Delhi High Court - Orders
Suresh Sharma vs Arun Kumar Sinha Chairman Ntro Ors on 27 October, 2025
Author: Amit Sharma
Bench: Amit Sharma
$~25 & 26
* IN THEHIGH COURTOF DELHIAT NEW DELHI
+ CONT.CAS(C) 1624/2023
SURESH SHARMA .....Petitioner
Through: Counsel (appearance not given)
versus
ARUN KUMAR SINHA CHAIRMAN NTRO ORS
.....Respondents
Through: None.
+ CONT.CAS(C) 1633/2023
SURESH SHARMA .....Petitioner
Through: Counsel (appearance not given)
versus
ARUN KUMAR SINHA AND ORS. .....Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 27.10.2025
1. This hearing has been done through hybrid mode. CM APPL. 16054/2024 (restoration of main case) in CONT.CAS(C) 1624/2023 CM APPL. 812/2024 (restoration of main case) in CONT.CAS(C) 1633/2023
2. None appears on behalf of the respondents.
3. In the interest of justice adverse orders are deferred for today.
4. List on 10.03.2026.
AMIT SHARMA, J OCTOBER 27, 2025 p'ma/sg This is a digitally signed order.
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