Section 47(3)(f) in Jawaharlal Nehru Technological Universities Act, 2008
(f)all Statutes, Ordinances and regulations, made under the provisions of Jawaharlal Nehru Technological University Act, 1972 I respect of the Universities specified in the Schedule-II, so far as such Statutes, Ordinances and - Regulations, are not inconsistent with the provisions of this Act, continue to be in force and be deemed to have been made under the provisions of this Act until they are superseded or modified by Statutes, Ordinances and Regulations made under this Act.