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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Assam - Subsection

Section 47(1) in The Assam (Management, Function and Responsibilities of Special School, Children's Home and Observations Homes) Rules, 1976

(1)Rewards to the inmates at such rate as may be fixed by the State Government from time to time may be granted by the Superintendent as an encouragement to steady work and good behaviour.