Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76] [Entire Act] State of Uttar Pradesh - Subsection Section 76(2) in U.P. Contract Labour (Regulation and Abolition) Rules, 1975 (2)The card shall be maintained up to date and any change in the particulars shall be entered therein.
