Section 8 in Rules Relating to Staff of the Orissa State Bar Council
8.
The minimum qualification of Senior Clerk/Head Clerk.(i)He shall be a Graduate.(ii)He may preferably have three years experience as a Senior Clerk.(iii)He shall not below 30 years of age and have 35 years of age. Provided that the qualification required for a Head Clerk may be relaxed by the Bar Council in suitable cases.
