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State of Rajasthan - Section

Section 63 in Rajasthan Registration Rules, 1955

63. Index No. IV.

- Index No. IV is that in which section 55 requires the names and additions of all persons executing and all of persons claiming under every document copied in book No. IV or filed in Additional book No. IV to be entered. It shall contain the headings prescribed in Form No. 4 App. II.