Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 7 in The Rajasthan Pension (Grant to Dependents Of Citizens-Non Government Servants) Rules, 1960 7. Date of taking effect of pension. - The pension will take effect from the date following the date of the death of the citizen killed or from such date as the Government may decide.
