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[Cites 0, Cited by 0] [Section 52A(1)] [Section 52A] [Entire Act]

State of Telangana - Subsection

Section 52A(1)(c) in Telangana Revenue Recovery Act, 1864

(c)any subsidiary bank as defined in the State Bank of India (Subsidiary Banks) Act, 1959, (Central Act 38 of 1959);