Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(1)(d) in Tamil Nadu Right of Children to free and Compulsory Education Rules, 2011

(d)develop performance indicators for the individuals and institutions along with accountability criteria towards children's learning levels;