(4)The Bond Officer shall affix a proforma slip prominently on each case pack of I.M.F.L. /Beer as to the following giving the details as under Sub-rule (11) of Rule 39-A.Proforma Slip(a)Name and address of the Bond(b)Category of Stock(c)Details of Brand(d)Where from imported(e)Details of Import/Export permit with year/No. and date(f)Year of Manufacture(g)Batch No.(h)Date of receipt in the Bond(i)Last date due for disposal (3 Months)