Himachal Pradesh High Court
M/S Sanobar Hotels Pvt. Ltd. vs . Dev Raj Verma & Anr. on 4 February, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
M/s Sanobar Hotels Pvt. Ltd. Vs. Dev Raj Verma & Anr.
CS No. 12 of 2022 4.2.2022 Present: Mr. Sumeet Raj Sharma,Advocate for the plaintiff.
.
Mr. B.N. Sharma, Advocate, for the defendants.
Civil Suit No. 12 of 2022 Heard. Notice. Mr. B.N. Sharma, Advocate, accepts notice on behalf of the defendants. He prays for and is granted three weeks' time to file written statement. List on 23.2.2022, as prayed for.
OMP No. 33 of 2022 Heard. Notice in the aforesaid terms. Learned counsel for the respondents states at Bar that they will not create any third party interest till the next date of hearing. His statement is taken on record. In the meantime, the parties may resolve the dispute amicably.
Copy dasti.
(Chander Bhusan Barowalia) Vacation Judge 4th February, 2022 (Guleria) ::: Downloaded on - 04/02/2022 20:11:48 :::CIS