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[Cites 0, Cited by 0] [Section 359] [Entire Act]

State of Odisha - Subsection

Section 359(7) in The Orissa Municipal Corporation Act, 2003

(7)The Commissioner shall likewise determine the size, material, quality and description of the pipes, cisterns and fittings to be used for the purpose of replacing any pipes, cisterns and fittings found on an examination under Section 364 to be so defective that they cannot be effectively repaired.