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[Cites 0, Cited by 0] [Section 114E] [Entire Act]

Union of India - Subsection

Section 114E(5) in Income Tax Rules, 1962

(5)The statement of financial transactions referred to in sub-rule (1) shall be furnished on or before the 31st May, immediately following the financial year in which the transaction is registered or recorded:Provided the statement of financial transaction in respect of the transactions listed at serial number (12) 2and serial number (13) in the Table under sub-rule (2), shall be furnished on or before the 31st day of January, 2017.