Section 45(1)(d) in The Orissa Industrial Infrastructure Development Corporation Act, 1980

[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Odisha - Subsection

Section 45(1)(d) in The Orissa Industrial Infrastructure Development Corporation Act, 1980

(d)in any other case, if the document is addressed to the person to be served and-

(i)is given or tendered to him ; or

(ii)if such person cannot be found, is affixed on some conspicuous part of his last known place of residence or business or is given or tendered to some adult member of his family or is affixed on some conspicuous part of the land or building to which it relates ; or

(iii)is sent by registered post to that person.

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State of Odisha - Subsection

Section 45(1)(d) in The Orissa Industrial Infrastructure Development Corporation Act, 1980