT DATED 03/03/2018 Exhibit P2 TRUE COPY OF PASS BOOK SAVINGS BANK ACCOUNT OF THE 2ND PETITIONER WITH THE 5TH RESPONDENT Exhibit P3 TRUE COPY OF THE FIXED DEPOSIT RECEIPT ISSUED TO THE 2ND PETITIONER BY THE 5TH RESPONDENT DATED 13/08/2020 Exhibit P4 TRUE COPY OF THE FIXED DEPOSIT RECEIPT ISSUED TO THE 3RD PETITIONER BY THE 5TH RESPONDENT DATED 22/07/2021 Exhibit P5 TRUE COPY OF PASS BOOK SAVINGS BANK ACCOUNT OF THE 4TH PETITIONER WITH THE 5TH RESPONDENT Exhibit P6 TRUE COPY OF THE FIXED DEPOSIT RECEIPT ISSUED TO THE 4TH PETITIONER BY THE 5TH RESPONDENT DATED 17/02/2020 Exhibit P7 TRUE COPY OF THE FIXED DEPOSIT RECEIPT ISSUED TO THE 4TH PETITIONER BY THE 5TH RESPONDENT DATED 12/10/2020 Exhibit P8 TRUE COPY OF PASS BOOK SAVINGS BANK ACCOUNT OF THE 5TH PETITIONER WITH THE 5TH RESPONDENT Exhibit P9 TRUE COPY OF THE FIXED DEPOSIT RECEIPT ISSUED TO THE 5TH PETITIONER BY THE 5TH RESPONDENT DATED 07/10/2016 Exhibit P10 TRUE COPY OF THE FIXED DEPOSIT RECEIPT ISSUED TO THE 5TH PETITIONER BY THE 5TH RESPONDENT DATED 15/05/2019 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 483 : Exhibit P11 TRUE COPY OF PASS BOOK SAVINGS BANK ACCOUNT OF THE 6TH PETITIONER WITH THE 5TH RESPONDENT Exhibit P12 TRUE COPY OF THE FIXED DEPOSIT RECEIPT ISSUED TO THE 7TH PETITIONER BY THE 5TH RESPONDENT DATED 13/04/2023 Exhibit P13 TRUE COPY OF THE PASS BOOK OF JOINT SAVINGS BANK ACCOUNT OF THE 8TH AND 9TH PETITIONERS WITH THE 5TH RESPONDENT Exhibit P14 TRUE COPY OF THE FIXED DEPOSIT RECEIPT ISSUED TO THE 8TH PETITIONER BY THE 5TH RESPONDENT DATED 31/05/2022 Exhibit P15 TRUE COPY OF THE FIXED DEPOSIT RECEIPT ISSUED TO THE 9TH PETITIONER BY THE 5TH RESPONDENT DATED 22/06/2018 Exhibit P16 TRUE COPY OF THE PASS BOOK OF SAVINGS BANK ACCOUNT OF THE 10TH PETITIONER WITH THE 5TH RESPONDENT Exhibit P17 TRUE COPY OF THE FIXED DEPOSIT RECEIPT ISSUED TO THE 11TH PETITIONER BY THE 5TH RESPONDENT DATED 17/01/2022 Exhibit P18 TRUE COPY OF THE FIXED DEPOSIT RECEIPT ISSUED TO THE 12TH PETITIONER BY THE 5TH RESPONDENT DATED 15/12/2018 Exhibit P19 TRUE COPY OF THE FIXED DEPOSIT RECEIPT ISSUED TO THE 13TH PETITIONER BY THE 5TH RESPONDENT DATED 30/03/2021 Exhibit P20 TRUE COPY OF THE FIXED DEPOSIT RECEIPT ISSUED TO THE 14TH PETITIONER BY THE 5TH RESPONDENT DATED 05/07/2016 Exhibit P21 TRUE COPY OF THE FIXED DEPOSIT RECEIPT ISSUED TO THE 15TH PETITIONER BY THE 5TH RESPONDENT DATED 03/01/2023 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 484 : Exhibit P22 TRUE COPY OF THE FIXED DEPOSIT RECEIPT ISSUED TO THE 16TH PETITIONER BY THE 5TH RESPONDENT DATED 05/10/2012 Exhibit P23 TRUE COPY OF THE FIXED DEPOSIT RECEIPT ISSUED TO THE 16TH PETITIONER BY THE 5TH RESPONDENT DATED 06/09/2021 Exhibit P24 TRUE COPY OF THE FIXED DEPOSIT RECEIPT ISSUED TO THE 16TH PETITIONER BY THE 5TH RESPONDENT DATED 11/01/2016 Exhibit P25 TRUE COPY OF THE FIXED DEPOSIT RECEIPT ISSUED TO THE 16TH PETITIONER BY THE 5TH RESPONDENT DATED 03/03/2017 Exhibit P26 TRUE COPY OF THE FIXED DEPOSIT RECEIPT ISSUED TO THE 16TH PETITIONER BY THE 5TH RESPONDENT DATED 09/07/2015 Exhibit P27 TRUE COPY OF THE FIXED DEPOSIT RECEIPT ISSUED TO THE 16TH PETITIONER BY THE 5TH RESPONDENT DATED 29/11/2011 Exhibit P28 TRUE COPY OF THE FIXED DEPOSIT RECEIPT ISSUED TO THE 17TH PETITIONER BY THE 5TH RESPONDENT DATED 16/07/2016 Exhibit P29 TRUE COPY OF THE FIXED DEPOSIT RECEIPT ISSUED TO THE 18TH PETITIONER BY THE 5TH RESPONDENT DATED 17/05/2023 Exhibit P30 TRUE COPY OF THE FIXED DEPOSIT RECEIPT ISSUED TO THE 18TH PETITIONER BY THE 5TH RESPONDENT DATED 17/05/2023 Exhibit P31 TRUE COPY OF ONE SUCH REPRESENTATION SUBMITTED BY THE 1ST PETITIONER TO THE 5TH RESPONDENT DATED 07/07/2023 Exhibit P32 TRUE COPY OF THE JUDGMENT PASSED BY THIS HONORABLE COURT IN W.P(C) NO:20088/2022 DATED 27/06/2022 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 485 : Exhibit P33 TRUE COPY OF THE CLINICAL NOTE ISSUED BY SENIOR RESIDENT, SREE CHITHIRA THIRUNAL INSTITUTE OF MEDICAL SCIENCES AND TECHNOLOGY, THIRUVANANTHAPURAM DATED 07/09/2023 Exhibit P34 TRUE COPY OF THE CALL LETTER FOR SURGERY ISSUED FROM DEPARTMENT OF CARDIOLOGY, SREE CHITHIRA THIRUNAL INSTITUTE OF MEDICAL SCIENCES AND TECHNOLOGY, THIRUVANANTHAPURAM DATED 07/09/2023 Exhibit P35 TRUE COPY OF THE ORDER IN C.O.C NO:1341/2022 DATED 30/05/2023 OF THIS HON'BLE COURT Exhibit P36 TRUE COPY OF THE ORDER OF THIS HONOURABLE COURT IN W.A NO:1104/2023 DATED 12/06/2023 Exhibit P37 TRUE COPY OF THE ORDER IN G.O(RT)NO:831/2023/AGRL DATED 17/08/2023 ISSUED BY THE 1ST RESPONDENT Exhibit P38 TRUE COPY OF THE REPRESENTATION PREFERRED BY THE PETITIONER BEFORE THE 2ND RESPONDENT DATED 11 /09/2023 RESPONDENT'S EXHIBITS EXHIBIT R2(D) TRUE COPY OF THE LETTER NO.1000/203-24 DATED 04.12.2023 EXHIBIT R2(E) TRUE COPY OF THE PROCEEDINGS NO.SC3/104/2023/HOME DATED 18.11.2023 EXHIBIT R2(F) TRUE COPY OF THE PROCEEDINGS NO.SC3/104/2023/HOME DATED 18.11.2023 EXHIBIT R2(G) TRUE COPY OF THE E-MAIL COMMUNICATION DATED 07.12.2023 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 486 : APPENDIX OF WP(C) 30139/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RELEVANT PAGE OF THE PASS BOOK OF A/C NO 4158 GIVEN TO THE 1ST PETITIONER BY THE 3RD RESPONDENT BANK Exhibit P2 TRUE COPY OF THE RELEVANT PAGE OF THE PASS BOOK OF A/C NO 4155 GIVEN TO STEPHIN ELSA SHAJI BY THE 3RD RESPONDENT BANK Exhibit P3 TRUE COPY OF THE RELEVANT PAGE OF THE PASS BOOK OF A/C NO 4319 GIVEN TO SHINS MARY SHAJI BY THE 3RD RESPONDENT BANK Exhibit P4 TRUE COPY OF THE REPRESENTATION GIVEN BY THE 1ST PETITIONER TO THE 3RD RESPONDENT DATED 01.09.2023 Exhibit P5 TRUE COPY OF THE REPRESENTATION GIVEN BY THE 2ND PETITIONER TO THE 3RD RESPONDENT DATED 01.09.2023 Exhibit P6 TRUE COPY OF THE REPRESENTATION GIVEN BY THE 1ST PETITIONER TO THE 2ND RESPONDENT DATED 01.09.2023 Exhibit P7 TRUE COPY OF THE REPRESENTATION GIVEN BY THE 2ND PETITIONER TO THE 2ND RESPONDENT DATED 01.09.2023 Exhibit P8 TRUE COPY OF THE INTERIM ORDER IN WP (C ) 15885/2021 DATED 29.07.2022 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 487 : APPENDIX OF WP(C) 30159/2023 PETITIONER EXHIBITS Exhibit 1 TRUE COPY OF THE F D RECEIPT NO.
015750 DATED 03.06.2015 ISSUED BY THE 4TH RESPONDENT Exhibit 2 TRUE COPY OF THE FD RECEIPT NO.
0002553 DATED 30.08.2017 ISSUED BY THE 4TH RESPONDENT Exhibit P3 TRUE COPY OF THE COMMUNICATION DATED 20.10.2021 WITH FILE NO RCS/7284/2021- CP(5) ISSUED BY THE 1ST RESPONDENT TO THE 2ND RESPONDENT Exhibit P4 TRUE COPY OF THE COMMUNICATION DATED 29.10.2021 WITH FILE NO CRP (1)1690/2021 ISSUED BY THE 2ND RESPONDENT TO THE 3RD RESPONDENT Exhibit P5 TRUE COPY OF THE COMMUNICATION DATED 18.11.2021 WITH FILE NO 610/2021 ISSUED BY THE 3RD RESPONDENT TO THE 4TH RESPONDENT Exhibit P6 TRUE COPY OF THE PETITION SUBMITTED TO THE 4TH RESPONDENT BY THE PETITIONERS DATED 12.08.2023 Exhibit P7 TRUE COPY OF THE INTERIM ORDER IN WP (C) 15885/2021 DATED 29.07.2022 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 488 : APPENDIX OF WP(C) 32411/2023 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE FIXED DEPOSIT NO.
1/66/2021-22 DATED 13.9.2021 Exhibit P2 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NUMBERING 1/88/2021-22 DATED 17.11.2021 Exhibit P3 A TRUE COPY OF FIXED DEPOSIT RECEIPT NUMBERED 1/1/2022-23 DATED 2.4.2022 Exhibit P4 A COPY OF FIXED DEPOSIT RECEIPT NO.
1/36/2022-23 DATED 31.5.2022 Exhibit P5 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NUMBERED 1/37/2022-23 DATED 2.6.2022 Exhibit P6 A TRUE COPY OF FIXED DEPOSIT RECEIPT NUMBERED 1/60/2022-23 DATED 1.8.2022 Exhibit P7 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NUMBERED 1/109/2022-23 DATED 1.10.2022 Exhibit P8 A TRUE COPY OF THE PASSBOOK WITH RESPECT TO THE SAVINGS BANK ACCOUNT DATED 5.8.2020 Exhibit P9 A TRUE COPY OF COMPLAINT SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT DATED 4.4.2023 Exhibit P10 TRUE COPY OF THE REPRESENTATION SUBMITTED BEFORE 2 ND RESPONDENT DATED 30.5.2023 Exhibit P11 A TRUE COPY OF THE REPRESENTATION SUBMITTED BEFORE THE MINISTERS ADALAT COMPLAINING ABOUT THE MALFUNCTIONING OF THE 3 RD RESPONDENT BANK DATED 4.6.2023 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 489 : APPENDIX OF WP(C) 32537/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE BEARING NO. 016452 DATED 08/03/2016 Exhibit P2 TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE BEARING NO. 0002638 DATED 13.11.2017 Exhibit P3 TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE BEARING NO. 0002760 DATED 14.02.2018 Exhibit P4 TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE BEARING NO. 0002534 DATED 14.08.2017 Exhibit P5 TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE BEARING NO. 0002572 DATED 18.09.2017 Exhibit P6 TRUE COPY OF THE DISCHARGE SUMMARY ISSUED FROM THE MUTHOOT HEALTH CARE HOSPITAL KOZHENCHERY DATED 21.09.2023 Exhibit P7 TRUE COPY OF THE INTERIM ORDER PASSED BY THIS HONOURABLE COURT ON 29.07.2022 IN WP(C) NO. 28739 0F 2020 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 490 : APPENDIX OF WP(C) 33467/2023 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPIES OF RECEIPTS (12 NOS.) EVIDENCING THE DEPOSIT OF MONEY BY THE PETITIONER AS FIXED DEPOSITS IN THE RESPONDENT BANK Exhibit P2 TRUE COPY OF THE REPRESENTATION DATED 07.10.2023 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 491 : APPENDIX OF WP(C) 34222/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RELEVENT PAGE OF THE PASSBOOK ISSUED BY THE BANK Exhibit P2 THE TRUE COPY OF THE LETTER DATED 06.06.2023, SENT TO THE 3RD RESPONDENT Exhibit P3 TRUE COPY OF THE LETTER DATED 21.06.2022, SEND BY THE 3RD RESPONDENT Exhibit P4 TRUE COPY OF THE LETTER DATED 21.07.2022 SEND BY THE 3RD RESPONDENT Exhibit P5 TRUE COPY OF THE LETTER DATED 14.11.2022, SEND BY THE PETITIONER TO THE MINISTER OF CO-OPRATIVE SOCIETIES AND REGISTRATION Exhibit P6 THE OFFER LETTER OF THE PETITIONERS WIFE'S ADMISSION DATED 27.09.2022 Exhibit P7 LETTER SEND BY THE PETITIONER TO THE BANK VIA E-MAIL DATED 29-05-2023 Exhibit P8 THE FEE STRUCTURE OF THE UNIVERSITY OF SOUTH AUSTRALIA DATED 22.05.2023 Exhibit P9 THE TRUE COPY OF THE REPRESENTATION SUBMITTED BEFORE THE HON'BLE CHIEF MINISTER OF KERALA, DATED 05.04.2023 Exhibit P10 TRUE COPY OF THE REPRESENTATION SUBMITTED TO THE 6TH RESPONDENT DATED 25-09-2023 Exhibit P11 TRUE COPY OF THE REPRESENTATION SUBMITTED TO THE 6TH RESPONDENT DATED 29-05-2023 Exhibit P12 TRUE COPY OF THE TAX INVOICE ISSUED BY THE UNIVERSITY OF AUSTRALIA , DATED 14- 12-2023 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 492 : APPENDIX OF WP(C) 34931/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE PASSBOOK OF THE SAVING BANK ACCOUNT MAINTAINED BY THE PETITIONER IN THE 3RD RESPONDENT SOCIETY.
Exhibit P2 TRUE COPY OF THE DISCHARGE SUMMARY DATED 13.11.2021 ISSUED FROM POYANIL HOSPITAL, KOZHENCHERRY IN RELATION TO THE PETITIONER'S DAUGHTER.
Exhibit P3 TRUE COPY OF THE NOTICE DATED 16.10.2023 SENT BY THE PETITIONER TO THE 4TH RESPONDENT.
Exhibit P4 TRUE COPY OF THE POSTAL RECEIPT DATED 16.10.2023 SHOWING THE DISPATCH OF THE EXT. P-3 NOTICE TO THE 4TH RESPONDENT.
Exhibit P5 TRUE COPY OF THE INTERIM ORDER DATED 06.10.2023 IN W. P. (C) NO.24858/2023 PASSED BY THIS HON'BLE COURT.
Exhibit P6 TRUE COPY OF THE ORDER DATED 06.10.2023 IN W. P. (C) NO.25263/2023 PASSED BY THIS HON'BLE COURT.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 493 : APPENDIX OF WP(C) 34966/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RELEVANT PAGE OF THE PASSBOOK ISSUED BY 1ST RESPONDENT Exhibit P2 TRUE COPY OF THE INVITATION LETTER OF THE PETITIONER'S DAUGHTER'S WEDDING Exhibit P3 TRUE COPY OF THE INTERIM ORDER IN WPC 7833/2023 OF THIS HON'BLE COURT DATED 10.04.2023 Exhibit P4 TRUE COPY OF THE EARLIER REPRESENTATION SUBMITTED BEFORE THE 3RD RESPONDENT Exhibit P5 TRUE COPY OF THE REPRESENTATION SUBMITTED BEFORE THE 2ND RESPONDENT DATED NIL 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 494 : APPENDIX OF WP(C) 35080/2023 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE DEATH CERTIFICATE OF SMT. SUSAMMA ZACHARIAH ISSUED BY THE THIRUVALLA MUNICIPALITY DATED 15/09/2023 Exhibit P2 A TRUE COPY OF THE FD RECEIPT ISSUED BY THE 3RD RESPONDENT BANK DATED 05/07/2019 Exhibit P3 A TRUE COPY OF THE FIXED DEPOSIT RECEIPTS DATED 29/06/2019, Exhibit P4 A TRUE COPY OF THE FIXED DEPOSIT RECEIPTS DATED 29/06/2022 Exhibit P5 A TRUE COPY OF THE FIXED DEPOSIT RECEIPTS DATED 30/06/2023 Exhibit P6 A TRUE COPY OF THE PASSBOOK OF SAVINGS BANK ACCOUNT NO.2753 Exhibit P7 A TRUE COPY OF THE CASE RECORD OF THE PETITIONER ISSUED BY THE BELIEVERS CHURCH MEDICAL COLLEGE HOSPITAL DATED 07/09/2023 Exhibit P8 A TRUE COPY OF THE INTERIM ORDER DATED 29-07-2022 IN WP(C) NO.28739 OF 2020 AND CONNECTED CASES 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 495 : APPENDIX OF WP(C) 35931/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE F D CERTIFICATE NO.
0003192 DATED 27.08.2019 FOR RS. 5,00,000\- ISSUED BY THE 2ND RESPONDENT Exhibit P2 TRUE COPY OF THE F D CERTIFICATE NO.
0003193 DATED 27.08.2019 FOR RS. 5,00,000\- ISSUED BY THE 2ND RESPONDENT Exhibit P3 TRUE COPY OF THE F D CERTIFICATE NO.
0003194 DATED 27.08.2019 FOR RS. 2,00,000\- ISSUED BY THE 2ND RESPONDENT Exhibit P4 TRUE COPY OF THE F D CERTIFICATE NO.
012544 DATED 15.01.2013 FOR RS. 2,00,000\- ISSUED BY THE 2ND RESPONDENT Exhibit P5 TRUE COPY OF THE RELEVANT PAGES OF THE PASS BOOK ISSUED BY THE 2ND RESPONDENT BANK BEARING ACCOUNT NO. 4410 Exhibit P6 TRUE COPY OF THE PETITION SUBMITTED TO THE 2ND RESPONDENT BY THE 1ST PETITIONER DATED 04.10.2023 Exhibit P7 TRUE COPY OF THE PETITION SUBMITTED TO THE 1ST RESPONDENT BY THE 1ST PETITIONER DATED 04.10.2023 Exhibit P8 TRUE COPY OF THE INTERIM ORDER IN WP (C ) 15885/2021 DATED 29.07.2022 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 496 : APPENDIX OF WP(C) 36332/2023 PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE REPRESENTATION FILED BY THE 1ST PETITIONER TO RESPONDENTS 4 AND 5 DATED 19-08-2023 Exhibit-P2 TRUE COPY OF THE REPRESENTATION JOINTLY FILED BY PETITIONERS 2 AND 3 TO RESPONDENTS 4 AND 5 DATED 19-08- 2023 Exhibit-P3 TRUE COPY OF THE TEST REPORT OF THE 3RD PETITIONER ISSUED BY THE ASTER LAB, ERNAKULAM DATED 19-11-2022 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 497 : APPENDIX OF WP(C) 37093/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE F. D. RECEIPT NO. 196127 DATED 30.11.2022 COVERING A SUM OF RS. 5,00,000/-.
Exhibit P2 TRUE COPY OF THE F. D. RECEIPT NO. 196128 DATED 30.11.2022 COVERING A SUM OF RS. 5,00,000/-.
Exhibit P3 TRUE COPY OF THE F. D. RECEIPT NO. 196129 DATED 30.11.2022 COVERING A SUM OF RS. 5,00,000/-.
Exhibit P4 TRUE COPY OF THE F. D. RECEIPT NO. 196130 DATED 30.11.2022 COVERING A SUM OF RS. 5,00,000/-.
