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[Cites 0, Cited by 0] [Section 14(13)] [Section 14] [Entire Act]

State of Goa - Subsection

Section 14(13)(b) in The Goa, Daman and Diu Mundkars (Protection from Eviction) Rules, 1977

(b)if no such application is made, the case shall abate as regards that party.