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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(c) in Jammu and Kashmir Khadi and Village Industries Board Act, 1965

(c)"Khadi" means any cloth woven on hand-looms in India from cotton, silk or woolen yarn hand-spun in India or from a mixture of any two or all of such yarns, and includes ready-made garments made out of such cloth ;