State Consumer Disputes Redressal Commission
M/S Swa-Raj Techno Engineers Pvt. Ltd. vs Dlf Homes Panchkula Pvt. Ltd. on 25 May, 2018
Daily Order After vehemently arguing for some time, Counsel for the complainant wishes to withdraw this complaint with liberty to file it before the appropriate Fora.
Liberty granted.
Accordingly, the complaint is dismissed as withdrawn.
Spare copy be retained for the office record and all the three original paper-books (except zimini orders) be returned to the Counsel for the complainant.
Certified copies of the order be sent to the parties free of charge.