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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(B) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(B)ports (including minor ports and harbours), inland waterways, coastal shipping including shipping lines and other port related services;