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Telangana High Court

Sri.Kavara Shankar Naidu vs The Asst. Commissioner And Another on 28 April, 2022

Author: P. Sree Sudha

Bench: P. Sree Sudha

           THE HON'BLE SMT JUSTICE P. SREE SUDHA

            CIVIL REVISION PETITION No.2333 of 2019

ORDER:

Learned counsel for the petitioner seeks permission of this Court to withdraw the Civil Revision Petition.

2. Permission is accorded.

3. Accordingly, the Civil Revision Petition is dismissed as withdrawn.

Miscellaneous petitions, if any, pending in this petition shall stand closed. There shall be no order as to costs.

____________________________ JUSTICE P. SREE SUDHA APRIL 28, 2022 YVL