Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Tamilnadu - Subsection Section 55(2) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017 (2)Foster parents shall have an adequate and regular income to meet out the expenditure relating to the needs of the child.
