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[Cites 0, Cited by 0] [Section 68] [Entire Act]

Union of India - Subsection

Section 68(10) in The Juvenile Justice (Care And Protection Of Children) Rules, 2007

(10)The number of posts in the category of Counsellor, Case Worker or Probation Officer, House Father or House Mother, Educator, and Vocational Instructor shall propor-tionally increase with the increase in the capacity of the institution.