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[Cites 0, Cited by 19] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(1) in Kerala Public Services Act, 1968

(1)The Government may make rules [either prospectively or retrospectively] [Inserted by Act No. 5 of 1970.] to regulate the recruitment, and conditions of service of persons appointed, to public services and posts in connection with the affairs of the State of Kerala.