Jammu & Kashmir High Court
Prem Singh vs Krishna Devi And Another on 6 December, 2022
Author: Puneet Gupta
Bench: Puneet Gupta
S. No. 53
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
Crl R No. 6/2020
Prem Singh ....Petitioner(s)/Appellant(s)
Through :- Mr. Aavin Kumar, Advocate vice
Mr. P. S. Pawar, Advocate
V/s
Krishna Devi and another ....Respondent(s)
Through :- None.
Coram: HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
ORDER
The needful be done by the Registry in terms of order dated 17.10.2022 by the next date of hearing.
List on 10.02.2023.
Interim direction, if any, to continue.
(Puneet Gupta) Judge Jammu 06.12.2022 Shammi