Allahabad High Court
Subhash Chand Tulsian And Anr. vs C.B.I Anti Corruption Branch Lucknow ... on 24 February, 2015
Author: Vishnu Chandra Gupta
Bench: Vishnu Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 21 Case :- U/S 482/378/407 No. - 616 of 2013 Applicant :- Subhash Chand Tulsian And Anr. Opposite Party :- C.B.I Anti Corruption Branch Lucknow And Anr. Counsel for Applicant :- Ashwarya Sinha,Himanshu Hemant Gupta Counsel for Opposite Party :- Bireshwar Nath Hon'ble Vishnu Chandra Gupta,J.
For orders, see my order of date passed in Criminal Misc. Case (Under Section 482, Cr.P.C.) No.4253 of 2012 (M/s Fertico Marketing and Investment Pvt. Ltd. Vs. Central Bureau of Investigation and another).
Order Date :- 24.2.2015 akverma