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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Chattisgarh - Subsection

Section 21(b) in Chhattisgarh Legal Services Authority Rules, 2002

(b)rendering assistance in complying with various legal requirements in order to secure the benefits under various schemes sponsored by or on behalf of the Central Government or the Government of Chhattisgarh or any other public authority for the welfare of the general public or any Section thereof.