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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(XIV) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(XIV)Where any situation other than that mentioned heretofore in these Regulations comes within the knowledge of the Board or is brought to its notice by any person(s) including candidate(s), the Board will take appropriate decision keeping in view all facts and circumstances as may be deemed just and necessary.