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State of Goa - Section

Section 34 in The First Statutes of Indian Institute of Technology Goa, 2017

34. Creation of Entities to Promote Academic and Research Excellence.

- The Board may lay down suitable norms and guidelines for establishing entities such as Special Purpose Vehicle (SPV), under section 8 of the Companies Act, 2013 and Societies Registration Act,1860 (21 of 1860) to promote Academic and Research Excellence.