Section 35 in Dock Workers (Safety, Health and Welfare) Scheme, 1961
35. Ropes.
- No rope shall be used in hoisting or lowering unless it is of suitable quality and free from patent defects and, in the case of wire ropes it has been tested and examined by a competent person in the manner set out in Schedule IV and a certificate of test and examination in the form approved by the Inspector obtained.