Exhibit P5 TRUE COPY OF THE F. D. RECEIPT NO. 196131 DATED 30.11.2022 COVERING A SUM OF RS. 1,00,000/-.
Exhibit P6 TRUE COPY OF THE REPRESENTATION DATED 12.09.2023 SUBMITTED BY THE PETITIONER BEFORE 2ND RESPONDENT.
Exhibit P7 TRUE COPY OF THE LETTER DATED 14.09.2023 ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER.
Exhibit P8 TRUE COPY OF THE REPRESENTATION DATED 04.10.2023 SUBMITTED BY THE PETITIONER BEFORE 3RD RESPONDENT.
Exhibit P9 TRUE COPY OF THE MEDICAL CERTIFICATE DATED 22.06.2023 ISSUED BY THE ST. JOHN'S HOSPITAL, KATTAPPANA TO THE PETITIONER.
Exhibit P10 TRUE COPY OF THE LAB REPORT DATED 16.06.2023 ISSUED BY THE DEPARTMENT OF HISTOPATHOLOGY, ST. JOHN'S HOSPITAL KATTAPPANA TO THE PETITIONER.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 498 : APPENDIX OF WP(C) 37329/2023 PETITIONER EXHIBITS Exhibit P1 A COPY OF THE REQUEST DATED 13.02.2023 ACCEPTED BY THE SECRETARY ON 14.02.2023.
Exhibit P2 A COPY OF THE REPRESENTATION DATED 04.09.2023.
Exhibit P3 A TRUE COPY OF THE REPLY DATED 8.9.2023 OF THE 3RD RESPONDENT.
Exhibit P4 A TRUE COPY OF THE LETTER NO.ARGMKM/301/2023 DATED 08.09.2023 ISSUED BY THE 2ND RESPONDENT.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 499 : APPENDIX OF WP(C) 37685/2023 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF RECEIPT NO.10166 WITH A/C NO.23/10-11 DATED 28/07/2011 ISSUED BY THE 1ST RESPONDENT ON RECEIPT OF RS.1,50,000/- (RUPEES ONE LAKH AND FIFTY THOUSAND ONLY) FROM THE 1ST PETITIONER .
Exhibit P2 THE TRUE COPY OF DEPOSIT CERTIFICATE WITH A/C NO. F.D.60/2012-13 DATED 06/10/2012 ISSUED BY THE 1ST RESPONDENT ON RECEIPT OF RS.2,00,000/- (RUPEES TWO LAKH ONLY) FROM THE 2ND PETITIONER.
Exhibit P3 THE TRUE COPY OF RECEIPT WITH A/C NO.
F.D.196/19.20 DATED 04/03/2020 ISSUED BY THE 1ST RESPONDENT ON RECEIPT OF RS.3,00,000/- (RUPEES THREE LAKH ONLY) FROM THE 1ST PETITIONER .
Exhibit P4 A TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER DATED 03/07/2023 ISSUED BY THE DIVISION OF RADIATION ONCOLOGY, REGIONAL CANCER CENTRE, THIRUVANATHAPURAM .
Exhibit P5 THE TRUE COPY OF THE ORDER DATED 01/04/2022 IN W.P.(C). NO. 8706/2020 OF THE HON'BLE HIGH COURT .
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 500 : APPENDIX OF WP(C) 37716/2023 PETITIONER EXHIBITS Exhibit P1 THE DETAILS OF THE FIXED DEPOSIT ACCOUNTS OF THE 1ST PETITIONER AS SINGLE ACCOUNT AND AS JOINT ACCOUNT WITH HIS LATE MOTHER AND THAT OF THE 2ND PETITIONER WITH THE 2ND RESPONDENT BANK.
Exhibit P2 THE TRUE COPY OF THE FD ACCOUNT RECEIPT HELD BY THE 1ST PETITIONER AS SINGLE ACCOUNT AND AS JOINT ACCOUNT WITH HIS LATE MOTHER IN THE 2ND RESPONDENT BANK Exhibit P2(a) THE TRUE COPY OF THE FD ACCOUNT RECEIPT HELD BY THE 1ST PETITIONER AS SINGLE ACCOUNT AND AS JOINT ACCOUNT WITH HIS LATE MOTHER IN THE 2ND RESPONDENT BANK Exhibit P2(b) THE TRUE COPY OF THE FD ACCOUNT RECEIPT HELD BY THE 1ST PETITIONER AS SINGLE ACCOUNT AND AS JOINT ACCOUNT WITH HIS LATE MOTHER IN THE 2ND RESPONDENT BANK Exhibit P3 THE TRUE COPY OF THE FD ACCOUNT RECEIPT HELD BY THE 2ND PETITIONER IN THE 2ND RESPONDENT BANK AS PER EXT. P1 Exhibit P4 THE TRUE COPY OF THE EMAIL COMMUNICATION DATED 03.10.2023 FROM THE PETITIONER TO THE 2ND RESPONDENT THROUGH EMAIL ADDRESS [email protected] Exhibit P5 THE TRUE COPY OF THE EMAIL COMMUNICATION FROM THE PETITIONER TO THE 2ND RESPONDENT DATED 01.11.2023 THROUGH EMAIL ADDRESS [email protected] 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 501 : RESPONDENT EXHIBITS EXHIBIT R2(a) A TRUE COPY OF THE DETAILS OF THE FIXED DEPOSITS OF THE PETITIONERS 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 502 : APPENDIX OF WP(C) 38009/2023 PETITIONER EXHIBITS Exhibit P-1 PHOTOCOPY OF 1ST PAGE OF PETITIONER COMPANY'S BANK PASS BOOK ISSUED BY 4TH RESPONDENT Exhibit P-2 PHOTOCOPY OF FD RECEIPT NO.79038 IN A/C NO. 78616-12 DATED 11-09-2012 FOR RS. 1 LAKH ISSUED BY 4TH RESPONDENT Exhibit P-3 PHOTOCOPY OF FD RECEIPT NO. 419006 IN A/C NO. 5933-21 DATED 10-02-21 FOR RS. 1 LAKH ISSUED BY 4TH RESPONDENT Exhibit P-4 PHOTOCOPY OF FD RECEIPT NO. 419003 IN A/C NO. 5930-21 DATED 10-02-21 FOR RS. 1 LAKH ISSUED BY 4TH RESPONDENT Exhibit P-5 PHOTOCOPY OF FD RECEIPT NO. 419004 IN A/C NO. 5931-21 DATED 10-02-21 FOR RS. 1 LAKH ISSUED BY 4TH RESPONDENT Exhibit P-6 PHOTOCOPY OF FD RECEIPT NO. 419005 IN A/C NO. 5932-21 DATED 10-02-21 FOR RS. 1 LAKH ISSUED BY 4TH RESPONDENT Exhibit P-7 PHOTOCOPY OF FD RECEIPT NO. 419007 IN A/C NO. 5934-21 DATED 10-02-21 FOR RS. 1 LAKH ISSUED BY 4TH RESPONDENT Exhibit P-8 PHOTOCOPY OF FD RECEIPT NO.419714 IN A/C NO. 6859-21 DATED 21-04-21 FOR RS. 1 LAKHS ISSUED BY 4TH RESPONDENT Exhibit P-9 PHOTOCOPY OF FD RECEIPT NO. 426963 IN A/C NO. 5893-21 DATED 10-02-21 FOR RS. 50,000/- ISSUED BY 4TH RESPONDENT Exhibit P-10 PHOTOCOPY OF FD RECEIPT NO. 426964 IN A/C NO. 5894-21 DATED 10-02-21 FOR RS. 50,000/- ISSUED BY 4TH RESPONDENT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 503 : Exhibit P-11 PHOTOCOPY OF FD RECEIPT NO. 426962 IN A/C NO. 5892-21 DATED 10-02-21 FOR RS. 50,000/- ISSUED BY 4TH RESPONDENT Exhibit P-12 PHOTOCOPY OF FD RECEIPT NO. 426965 IN A/C NO. 5895-21 DATED 10-02-21 FOR RS. 50,000/- ISSUED BY 4TH RESPONDENT Exhibit P-13 PHOTOCOPY OF FD RECEIPT NO. 426966 IN A/C NO. 5896-21 DATED 10-02-21 FOR RS. 50,000/- ISSUED BY 4TH RESPONDENT Exhibit P-14 PHOTOCOPY OF FD RECEIPT NO. 426967 IN A/C NO. 5897-21 DATED 10-02-21 FOR RS. 50,000/- ISSUED BY 4TH RESPONDENT Exhibit P-15 PHOTOCOPY OF REPRESENTATION DATED 10- 11-2022 RESPONDENT EXHIBITS Exhibit R4(a) TRUE COPY OF THE MINUTES OF ADMINISTRATIVE COMMITTEE MEETING DATED 12-10-2023 Exhibit R4(b) TRUE COPY OF THE MINUTES DATED 12-10- 2023 OF ADMINISTRATIVE COMMITTEE MEETING, AS PER LETTER DATED 25-01- 2024 Exhibit R4(c) TRUE COPY OF THE LETTER DATED 25-01- 2024 WHICH SHOWS THE VARIOUS STEPS TAKEN BY THE ADMINISTRATIVE COMMITTEE OF THE 4TH RESPONDENT BANK 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 504 : APPENDIX OF WP(C) 38040/2023 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE CONDOLENCE LETTER DATED 05.10.2011 ISSUED BY THE STATION COMMANDER, INDIAN AIR FORCE IN 25W/115/1/P1 TO THE 1ST PETITIONER Exhibit P2 A TRUE COPY OF THE CONDOLENCE LETTER DATED 07.10.2011 ISSUED BY THE AIR OFFICER-IN-CHARGE PERSONNEL, INDIAN AIR FORCE IN AIR HQ/40290/1/PA-I TO THE 1ST PETITIONER Exhibit P3 A TRUE COPY OF THE PAYMENT OF DEATH CLAIM DATED 19.12.2011 IN NO. AIR HQ/7871/4/3/926102/ GIS/ACCTA Exhibit P4 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATES DATED 05.09.2018 ISSUED BY RESPONDENT NO. 4 TO 1ST PETITIONER Exhibit P5 A TRUE COPY OF THE FIXED DEPOSIT CERTIFICATES DATED 06.09.2018 ISSUED BY RESPONDENT NO. 4 TO 1ST RESPONDENT Exhibit P6 TRUE COPY OF THE PASSBOOKS OF THE 1ST PETITIONER'S SAVINGS ACCOUNT MAINTAINED AT THE 4TH RESPONDENT BANK Exhibit P7 TRUE COPY OF THE PASSBOOKS OF THE 1ST PETITIONER'S FAMILY MEMBER'S SAVINGS ACCOUNT MAINTAINED AT THE 4TH RESPONDENT BANK Exhibit P8 A TRUE COPY OF THE 1ST PETITIONER'S HISTOPATHOLOGY REPORT DATED 23.11.2016 ISSUED BY M/S. KIMS HOSPITAL Exhibit P9 A TRUE COPY OF THE FIR NO. 0726/2023 REGISTERED BY THE MARANELLOOR POLICE, DATED 01.07.2023 AGAINST RESPONDENTS 5 AND 6 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 505 : Exhibit P10 A TRUE COPY OF THE ORDER DATED 25.03.2023 ISSUED BY THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL), KATTAKKADA IN NO. ARGKTD/335/2023/UL(2) Exhibit P11 A TRUE COPY OF THE RELEVANT PORTION OF THE REPORT PREPARED BY RESPONDENT NO.3 UNDER SECTION 68 (1) OF THE KERALA CO- OPERATIVE SOCIETIES ACT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 506 : APPENDIX OF WP(C) 38142/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE F D RECEIPT NO.
015510 DATED 13.02.2015 ISSUED BY THE 2ND RESPONDENT Exhibit P2 TRUE COPY OF THE F D RECEIPT NO.
015628 DATED 07.04.2015 ISSUED BY THE 2ND RESPONDENT Exhibit P3 TRUE COPY OF THE F D RECEIPT NO.
016389 DATED 08.02.2016 ISSUED BY THE 2ND RESPONDENT Exhibit P4 TRUE COPY OF THE F D RECEIPT NO.
015464 DATED 02.02.2015 ISSUED BY THE 2ND RESPONDENT Exhibit P5 TRUE COPY OF THE F D RECEIPT NO.
015465 DATED 02.02.2015 ISSUED BY THE 2ND RESPONDENT Exhibit P6 TRUE COPY OF THE F D RECEIPT NO.
015466 DATED 02.02.2015 ISSUED BY THE 2ND RESPONDENT Exhibit P7 TRUE COPY OF THE F D RECEIPT NO.
015467 DATED 02.02.2015 ISSUED BY THE 2ND RESPONDENT Exhibit P8 TRUE COPY OF THE F D RECEIPT NO.
015468 DATED 02.02.2015 ISSUED BY THE 2ND RESPONDENT Exhibit P9 TRUE COPY OF THE F D RECEIPT NO.
015469 DATED 02.02.2015 ISSUED BY THE 2ND RESPONDENT Exhibit P10 TRUE COPY OF THE DISCHARGE SUMMERY ISSUED BY JOSCO MULTI SPECIALTY HOSPITAL DATED 21.10.2023 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 507 : Exhibit P11 TRUE COPY OF THE PETITION SUBMITTED TO THE 2ND RESPONDENT BY THE 1ST PETITIONER DATED 21.10.2023 Exhibit P12 TRUE COPY OF THE PETITION SUBMITTED TO THE 1ST RESPONDENT BY THE 1ST PETITIONER DATED 21.10.2023 Exhibit P13 TRUE COPY OF THE INTERIM ORDER IN WP(C ) 15885/2021 DATED 29.07.2022 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 508 : APPENDIX OF WP(C) 39960/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE DEPOSIT CERTIFICATE NOS.016259 DATED 01.01.2016 IN FD NO.605/2015 FOR AN AMOUNT OF RS.1,00,000/ Exhibit P2 TRUE COPY OF THE DEPOSIT CERTIFICATE NO.016260 DATED 01.01.2016 IN FD NO.606/2015 FOR AN AMOUNT OF RS.1,00,000/-
Exhibit P3 TRUE COPY OF THE DEPOSIT CERTIFICATE NO.016261 DATED 01.01.2016 IN FD NO.607/2015 FOR AN AMOUNT OF RS.1,00,000/-
Exhibit P4 TRUE COPY OF THE DEPOSIT CERTIFICATE NO.016262 DATED 01.01.2016 IN FD NO.608/2015 FOR AN AMOUNT OF RS.1,00,000/-
Exhibit P5 TRUE COPY OF THE DEPOSIT CERTIFICATE NO.016257 DATED 01.01.2016 IN FD NO.603/2015 FOR AN AMOUNT OF RS.1,00,000/-
Exhibit P6 TRUE COPY OF THE DEPOSIT CERTIFICATE NO.016263 DATED 01.01.2016 IN FD NO.609/2015 FOR AN AMOUNT OF RS.1,00,000/-
Exhibit P7 TRUE COPY OF THE DEPOSIT CERTIFICATE NO.0002301 DATED 07.02.2017 IN FD NO.591/2016 FOR AN AMOUNT OF RS.1,00,000/-
Exhibit P8 TRUE COPY OF THE DEPOSIT CERTIFICATE NO.0002302 DATED 07.02.2017 IN FD NO.592/2016 FOR AN AMOUNT OF RS.1,00,000/-
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 509 : Exhibit P9 TRUE COPY OF THE DEPOSIT CERTIFICATE NO.0002300 DATED 07.02.2017 IN FD NO.590/2016 FOR AN AMOUNT OF RS.1,00,000/-
Exhibit P10 TRUE COPY OF THE DEPOSIT CERTIFICATE NO.0002299 DATED 07.02.2017 IN FD NO.589/2016 FOR AN AMOUNT OF RS.1,00,000/-
Exhibit P11 TRUE COPY OF THE DEPOSIT CERTIFICATE NO.0002298 DATED 07.02.2017 IN FD NO.588/2016 FOR AN AMOUNT OF RS.1,00,000/-
Exhibit P12 TRUE COPY OF THE DEPOSIT CERTIFICATE NO.0002293 DATED 07.02.2017 IN FD NO.583/2016 FOR AN AMOUNT OF RS.1,00,000/-
Exhibit P13 TRUE COPY OF THE DEPOSIT CERTIFICATE NO.0002294 DATED 07.02.2017 IN FD NO.584/2016 FOR AN AMOUNT OF RS.1,00,000/-
Exhibit P14 TRUE COPY OF THE DEPOSIT CERTIFICATE NO.0002295 DATED 07.02.2017 IN FD NO.585/2016 FOR AN AMOUNT OF RS.1,00,000/-
Exhibit P15 TRUE COPY OF THE DEPOSIT CERTIFICATE NO.0002296 DATED 07.02.2017 IN FD NO.586/2016 FOR AN AMOUNT OF RS.1,00,000/-
Exhibit P16 TRUE COPY OF THE DEPOSIT CERTIFICATE NO.0002297 DATED 07.02.2017 IN FD NO.587/2016 FOR AN AMOUNT OF RS.1,00,000/-
Exhibit P17 TRUE COPY OF THE DEPOSIT CERTIFICATE NO.0002292 DATED 07.02.2017 IN FD NO.582/2016 FOR AN AMOUNT OF RS.1,00,000/-
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 510 : Exhibit P18 TRUE COPY OF THE LETTER NO.CRP (1)1160/2020 DATED 21.05.2020 OF THE 3RD RESPONDENT Exhibit P19 TRUE COPY OF THE DEPOSIT GUARANTEED CERTIFICATE ISSUED BY THE 1ST RESPONDENT Exhibit P20 TRUE COPY OF THE JUDGMENT DATED 16.12.2020 OF THIS HON'BLE COURT IN W.P.(C)NO.11355/2020 Exhibit P21 TRUE COPY OF THE JUDGMENT DATED 14.06.2022 OF THIS HON'BLE COURT IN C.O.C.NO.672/2022 Exhibit P22 TRUE COPY OF THE ORDER DATED 01.04.2022 OF THIS HON'BLE COURT IN W.P©NO.8706/2020 Exhibit P23 TRUE COPY OF THE ORDER DATED 29.07.2022 OF THIS HON'BLE COURT IN W.P©NO.8706/2020.
Exhibit P24 TRUE COPY OF THE ORDER DATED 24.08.2022 OF THIS HON'BLE COURT IN W.P©NO.8706/2020.
Exhibit P25 TRUE COPY OF THE ORDER DATED 22.06.2023 OF THIS HON'BLE COURT IN W.P©NO.8706/2020.
Exhibit P26 TRUE COPY OF THE ORDER DATED 06.07.2023 OF THIS HON'BLE COURT IN W.P©NO.8706/2020.
Exhibit P27 TRUE COPY OF THE ORDER DATED 21.09.2023 OF THIS HON'BLE COURT IN W.P©NO.8706/2020.
