Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 121(1)] [Section 121] [Entire Act] State of Jharkhand - Subsection Section 121(1)(ix) in Bihar Education Code, 1961 (ix)To conduct inspection of such land offered for the basic education centres and assist and guide in the preparation of plan and estimates for their buildings.