Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Chattisgarh - Subsection Section 7(4) in The Chhattisgarh Madhyastham Adhikaran Adhiniyam, 1983 (4)Every reference shall be accompanied by such documents or other evidence and by such other fees for service or execution of processes as may be prescribed.