Exhibit P-28 TRUE COPY OF THE WHOLE ABDOMEN SONOGRAM REPORT DATED 5-2-2020 ISSUED BY THE KIMS HOSPITAL, THIRUVANANTHAPURAM TO MY HUSBAND P.B SAURABHAN 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 511 : Exhibit P-29 TRUE COPY OF THE MEDICAL PRESCRIPTION DATED 22-11-2022 ISSUED BY THE RAMAIAH MEMORIAL HOSPITAL, BANGALORE Exhibit P-30 TRUE COPY OF THE MEDICAL PRESCRIPTION DATED 7-12-2022 ISSUED BY THE RAMAIAH MEMORIAL HOSPITAL, BANGALORE Exhibit P-31 TRUE COPY OF THE CT SCAN REPORTS DATED 20-11-2022 ISSUED BY THE RAMAIAH MEMORIAL HOSPITAL, BANGALORE TO THE PETITIONER Exhibit P-32 TRUE COPY OF THE DISCHARGE SUMMARY DATED 22-1-2022 ISSUED BY THE RAMAIAH MEMORIAL HOSPITAL, BANGALORE TO THE PETITIONER Exhibit P-33 TRUE COPY OF THE DISCHARGE SUMMARY DATED 8-7-2022 ISSUED BY THE LORDS HOSPITAL, THIRUVANANTHAPURAM TO THE PETITIONER Exhibit P-34 TRUE COPY OF THE DISCHARGE SUMMARY DATED 18-9-2022 ISSUED BY THE LORDS HOSPITAL AT THIRUVANANTHAPURAM TO THE PETITIONER 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 512 : APPENDIX OF WP(C) 39978/2023 PETITIONER EXHIBITS Exhibit P-1 (a) TRUE PHOTOCOPY OF FIXED DEPOSIT NO:0003476 DATED 17-02-2023 IN THE NAME OF PETITIONER Exhibit P-1 (b) TRUE PHOTOCOPY OF FIXED DEPOSIT NO:0003498 DATED 15-03-2023 IN THE NAME OF PETITIONER Exhibit P-1 (c) TRUE PHOTOCOPY OF FIXED DEPOSIT NO:0003499 DATED 15-03-2023 IN THE NAME OF PETITIONER Exhibit P-2 TRUE PHOTOCOPY OF INTERIM ORDER DATED 01-04-2022 IN W.P(C) 22064/2021 OF THIS HON'BLE COURT Exhibit P-3 TRUE PHOTOCOPY OF INTERIM ORDER DATED 29-07-2022 IN W.P(C) 14013/2022 OF THIS HON'BLE COURT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 513 : APPENDIX OF WP(C) 40420/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE 6TH RESPONDENT TO THE PETITIONER DATED 4.10.23 Exhibit P1A TRUE COPY OF THE DEMAND NOTICE ISSUED BY THE 6TH RESPONDENT TO THE PETITIONER'S MOTHER DATED 4.10.23 Exhibit P2 TRUE COPY OF THE REPRESENTATION FILED BY THE FATHER OF THE PETITIONER BEFORE THE 4TH RESPONDENT DATED 10.10.23 Exhibit P3 TRUE COPY OF THE DEMAND NOTICE SENT BY THE 6TH RESPONDENT DATED 19.10.23 AGAINST THE PETITIONER Exhibit P3A TRUE COPY OF THE DEMAND NOTICE SENT BY THE 6TH RESPONDENT DATED 19.10.23 AGAINST THE PETITIONER'S MOTHER Exhibit P4 TRUE COPY OF THE REPRESENTATION FILED BY THE PETITIONER ALONG WITH HIS PARENTS, SISTERS AND BROTHER-IN-LAW BEFORE THE 7TH RESPONDENT SOCIETY ADMINISTRATIVE COMMITTEE DATED 25.10.23 Exhibit P5 TRUE COPY OF THE REPRESENTATION FILED BY THE PETITIONER AND HIS PARENTS BEFORE THE 6TH RESPONDENT SOCIETY ADMINISTRATIVE COMMITTEE DATED 9.11.23 Exhibit P6 TRUE COPY OF THE SUMMONS ISSUED BY THE 2ND RESPONDENT TO THE MOTHER OF THE PETITIONER DATED 11.12.2023 Exhibit P7 TRUE COPY OF THE REPLY FROM THE REGISTRAR OF COOPERATIVE SOCIETY FOR EXHIBIT P5 REPRESENTATION DIRECTING THE 2ND RESPONDENT DATED 16.12.2023 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 514 : RESPONDENT EXHIBITS EXHIBIT R6(A) A TRUE COPY OF THE RELEVANT PAGES OF SECTION 65 ENQUIRY REPORT DATED ON 31/03/2023 EXHIBIT R6(B) THE TRUE COPY OF THE JUDGEMENT IN WRIT APPEAL 614/2022,DATED 25/08/2022 EXHIBIT R6(C) A TRUE COPY OF THE RELEVANT PORTION OF THE AUDIT REPORT FOR THE YEAR 2020- 2021 OF THE 1ST RESPONDENT BANK EXHIBIT R6(D) THE TRUE COPY OF THE ORDER NO.JRGPTA / 1749 /2021 / CRP(1,)DATED 19/08/2023 ISSUED BY THE 1ST RESPONDENT.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 515 : APPENDIX OF WP(C) 41663/2023 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE ORIGINAL FIXED DEPOSIT RECEIPT NO.229 DATED 01-03- 2012 OF THE 1ST RESPONDENT SOCIETY Exhibit P2 THE TRUE COPY OF THE ORIGINAL FIXED DEPOSIT RECEIPT NO.231 DATED 01-03- 2012 OF THE 1ST RESPONDENT SOCIETY Exhibit P3 THE TRUE COPY OF THE ORIGINAL FIXED DEPOSIT RECEIPT NO.261 DATED 31-03- 2014 OF THE 1ST RESPONDENT SOCIETY Exhibit P4 THE TRUE COPY OF THE ORIGINAL FIXED DEPOSIT RECEIPT NO.274 DATED 31-03- 2015 OF THE 1ST RESPONDENT SOCIETY Exhibit P5 THE TRUE COPY OF THE ORIGINAL FIXED DEPOSIT RECEIPT NO.291 DATED 31-03- 2016 OF THE 1ST RESPONDENT SOCIETY Exhibit P6 THE TRUE COPY OF THE ORIGINAL FIXED DEPOSIT RECEIPT NO.320 DATED 31-03- 2017 OF THE 1ST RESPONDENT SOCIETY Exhibit P7 TRUE COPY OF THE LETTER OF THE PETITIONER DATED 19-09-2018 TO THE 1ST RESPONDENT.
Exhibit P8 TRUE COPY OF THE LETTER OF THE PETITIONER DATED 23-07-2021 1ST RESPONDENT .
ExhibitP 9 TRUE COPY OF THE REPRESENTATION DATED 20-10-2021 OF THE PETITIONER BEFORE 3RD RESPONDENT .
Exhibit P10 TRUE COPY OF THE REPRESENTATION DATED 20-10-2021 OF THE PETITIONER BEFORE 4TH RESPONDENT.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 516 : Exhibit P11 RUE COPY OF THE LETTER NO.
N.C1197/2021 DATED 30-11-2021 OF THE 4TH RESPONDENT JOINT DIRECTOR(AUDIT), ALAPPUZHA TO THE PETITIONER.
Exhibit P12 TRUE COPY OF THE FURTHER REPRESENTATION DATED 09-07-2022 OF THE PETITIONER BEFORE 4TH RESPONDENT.
Exhibit P13 TRUE COPY OF THE LETTER NO. N.C 1197/2021 /L-DIS DATED 12-10-2022 OF 4TH RESPONDENT.
Exhibit P14 THE TRUE COPY OF THE LETTER DATED 03- 11-2022 OF THE PETITIONER TO THE 1ST RESPONDENT.
Exhibit P15 THE TRUE COPY OF THE LETTER DATED 17- 01-2023 OF THE 1ST&2ND RESPONDENTS TO THE PETITIONER .
Exhibit P16 THE STATEMENT OF EXT.P1 TO P6 DEPOSITS AS ON 30-09-2023 PREPARED BY THE PETITIONER .
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 517 : APPENDIX OF WP(C) 42537/2023 PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.93 DATED 30-11- 2013 Exhibit-P2 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.94 DATED 30-11- 2013 Exhibit-P3 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.108 DATED 11-12-2013 Exhibit-P4 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.109 DATED 11-12-2013 Exhibit-P5 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.110 DATED 11-12-2013 Exhibit-P6 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.137 DATED 31-12-2013 Exhibit-P7 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.138 DATED 31-12-2013 Exhibit-P8 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.143 DATED 04-01-2014 Exhibit-P9 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.144 DATED 04-01-2014 Exhibit-P10 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.145 DATED 04-01-2014 Exhibit-P11 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.146 DATED 04-01-2014 Exhibit-P12 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.147 DATED 04-01-2014 Exhibit-P13 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.148 DATED 04-01-2014 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 518 : Exhibit-P14 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.149 DATED 04-01-2014 Exhibit-P15 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.150 DATED 04-01-2014 Exhibit-P16 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.151 DATED 04-01-2014 Exhibit-P17 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.152 DATED 04-01-2014 Exhibit-P18 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.161 DATED 12-02-2014 Exhibit-P19 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.162 DATED 12-02-2014 Exhibit-P20 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.163 DATED 20-02- 2014 Exhibit-P21 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.164 DATED 20-02- 2014 Exhibit-P22 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.165 DATED 20-02- 2014 Exhibit-P23 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.166 DATED 20-02- 2014 Exhibit-P24 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.167 DATED 20-02- 2014 Exhibit-P25 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.183 DATED 15-03-2014 Exhibit-P26 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.184 DATED 15-03-2014 Exhibit-P27 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.185 DATED 15-03-2014 Exhibit-P28 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.187 DATED 15-03-2014 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 519 : Exhibit-P29 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.188 DATED 15-03-2014 Exhibit-P30 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.199 DATED 16-04-2014 Exhibit-P31 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 200 DATED 16-04-2014 Exhibit-P32 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.204 DATED 29-04-2014 Exhibit-P33 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.212 DATED 20-02-2014 Exhibit-P34 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.213 DATED 20-02-2014 Exhibit-P35 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.214 DATED 20-02-2014 Exhibit-P36 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.215 DATED 20-02-2014 Exhibit-P37 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.217 DATED 06-06-2014 Exhibit-P38 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO 218 DATED 06-06-2014 Exhibit-P39 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.219 DATED 07-06-2014 Exhibit-P40 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.248 DATED 10-09-2014 Exhibit-P41 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.249 DATED 10-09-2014 Exhibit-P42 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.324 DATED 24-12-2014 Exhibit-P43 TRUE COPY OF THE FIXED DEPOSIT RECEIPT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 520 : NO.328 DATED 30-12-2014 Exhibit-P44 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.329 DATED 30-12-2014 Exhibit-P45 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.391 DATED 23-03-2015 Exhibit-P46 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.393 DATED 28-03-2015 Exhibit-P47 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.394 DATED 28-03-2015 Exhibit-P48 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.399, DATED 09-05-2015 Exhibit-P49 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.400 DATED 09-05-2015 Exhibit-P50 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.401 DATED 09-05-2015 Exhibit-P51 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.439 DATED 03-07-2015 Exhibit-P52 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.440 DATED 03-07-2015 Exhibit-P53 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.442 DATED 17-07-2015 Exhibit-P54 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.443 DATED 17-07-2015 Exhibit-P55 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.444 DATED 17-07-2015 Exhibit-P56 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.445 DATED 17-07-2015 Exhibit-P57 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.446 DATED 17-07-2015 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 521 : Exhibit-P58 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.447 DATED 17-07-2015 Exhibit-P59 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.448 DATED 17-07-2015 Exhibit-P60 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.449 DATED 17-07-2015 Exhibit-P61 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.452 DATED 31-07-2015 Exhibit-P62 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.467 DATED 18-08-2015 Exhibit-P63 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.468 DATED 18-08-2015 Exhibit-P64 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.469 DATED 18-08-2015 Exhibit-P65 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.470 DATED 18-08-2015 Exhibit-P66 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.471 DATED 18-08-2015 Exhibit-P67 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.472 DATED 18-08-2015 Exhibit-P68 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.474 DATED 24-08-2015 Exhibit-P69 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.481 DATED 10-09-2015 Exhibit-P70 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.488 DATED 19-09-2015 Exhibit-P71 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.502 DATED 04-11-2015 Exhibit-P72 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.503 DATED 04-11-2015 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 522 : Exhibit-P73 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.507 DATED 27-11-2015 Exhibit-P74 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.508 DATED 27-11-2015 Exhibit-P75 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.509 DATED 27-11-2015 Exhibit-P76 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.510 DATED 27-11-2015 Exhibit-P77 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.511 DATED 27-11-2015 Exhibit-P78 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.512 DATED 27-11-2015 Exhibit-P79 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.513 DATED 27-11-2015 Exhibit-P80 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.520 DATED 02-12-2015 Exhibit-P81 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.521 DATED 02-12-2015 Exhibit-P82 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.522 DATED 17-12-2015 Exhibit-P83 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.526 DATED 30-12-2015 Exhibit-P84 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.532DATED 19-01- 2016 Exhibit-P85 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.533 DATED 19-01- 2016 Exhibit-P86 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.543 DATED 26-02-2016 Exhibit-P87 TRUE COPY OF THE FIXED DEPOSIT RECEIPT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 523 : NO.544 DATED 26-02-2016 Exhibit-P88 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.545 DATED 26-02-2016 Exhibit-P89 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.546 DATED 26-02-2016 Exhibit-P90 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.547 DATED 26-02-2016 Exhibit-P91 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.548 DATED 26-02-2016 Exhibit-P92 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.549 DATED 26-02-2016 Exhibit-P93 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.550 DATED 26-02-2016 Exhibit-P94 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.551 DATED 26-02-2016 Exhibit-P95 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.552 DATED 26-02-2016 Exhibit-P96 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.553 DATED 26-02-2016 Exhibit-P97 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.592 DATED 15-06-2016 Exhibit-P98 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.602 DATED 09-07-2016 Exhibit-P99 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.603 DATED 09-07-2016 Exhibit-P100 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.604 DATED 09-07-2016 Exhibit-P101 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.605 DATED 19-07-2016 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 524 : Exhibit-P102 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.474 DATED 24-08-2016 Exhibit-P103 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.616 DATED 09-09-2016 Exhibit-P104 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.649 DATED 29-12-2016 Exhibit-P105 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO 650 DATED 29-12-2016 Exhibit-P106 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.675 DATED 05-04-2017 Exhibit-P107 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 676 DATED 05-04-2017 Exhibit-P108 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.728 DATED 07-08-2017 Exhibit-P109 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.729 DATED 07-08-2017 Exhibit-P110 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.730 DATED 07-08-2017 Exhibit-P111 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.731 DATED 07-08-2017 Exhibit-P112 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.760 DATED 18-11-2017 Exhibit-P113 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.761 DATED 18-11-2017 Exhibit-P114 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.762 DATED 18-11-2017 Exhibit-P115 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.763 DATED 22-11-2017 Exhibit-P116 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.773 DATED 23-12-2017 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 525 : Exhibit-P117 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 774 DATED 23-12-2017 Exhibit-P118 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.793 DATED 20-04-2018 Exhibit-P119 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.811 DATED 22-06-2018 Exhibit-P120 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.812 DATED 22-06-2018 Exhibit-P121 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.813 DATED 22-06-2018 Exhibit-P122 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.834 DATED 29-08-2018 Exhibit -P123 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.872 DATED 23-11-2018 Exhibit-P124 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.876 DATED 05-12-2018 Exhibit-P125 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.884 DATED 08-02- 2019 Exhibit-P126 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.897 DATED 26-03-2019 Exhibit-P127 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 898 DATED 26-03-2019 Exhibit-P128 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.902 DATED 12-04-2019 Exhibit-P129 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.909 DATED 21-05-2019 Exhibit-P130 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.923 DATED 17-07-2019 Exhibit-P131 A TRUE COPY OF THE FIXED DEPOSIT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 526 : RECEIPT NO.930 DATED 16-08-2019 Exhibit-P132 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.931 DATED 03-09-2019 Exhibit-P133 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.992 DATED 19-01- 2021 Exhibit-P134 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.996 DATED 19-03-2021 Exhibit-P135 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.997 DATED 25-03-2021 Exhibit-P136 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.1008 DATED 05-08-2021 Exhibit-P137 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.1021 DATED 12-11-2021 Exhibit-P138 A TOTAL AMOUNT IN THE SB ACCOUNT IS RS.4,1968/-. A TRUE COPY OF THE RELEVANT PAGES OF THE PASS BOOK IN SB ACCOUNT NO.23 OF THE 1ST PETITIONER Exhibit-P139 A TRUE COPY OF THE REPRESENTATION DATED 04-11-2023 FILED BY THE 1 ST PETITIONER BEFORE THE 1ST RESPONDENT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 527 : APPENDIX OF WP(C) 42786/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE REPRESENTATION DATED 30.11.2023 SUBMITTED BY THE PETITIONERS BEFORE THE FIRST RESPONDENT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 528 : APPENDIX OF WP(C) 42902/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE F D RECEIPT NO.
015893 DATED 18.08.2015 ISSUED BY THE 2ND RESPONDENT Exhibit P2 TRUE COPY OF THE FD RECEIPT NO. 016475 DATED 15.03.2016 ISSUED BY THE 2ND RESPONDENT Exhibit P3 TRUE COPY OF THE FD RECEIPT NO. 016472 DATED 14.03.2016 ISSUED BY THE 2ND RESPONDENT Exhibit P4 TRUE COPY OF THE FD RECEIPT NO 016476 DATED 15.03.2016 ISSUED BY THE 2ND RESPONDENT Exhibit P5 TRUE COPY OF THE PETITION SUBMITTED TO THE 2ND RESPONDENT BY THE PETITIONERS DATED 04.12.2023 Exhibit P6 TRUE COPY OF THE PETITION SUBMITTED TO THE 1ST RESPONDENT BY THE PETITIONERS DATED 04.12.2023 Exhibit P7 TRUE COPY OF THE COMMUNICATION DATED 05.12.2023 WITH FILE NO V.786/2023 ISSUED BY THE 1ST RESPONDENT TO THE 2ND RESPONDENT Exhibit P8 TRUE COPY OF THE INTERIM ORDER IN WP (C) 15885/2021 DATED 29.07.2022 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 529 : APPENDIX OF WP(C) 43123/2023 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE FIXED DEPOSIT NO.FDR NO.0101026253 WITH RENEWED DATE OF MATURITY ON 01.11.2023 Exhibit P2 A TRUE COPY OF THE FIXED DEPOSIT NO.FDR NO.0101025158 WITH RENEWED DATE OF MATURITY ON 25.1.2024 Exhibit P3 A TRUE COPY OF THE FIXED DEPOSIT NO.FDR NO. 0101025157 WITH RENEWED DATE OF MATURITY ON 25.1.2024 Exhibit P4 A TRUE COPY OF THE FIXED DEPOSIT NO.FDR NO. 0101030808 ISSUED BY THE 2ND RESPONDENT WITH RENEWED DATE OF MATURITY ON 02.12.2023 Exhibit P5 A TRUE COPY OF THE FIXED DEPOSIT NO.FDR NO. 0101030683 ISSUED BY THE 2ND RESPONDENT WITH RENEWED DATE OF MATURITY ON 17.12.2023 Exhibit P6 A TRUE COPY OF THE RELEVANT PAGES OF THE SB ACCOUNT NO. 7590 PASS BOOK ISSUED BY THE 2ND RESPONDENT Exhibit P7 A TRUE COPY OF THE REPRESENTATION DATED 02.12.2023 SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT Exhibit P8 A TRUE COPY OF THE REPRESENTATION DATED 10-11-2023 FORWARDED BY THE PETITIONER TO THE 3RD RESPONDENT Exhibit P9 A TRUE COPY OF THE POSTAL ACKNOWLEDGEMENT CARD RECEIVED BY THE PETITIONER FROM 3RD RESPONDENT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 530 : RESPONDENT EXHIBITS EXHIBIT R1(a) THE TRUE COPY OF THE DETAILS OF THE SALE DATED 19.03.2024 EXHIBIT R1(b) THE TRUE COPY OF THE SALE NOTIFICATION DATED 28/6/2024 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 531 : APPENDIX OF WP(C) 173/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE DEPOSIT DETAILS GIVEN AS ANNEXURES A TO H PREPARED BY THE PETITIONER DATED NIL Exhibit P2 TRUE COPY OF THE DEPOSIT RECEIPTS INCLUDED IN ANNEXURE-A OF DIFFERENT DATES INCLUDED IN EXT P1 Exhibit P3 TRUE COPY OF THE DEPOSIT RECEIPT INCLUDED IN ANNEXURES -B TO H OF EXT P1 OF DIFFERENT DATES Exhibit P4 TRUE COPY OF THE TOTAL SUM TO BE RELEASED AS PER ANNEXURES A TO H DATED NIL 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 532 : APPENDIX OF WP(C) 212/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE EXTRACT OF THE PASSBOOK OF THE PETITIONERS DATED 27.10.2023 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 533 : APPENDIX OF WP(C) 783/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE PASSBOOK OF THE SAVING BANK ACCOUNT NO. 02570 MAINTAINED BY THE PETITIONER IN THE 3RD RESPONDENT SOCIETY.
Exhibit P2 TRUE COPY OF THE F. D RECEIPT NO.
15341 DATED 22.11.2022 FOR AN AMOUNT OF RS. 1,0,3923/- ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER.
Exhibit P3 TRUE COPY OF THE DEMAND NOTICE DATED 27.12.2023 SENT BY THE PETITIONER TO THE 4TH RESPONDENT.
Exhibit P4 TRUE COPY OF THE POSTAL RECEIPT DATED 28.12.2023 SHOWING THE DISPATCH OF THE EXT. P-3 NOTICE TO THE 4TH RESPONDENT.
Exhibit P5 TRUE COPY OF THE INTERIM ORDER DATED 06.10.2023 IN W. P. (C) NO. 24858/2023 PASSED BY THIS HON'BLE COURT.
Exhibit P6 TRUE COPY OF THE INTERIM ORDER DATED 06.10.2023 IN W. P. (C) NO. 25263/2023 PASSED BY THIS HON'BLE COURT.
Exhibit P7 TRUE COPY OF THE COUNTER AFFIDAVIT FILED BY THE RESPONDENTS 3 TO 5 IN W. P. (C). NO. 25263/2023.
