Telangana High Court
Sri.Kavara Shankar Naidu vs The Asst. Commissioner And Another on 28 April, 2022
Author: P. Sree Sudha
Bench: P. Sree Sudha
THE HON'BLE SMT JUSTICE P. SREE SUDHA
CIVIL REVISION PETITION No.2333 of 2019
ORDER:
Learned counsel for the petitioner seeks permission of this Court to withdraw the Civil Revision Petition.
2. Permission is accorded.
3. Accordingly, the Civil Revision Petition is dismissed as withdrawn.
Miscellaneous petitions, if any, pending in this petition shall stand closed. There shall be no order as to costs.
____________________________ JUSTICE P. SREE SUDHA APRIL 28, 2022 YVL