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Ashok Kumar Tiwari vs State Of U.P. on 15 July, 2016

Bench: Dipak Misra, C. Nagappan

     ITEM NO.31                                 COURT NO.4                 SECTION XI

                                    S U P R E M E C O U R T O F       I N D I A
                                            RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......CC 10659/2016

     (Arising out of impugned final judgment and order dated 12/09/2015
     in WA No. 28004/2011 12/09/2015 in WA No. 49140/2015 passed by the
     High Court of Judicature at Allahabad)

     ASHOK KUMAR TIWARI AND ANR                                              Petitioner(s)
                                                       VERSUS

     STATE OF U.P. AND ORS                                                   Respondent(s)

     (With appln. (s) for permission to file SLP and office report)

     Date : 15/07/2016 This petition was called on for hearing today.

     CORAM :
                                    HON'BLE MR. JUSTICE DIPAK MISRA
                                    HON'BLE MR. JUSTICE C. NAGAPPAN

     For Petitioner(s)                   Ms.   Meenakshi Arora, Sr. Adv.
                                         Mr.   Yogesh Kr. Sharma, Adv.
                                         Mr.   Rajesh Kumar, Adv.
                                         Mr.   Prakash Ranjan Nayak, AOR

     For Respondent(s)                   Mr.   Parag P. Tripathi, Sr. Adv.
                                         Mr.   Ajay K. Srivastava, Adv.
                                         Mr.   Ravindra Tripathi, Adv.
                                         Mr.   Ashish Mishra, Adv.
                                         Ms.   Kamakshi S. Mehlwal, AOR

                                         Ms.   Mahalakshmi Pavani, Sr. Adv.
                                         Mr.   G. Balaji, Adv.
                                         Mr.   Shiva Vijaya Kumar, Adv.
                                         Mr.   Rajesh Srivastava, AOR

                             UPON hearing the counsel the Court made the following
                                                O R D E R

Permission to file the special leave petition is granted.

Delay condoned.

List the matter on 27th July, 2016.

(Chetan Kumar) (H.S. Parasher) Court Master Court Master