Exhibit P8 TRUE COPY OF THE DIAGNOSIS REPORT ISSUED TO THE PETITIONER FROM THE DEPARTMENT OF RADIODIAGNOSIS & IMAGING, MAR SLEEVA MEDIECITY, PALAI.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 534 : APPENDIX OF WP(C) 934/2024 PETITIONER EXHIBITS Exhibit-P1 TRUE PHOTOCOPY OF THE RELEVANT PASSBOOK OF THESE PETITIONERS DATED NIL Exhibit-P1(a) TRUE PHOTOCOPY OF THE RELEVANT PASSBOOK OF THESE PETITIONERS DATED NIL Exhibit-P2 TRUE PHOTOCOPY OF THE ACCOUNT STATEMENT OF 1ST PETITIONER WITH THE 3RD RESPONDENT BANK DATED 28.12.2023 Exhibit-P3 TRUE PHOTOCOPY OF THE ACCOUNT STATEMENT OF 2ND PETITIONER WITH THE 3RD RESPONDENT DATED 28.12.2023 Exhibit-P4 TRUE PHOTOCOPY OF THE RECEIPT OF GOLD PLEDGED BY THE PETITIONERS WITH THE STATE BANK OF INDIA, THOOKKUPALAM DATED 30.06.2023 Exhibit-P5 TRUE PHOTOCOPY OF THE REQUEST MADE BY THE PETITIONERS' FOR RETURN OF THEIR MONEY ORIGINALLY DEPOSITED AS FIXED DEPOSIT AND LATER ON MATURITY DIVERTED TO SAVINGS ACCOUNT DATED 30.12.2023 Exhibit-P6 TRUE PHOTOCOPY OF THE COMPLAINT PREFERRED BY THE PETITIONERS BEFORE THE 2ND RESPONDENT DATED 01.01.2024 Exhibit-P7 TRUE PHOTOCOPY OF THE REPRESENTATION PREFERRED BY THE APPLICANTS/PETITIONERS BEFORE THE 2ND RESPONDENT DATED 20.04.2024 Exhibit-P7(a) TRUE PHOTOCOPY OF THE POSTAL RECEIPT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 535 : APPENDIX OF WP(C) 1039/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE PASSBOOK OF THE SAVING BANK ACCOUNT NO. 04674 MAINTAINED BY THE PETITIONER IN THE 3RD RESPONDENT SOCIETY.
Exhibit P2 TRUE COPY OF THE F. D RECEIPT NO.
13648 DATED 29.12.2022 FOR AN AMOUNT OF RS. 1,00,000/- ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER.
Exhibit P3 TRUE COPY OF THE F. D RECEIPT NO.
13651 DATED 29.12.2022 FOR AN AMOUNT OF RS. 1,00,000/- ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER.
Exhibit P4 TRUE COPY OF THE F. D RECEIPT NO.
13652 DATED 29.12.2022 FOR AN AMOUNT OF RS. 1,00,000/- ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER.
Exhibit P5 TRUE COPY OF THE F. D RECEIPT NO.
13653 DATED 29.12.2022 FOR AN AMOUNT OF RS. 1,00,000/- ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER.
Exhibit P6 TRUE COPY OF THE F. D RECEIPT NO.
20303 DATED 19.11.2019 FOR AN AMOUNT OF RS. 50,000/- ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER.
Exhibit P7 TRUE COPY OF THE F. D RECEIPT NO.
20305 DATED 19.11.2019 FOR AN AMOUNT OF RS. 50,000/- ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER.
Exhibit P8 TRUE COPY OF THE F. D RECEIPT NO.
20192 DATED 19.03.2020 FOR AN AMOUNT OF RS. 95,000/- ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 536 : Exhibit P9 TRUE COPY OF THE F. D RECEIPT NO.
15781 DATED 02.06.2022 FOR AN AMOUNT OF RS. 1,15,000/- ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER.
Exhibit P10 TRUE COPY OF THE F. D RECEIPT NO.
13166 DATED 14.06.2022 FOR AN AMOUNT OF RS. 1,00,000/- ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER.
Exhibit P11 TRUE COPY OF THE DEATH CERTIFICATE OF THE PETITIONER'S HUSBAND DATED 06.08.2022 ISSUED BY THE PARATHODU GRAMA PANCHAYATH.
Exhibit P12 TRUE COPY OF THE DEMAND NOTICE DATED 22.12.2023 SENT BY THE PETITIONER TO THE 4TH RESPONDENT.
Exhibit P13 TRUE COPY OF THE POSTAL RECEIPT DATED 22.12.2023 SHOWING THE DISPATCH OF THE EXT. P-3 NOTICE TO THE 4TH RESPONDENT.
Exhibit P14 TRUE COPY OF THE INTERIM ORDER DATED 06.10.2023 IN W. P. (C) NO. 24858/2023 PASSED BY THIS HON'BLE COURT.
Exhibit P15 TRUE COPY OF THE INTERIM ORDER DATED 06.10.2023 IN W. P. (C) NO. 25263/2023 PASSED BY THIS HON'BLE COURT.
Exhibit P16 TRUE COPY OF THE COUNTER AFFIDAVIT FILED BY THE RESPONDENTS 3 TO 5 IN W. P. (C). NO. 25263/2023.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 537 : APPENDIX OF WP(C) 1475/2024 PETITIONER EXHIBITS Exhibit P-1 (a) TRUE PHOTOCOPY OF FIXED DEPOSIT NO:11465 DATED 21-10-2012 IN THE NAME OF 1ST PETITIONER Exhibit P-1 (b) TRUE PHOTOCOPY OF FIXED DEPOSIT NO:013818 DATED 31-12-2013 IN THE NAME OF 1ST PETITIONER Exhibit P-2 TRUE PHOTOCOPY OF FIXED DEPOSIT NO:013817 DATED 31-12-2013 IN THE NAME OF 2ND PETITIONER Exhibit P-3 TRUE PHOTOCOPY OF INTERIM ORDER DATED 01-04-2022 IN W.P(C) 22064/2021 OF THIS HON'BLE COURT Exhibit P-4 TRUE PHOTOCOPY OF INTERIM ORDER DATED 29-07-2022 IN W.P(C) 14013/2022 OF THIS HON'BLE COURT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 538 : APPENDIX OF WP(C) 1525/2024 PETITIONER EXHIBITS Exhibit P-1 (a) TRUE PHOTOCOPY OF FIXED DEPOSIT NO:11919 DATED 06-01-2012 IN THE NAME OF PETITIONER Exhibit P-1 (b) TRUE PHOTOCOPY OF FIXED DEPOSIT NO:11077 DATED 27-05-2011 IN THE NAME OF PETITIONER Exhibit P-1 (c) TRUE PHOTOCOPY OF FIXED DEPOSIT NO:11078 DATED 27-05-2011 IN THE NAME OF PETITIONER Exhibit P-1 (d) TRUE PHOTOCOPY OF FIXED DEPOSIT NO:11079 DATED 27-05-2011 IN THE NAME OF PETITIONER Exhibit P-1 (e) TRUE PHOTOCOPY OF FIXED DEPOSIT NO:013862 DATED 08-01-2014 IN THE NAME OF PETITIONER Exhibit P-2 TRUE PHOTOCOPY OF INTERIM ORDER DATED 01-04-2022 IN W.P(C) 22064/2021 OF THIS HON'BLE COURT Exhibit P-3 TRUE PHOTOCOPY OF INTERIM ORDER DATED 29-07-2022 IN W.P(C) 14013/2022 OF THIS HON'BLE COURT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 539 : APPENDIX OF WP(C) 6477/2024 PETITIONER EXHIBITS Exhibit P-1 TRUE COPY OF FD NO. 26517/2012-1 DATED 9.11.2012 OF THE PETITIONER IN THE 4TH RESPONDENT BANK Exhibit P-2 TRUE COPY OF FD NO. 26518/2012-1 DATED 9.11.2012 OF THE PETITIONER IN THE 4TH RESPONDENT BANK Exhibit P-3 TRUE COPY OF FD NO. 26519/2012-1 DATED 9.11.2012 OF THE PETITIONER IN THE 4TH RESPONDENT BANK Exhibit P-4 TRUE COPY OF FD NO. 26520/2012-1 DATED 9.11.2012 OF THE PETITIONER IN THE 4TH RESPONDENT Exhibit P-5 TRUE COPY OF FD NO. 26522/2012-1 DATED 9.11.2012 OF THE PETITIONER IN THE 4TH RESPONDENT Exhibit P-6 TRUE COPY OF FD NO. 26524/2012-1 DATED 9.11.2012 OF THE PETITIONER IN THE 4TH RESPONDENT Exhibit P-7 TRUE COPY OF FD NO. 26527/2012-1 DATED 9.11.2012 OF THE PETITIONER IN THE 4TH RESPONDENT Exhibit P-8 TRUE COPY OF FD NO. 26528/2012-1 DATED 9.11.2012 OF THE PETITIONER IN THE 4TH RESPONDENT Exhibit P-9 TRUE COPY OF FD NO. 26529/2012-1 DATED 9.11.2012 OF THE PETITIONER IN THE 4TH RESPONDENT Exhibit P-10 TRUE COPY OF FD NO. 26530/2012-1 DATED 9.11.2012 OF THE PETITIONER IN THE 4TH RESPONDENT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 540 : Exhibit P-11 TRUE COPY OF FD NO. 26531/2012-1 DATED 9.11.2012 OF THE PETITIONER IN THE 4TH RESPONDENT Exhibit P-12 TRUE COPY OF FD NO. 26582/2012-1 DATED 19.11.2012 OF THE PETITIONER IN THE 4TH RESPONDENT Exhibit P-13 TRUE COPY OF FD NO. 26580/2012-1 DATED 19.11.2012 OF THE PETITIONER IN THE 4TH RESPONDENT Exhibit P-14 TRUE COPY OF FD NO. 26581/2012-1 DATED 19.11.2012 OF THE PETITIONER IN THE 4TH RESPONDENT Exhibit P-15 TRUE COPY OF FD NO. 28599/2013-1 DATED 13.8.2013 OF THE PETITIONER IN THE 4TH RESPONDENT Exhibit P-16 TRUE COPY OF FD NO. 28600/2013-1 DATED 13.8.2013 OF THE PETITIONER IN THE 4TH RESPONDENT Exhibit P-17 TRUE COPY OF FD NO. 28601/2013-1 DATED 13.8.2013 OF THE PETITIONER IN THE 4TH RESPONDENT Exhibit P-18 TRUE COPY OF FD NO. 28602/2013-1 DATED 13.8.2013 OF THE PETITIONER IN THE 4TH RESPONDENT Exhibit P-19 TRUE COPY OF FD NO. 28603/2013-1 DATED 13.8.2013 OF THE PETITIONER IN THE 4TH RESPONDENT Exhibit P-20 TRUE COPY OF FD NO. 28604/2013-1 DATED 13.8.2013 OF THE PETITIONER IN THE 4TH RESPONDENT Exhibit P-21 TRUE COPY OF FD NO. 28605/2013-1 DATED 13.8.2013 OF THE PETITIONER IN THE 4TH RESPONDENT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 541 : Exhibit P-22 TRUE COPY OF FD NO. 28606/2013-1 DATED 13.8.2013 OF THE PETITIONER IN THE 4TH RESPONDENT Exhibit P-23 TRUE COPY OF FD NO. 28607/2013-1 DATED 13.8.2013 OF THE PETITIONER IN THE 4TH RESPONDENT Exhibit P-24 TRUE COPY OF FD NO. 28608/2013-1 DATED 13.8.2013 OF THE PETITIONER IN THE 4TH RESPONDENT Exhibit P-25 TRUE COPY OF FD NO. 28609/2013-1 DATED 13.8.2013 OF THE PETITIONER IN THE 4TH RESPONDENT Exhibit P-26 TRUE COPY OF FD NO. 28610/2013-1 DATED 13.8.2013 OF THE PETITIONER IN THE 4TH RESPONDENT Exhibit P-27 TRUE COPY OF FD NO. 31361/2014-1 DATED 25.7.2014 OF THE PETITIONER IN THE 4TH RESPONDENT Exhibit P-28 TRUE COPY OF FD NO. 31362/2014-1 DATED 25.7.2014 OF THE PETITIONER IN THE 4TH RESPONDENT Exhibit P-29 TRUE COPY OF FD NO.1/33732/2015-16 DATED 5.6.2015 OF THE PETITIONER IN THE 4TH RESPONDENT Exhibit P-30 TRUE COPY OF FD NO. 1/33734/2015-16 DATED 5.6.2015 OF THE PETITIONER IN THE 4TH RESPONDENT Exhibit P-31 TRUE COPY OF FD NO. 1/33735/2015-16 DATED 5.6.2015 OF THE PETITIONER IN THE 4TH RESPONDENT Exhibit P-32 TRUE COPY OF FD NO. 1/36804/2017-18 DATED 21.11.2017 OF THE PETITIONER IN THE 4TH RESPONDENT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 542 : Exhibit P-33 TRUE COPY OF FD NO. 1/36805/2017-18 DATED 21.11.2017 OF THE PETITIONER IN THE 4TH RESPONDENT Exhibit P-34 TRUE COPY OF FD NO. 1/37043/2018-19 DATED 13.6.2018 OF THE PETITIONER IN THE 4TH RESPONDENT Exhibit P-35 TRUE COPY OF FD NO. FD.1/37044/2018-19 DATED 13.6.2018 OF THE PETITIONER IN THE 4TH RESPONDENT Exhibit P-36 TRUE COPY OF FD NO. 1/37262/2018-19 DATED 3.11.2018 OF THE PETITIONER IN THE 4TH RESPONDENT Exhibit P-37 TRUE COPY OF FD NO. FD.1/37263/2018-19 DATED 3.11.2018 OF THE PETITIONER IN THE 4TH RESPONDENT Exhibit P-38 TRUE COPY OF FD NO. 1/37662/2019-20 DATED 3.4.2019 OF THE PETITIONER IN THE 4TH RESPONDENT Exhibit P-39 TRUE COPY OF FD NO. 1/37663/2019-20 DATED 3.4.2019 OF THE PETITIONER IN THE 4TH RESPONDENT Exhibit P-40 TRUE COPY OF FD NO. 1/37846/2019-20 DATED 25.11.2019 OF THE PETITIONER IN THE 4TH RESPONDENT Exhibit P-41 TRUE COPY OF FD NO. 1/37847/2019-20 DATED 25.11.2019 OF THE PETITIONER IN THE 4TH RESPONDENT Exhibit P-42 TRUE COPY OF THE PASSBOOK OF SAVINGS DEPOSIT ACCOUNT NO. 12689 OF THE PETITIONER IN THE 4TH RESPONDENT BANK Exhibit P-43 TRUE COPY OF THE LAWYER NOTICE DATED 20.12.2023 WITH POSTAL RECEIPT AND ACKNOWLEDGMENT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 543 : APPENDIX OF WP(C) 6724/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE APPLICATION DATED 12.12.2023 FILED BEFORE THE HONORABLE CHIEF MINISTER OF KERALA IN NAVA KERALIAM PROGRAM Exhibit P2 TRUE COPY OF THE APPLICATION TO THE MINISTER OF CO-OPERATIVE SOCIETIES DATED 12.12.2023 Exhibit P3 TRUE COPY OF THE APPLICATION FILED BY THE PETITIONERS TO THE 2ND RESPONDENT DATED 29.01.2024 Exhibit P4 TRUE COPY OF THE APPLICATION TO THE 3RD RESPONDENT DATED 29.01.2024 Exhibit P5 TRUE COPY OF THE NOTICE ISSUED BY THE 1ST PETITIONER TO THE 1ST RESPONDENT BANK DATED 01.02.2024 Exhibit P6 TRUE COPY OF THE NOTICE ISSUED BY THE 2ND PETITIONER TO THE 1ST RESPONDENT BANK DATED 01.02.2024 Exhibit P7 TRUE COPY OF THE RECEIPT DATED 11.04.2023 Exhibit P8 TRUE COPY OF THE RECEIPT DATED 15.01.2024 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 544 : APPENDIX OF WP(C) 6842/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE APPLICATION DATED 12.12.2023 SUBMITTED BEFORE THE HONOURABLE CHIEF MINISTER OF KERALA IN NAVA KERALIAM PROGRAM Exhibit P2 TRUE COPY OF THE APPLICATION DATED 12.12.2023 SUBMITTED TO THE MINISTER OF CO-OPERATIVE SOCIETIES Exhibit P3 TRUE COPY OF THE APPLICATION BEFORE THE 2ND RESPONDENT DATED 29.01.2024 Exhibit P4 TRUE COPY OF THE APPLICATION DATED 29.01.2024 TO THE 3RD RESPONDENT Exhibit P5 TRUE COPY OF THE NOTICE ISSUED BY THE 1ST PETITIONER DATED 01.02.2024 TO THE 1ST RESPONDENT BANK Exhibit P6 TRUE COPY OF THE NOTICE ISSUED BY THE 2ND PETITIONER DATED 01.02.2024 TO THE 1ST RESPONDENT BANK Exhibit 7 TRUE COPY OF THE RECEIPT DATED 11.04.2023 Exhibit 8 TRUE COPY OF THE RECEIPT DATED 15.01.2024 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 545 : APPENDIX OF WP(C) 8719/2024 PETITIONER EXHIBITS Exhibit P-1 TRUE COPY OF BROCHURE ISSUED BY THE PETITIONER IN RELATION TO THE JEEVAKARUNYA PALISARAHITHA SAMMANA PADHATHY Exhibit P-2 TRUE COPY OF RECEIPT DATED 16/3/2020 FOR RS. 10 LAKHS ISSUED BY THE 1ST RESPONDENT Exhibit P-3 TRUE COPY OF RECEIPT DATED 27/11/2020 FOR RS. 19 LAKHS ISSUED BY THE 1ST RESPONDENT.
Exhibit P-4 TRUE COPY OF RECEIPT DATED 11/2/2021 FOR RS. 30 LAKHS ISSUED BY THE 1ST RESPONDENT,.
Exhibit P-5 TRUE COPY OF RECEIPT DATED 21/2/2022 FOR RS. 2,23,110/- ISSUED BY THE 1ST RESPONDENT.
Exhibit P-6 TRUE COPY OF WRITTEN REQUESTS MADE BY THE PETITIONER BEFORE THE 1ST RESPONDENT ON 12/7/2022 Exhibit P-7 TRUE COPY OF WRITTEN REQUESTS MADE BY THE PETITIONER BEFORE THE 1ST RESPONDENT ON 26/8/2023 Exhibit P-8 TRUE COPY OF REPRESENTATION DATED 22/6/2023 SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT Exhibit P-9 TRUE COPY OF LETTER DATED 23/8/2023 FROM THE 3RD RESPONDENT TO THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 546 : RESPONDENT EXHIBITS EXHIBIT R1(A) A TRUE COPYOF THE JUDGMENT IN MEENACHIL RUBBER MARKETING AND PROCESSING CO-OPERATIVE SOCIETY LTD.
NO. K 118 AND ANOTHER V/S. CHOONDACHERY SERVICE CO-OPERATIVE BANK LTD. NO. 167 AND ANOTHER, REPORTED IN 2018(2) KHC 180.
EXHIBIT R1(B) ATRUE COPY OF JUDGMENT IN SHANMUKHA SUNDARAM PILLAI S. V/S. MEENACHIL RUBBER MARKETING AND PROCESSING CO- OPERATIVE SOCIETY LTD. NO. K118 AND OTHERS, REPORTED IN 2022 (3) KHC 121.
EXHIBIT R1(C) A TRUE COPY OFTHE RELEVANT PORTION OF THE AUDIT REPORT FOR THE YEAR 2020- 2021 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 547 : APPENDIX OF WP(C) 9108/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE DEPOSIT CERTIFICATE WITH NO. 0003061 DATED 12.01.2019 ISSUED BY THE 2ND RESPONDENT Exhibit P2 TRUE COPY OF THE F D RECEIPT NO.
0003062 DATED 12.01.2019 ISSUED BY THE 2ND RESPONDENT Exhibit P3 TRUE COPY OF THE F D RECEIPT NO.
0003063 DATED 12.01.2019 ISSUED BY THE 2ND RESPONDENT Exhibit P4 TRUE COPY OF THE F D RECEIPT NO.
0003065 DATED 12.01.2019 ISSUED BY THE 2ND RESPONDENT Exhibit P5 TRUE COPY OF THE F D RECEIPT NO.
0003067 DATED 12.01.2019 ISSUED BY THE 2ND RESPONDENT Exhibit P6 TRUE COPY OF THE F D RECEIPT NO.
0003068 DATED 12.01.2019 ISSUED BY THE 2ND RESPONDENT Exhibit P7 TRUE COPY OF THE F D RECEIPT NO.
0003069 DATED 12.01.2019 ISSUED BY THE 2ND RESPONDENT Exhibit P8 TRUE COPY OF THE PETITION SUBMITTED TO THE 2ND RESPONDENT BY THE PETITIONER DATED 29.01.2024 Exhibit P9 TRUE COPY OF THE PETITION SUBMITTED TO THE 1ST RESPONDENT BY THE 1ST PETITIONER DATED 29.01.2024 Exhibit P10 TRUE COPY OF THE INTERIM ORDER IN WP (C ) 15885/2021 DATED 29.07.2022 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 548 : APPENDIX OF WP(C) 9115/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE SAVING BANK ACCOUNT PASS BOOK WITH ACCOUNT NO. 4202 ISSUED BY THE 2ND RESPONDENT ON 23.02.2017 Exhibit P2 TRUE COPY OF THE FD RECEIPT NO. 016066 DATED 15.10.2015 ISSUED BY THE 2ND RESPONDENT Exhibit P3 TRUE COPY OF THE PETITION SUBMITTED TO THE 2ND RESPONDENT BY THE PETITIONER DATED 20.01.2023 Exhibit P4 TRUE COPY OF THE REPRESENTATION FILED BY THE PETITIONER DATED 16.10.2023 TO THE 2ND RESPONDENT Exhibit P5 TRUE COPY OF THE REPRESENTATION FILED BY THE PETITIONER DATED 18.12.2023 TO THE 2ND RESPONDENT Exhibit P6 TRUE COPY OF THE PETITION SUBMITTED TO THE 1ST RESPONDENT BY THE PETITIONERS DATED 18.12.2023 Exhibit P7 TRUE COPY OF THE COMMUNICATION DATED 23.12.2023 WITH FILE NO V.813/2023 ISSUED BY THE 1ST RESPONDENT TO THE 2ND RESPONDENT Exhibit P8 TRUE COPY OF THE INTERIM ORDER IN WP (C) 15885/2021 DATED 29.07.2022 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 549 : APPENDIX OF WP(C) 9132/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE F D RECEIPT NO.
