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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Goa - Subsection

Section 4(2)(b) in The Goa (Brackish Water) Fish Farming Regulation Act, 1991

(b)obtain such reports as it deems necessary from the Directorates of Agriculture and Fisheries of the Government;