Section 50(2)(c) in The Maharashtra Universities Act, 1994

[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Maharashtra - Subsection

Section 50(2)(c) in The Maharashtra Universities Act, 1994

(c)three members, nominated by the Academic Council from amongst its members, one of whom shall be a person belonging to the Scheduled Castes or Scheduled Tribes or De-notified Tribes (Vimukta Jatis)/Nomadic Tribes or Other Backward Classes, by rotation and one shall be a teacher; and

Legal Document View

Unlock Advanced Research with PRISMAI

State of Maharashtra - Subsection

Section 50(2)(c) in The Maharashtra Universities Act, 1994