0802883 DATED 12.04.2017 ISSUED BY THE 2ND RESPONDENT Exhibit P2 TRUE COPY OF THE PETITION SUBMITTED TO THE 2ND RESPONDENT BY THE PETITIONER DATED 14.02.2024 Exhibit P3 TRUE COPY OF THE PETITION SUBMITTED TO THE 1ST RESPONDENT BY THE 1ST PETITIONER DATED 14.02.2024 Exhibit P4 TRUE COPY OF THE INTERIM ORDER IN WP (C ) 15885/2021 DATED 29.07.2022 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 550 : APPENDIX OF WP(C) 10096/2024 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE REPRESENTATION DATED 4.9.2023 SUBMITTED BY THE PETITIONER Exhibit P2 A TRUE COPY OF THE SUMMONS DATED 14.8.2023 IN THE ARBITRATION PROCEEDINGS ARC NO:1365/2023 IN LOAN M.T.NO:- 16117 Exhibit P3 A TRUE COPY OF THE REPRESENTATION DATED 15.2.2024 SUBMITTED BY THE PETITIONER.
Exhibit P4 A TRUE COPY OF THE REPRESENTATION DATED 15.2.2024 SUBMITTED BEFORE THE RESPONDENT Exhibit P5 A TRUE COPY OF THE ARBITRATION AWARD PASSED BY THE ARBITRATOR [SPECIAL SALE OFFICER] OF KIZHATHADIYOOR SERVICE CO- OPERATIVE BANK IN FILE NO:1365/2023.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 551 : APPENDIX OF WP(C) 10191/2024 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE FIXED DEPOSITS ISSUED BY RESPONDENT NO.5 BANK Exhibit P2 A TRUE COPY OF THE SAVINGS BANK ACCOUNT PASSBOOK BEARING ACCOUNT NO. 2984 ISSUED BY THE 5TH RESPONDENT Exhibit P3 A TRUE COPY OF THE REPRESENTATION DATED 06/03/2024 SUBMITTED BY THE 1ST PETITIONER BEFORE THE RESPONDENT NO. 6 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 552 : APPENDIX OF WP(C) 10476/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RECEIPT FDR NO. 22301 OF 2020 DATED 15/10/2020 Exhibit P2 TRUE COPY OF THE RECEIPT FDR NO. 22302 OF 2020 DATED 15/10/2020 Exhibit P3 TRUE COPY OF THE RECEIPT FDR NO. 22299 OF 2020 DATED 15/10/2020 Exhibit P4 TRUE COPY OF THE RECEIPT FDR NO. 22298 OF 2020 DATED 15/10/2020 Exhibit P5 TRUE COPY OF THE RECEIPT FDR NO. 22297 OF 2020 DATED 15/10/2020 Exhibit P6 TRUE COPY OF THE RECEIPT FDR NO. 15906 OF 2021 DATED 16/12/2021 Exhibit P7 TRUE COPY OF THE RECEIPT FDR NO. 15907 OF 2021 DATED 16/12/2021 Exhibit P8 TRUE COPY OF THE RECEIPT FDR NO. 15908 OF 2021 DATED 16/12/2021 Exhibit P9 TRUE COPY OF THE RECEIPT FDR NO. 15797 OF 2022 DATED 15/03/2022 Exhibit P10 TRUE COPY OF THE RELEVANT PAGES OF PETITIONER'S MEDICAL RECORDS ARE PRODUCED Exhibit P11 TRUE COPY OF THE DECISION REPORTED IN 2019 (3) KHC 60 THE GANDHIGRAM AGRO BASED INDUSTRIAL CO-OP SOCIETY LTD. V. MARANGATTUPILLY SERVICE CO-OPERATIVE BANK LTD. REP. BY ITS SECRETARY & AND OTHERS.
Exhibit P12 TRUE COPY OF THE DECISION REPORTED IN 2021 (6) KHC 65 (SREE SANKARA NATIONAL 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 553 : INSTITUTE OF EDUCATIONAL TRUST, REP BY ITS CHAIRMAN V. UNION BANK OF INDIA & OTHERS 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 554 : APPENDIX OF WP(C) 11272/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF DEPOSIT CERTIFICATE DATED 28.02.2019 HAVING FDR NO. 0101028334 ISSUED BY THE THIRD RESPONDENT TO THE PETITIONER.
Exhibit P2 TRUE COPY OF REQUEST MADE BY THE PETITIONER BEFORE THE THIRD RESPONDENT DATED 20.02.2023.
Exhibit P3 TRUE COPY OF REQUEST MADE BY THE PETITIONER BEFORE THE THIRD RESPONDENT DATED 01.03.2023 Exhibit P4 TRUE COPY OF LETTER NO. JRGPTA/CRP (1)/872.2023/LDIS DATED 19-4-2023 ISSUED BY THE SECOND RESPONDENT TO THE THIRD RESPONDENT Exhibit P5 TRUE COPY OF ORDER DATED 06-06-2023 ISSUED BY THE KERALA CO-OPERATIVE OMBUDSMAN IN COM.NO.235/2023 Exhibit P6 TRUE COPY OF DEPOSIT CERTIFICATE DATED 05.10.2023 HAVING FDR NO.0101031017 ISSUED BY THE THIRD RESPONDENT TO THE PETITIONER Exhibit P7 TRUE COPY OF THE RELEVANT PAGES OF THE S.B PASS BOOK OF THE PETITIONER IN OMALLOOR SERVICE CO-OPERATIVE BANK LTD NO-Q-228 CONTAINING ENTRIES FROM 02- 03-2023 TILL 06-01-2024 ALONG WITH TYPED COPY OF LAST PAGE Exhibit P8 TRUE COPY OF REPRESENTATION SUBMITTED BY PETITIONER DATED 20.12.2023 BEFORE THE MONITORING COMMITTEE SECRETARY OF THIRD RESPONDENT Exhibit P9 TRUE COPY OF COMPLAINT DATED NIL 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 555 : SUBMITTED BY THE PETITIONER BEFORE THE FIRST RESPONDENT FOR RETURN OF MONEY RESPONDENT EXHIBITS EXHIBIT R3(a) THE TRUE COPY OF THE PROCEEDINGS NO.JRGPTA/542/2023-CRP(1) DATED 9/3/2023 ISSUED BY THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL) PATHANAMTHITTA 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 556 : APPENDIX OF WP(C) 12676/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF FIXED DEPOSIT RECEIPT OF 1ST PETITIONER DATED Exhibit P1(a) TRUE COPY OF FIXED DEPOSIT RECEIPT OF 1ST PETITIONER DATED 15/9/2017 Exhibit P1(b) TRUE COPY OF FIXED DEPOSIT RECEIPT OF 1ST PETITIONER DATED 21-04-2018 Exhibit P1(c) TRUE COPY OF FIXED DEPOSIT RECEIPT OF 1ST PETITIONER DATED 22-05-2018 Exhibit P1(d) TRUE COPY OF FIXED DEPOSIT RECEIPT OF 1ST PETITIONER DATED 22/05/2018 Exhibit P1(e) TRUE COPY OF FIXED DEPOSIT RECEIPT OF 1ST PETITIONER DATED 22/05/2018 Exhibit P1(f) TRUE COPY OF FIXED DEPOSIT RECEIPT OF 1ST PETITIONER DATED 22/05/2018 Exhibit P1(g) TRUE COPY OF FIXED DEPOSIT RECEIPT OF 1ST PETITIONER DATED 27/05/2019 Exhibit P1(h) TRUE COPY OF FIXED DEPOSIT RECEIPT OF 1ST PETITIONER DATED 29/08/2018 AND PASS BOOK FRONT PAGE Exhibit P2 TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 2ND PETITIONER DATED 01.03.2017 Exhibit P2(a) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 2ND PETITIONER DATED 11/8/2017 Exhibit P2(b) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 2ND PETITIONER DATED 14/10/2017 Exhibit P2(c) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 2ND PETITIONER DUE DATED 25.08.2017 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 557 : Exhibit P3 TRUE COPY OF THE FIXED DEPOSIT RECEIPT DATED 10.11.2017 AND SAVINGS BANK DEPOSIT RECEIPT OF THE 3RDPETITIONER Exhibit P3(a) TRUE COPY OF THE FIXED DEPOSIT PASS BOOK OF SOMAKUMARI Exhibit P4 TRUE COPY OF THE FIXED DEPOSIT RECEIPT AND SAVINGS BANK DEPOSIT RECEIPT OF THE 4TH PETITIONER 'S SON V PRASANTH ON 19/4/2011 Exhibit P4(a) TRUE COPY OF THE FIXED DEPOSIT RECEIPT AND SAVINGS BANK DEPOSIT RECEIPT OF THE 4TH PETITIONER 'S SON V MAHESH DATED 19/4/2011 Exhibit P4(b) TRUE COPY OF THE FIXED DEPOSIT RECEIPT AND SAVINGS BANK DEPOSIT RECEIPT OF THE 4TH PETITIONER DATED 12/02/2014 Exhibit P4(c) TRUE COPY OF THE FIXED DEPOSIT RECEIPT AND SAVINGS BANK DEPOSIT RECEIPT OF THE 4TH PETITIONER 'S SON V MAHESH DATED 01/10/2015 Exhibit P5 TRUE COPY OF FIXED DEPOSIT RECEIPTS DATED 23/09/2023 OF THE 5TH PETITIONER Exhibit P5(a) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 5TH PETITIONER DATED 10.01.2014 Exhibit P5(b) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 5TH PETITIONER DATED 28/11/2014 Exhibit P5(c) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 5TH PETITIONER DATED 06/02/2016 Exhibit P5(d) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 5TH PETITIONER DATED 19/04/2016 Exhibit P6 TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 08.11.2010 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 558 : Exhibit P6(a) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 30/11/2010 Exhibit P6(b) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 09/02/2011 Exhibit P6(c) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 23/03/2011 Exhibit P6(d) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 30/04/2011 Exhibit P6(e) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 26/05/2012 Exhibit P6(f) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 13/06/2012 Exhibit P6(g) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 16/07/2012 Exhibit P6(h) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 27/10/2012 Exhibit P6(i) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 14/12/2012 Exhibit P6(j) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 31/12/12 Exhibit P6(k) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 17/01/2013 Exhibit P6(l) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 08/03/2013 Exhibit P6(m) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 29/04/2013 Exhibit P6(n) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 02/07/2013 Exhibit P6(o) TRUE COPY OF FIXED DEPOSIT RECEIPT OF 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 559 : THE 6TH PETITIONER DATED 27/07/2013 Exhibit P6(p) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 29/11/2013 Exhibit P6(q) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 31/12/2013 Exhibit P6(r) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 21/03/2014 Exhibit P6(s) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 20/8/2014 Exhibit P6(t) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 17/11/2014 Exhibit P6(u) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 08/06/2015 Exhibit P6(v) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 24-8-2015 Exhibit P6(w) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 08/02/2016 Exhibit P6(x) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 11/4/2016 Exhibit P6(y) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 28/09/2016 Exhibit P6(z) TRUE COPY OF FIXED DEPOSIT RECEIPT OF THE 6TH PETITIONER DATED 29-03-2017 Exhibit P7 TRUE COPY OF FIXED DEPOSIT RECEIPT DATED 18.03.2011, OF THE 7TH PETITIONER Exhibit P7(a) TRUE COPY OF FIXED DEPOSIT RECEIPT DATED 13.12.2012 OF THE 7TH PETITIONER Exhibit P8 TRUE COPY OF FIXED DEPOSIT RECEIPT DATED 16.12.2006, OF THE 8TH 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 560 : PETITIONER Exhibit P8(a) TRUE COPIES OF FIXED DEPOSIT RECEIPTS DATED 22.03.2017 OF THE 8TH PETITIONER Exhibit P9 TRUE COPY OF DEPOSIT RECEIPT DATED 28.01.2013 OF THE 9TH PETITIONER Exhibit P9(a) TRUE COPY OF DEPOSIT RECEIPT DATED 28.01.2013 OF THE 9TH PETITIONER Exhibit P9(b) TRUE COPY OF DEPOSIT RECEIPT DATED 28.01.2013 OF THE 9TH PETITIONER Exhibit p9(c) TRUE COPY OF DEPOSIT RECEIPT DATED 28.01.2013 OF THE 9TH PETITIONER Exhibit P9(d) TRUE COPY OF DEPOSIT RECEIPT DATED 28.01.2013 OF THE 9TH PETITIONER Exhibit P9(e) TRUE COPY OF DEPOSIT RECEIPT DATED 11/12/2013 OF THE 9TH PETITIONER Exhibit P9(f) TRUE COPY OF DEPOSIT PASSBOOK OF HUSBAND OF THE 9TH PETITIONER Exhibit P10 TRUE COPY OF DEPOSIT RECEIPT OF THE 10TH PETITIONER DATED 25/10/2017 Exhibit P10(a) TRUE COPY OF DEPOSIT RECEIPT OF THE 10TH PETITIONER DATED 04/12/2019 Exhibit P11 TRUE COPY OF ORDER NO. P.P.Y/634/22 DATED 05.03.2022 PASSED BY THE 4TH RESPONDENT Exhibit P12 TRUE COPY OF LETTER NO. CP (5) 263/2024 DATED 18.01.2024 ISSUED BY THE 2ND RESPONDENT Exhibit P13 TRUE COPY OF REPRESENTATION DATED 24.01.2024 SUBMITTED BY THE PETITIONERS BEFORE THE 1ST RESPONDENT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 561 : RESPONDENT EXHIBITS Exhibit R5(a) TRUE COPY OF THE REPLY RECEIVED FROM THE JOINT REGISTRAR DATED 19-10-2023 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 562 : APPENDIX OF WP(C) 12835/2024 PETITIONER EXHIBITS Exhibit- P1 TRUE COPY OF THE PASSBOOK OF THE PETITIONER ISSUED BY THE FIRST RESPONDENT Exhibit - P2 TRUE COPY OF THE FIXED DEPOSIT RECEIPT DATED 27.11.2017 OF THE PETITIONER Exhibit - P2(a) TRUE COPY OF THE FIXED DEPOSIT RECEIPT DATED 10.03.2018 OF THE PETITIONER Exhibit - P2(b) TRUE COPY OF THE FIXED DEPOSIT RECEIPT DATED 27.09.2018 OF THE PETITIONER Exhibit - P3 TRUE COPY OF THE REPRESENTATION DATED 20.12.2019 SUBMITTED BY THE PETITIONER BEFORE THE SECOND RESPONDENT Exhibit - P4 TRUE COPY OF THE LETTER DATED 15.02.2020 ISSUED BY THE SECOND RESPONDENT TO THE PETITIONER Exhibit - P5 TRUE COPY OF THE COMPLAINT DATED 13.05.2023 SUBMITTED BY THE PETITIONER BEFORE THE FOURTH RESPONDENT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 563 : APPENDIX OF WP(C) 13294/2024 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE FIXED DEPOSIT RECEIPT VIDE NO.0120000010380 DATED 16.08.2021 FOR AN AMOUNT OF RS. FOUR LAKHS ONLY OF THE PETITIONER NO.2 ISSUED FROM 5TH RESPONDENT Exhibit P1(a) THE TRUE COPY OF THE FIXED DEPOSIT RECEIPT VIDE NO.375/19-20 DATED 12.12.2019 FOR AN AMOUNT OF RS. FOUR LAKHS ONLY OF THE PETITIONER NO.2 ISSUED FROM 5TH RESPONDENT Exhibit P1(b) THE TRUE COPY OF THE FIXED DEPOSIT RECEIPT VIDE NO.0120000010576 DATED 10.02.2022 FOR AN AMOUNT OF RS. ONE LAKH FIFTY THOUSAND ONLY OF THE PETITIONER NO.2 ISSUED FROM 5TH RESPONDENT Exhibit P1(c) THE TRUE COPY OF THE FIXED DEPOSIT RECEIPT VIDE NO.0120000010395 DATED 06.09.2021 FOR AN AMOUNT OF RS. ONE LAKH ONLY OF THE PETITIONER NO.2 ISSUED FROM 5TH RESPONDENT Exhibit P1(d) THE TRUE COPY OF THE FIXED DEPOSIT RECEIPT VIDE NO.423/19-20 DATED 17.01.2020 FOR AN AMOUNT OF RS. SEVEN LAKHS ONLY OF THE PETITIONER NO.2 ISSUED FROM 5TH RESPONDENT Exhibit P1(e) THE TRUE COPY OF THE FIXED DEPOSIT RECEIPT VIDE NO.0120000010192 DATED 27.02.2021 FOR AN AMOUNT OF RS. TWO LAKHS ONLY OF THE PETITIONER NO.2 ISSUED FROM 5TH RESPONDENT Exhibit P1(f) THE TRUE COPY OF THE FIXED DEPOSIT RECEIPT VIDE NO.0120000010207 DATED 19.03.2021 FOR AN AMOUNT OF RS. THREE LAKHS ONLY OF THE PETITIONER NO.2 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 564 : ISSUED FROM 5TH RESPONDENT Exhibit P1(g) THE TRUE COPY OF THE FIXED DEPOSIT RECEIPT VIDE NO.0120000009896 DATED 24.08.2020 FOR AN AMOUNT OF RS. TEN LAKHS ONLY OF THE PETITIONER NO.2 ISSUED FROM 5TH RESPONDENT Exhibit P1(h) THE TRUE COPY OF THE FIXED DEPOSIT RECEIPT VIDE NO.521/19-20 DATED 16.03.2020 FOR AN AMOUNT OF RS. SIX LAKHS ONLY OF THE PETITIONER NO.1 ISSUED FROM 5TH RESPONDENT Exhibit P1(i) THE TRUE COPY OF THE FIXED DEPOSIT RECEIPT VIDE NO.0120000010147 DATED 22.01.2021 FOR AN AMOUNT OF RS. SEVENTEEN LAKHS ONLY OF THE PETITIONER NO.1 & 2 ISSUED FROM 5TH RESPONDENT Exhibit P2 THE TRUE COPY OF THE B.TECH DEGREE CERTIFICATE OF PETITIONERS' YOUNGER DAUGHTER VIDE REG. NO. MCK19MEOO7 DATED 02.08.2023 IN MECHANICAL ENGINEERING Exhibit P3 THE TRUE COPY OF THE DIPLOMA IN PIPING ENGINEERING OF PETITIONERS' YOUNGER DAUGHTER VIDE REG. NO.44017 ISSUED BY CENTRAL BOARD OF EXAMINATIONS, NATIONAL COUNCIL FOR TECHNOLOGY & TRAINING DATED 06.11.2023 Exhibit P4 THE TRUE COPY OF THE PHOTOGRAPH TAKEN ON 06.01.2023 DURING THE ENGAGEMENT OF PETITIONERS' ELDER DAUGHTER Exhibit P5 THE TRUE COPY OF THE E-MAIL DATED 21.10.2023 GIVEN TO MS. APSARA ANAND BY OISCA INDIA Exhibit P6 THE TRUE COPY OF THE REPRESENTATION DATED 11.10.2023 SUBMITTED BY THE PETITIONERS TO THE 6TH RESPONDENT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 565 : Exhibit P7 A TRUE COPY OF THE REPRESENTATION DATED 16.10.2023 SUBMITTED BY THE PETITIONERS BEFORE THE 3RD RESPONDENT Exhibit P8 THE TRUE COPY OF THE LETTER DATED 18.12.2023 ISSUED BY THE 6TH RESPONDENT TO PETITIONER NO.1 Exhibit P9 THE TRUE COPY OF THE LETTER VIDE NO.493/2024-P(2)/L-DIS DATED 06.03.2024 ISSUED BY THE 3RD RESPONDENT TO THE 6TH RESPONDENT RESPONDENT EXHIBITS Exhibit R1(a) TRUE COPY OF THE KERALA CO-OPERATIVE SOCIETIES THIRD AMENDMENT BILL 2022 ALONG WITH COVERING LETTER ISSUED BY THE CO-OPERATION (C) DEPARTMENT DATED 03-06-2024 Exhibit R1(b) TRUE COPY OF THE JUDGMENT DATED 25-08- 2022 IN WRIT APPEAL NO 614-2022 AND CONNECTED CASES Exhibit R1(C) TRUE COPY OF THE NOTIFICATION ISSUED BY THE GOVERNMENT VIDE SRO NO 759/2024 DATED 29-08-2024 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 566 : APPENDIX OF WP(C) 14722/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE F D RECEIPT NO. 0003109 DATED 18.05.2019 ISSUED BY THE 2ND RESPONDENT Exhibit P2 TRUE COPY OF THE FD RECEIPT NO. 0003111 DATED 18.05.2019 ISSUED BY THE 2ND RESPONDENT Exhibit P3 TRUE COPY OF THE FD RECEIPT NO. 0003113 DATED 18.05.2019 ISSUED BY THE 2ND RESPONDENT Exhibit P4 TRUE COPY OF THE FD RECEIPT NO. 0003115 DATED 18.05.2019 ISSUED BY THE 2ND RESPONDENT Exhibit P5 TRUE COPY OF THE FD RECEIPT NO. 0003118 DATED 18.05.2019 ISSUED BY THE 2ND RESPONDENT Exhibit P6 TRUE COPY OF THE FD RECEIPT NO. 0003112 DATED 18.05.2019 ISSUED BY THE 2ND RESPONDENT Exhibit P7 TRUE COPY OF THE DEPOSIT DETAILS OF THE PETITIONER PROVIDED BY THE 2ND RESPONDENT ON 25.03.2024 Exhibit P8 TRUE COPY OF THE PETITION SUBMITTED TO THE 2ND RESPONDENT BY THE PETITIONER DATED 25.03.2024 Exhibit P9 TRUE COPY OF THE PETITION SUBMITTED TO THE 1ST RESPONDENT BY THE PETITIONER DATED 25.03.2024 Exhibit P10 TRUE COPY OF THE INTERIM ORDER IN WP (C) 15885/2021 DATED 29.07.2022 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 567 : APPENDIX OF WP(C) 14862/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE F D RECEIPT NO. 11449 DATED 15.10.2011 ISSUED BY THE 2ND RESPONDENT Exhibit P2 TRUE COPY OF THE FD RECEIPT NO.
