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Madhya Pradesh High Court

Kameshwar Sharma vs The State Of Madhya Pradesh on 3 September, 2019

Author: J.K. Maheshwari

Bench: J.K. Maheshwari

1 WP-1026-2015 The High Court Of Madhya Pradesh WP-1026-2015 (KAMESHWAR SHARMA Vs THE STATE OF MADHYA PRADESH) 30 Jabalpur, Dated : 03-09-2019 List the case along with WA No.116/2016.




          (J.K. MAHESHWARI)                                   (SMT. ANJULI PALO)
                 JUDGE                                                 JUDGE


      DPS
Digitally signed by
DHEERAJ PRATAP SINGH
Date: 2019.09.03
02:48:53 -07'00'