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State of Sikkim - Section

Section 56 in Sikkim Urban and Regional Planning and Development Act, 1998

56. Over-riding effect of this Act.

- Notwithstanding anything contained in the Sikkim Municipalities Act, 1995 or any other law relating to municipalities and municipal corporations contrary to the provisions contained in this Act, the provisions of this Act shall have an over-riding effect over all such laws.Chapter-VIII Development Schemes