0003438 DATED 26.07.2022 ISSUED BY THE 2ND RESPONDENT Exhibit P3 TRUE COPY OF THE PETITION SUBMITTED TO THE 2ND RESPONDENT BY THE PETITIONER DATED 06.04.2024 Exhibit P4 TRUE COPY OF THE PETITION SUBMITTED TO THE 1ST RESPONDENT BY THE PETITIONER DATED 06.04.2024 Exhibit P5 TRUE COPY OF THE INTERIM ORDER IN WP (C) 15885/2021 DATED 29.07.2022 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 568 : APPENDIX OF WP(C) 16120/2024 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE COMMUNICATION ISSUED TO THE 5TH RESPONDENT BY THE 4TH RESPONDENT DATED 14.09.2023 Exhibit P2 THE TRUE COPY OF THE REPRESENTATION FILED BY THE PETITIONER DATED 01.09.2023 Exhibit P3 THE TRUE COPY OF THE REPRESENTATION FILED BY THE PETITIONER BEFORE THE 3RD RESPONDENT DATED 17.11.2023 Exhibit P4 THE TRUE COPY OF THE ORDER DATED 23.11.2023 PASSED BY THE 4TH RESPONDENT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 569 : APPENDIX OF WP(C) 17622/2024 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT BEARING NO. 34526 FOR AN AMOUNT OF RS. 1,00,000/- DATED 26/7/2023 Exhibit P2 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT BEARING NO. 34527 FOR AN AMOUNT OF RS. 1,00,000/- DATED 26/7/2023 Exhibit P3 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT BEARING NO. 34528 FOR AN AMOUNT OF RS. 1,00,000/- DATED 26/7/2023 Exhibit P4 A TRUE COPY OF THE REPRESENTATION DATED 12/12/2023 SUBMITTED BY THE PETITIONER BEFORE 1ST RESPONDENT Exhibit P5 A TRUE COPY OF THE AUCTION NOTICE DATED 30/12/2023 ISSUED BY THE RESPONDENT BANK Exhibit P6 A TRUE COPY OF THE INTERIM ORDER DATED 12/4/2024 PASSED BY THIS HON'BLE COURT IN W.P.(C). NO. 37716 OF 2023 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 570 : APPENDIX OF WP(C) 18002/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RECEIPT IN F.D NO.
1029815 DATED 5.04.2022 Exhibit P1 (a) TRUE COPY OF THE RECEIPT IN F.D NO.
1029816 DATED 5.04.2022 Exhibit P1 (b) TRUE COPY OF THE RECEIPT IN F.D NO.
1029817 DATED 5.04.2022 Exhibit P1 (c) TRUE COPY OF THE RECEIPT IN F.D NO.
1029818 DATED 5.04.2022 Exhibit P1 (d) TRUE COPY OF THE RECEIPT IN F.D NO.
1029819 DATED 5.04.2022 Exhibit P1 (e) TRUE COPY OF THE RECEIPT IN F.D NO.
1029820 DATED 5.04.2022 Exhibit P1 (f) TRUE COPY OF THE RECEIPT IN F.D NO.
1020814 DATED 16.04.2016 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 571 : APPENDIX OF WP(C) 18649/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF F.D NO. 1042830/EV DATED 18.10.2016 Exhibit P1 (a) TRUE COPY OF F.D NO. 1043666/EV DATED 09.02.2018 Exhibit P1 (b) TRUE COPY OF F.D NO. 1045268/EV DATED 17.08.2022 Exhibit P1 (c) TRUE COPY OF F.D NO. 1045271/EV DATED 17.08.2022 Exhibit P1 (d) TRUE COPY OF F.D NO. 1045211/EV DATED 31.05.2022 Exhibit P1 (e) TRUE COPY OF F.D NO. 1045447/EV DATED 25.03.2023 Exhibit P1 (f) TRUE COPY OF F.D NO. 1045212/EV DATED 31.05.2022 Exhibit P1 (g) TRUE COPY OF F.D NO. 1045446/EV DATED 25.03.2023 Exhibit P1 (h) TRUE COPY OF F.D NO. 1045474/EV DATED 01.06.2023 Exhibit P2 TRUE COPY OF F.D NO. 1042804/EV DATED 7.10.2016 Exhibit P2 (a) TRUE COPY OF F.D NO. 1042803/EV DATED 7.10.2016 Exhibit P3 TRUE COPY OF F.D NO. 1044738/EV DATED 16.10.2020 Exhibit P4 TRUE COPY OF F.D NO. 1044270/EV DATED 27.06.2019 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 572 : Exhibit P4(a) TRUE COPY OF F.D NO. 1044269/EV DATED 27.06.2019 Exhibit P4(b) TRUE COPY OF F.D NO. 1045269/EV DATED 17.08.2022 Exhibit P4(c) TRUE COPY OF F.D NO. 1043534/EV DATED 19.12.2017 Exhibit P4(d) TRUE COPY OF F.D NO. 1043535/EV DATED 19.12.2017 Exhibit P4 (e) TRUE COPY OF F.D NO. 1045213/EV DATED 31.05.2022 Exhibit P4 (f) TRUE COPY OF F.D NO. 1045476/EV DATED 01.06.2023 Exhibit P4 (g) TRUE COPY OF F.D NO. 1045475/EV DATED 01.06.2023 Exhibit P5 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE 1ST PETITIONER BEFORE RESPONDENTS 5 AND 6 DATED 30-4-2024 Exhibit P6 TRUE COPY OF THE REPRESENTATION DATED 30.04.2024 SUBMITTED BY THE 2ND PETITIONER BEFORE THE RESPONDENTS 5 AND 6 Exhibit P7 TRUE COPY OF THE REPRESENTATION DATED 30.04.2024 SUBMITTED BY THE 3RD PETITIONER BEFORE THE RESPONDENTS 5 AND 6 Exhibit P8 TRUE COPY OF THE REPRESENTATION DATED 02.05.2024 SUBMITTED BY THE 4TH PETITIONER BEFORE THE RESPONDENTS 5 AND 6 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 573 : APPENDIX OF WP(C) 19040/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.
03031 OF THE PETITIONER FOR AN AMOUNT OF RS 50,000/- IN THE 3RD RESPONDENT, BANK.
Exhibit P2 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.
03032 OF THE PETITIONER FOR AN AMOUNT OF RS 50,000/- IN THE 3RD RESPONDENT, BANK.
Exhibit P3 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.
03033 OF THE PETITIONER FOR AN AMOUNT OF RS 50,000/- IN THE 3RD RESPONDENT, BANK.
Exhibit P4 TRUE COPY OF THE AGREEMENT DATED 20-05- 2024.
Exhibit P5 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.
05041 OF THE PETITIONER FOR AN AMOUNT OF RS 75,000/- IN THE 3RD RESPONDENT, BANK.
Exhibit P6 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.
05042 OF THE PETITIONER FOR AN AMOUNT OF RS 75,000/- IN THE 3RD RESPONDENT, BANK.
Exhibit P7 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.
05043 OF THE PETITIONER FOR AN AMOUNT OF RS 75,000/- IN THE 3RD RESPONDENT, BANK.
Exhibit P8 TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.
05044 OF THE PETITIONER FOR AN AMOUNT OF RS 75,000/- IN THE 3RD RESPONDENT, BANK.
Exhibit P9 TRUE COPY OF THE CERTIFICATE DATED 22-05- 2024 ISSUED BY THE APOLLO ADLUX HOSPITAL, ANGAMALY.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 574 : APPENDIX OF WP(C) 20032/2024 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF FIXED DEPOSIT RECEIPTS ISSUED BY THE 4TH RESPONDENT DATED 11.10.2023 Exhibit P1[A] THE TRUE COPY OF FIXED DEPOSIT RECEIPTS ISSUED BY THE 4TH RESPONDENT DATED 11.10.2023 Exhibit P1[B] THE TRUE COPY OF FIXED DEPOSIT RECEIPTS ISSUED BY THE 4TH RESPONDENT DATED 11.10.2023 Exhibit PI[C] THE TRUE COPY OF FIXED DEPOSIT RECEIPTS ISSUED BY THE 4TH RESPONDENT DATED 11.10.2023 Exhibit PI[D] THE TRUE COPY OF FIXED DEPOSIT RECEIPTS ISSUED BY THE 4TH RESPONDENT DATED 11.10.2023 Exhibit PI [E] THE TRUE COPY OF FIXED DEPOSIT RECEIPTS ISSUED BY THE 4TH RESPONDENT DATED 11.10.2023 Exhibit PI [F] THE TRUE COPY OF FIXED DEPOSIT RECEIPTS ISSUED BY THE 4TH RESPONDENT DATED 11.10.2023 Exhibit PI [G] THE TRUE COPY OF FIXED DEPOSIT RECEIPTS ISSUED BY THE 4TH RESPONDENT DATED 11.10.2023 Exhibit PI [H] THE TRUE COPY OF FIXED DEPOSIT RECEIPTS ISSUED BY THE 4TH RESPONDENT DATED 19.07.2023 Exhibit PI [I] THE TRUE COPY OF FIXED DEPOSIT RECEIPTS ISSUED BY THE 4TH RESPONDENT DATED 19.07.2023 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 575 : Exhibit PI [J] THE TRUE COPY OF FIXED DEPOSIT RECEIPTS ISSUED BY THE 4TH RESPONDENT DATED 15.09.2023 Exhibit PI[K] THE TRUE COPY OF FIXED DEPOSIT RECEIPTS ISSUED BY THE 4TH RESPONDENT DATED 15.09.2023 Exhibit PI[L] THE TRUE COPY OF FIXED DEPOSIT RECEIPTS ISSUED BY THE 4TH RESPONDENT DATED 15.09.2023 Exhibit PI[M] THE TRUE COPY OF FIXED DEPOSIT RECEIPTS ISSUED BY THE 4TH RESPONDENT DATED 20.09.2023 Exhibit PI[N] THE TRUE COPY OF FIXED DEPOSIT RECEIPTS ISSUED BY THE 4TH RESPONDENT DATED 20.09.2023 RESPONDENT EXHIBITS Exhibit R-6 (a) TRUE COPY OF THE STATEMENT GIVEN BY THE HUSBAND OF THE 7TH RESPONDENT DATED 29-01-2024 Exhibit R-6 (b) TRUE COPY OF THE FIR IN CRIME NO. 0108 OF 2024 OF KANJIRAPALLY POLICE STATION DATED 29-01-2024 Exhibit R-6 (c) TRUE COPY OF THE COMPLAINT GIVEN TO THE DEPUTY SUPERINTENDENT OF POLICE, KANJIRAPALLY ON 30-01-2024 Exhibit R-6 (d) TRUE COPY OF COMPLAINT REGISTERED AS APPLICATION NO. 5000001960-2024-5- 00040 AT 12:11:41 ON 31-01-2024 Exhibit R-6 (e) TRUE COPY OF THE STATEMENT GIVEN BY MS. SHIBINA (THE 7TH RESPONDENT) IN CRIME NO. 108 OF 2024 ON 31-01-2024 Exhibit R-6 (f) TRUE COPY OF FIR IN CRIME NO. 0111 OF 2024 DATED 31-01-2024 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 576 : Exhibit R-6 (g) TRUE COPY OF THE ORDER IN C.M.P. NO.
1873 OF 2024 OF THE JFCM COURT-1, KANJIRAPALLY DATED 24-06-2024 Exhibit R-6 (h) TRUE COPY OF THE ORDER IN CRIMINAL M.P. NO. 2080 OF 2024 OF THE COURT OF SESSIONS, KOTTAYAM DATED 06-07-2024 Exhibit R-6 (i) TRUE COPY OF COMMON ORDER IN CRIMINAL M.P. NO. 2360 OF 2024 AND CRIMINAL M.P. NO. 2249 OF 2024 OF THE COURT OF SESSIONS, KOTTAYAM, DATED 30-07-2024 Exhibit R-6 (j) TRUE COPY OF THE ORDER IN C.M.P. NO.
2190 OF 2024 OF THE JFCM COURT-I, KANJIRAPALLY DATED 07-08-2024 Exhibit R-6 (k) TRUE COPY OF THE ORDER NO.
JRGKTM/222/2024-F DATED 06-02-2024 OF THE 2ND RESPONDENT [THE JOINT REGISTRAR (GENERAL)] Exhibit R-6 (l) TRUE COPY OF THE ORDER NO.
JRGKTM/222/2024-F DATED 15-02-2024 OF THE 2ND RESPONDENT [THE JOINT REGISTRAR (GENERAL)] 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 577 : APPENDIX OF WP(C) 20111/2024 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 410/18-19 DATED 21/11/2018 ISSUED BY RESPONDENT NO.5 BANK TO THE PETITIONER Exhibit P2 A TRUE COPY OF THE PASS BOOK OF SAVINGS BANK ACCOUNT NO. 10492 OF THE PETITIONER Exhibit P3 A TRUE COPY OF THE REPRESENTATION DATED 16/05/2024 SUBMITTED BY THE PETITIONER BEFORE THE 6TH RESPONDENT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 578 : APPENDIX OF WP(C) 20676/2024 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE RECEIPT OF THE FD OF RS. 5,00,000/- (RUPEES FIVE LAKHS ONLY) DATED 04.10.2018 Exhibit P2 A TRUE COPY OF THE RECEIPT OF THE FIXED DEPOSIT OF RS. 2,00,000/- (RUPEES TWO LAKHS ONLY) DATED 26.11.2018 Exhibit P3 A TRUE COPY OF THE RECEIPT OF THE FIXED DEPOSIT OF RS. 3,00,000/- (RUPEES THREE LAKHS ONLY) DATED 18.03.2019 Exhibit P4 A TRUE COPY OF THE RECEIPT OF THE FIXED DEPOSIT OF RS. 2,00,000/- (RUPEES TWO LAKHS ONLY) DATED 11.10.2019 Exhibit P5 A TRUE COPY OF THE DETAILS OF THE MDS CHITTY FROM THE 3RD RESPONDENT BANK Exhibit P6 A TRUE COPY OF THE LETTER DATED 10.05.2023 ISSUED BY THE 2ND RESPONDENT TO THE 3RD RESPONDENT BANK 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 579 : APPENDIX OF WP(C) 20965/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE FIXED DEPOSIT RECEIPT DATED 23.11.2018 Exhibit P2 TRUE COPY OF THE FIXED DEPOSIT RECEIPT DATED 31.08.2019 Exhibit P3 TRUE COPY OF THE FIXED DEPOSIT RECEIPT DATED 17.10.2018 Exhibit P4 TRUE COPY OF THE FIXED DEPOSIT RECEIPT DATED 22.12.2020 Exhibit P5 TRUE COPY OF THE FIXED DEPOSIT RECEIPT DATED 01.04.2019 Exhibit P6 TRUE COPY OF THE FIXED DEPOSIT RECEIPT DATED 29.11.2019 Exhibit P7 TRUE COPY OF THE RELEVANT PAGES OF PASS BOOK IN SB ACCOUNT NO.394 MAINTAINED WITH THE 3RD RESPONDENT Exhibit P8 TRUE COPY OF THE DIRECTION BEARING NO.
