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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Jharkhand - Subsection

Section 16(6) in Jharkhand Municipal Act, 2011

(6)The Council constituted upon its dissolution before the expiration of the period specified in sub-section (4) shall continue only for the remainder of the period for which the dissolved Council would have continued under sub-section (4) had it not been so dissolved.