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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(2) in The Jammu and Kashmir Board of Professional Entrance Examination Act, 2002

(2)The Secretary shall be appointed from amongst the Principals of Degree College or members of the Jammu and Kashmir Administrative Service Officers of equivalent rank in other [ [(state services)] [Substituted by Act VI of 2006 Section 3.] or an academician from any University or Institute not below the rank of Reader.]