UKL 358873/73 DATED 08.12.2021 ISSUED BY THE ASST. REGISTRAR (GENERAL), CO- OPERATIVE DEPARTMENT, NEDUMANGAD Exhibit P9 TRUE COPY OF THE COMPLAINT FILED BEFORE THE MINISTER OF KERALA, DEPT. OF CO-OPERATION DATED 22.08.2022 Exhibit P10 TRUE COPY OF THE LETTER DATED 27.12.2022 ISSUED BY THE ASST. REGISTRAR (GENERAL), NEDUMANGAD Exhibit P11 TRUE COPY OF G.O (P) NO. 116/2018/CO‐OP DT 22/09/2018 Exhibit P12 TRUE COPY OF THE CIRCULAR NO.9/2019 DATED 27/02/2019 ISSUED BY THE OFFICE OF THE REGISTRAR OF CO OPERATIVE 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 580 : SOCIETIES Exhibit P13 TRUE COPY OF G.O (P) NO. 161/2023/CO-
OPERATIVE DT 06/07/2023 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 581 : APPENDIX OF WP(C) 20976/2024 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE FRONT PAGE OF PASS BOOK ISSUED TO THE 1ST PETITIONER BY THE 2ND RESPONDENT BANK DATED NIL Exhibit P1(a) THE TRUE COPY OF THE FRONT PAGE OF PASSBOOK ISSUED TO THE 2ND PETITIONER BY THE 2ND RESPONDENT BANK DATED NIL Exhibit P1(b) THE TRUE COPY OF THE FRONT PAGE OF PASSBOOK ISSUED TO THE JOINT ACCOUNT OF MAINTAINED BY THE 1ST AND 3RD PETITIONERS BY THE 2ND RESPONDENT BANK DATED NIL Exhibit P2 THE TRUE COPY OF THE DETAILS OF THE FIXED DEPOSIT ACCOUNTS OF THE 1ST AND 2ND PETITIONER ALONG WITH THE DETAILS OF JOINT ACCOUNT MAINTAINED BY THE 1ST PETITIONER AND THE 3RD PETITIONER WITH THE 2ND RESPONDENT BANK Exhibit P3 THE TRUE COPY OF THE FD ACCOUNT RECEIPTS HELD BY THE 1ST PETITIONER AS SINGLE ACCOUNT IN THE 2ND RESPONDENT BANK AS PER EXT. P2 ISSUED ON DIFFERENT DATES Exhibit P4 THE TRUE COPY OF THE FD ACCOUNT RECEIPT HELD BY THE 2ND PETITIONER AS SINGLE ACCOUNT IN THE 2ND RESPONDENT BANK AS PER EXT. P2 ISSUED ON DIFFERENT DATES Exhibit P5 THE TRUE COPY OF THE FD ACCOUNT RECEIPTS HELD BY THE 1ST PETITIONER ALONG WITH THE 3RD PETITIONER AS JOINT ACCOUNT IN THE 2ND RESPONDENT BANK AS PER EXT. P2 ISSUED ON DIFFERENT DATES Exhibit P6 THE TRUE COPY OF THE DISCHARGE SUMMARY OF THE 3RD RESPONDENT ISSUED FROM THE 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 582 : LIONS EYE HOSPITAL DATED 17/03/2022 Exhibit P7 THE TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE 3RD PETITIONER DATED 8.04.2024 TO THE 2ND RESPONDENT Exhibit P8 THE TRUE COPY OF THE REPLY DATED 6.03.2024 GIVEN BY THE ASSISTANT REGISTRAR (GENERAL) MEENCHIL TO THE REPRESENTATION SUBMITTED BY THE PETITIONER 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 583 : APPENDIX OF WP(C) 20998/2024 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE FRONT PAGE OF PASS BOOK ISSUED TO THE 1ST PETITIONER BY THE 2ND RESPONDENT BANK DATED NIL Exhibit P1(a) THE TRUE COPY OF THE FRONT PAGE OF PASSBOOK ISSUED TO THE 2ND PETITIONER BY THE 2ND RESPONDENT BANK DATED NIL Exhibit P1(b) THE TRUE COPY OF THE FRONT PAGE OF PASSBOOK ISSUED TO THE JOINT ACCOUNT OF MAINTAINED BY THE 3RD PETITIONER BY THE 2ND RESPONDENT BANK DATED NIL Exhibit P1(c) THE TRUE COPY OF THE FRONT PAGE OF PASSBOOK ISSUED TO THE JOINT ACCOUNT OF MAINTAINED BY THE 3RD PETITIONER BY THE 2ND RESPONDENT BANK DATED NIL Exhibit P2 THE TRUE COPY OF THE DETAILS OF THE SAVINGS BANK ACCOUNT OF ALL THE PETITIONERS, ALONG WITH THE DETAILS OF THE FIXED DEPOSIT MAINTAINED IN THE JOINT ACCOUNTS OF 2ND AND 4TH PETITIONERS WITH THE 2ND RESPONDENT BANK Exhibit P3 THE TRUE COPY OF THE FD ACCOUNT RECEIPT HELD BY THE 2ND PETITIONER ALONG WITH THE 4TH PETITIONER AS JOINT ACCOUNT IN THE 2ND RESPONDENT BANK AS PER EXT.P2 DATED 6.06.2019 Exhibit P4 THE TRUE COPY OF THE FD ACCOUNT RECEIPT HELD BY THE 2ND PETITIONER ALONG WITH THE 4TH PETITIONER AS JOINT ACCOUNT IN THE 2ND RESPONDENT BANK AS PER EXT. P2 DATED 26.06.2023 Exhibit P5 THE TRUE COPY OF THE MEDICAL CERTIFICATE ISSUED BY THE ALL INDIA INSTITUTE OF MEDICAL SCIENCE, NEW 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 584 : DELHI DATED 31.10.2013 Exhibit P6 THE TRUE COPY OF THE LIST OF SELECTED CANDIDATES PUBLISHED BY THE HOLY FAMILY COLLEGE OF NURSING DATED 4.06.2024 Exhibit P7 THE TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE 1ST PETITIONER DATED 17.01.2024 TO THE ASSISTANT REGISTRAR, COOPERATIVE DEPARTMENT, PALA Exhibit P8 THE TRUE COPY OF THE REPLY DATED 17.01.2024 GIVEN BY THE ASSISTANT REGISTRAR (GENERAL) MEENCHIL TO THE REPRESENTATION SUBMITTED BY THE PETITIONER COOPERATIVE DEPARTMENT, PALA RESPONDENT EXHIBITS EXHIBIT R2(A) A TRUE COPY OF THE DETAILS OF THE FIXED DEPOSITS OF THE PETITIONERS 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 585 : APPENDIX OF WP(C) 21152/2024 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE RELEVANT PAGE OF SAVINGS BANK PASSBOOK Exhibit P2 A TRUE COPY OF THE DEATH CERTIFICATE ISSUED BY THE KALLOOPARA GRAMA PANCHAYAT DATED 30.07.2020 Exhibit P3 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT DATED 20.1.2018 FOR AN AMOUNT OF RS. 2,00,000/-
Exhibit P4 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT DATED 12.08.2021 Exhibit P5 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT DATED 11.01.2018 Exhibit P6 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT ON 27.11.2020 Exhibit P7 A TRUE COPY OF THE FIXED DEPOSIT RECEIPT DATED 27.11.2020 FOR AN AMOUNT OF RS 350,000/-
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 586 : APPENDIX OF WP(C) 21286/2024 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE FRONT PAGE OF PASS BOOK ISSUED TO THE 1ST PETITIONER BY THE 2ND RESPONDENT BANK DATED NIL Exhibit P1(A) THE TRUE COPY OF THE FRONT PAGE OF PASSBOOK ISSUED TO THE 2ND PETITIONER BY THE 2ND RESPONDENT BANK DATED NIL Exhibit P1(B) THE TRUE COPY OF THE FRONT PAGE OF PASSBOOK ISSUED TO THE 3RD PETITIONER BY THE 2ND RESPONDENT BANK DATED NIL Exhibit P2 THE TRUE COPY OF THE DETAILS OF THE SAVINGS BANK ACCOUNT OF ALL THE PETITIONERS, ALONG WITH THE DETAILS OF THE FIXED DEPOSIT MAINTAINED IN THEIR ACCOUNT INDIVIDUALLY AND ALSO JOINTLY IN THE NAME OF THE 2ND & 3RD PETITIONERS WITH LEELAMMA THOMAS AND ALSO THE 1ST PETITIONER WITH HIS FATHER NAMELY K.M THOMAS IN THE JOINT ACCOUNTS OF 2ND AND 3RD PETITIONERS WITH THE 2ND RESPONDENT BANK Exhibit P3 THE TRUE COPY OF THE FD ACCOUNT RECEIPTS ISSUED TO THE 1ST PETITIONER BY THE 2ND RESPONDENT BANK ON DIFFERENT DATES AS PER EXT.P2 Exhibit P4 THE TRUE COPY OF THE FD ACCOUNT RECEIPTS ISSUED TO THE 2ND PETITIONER BY THE 2ND RESPONDENT BANK ON DIFFERENT DATES AS PER EXT.P2 Exhibit P5 THE TRUE COPY OF THE FD ACCOUNT RECEIPTS ISSUED TO THE 1ST PETITIONER ALONG WITH HIS FATHER K.M THOMAS IN THE JOINT ACCOUNT MAINTAINED BY THEM IN THE 2ND RESPONDENT BANK ON DIFFERENT DATES AS PER EXT.P2 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 587 : Exhibit P5(a) THE TRUE COPY OF THE FD ACCOUNT RECEIPTS ISSUED THE 1ST PETITIONER ALONG WITH HIS MOTHER LEELAMMA THOMAS IN THE JOINT ACCOUNT MAINTAINED BY THEM IN THE 2ND RESPONDENT BANK ON DIFFERENT DATES AS PER EXT. P2 Exhibit P6 THE TRUE COPY OF THE FD ACCOUNT RECEIPTS ISSUED TO THE 2ND PETITIONER ALONG WITH THE HER MOTHER IN LAW LEELAMMA THOMAS IN THE JOINT ACCOUNT MAINTAINED BY THEM IN THE 2ND RESPONDENT BANK ON DIFFERENT DATES AS PER EXT. P2 Exhibit P7 THE TRUE COPY OF THE FD ACCOUNT RECEIPTS ISSUED TO THE 3RD PETITIONER ALONG WITH LEELAMMA THOMAS IN THE JOINT ACCOUNT MAINTAINED BY THEM IN THE 2ND RESPONDENT BANK ON DIFFERENT DATES AS PER EXT. P2 Exhibit P8 THE TRUE COPY OF THE FEE NOTICE ISSUED BY THE AHALIA NURSING COLLAGE DATED NIL Exhibit P9 THE TRUE COPY OF THE DISCHARGE SUMMARY OF THE MOTHER OF THE 1ST PETITIONER NAMELY LEELAMMA THOMAS ISSUED BY THE MARIAN MEDICAL CENTRE DATED 24/10/2019 RESPONDENT EXHIBITS EXHIBIT R2(A) A TRUE COPY OF THE DETAILS OF THE FIXED DEPOSITS OF THE PETITIONERS 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 588 : APPENDIX OF WP(C) 21294/2024 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE FRONT PAGE OF PASS BOOK OF THE JOINT ACCOUNT HELD BY THE 1ST & 2ND PETITIONERS BY THE 2ND RESPONDENT BANK DATED NIL Exhibit P1(a) THE TRUE COPY OF THE FRONT PAGE OF PASSBOOK OF THE JOINT ACCOUNT HELD BY THE 2ND & 3RD PETITIONERS BY THE 2ND RESPONDENT BANK DATED NIL Exhibit P2 THE TRUE COPY OF THE DETAILS OF THE JOINT SAVINGS BANK ACCOUNT OF THE PETITIONERS, ALONG WITH THE DETAILS OF THE FIXED DEPOSIT MAINTAINED IN THE INDIVIDUAL ACCOUNT OF THE 2ND PETITIONER AND ALSO JOINTLY IN THE NAME OF FIRST PETITIONER WITH A.M. MATHEW (THE FATHER OF THE FIRST PETITIONER), WITH JENITTA (THE DAUGHTER OF THE FIRST PETITIONER), WITH KURIAN (THE FATHER OF THE SECOND PETITIONER), AND VARIOUS COMBINATIONS INVOLVING THE FIRST PETITIONER, THE SECOND PETITIONER, AND THEIR RESPECTIVE FATHERS WITH THE 2ND RESPONDENT BANK Exhibit P3 THE TRUE COPY OF THE FD ACCOUNT RECEIPT HELD BY THE 2ND PETITIONER IN THE 2ND RESPONDENT BANK AS PER EXT. P2 ISSUED ON DIFFERENT DATES Exhibit P4 THE TRUE COPY OF THE FD ACCOUNT RECEIPTS HELD BY THE 1ST & 2ND PETITIONERS IN THE 2ND RESPONDENT BANK ISSUED ON DIFFERENT DATES AS PER EXT. P2 Exhibit P5 THE TRUE COPY OF THE FD ACCOUNT RECEIPTS HELD BY THE 1ST PETITIONER ALONG WITH HIS FATHER A.M MATHEW IN 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 589 : THE 2ND RESPONDENT BANK ISSUED ON DIFFERENT DATES AS PER EXT. P2 Exhibit P6 THE TRUE COPY OF THE FD ACCOUNT RECEIPTS HELD BY A.M MATHEW & JENITTA IN THE 2ND RESPONDENT BANK AS PER EXT. P2 ISSUED ON DIFFERENT DATES Exhibit P7 THE TRUE COPY OF THE FD ACCOUNT RECEIPTS HELD BY A.M MATHEW & 3RD PETITIONER IN THE 2ND RESPONDENT BANK AS PER EXT. P2 ISSUED ON DIFFERENT DATES Exhibit P8 THE TRUE COPY OF THE FD ACCOUNT RECEIPTS HELD BY THE 2ND PETITIONER WITH HER FATHER NAMELY KURIAN IN THE 2ND RESPONDENT BANK AS PER EXT. P2 ISSUED ON DIFFERENT DATES Exhibit P9 THE TRUE COPY OF THE FD ACCOUNT RECEIPTS HELD BY THE 2ND PETITIONER WITH A.M MATHEW IN THE 2ND RESPONDENT BANK AS PER EXT. P2 ISSUED ON DIFFERENT DATES Exhibit P10 THE TRUE COPY OF THE OUTPATIENT SUMMARY AND PRESCRIPTION ISSUED BY APOLLO HOSPITALS DATED 18.03.2024 RESPONDENT EXHIBITS EXHIBIT R2(A) A TRUE COPY OF THE DETAILS OF THE FIXED DEPOSITS OF THE PETITIONERS 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 590 : APPENDIX OF WP(C) 21490/2024 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 5.7.2016 ISSUED BY THE MYLAPRA SERVICE CO-OPERATIVE BANK LTD NO.639,SHANTHI NAGAR BRANCH TO THE PETITIONER Exhibit P2 THE TRUE COPY OF THE PARTICULARS REGARDING THE RENEWAL OF DEPOSIT IN RESPECT OF EXT.P1 Exhibit P3 THE TRUE COPY OF THE FIXED DEPOSIT CERTIFICATE DATED 5.7.2016 FOR AN AMOUNT OF RS.2,00,000/-ISSUED BY THE MYLAPRA SERVICE CO-OPERATIVE BANK LTD NO.639,SHANTHI NAGAR BRANCH TO THE PETITIONER Exhibit P4 THE TRUE COPY OF THE PARTICULARS REGARDING THE RENEWAL OF DEPOSIT IN RESPECT OF EXT.P3 Exhibit P5 THE TRUE COPY OF THE DIRECTION NO.YJRG/PTA/1714/22 CRP (1) DATED 23.11.2022 Exhibit P6 THE TRUE COPY OF THE DIRECTION ISSUED BY THE FOURTH RESPONDENT TO THE FIFTH RESPONDENT DATED 6/12/2022 Exhibit P7 THE TRUE COPY OF THE COMPLAINT DATED 4.03.2024 SUBMITTED BY THE PETITIONER TO THE 3RD RESPONDENT, THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL) Exhibit P8 THE TRUE COPY OF THE DIRECTION ISSUED BY THE 3RD RESPONDENT TO THE SIXTH RESPONDENT DATED 11.3.2024 Exhibit P9 THE TRUE COPY OF THE TUITION FEES FOR 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 591 : SEMESTER ONE 2024 ISSUED BY THE AUSTRALIA ECU UNIVERSITY DATED 27.2.2024 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 592 : APPENDIX OF WP(C) 21681/2024 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE FRONT PAGE OF PASS BOOK ISSUED TO THE 1ST PETITIONER BY THE 2ND RESPONDENT BANK DATED NIL.
Exhibit P1(a) THE TRUE COPY OF THE FRONT PAGE OF PASSBOOK ISSUED TO THE 2ND PETITIONER BY THE 2ND RESPONDENT BANK DATED NIL.
Exhibit P1(b) THE TRUE COPY OF THE FRONT PAGE OF PASSBOOK ISSUED TO THE 3RD PETITIONER BY THE 2ND RESPONDENT BANK DATED NIL.
Exhibit P2 TRUE COPY OF THE DETAILS OF THE DEPOSIT OF THE PETITIONERS BY THE 2ND RESPONDENT BANK.
Exhibit P3 THE TRUE COPY OF THE FD ACCOUNT RECEIPT HELD BY THE 1ST PETITIONER IN THE 2ND RESPONDENT BANK AS PER EXT. P2 DATED NIL Exhibit P4 THE TRUE COPY OF THE FD ACCOUNT RECEIPT HELD BY THE 2ND PETITIONER ALONG WITH THE 3RD PETITIONER AS JOINT ACCOUNT IN THE 2ND RESPONDENT BANK AS PER EXT. P2 DATED NIL Exhibit P5 THE TRUE COPY OF THE FEE NOTICE ISSUED BY THE ST JOSEPH'S UNIVERSITY, BANGALORE DATED 1.08.2023.
Exhibit P6 THE TRUE COPY OF THE FEE RECEIPT ISSUED TO THE SON OF THE PETITIONER NAMELY JAMES B VETTOM DATED 9.05.2024.
Exhibit P7 THE TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE 2ND PETITIONER TO THE 2ND RESPONDENT DATED 14.08.2023.
Exhibit P8 THE TRUE COPY OF THE REPLY DATED 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 593 : 18.01.2024 GIVEN BY THE ASSISTANT REGISTRAR (GEN) MEENCHIL TO THE REPRESENTATION SUBMITTED BY THE PETITIONER.
2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 594 : APPENDIX OF WP(C) 21938/2024 PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE F.D. RECEIPT NO.
