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State of Maharashtra - Section

Section 11 in The Irrigation laws (Amendment) Act, 1964

11. Amendment of section 15 of Hyderabad XXIV of 1357 F.

- In section 15 of the Hyderabad Irrigation Act (hereinafter referred to as the Hyderabad Irrigation Act), for the word and figures "and 14" the figures, word and letter "14 and 17E" shall be substituted.