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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(a) in The M.P. Vinirdishta Bhrashta Acharan Nivaran Adhiniyam, 1982

(a)abets the commission of an offence under Section 8 by accepting or recommending for acceptance such tender, or