13043 DATED 30.03.2022 COVERING SUM OF RS.10, 00,000/- (TEN LAKHS) Exhibit P2 A TRUE COPY OF THE F.D. RECEIPT NO.
13044 DATED 30.03.2022 COVERING SUM OF RS.10,00,000/- (TEN LAKHS) Exhibit P3 A TRUE COPY OF THE F.D. RECEIPT NO.
13045 DATED 30.03.2022 COVERING SUM OF RS.10,00,000/- (TEN LAKHS) Exhibit P4 A TRUE COPY OF THE F.D. RECEIPT NO.
13046 DATED 30.03.2022 COVERING SUM OF RS.10,00,000/- (TEN LAKHS) Exhibit P5 A TRUE COPY OF THE F.D. RECEIPT NO.
13047 DATED 30.03.2022 COVERING SUM OF RS.10, 00,000/- (TEN LAKHS) Exhibit P6 A TRUE COPY OF THE F.D. RECEIPT NO.
13048 DATED 30.03.2022 COVERING SUM OF RS.7, 03,782/-
Exhibit P7 A TRUE COPY OF THE RELEVANT PAGES OF THE PASSBOOK OF THE SAVINGS BANK ACCOUNT NO.2312 OF THE 1ST PETITIONER COVERING A SUM OF RS.992/-
Exhibit P8 A TRUE COPY OF THE FD RECEIPT NO.13049 DATED 30.03.2022 COVERING A SUM OF RS.4, 00,000/-
Exhibit P9 A TRUE COPY OF THE DEMAND NOTICE DATED 17.01.2024 SENT BY THE PETITIONERS TO THE 4TH & 5TH RESPONDENTS RELATING TO FDR NO. 13043 Exhibit P9(A) A TRUE COPY OF THE DEMAND NOTICE DATED 17.01.2024 SENT BY THE PETITIONERS TO 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 595 : THE 4TH & 5TH RESPONDENTS RELATING TO FRD NO.13044 Exhibit P9(B) A TRUE COPY OF THE DEMAND NOTICE DATED 17.01.2024 SENT BY THE PETITIONERS TO THE 4TH & 5TH RESPONDENTS RELATING TO FRD NO.13045 Exhibit P9(C) A TRUE COPY OF THE DEMAND NOTICE DATED 17.01.2024 SENT BY THE PETITIONERS TO THE 4TH & 5TH RESPONDENTS RELATING TO FRD NO.13046 Exhibit P9(D) A TRUE COPY OF THE DEMAND NOTICE DATED 17.01.2024 SENT BY THE PETITIONERS TO THE 4TH & 5TH RESPONDENTS RELATING TO FRD NO.13047 Exhibit P9(E) A TRUE COPY OF THE DEMAND NOTICE DATED 17.01.2024 SENT BY THE PETITIONERS TO THE 4TH & 5TH RESPONDENTS RELATING TO FRD NO.13048 Exhibit P10 A TRUE COPY OF THE MEDICAL CERTIFICATE DATED 28.12.2020 ISSUED BY THE QUEENS MISSION HOSPITAL, KANJIRAPPALLY Exhibit P11 A TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER DATED 09.01.2020 ISSUED BY THE LISIE HEART INSTITUTE, LISIE HOSPITAL, ERNAKULAM Exhibit P12 A TRUE COPY OF THE PHARMACY CHARGES DATED 06.03.2024 IS ISSUED BY THE MARY QUEENS MISSION HOSPITAL, KANJIRAPPALLY 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 596 : APPENDIX OF WP(C) 22156/2024 PETITIONER EXHIBITS Exhibit-P1 TRUE PHOTOCOPY OF THE EIGHT FIXED DEPOSIT RECEIPTS OF THIS PETITIONER FOR RS. 1,00,000/- EACH WITHTHE ANGAMALY URBAN CO-OPERATIVE SOCIETY LTD,DATED 06.03.2023 Exhibit-P1(a) A/NO.0120000021501 ,DATED 9/6/2024 Exhibit-P1(b) A/NO.012000001387,DATED 16.11.2020 Exhibit-P1(c) A/NO.0120000013880,DATED16.11.2020 Exhibit-P1(d) A/NO.0120000013878,DATED16.11.2020 Exhibit-P1(e) A/NO.0120000013998, DATED 14.12.2020 Exhibit-P1(f) A/NO.0120000013997,DATED 14.12.2020 Exhibit-P1(g) A/NO.0120000013999,DATED 14.12.2020 Exhibit-P2 TRUE COPY OF THE REPRESENTATION FILED BY THE PETITIONEJAVASCRIPT:VOID(0)R BEFORE THE 5TH RESPONDENT DATED 18.06.2024 Exhibit-P3 TRUE PHOTOCOPY OF THE DEPOSIT GUARANTEE CERTIFICATE DEMONSTRATED BY THE 6TH RESPONDENT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 597 : APPENDIX OF WP(C) 22168/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE OF FD RECEIPT WITH ACCOUNT NO. 61785 DATED 16-05-11 Exhibit P1(a) TRUE COPY OF THE OF FD RECEIPT WITH ACCOUNT NO. 61784 DATED 16-05-11 Exhibit P1(b) TRUE COPY OF THE OF FD RECEIPT WITH ACCOUNT NO. 62934 DATED 15-07-11 Exhibit P1(c) TRUE COPY OF THE OF FD RECEIPT WITH ACCOUNT NO. 62935 DATED 15-07-11 Exhibit P1(d) TRUE COPY OF THE OF FD RECEIPT WITH ACCOUNT NO. 62936 DATED 15-07-11 Exhibit P1(e) TRUE COPY OF THE OF FD RECEIPT WITH ACCOUNT NO. 97613 DATED 20-01-15 Exhibit P1(f) TRUE COPY OF THE OF FD RECEIPT WITH ACCOUNT NO. 97614 DATED 20-01-15 Exhibit P1(g) TRUE COPY OF THE OF FD RECEIPT WITH ACCOUNT NO. 97615 DATED 20-01-15 Exhibit P1(h) TRUE COPY OF THE OF FD RECEIPT WITH ACCOUNT NO. 97616 DATED 20-01-15 Exhibit P1(i) TRUE COPY OF THE OF FD RECEIPT WITH ACCOUNT NO. 97619 DATED 20-01-15 Exhibit P1(j) TRUE COPY OF THE OF FD RECEIPT WITH ACCOUNT NO. 97620 DATED 20-01-15 Exhibit P1(k) TRUE COPY OF THE OF FD RECEIPT WITH ACCOUNT NO. 97617 DATED 20-01-15 Exhibit P1(l) TRUE COPY OF THE OF FD RECEIPT WITH ACCOUNT NO. 97618 DATED 20-01-15 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 598 : Exhibit P1(m) TRUE COPY OF THE OF FD RECEIPT WITH ACCOUNT NO. 125022 DATED 14-01-19 Exhibit P1(n) TRUE COPY OF THE OF FD RECEIPT WITH ACCOUNT NO. 128920 DATED 25-11-19 Exhibit P1(o) TRUE COPY OF THE OF FD RECEIPT WITH ACCOUNT NO. 131862 DATED 14-09-20 Exhibit P1(p) TRUE COPY OF THE OF FD RECEIPT WITH ACCOUNT NO. 131863 DATED 14-09-20 Exhibit P1(q) TRUE COPY OF THE OF FD RECEIPT WITH ACCOUNT NO. 141624 DATED 25-01-23 Exhibit P1(r) TRUE COPY OF THE OF FD RECEIPT WITH ACCOUNT NO. 141623 DATED 25-01-23 Exhibit P1(s) TRUE COPY OF THE OF FD RECEIPT WITH ACCOUNT NO. 141622 DATED 25-01-23 Exhibit P1(t) ). TRUE COPY OF THE OF FD RECEIPT WITH ACCOUNT NO. 2 DATED 15-03-23 Exhibit P1(u) TRUE COPY OF THE OF FD RECEIPT WITH ACCOUNT NO. 3 DATED 15-03-23 Exhibit P1(v) TRUE COPY OF THE OF FD RECEIPT WITH ACCOUNT NO. 4 DATED 15-03-23 Exhibit P1(w) TRUE COPY OF THE OF FD RECEIPT WITH ACCOUNT NO. 5 DATED 15-03-23 Exhibit P1(x) TRUE COPY OF THE OF FD RECEIPT WITH ACCOUNT NO. 142780 DATED 08-06-23 Exhibit P2 TRUE COPY OF THE REPRESENTATION FILED BY THE PETITIONERS BEFORE THE 3RD RESPONDENT DATED 16-10-2023 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 599 : APPENDIX OF WP(C) 22502/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RELEVANT PAGE OF THE SB ACCOUNT STATEMENT ISSUED BY THE 3RD RESPONDENT TO THE 1ST PETITIONER Exhibit P2 TRUE COPY OF THE RELEVANT PAGES OF THE STATEMENT OF ACCOUNT OF THE 2ND PETITIONER Exhibit P3 TRUE COPY OF THE RELEVANT PAGES OF THE SB ACCOUNT BOOK OF THE 3RD PETITIONER Exhibit P4 TRUE COPY OF THE LETTER DATED 19.05.2023 ISSUED BY THE 2ND RESPONDENT Exhibit P5 TRUE COPY OF THE ORDER OF THE KERALA CO-OPERATIVE OMBUDSMAN, THIRUVANANTHAPURAM DATED 09.01.2024 IN COMPLAINT NO. 434/2023 Exhibit P6 TRUE COPY OF THE LETTER OF THE 2ND RESPONDENT DATED 30.01.2024 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 600 : APPENDIX OF WP(C) 22605/2024 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO.15300 DATED 14.06.2021 RENEWED UP TO 04.06.2024 Exhibit P2 THE TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 004 DATED 15.06.2023 RENEWED UP TO 11.06.2024 Exhibit P3 THE TRUE COPY OF THE FIXED DEPOSIT RECEIPT NO. 005 DATED 17.06.2023 RENEWED UP TO 13.06.2024 Exhibit P4 THE TRUE COPY OF THE REPRESENTATION DATED 14.06.2024 OF THE PETITIONER BEFORE THE 1 ST RESPONDENT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 601 : APPENDIX OF WP(C) 22748/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF ONE SUCH FIXED DEPOSIT RECEIPT ISSUED TO THE 1 ST PETITIONER BY THE 5 TH RESPONDENT DATED 10/11/2020 Exhibit P2 TRUE COPY OF PASS BOOK SAVINGS BANK ACCOUNT OF THE 2 ND PETITIONER WITH THE 5 TH RESPONDENT Exhibit P3 TRUE COPY OF THE FIXED DEPOSIT RECEIPT ISSUED TO THE 3 RD PETITIONER BY THE 5 TH RESPONDENT DATED 31/05/2019 Exhibit P4 TRUE COPY OF ONE SUCH FIXED DEPOSIT RECEIPT ISSUED TO THE 4 TH PETITIONER BY THE 5 TH RESPONDENT DATED 28/06/2019 Exhibit P5 TRUE COPY OF THE FIXED DEPOSIT RECEIPT ISSUED TO THE 5 TH PETITIONER BY THE 5 TH RESPONDENT DATED 15/07/2021 Exhibit P6 TRUE COPY OF ONE SUCH FIXED DEPOSIT RECEIPT ISSUED TO THE 6 TH PETITIONER BY THE 5 TH RESPONDENT DATED 15/07/2021 Exhibit P7 TRUE COPY OF ONE SUCH FIXED DEPOSIT RECEIPT ISSUED TO THE 7 TH PETITIONER BY THE 5 TH RESPONDENT DATED 07/12/2020 Exhibit P8 TRUE COPY MEDICAL CERTIFICATE ISSUED BY THE ASSISTANT SURGEON, COMMUNITY HEALTH CENTRE, THIRUVANANTHAPURAM TO THE 7 TH PETITIONER DATED 02/11/2023 Exhibit P9 TRUE COPY OF THE FIXED DEPOSIT RECEIPT ISSUED TO THE 8 TH PETITIONER BY THE 5 TH RESPONDENT DATED 11/08/2004 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 602 : Exhibit P10 TRUE COPY OF THE PASS BOOK DETAILS ISSUED TO THE 9 TH PETITIONER BY THE 5 TH RESPONDENT DATED 22/02/2023 Exhibit P11 TRUE COPY OF THE PASS BOOK DETAILS ISSUED TO THE 10 TH PETITIONER BY THE 5 TH RESPONDENT DATED 13/02/2017 Exhibit P12 TRUE COPY OF ONE SUCH FIXED DEPOSIT RECEIPT OF THE 11 TH PETITIONER WITH THE 5 TH RESPONDENT DATED 07/05/2022 Exhibit P13 TRUE COPY OF ONE SUCH FIXED DEPOSIT RECEIPT ISSUED TO THE 12 TH PETITIONER BY THE 5 TH RESPONDENT DATED 07/05/2022 Exhibit P14 TRUE COPY OF THE FIXED DEPOSIT RECEIPT ISSUED TO THE 13 TH PETITIONER BY THE 5 TH RESPONDENT DATED 23/11/2022 Exhibit P15 TRUE COPY OF ONE SUCH FIXED DEPOSIT RECEIPT ISSUED TO THE 14 TH PETITIONER BY THE 5 TH RESPONDENT DATED 08/08/2015 Exhibit P16 TRUE COPY OF ONE SUCH FIXED DEPOSIT RECEIPT ISSUED TO THE 15 TH PETITIONER BY THE 5 TH RESPONDENT DATED 14/05/2014 Exhibit P17 TRUE COPY OF ONE SUCH FIXED DEPOSIT RECEIPT ISSUED TO THE 16 TH PETITIONER BY THE 5 TH RESPONDENT DATED 26/09/2017 Exhibit P18 TRUE COPY OF ONE SUCH REPRESENTATION SUBMITTED BY THE 7 TH PETITIONER TO THE 5 TH RESPONDENT DATED 30/09/2023 Exhibit P19 TRUE COPY OF THE JUDGMENT PASSED BY THIS HONOURABLE COURT IN W.P(C) NO:20088/2022 DATED 27/06/2022 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 603 : APPENDIX OF WP(C) 22967/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE RELEVANT PAGES OF THE PASSBOOK OF THE 1ST PETITIONER WITH ACCOUNT NO. 3351 Exhibit P2 TRUE COPY OF THE CASE SUMMARY AND DISCHARGE RECORD OF THE 1ST PETITIONER ISSUED BY INDO AMERICAN HOSPITAL DATED 7-2-2020 Exhibit P2(a) TRUE COPY OF THE MRI REPORT OF THE 1ST PETITIONER DATED 26-3-2022 Exhibit P3 TRUE COPY OF THE LAWYERS NOTICE DATED 23-4-2024 ISSUED BY ADVOATE GEORGE JOSEPH Exhibit P4 TRUE COPY OF THE RECEIPT NO. 13101 DATED 29-12-2018 ISSUED BY THE 1ST RESPONDENT.
Exhibit P4(a) TRUE COPY OF THE RECEIPT NO. 13007 DATED 17-10-2018 ISSUED BY THE 1ST RESPONDENT.
Exhibit P4(b) TRUE COPY OF THE RECEIPT NO. 11990 DATED 31-8-2017 ISSUED BY THE 1ST RESPONDENT.
Exhibit P4(c ) TRUE COPY OF THE RECEIPT NO. 11363 DATED 3-8-2016 ISSUED BY THE 1ST RESPODNENT.
Exhibit P4(d) TRUE COPY OF THE RECEIPT NO. 11364 DATED 3-8-2016 ISSUED BY THE 1ST RESPODNENT.
Exhibit P4(e) TRUE COPY OF THE RECEIPT NO. 953 DATED
16-8-2017 ISSUED BY THE 1ST
RESPONDENT.
2024:KER:69278
W.P.(C) No.8706/2020 & connected cases : 604 : Exhibit P4 (f) TRUE COPY OF THE RECEIPT NO. 952 DATED 16-8-2017 ISSUED BY THE 1ST RESPODNENT.
Exhibit P4(g) TRUE COPY OF THE RECEIPT NO. 954 DATED
16-8-2017 ISSUED BY THE 1ST
RESPONDENT.
Exhibit P4(h) TRUE COPY OF THE RECEIPT NO. 15110
DATED 21-10-2022 ISSUED BY THE 1ST RESPODNENT.
Exhibit P4(i) TRUE COPY OF THE RECEIPT NO. 15109 DATED 21-10-2022 ISSUED BY THE 1ST RESPODNENT.
Exhibit P5 TRUE COPY OF THE LAWYERS NOTICE DATED 14-5-2024 ISSUED BY ADVOCATE V.MANOMOHAN 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 605 : APPENDIX OF WP(C) 23528/2024 PETITIONER EXHIBITS Exhibit P1 TRUE PHOTOSTAT COPY OF THE FIXED DEPOSIT RECEIPT BEARING NO. 3737 DATED 07.08.2020 ISSUED BY THE AUTHORIZED SIGNATORY, CHANDANAPALLY SERVICE CO- OPERATIVE BANK LTD. TO THE 1ST PETITIONER Exhibit P2 TRUE PHOTOSTAT COPY OF THE FIXED DEPOSIT RECEIPT BEARING NO. 5130 DATED 20.10.2020 ISSUED BY THE AUTHORIZED SIGNATORY, CHANDANAPALLY SERVICE CO- OPERATIVE BANK LTD. TO THE PETITIONERS Exhibit P3 TRUE PHOTOSTAT COPY OF THE FIXED DEPOSIT RECEIPT BEARING NO. 5136 DATED 26.11.2020 ISSUED BY THE AUTHORIZED SIGNATORY, CHANDANAPALLY SERVICE CO- OPERATIVE BANK LTD. TO THE 1ST PETITIONER Exhibit P4 TRUE PHOTOSTAT COPY OF THE FIXED DEPOSIT RECEIPT BEARING NO. 5156 DATED 23.06.2021 ISSUED BY THE AUTHORIZED SIGNATORY, CHANDANAPALLY SERVICE CO- OPERATIVE BANK LTD. TO THE PETITIONERS Exhibit P5 TRUE PHOTOSTAT COPY OF THE FIXED DEPOSIT RECEIPT BEARING NO. 5188 DATED 12.09.2022 ISSUED BY THE AUTHORIZED SIGNATORY, CHANDANAPALLY SERVICE CO- OPERATIVE BANK LTD. TO THE 1ST PETITIONER Exhibit P6 TRUE PHOTOSTAT COPY OF THE FIXED DEPOSIT RECEIPT BEARING NO. 5196 DATED 04.02.2023 ISSUED BY THE AUTHORIZED SIGNATORY, CHANDANAPALLY SERVICE CO- OPERATIVE BANK LTD. TO THE PETITIONERS Exhibit P7 TRUE PHOTOSTAT COPY OF THE FIXED DEPOSIT RECEIPT BEARING NO. 4983 DATED 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 606 : 05.05.2023 ISSUED BY THE AUTHORIZED SIGNATORY, CHANDANAPALLY SERVICE CO- OPERATIVE BANK LTD. TO THE 2ND PETITIONER Exhibit P8 TRUE PHOTOSTAT COPY OF THE PASS BOOK MAINTAINED BY THE PETITIONERS WITH THE 5TH RESPONDENT BANK VIDE ACCOUNT NO.
2522Exhibit P9 TRUE PHOTOSTAT COPY OF THE LETTER DATED 28.06.2024 SUBMITTED BY THE PETITIONERS BEFORE THE 6TH RESPONDENT Exhibit P10 TRUE PHOTOSTAT COPY OF THE LETTER DATED 28.06.2024 SUBMITTED BY THE PETITIONERS BEFORE THE 3RD AND 4TH RESPONDENTS 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 607 : APPENDIX OF WP(C) 23748/2024 PETITIONER EXHIBITS Exhibit P1 TRUE PHOTOSTAT COPY OF THE FIXED DEPOSIT RECEIPT BEARING NO. 2578 DATED 29.12.2008 ISSUED BY THE AUTHORIZED SIGNATORY, CHANDANAPALLY SERVICE CO- OPERATIVE BANK LTD. TO THE PETITIONER Exhibit P2 TRUE PHOTOSTAT COPY OF THE FIXED DEPOSIT RECEIPT BEARING NO. 4784 DATED 02.06.2017 ISSUED BY THE AUTHORIZED SIGNATORY, CHANDANAPALLY SERVICE CO- OPERATIVE BANK LTD. TO THE PETITIONER Exhibit P3 TRUE PHOTOSTAT COPY OF THE FIXED DEPOSIT RECEIPT BEARING NO. 4790 DATED 09.06.2017 ISSUED BY THE AUTHORIZED SIGNATORY, CHANDANAPALLY SERVICE CO- OPERATIVE BANK LTD. TO THE PETITIONER Exhibit P4 TRUE PHOTOSTAT COPY OF THE PASS BOOK MAINTAINED BY THE PETITIONER WITH THE 5TH RESPONDENT BANK VIDE ACCOUNT NO.
2590Exhibit P5 TRUE PHOTOSTAT COPY OF THE REQUEST LETTER DATED 01.07.2024 SUBMITTED BY THE PETITIONER BEFORE THE 6TH RESPONDENT Exhibit P6 TRUE PHOTOSTAT COPY OF THE REQUEST LETTER DATED 01.07.2024 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENTS NO. 3 AND 4 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 608 : APPENDIX OF WP(C) 25191/2024 PETITIONER EXHIBITS Exhibit P-1 THE TRUE COPY OF THE DEPOSIT CERTIFICATE IN A/C NO. CD. 3747/2015- 2016 DATED 06.04.2015 ISSUED BY 4TH RESPONDENT FOR AN AMOUNT OF RS. 2,00,000/- (RUPEES TWO LAKH ONLY) WHICH WAS DEPOSITED BY PETITIONER Exhibit P-2 THE TRUE COPY OF THE DEPOSIT CERTIFICATE IN A/C NO. CD. 3770/2015- 2016 DATED 13.04.2015 ISSUED BY 4TH RESPONDENT FOR AN AMOUNT OF RS. 4,00,000/- (RUPEES FOUR LAKH ONLY) DEPOSITED BY PETITIONER Exhibit P-3 THE TRUE COPY OF THE DEPOSIT CERTIFICATE IN A/C NO. CD. 4274/2015- 16 DATED 25.08.2015 ISSUED BY 4TH RESPONDENT FOR AN AMOUNT OF RS.2,00,000/- (RUPEES TWO LAKH ONLY) DEPOSITED BY PETITIONER Exhibit P-4 THE TRUE COPY OF THE DEPOSIT CERTIFICATE IN A/C NO. CD. 5443/2016- 2017 DATED 09.06.2016 ISSUED BY 4TH RESPONDENT FOR AN AMOUNT OF RS.2,00,000/- (RUPEES TWO LAKH ONLY) DEPOSITED BY PETITIONER Exhibit P-5 THE TRUE COPY OF THE REPRESENTATION DATED 12.06.2024 Exhibit P-6 THE TRUE COPY OF THE REPRESENTATION 20.06.2024 SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT Exhibit P-7 THE TRUE COPY OF THE MEDICAL RECORDS OF THE PETITIONER 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 609 : APPENDIX OF WP(C) 25288/2024 PETITIONER EXHIBITS Exhibit -P1 TRUE COPY OF THE DEPOSIT CERTIFICATE NUMBERED AS 1029258 DATED 04.11.2019 ISSUED BY THE RESPONDENTS IN FAVOUR OF THE PETITIONER Exhibit-P2 TRUE COPY OF THE DEPOSIT CERTIFICATE NUMBERED AS 1029259 DATED 04.11.2019 ISSUED BY THE RESPONDENTS IN FAVOUR OF THE PETITIONER Exhibit -P3 TRUE COPY OF THE DEPOSIT CERTIFICATE NUMBERED AS 1029260 DATED 04.11.2019 ISSUED BY THE RESPONDENTS IN FAVOUR OF THE PETITIONER Exhibit -P4 TRUE COPY OF THE PROCEEDINGS OF THE CO-OPERATIVE REGISTRAR, THIRUVANANTHAPURAM DATED 03.01.2024 Exhibit-P5 TRUE COPY OF THE COMPLAINT DETAILS DATED 19.05.2024 OF THE PERUMBAVOOR POLICE STATION Exhibit-P6 TRUE COPY OF THE RECEIPT OF THE COMPLAINT DETAILS DATED 19.05.2024 OF THE PERUMBAVOOR POLICE STATION 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 610 : APPENDIX OF WP(C) 27428/2024 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE FRONT PAGE OF PASS BOOK ISSUED TO THE 2ND PETITIONER BY THE 2ND RESPONDENT BANK DATED NIL Exhibit P2 THE TRUE COPY OF THE RECEIPT OF THE FIXED DEPOSIT OF THE 1ST PETITIONER IN THE 2ND RESPONDENT BANK DATED 9.06.2020 Exhibit P3 THE TRUE COPY OF THE FD ACCOUNT RECEIPTS HELD BY THE 2ND PETITIONER IN THE 2ND RESPONDENT BANK DATED 20.08.2018 TO 15.07.2023 Exhibit P4 THE TRUE COPY OF THE FD ACCOUNT RECEIPT HELD BY THE 3RD PETITIONER IN THE 2ND RESPONDENT BANK DATED 30.05.2018 TO 11.04.2023 Exhibit P5 THE TRUE COPY OF THE FD ACCOUNT RECEIPT OF THE 4TH PETITIONER IN THE 2ND RESPONDENT BANK DATED 11.10.2021 TO 22.03.2022 Exhibit P6 THE TRUE COPY OF THE STATEMENT PREPARED BY THE PETITIONERS SHOWING THE TOTAL DEPOSITS MADE IN THE 2ND RESPONDENT BANK DATED 24.06.2024 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 611 : APPENDIX OF WP(C) 29388/2024 PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF FIXED DEPOSIT RECEIPT NO. 201 DATED 26.10.2023 ISSUED BY THE 4TH RESPONDENT Exhibit P1(a) THE TRUE COPY OF FIXED DEPOSIT RECEIPTS NO. 202 DATED 26.10.2023 ISSUED BY THE 4TH RESPONDENT Exhibit P1(b) THE TRUE COPY OF FIXED DEPOSIT RECEIPT NO. 206 DATED 31.10.2023 ISSUED BY THE 4TH RESPONDENT Exhibit P1(c) THE TRUE COPY OF FIXED DEPOSIT RECEIPT NO. 195 DATED 08.01.2024 ISSUED BY THE 4TH RESPONDENT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 612 : APPENDIX OF WP(C) 31040/2024 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE DEPOSIT RECEIPT DATED 30/11/2021 ISSUED TO THE PETITIONER 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 613 : APPENDIX OF WP(C) 31684/2024 PETITIONER EXHIBITS Exhibit P 1 TRUE PHOTOSTAT COPY OF THE FIXED DEPOSIT RECEIPT (FDR) NO. 4713 DATED 06.01.2017 Exhibit P 2 TRUE PHOTOSTAT COPY OF THE DEATH CERTIFICATE OF THE PETITIONER GRANDFATHER PASSED AWAY ON 13.06.2021 Exhibit P 3 TRUE PHOTOSTAT COPY OF THE REQUEST SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT 2024:KER:69278 W.P.(C) No.8706/2020 & connected cases : 614 : APPENDIX OF WP(C) 31818/2024 PETITIONER EXHIBITS Exhibit P 1 TRUE PHOTOSTAT COPY OF THE FIXED DEPOSITED DATED 08-06-2023 Exhibit P 2 TRUE PHOTOSTAT COPY OF THE RELEVANT PAGES OF THE SAVINGS BANK PASS BOOK OF THE PETITIONER ISSUED BY 1ST RESPONDENT WITH ACCOUNT NO. 2518 Exhibit P 3 TRUE PHOTOSTAT COPY OF THE REQUEST SUBMITTED BY THE PETITIONER BEFORE THE 3RD RESPONDENT