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[Cites 0, Cited by 0] [Section 393] [Entire Act]

State of Maharashtra - Subsection

Section 393(b) in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

(b)If the candidate does not make the choice referred to herein within the specified period of time the Vice-Chancellor shall decide which constituency he will represent and his decision shall be final.