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[Cites 0, Cited by 0] [Section 10F] [Entire Act]

State of Assam - Subsection

Section 10F(c) in Assam Khadi and Village Industries Board Act, 1955

(c)any proposal for entertainment of the members of the staff of the Board that may be necessary after the commencement of the Assam Khadi and Village Industries Board (Amendment) Act, 1960 ; and