Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Goa - Subsection Section 20(2) in The Goa, Daman and Diu Land Revenue (Disposal of Government Lands) Rules, 1971 (2)Such land shall not be disposed of by the Collector in occupancy rights except with the sanction of the Government.
