Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(2)(ii) in The Rajasthan Minor Mineral Concession Rules, 1986

(ii)50% delineated plots to be allotted by way of lottery shall be distributed for allotment to the following category of the persons, as per percentage mentioned against each category:-