Section 5(o) in The Rajasthan State Aid to Industries Act, 1961
(o)by providing credit facility to industrial co-operatives,(oa)[ by grant of subside to Associations/Federation of Industries, [Inserted by Rajasthan Act No. 10 of 1969 (1-5-1969).](ob)by grant of subsidy on Managerial Technical staff engaged by Industrial co-operatives,(oc)by grant of subsidy on the construction of new work sheds in rural areas,(od)by grant of subsidy on purchase of new tools and equipments by Industries in rural areas,(oe)by grant of subsidy on purchase of raw material or sale of finished products,(of)by grant of subsidy on export of finished products outside India,(og)by providing training to artisans and Technicians, and]
