Madhya Pradesh High Court
Kameshwar Sharma vs The State Of Madhya Pradesh on 3 September, 2019
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
1 WP-1026-2015 The High Court Of Madhya Pradesh WP-1026-2015 (KAMESHWAR SHARMA Vs THE STATE OF MADHYA PRADESH) 30 Jabalpur, Dated : 03-09-2019 List the case along with WA No.116/2016.
(J.K. MAHESHWARI) (SMT. ANJULI PALO)
JUDGE JUDGE
DPS
Digitally signed by
DHEERAJ PRATAP SINGH
Date: 2019.09.03
02:48:53 -07'00'