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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Tamilnadu - Subsection

Section 77(1)(a) in The Coimbatore City Municipal Corporation Act, 1981

(a)use or operate within or at the entrance of the polling station, or in any public or private place in the neighbourhood thereof, any apparatus for amplifying or reproducing the human voice, such as a megaphone or a loudspeaker; or