Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 29] [Section 2] [Entire Act] Union of India - Subsection Section 2(g) in The Designs Act, 2000 (g)“original”, in relation to a design, means originating from the author of such design and includes the cases which though old in themselves yet are new in their application;
