Madhya Pradesh High Court
Punjab Transport Company vs Western Coalfield Limited on 29 October, 2015
Writ Petition No. 17737/2015
29.10.2015
Shri Anuj Agrawal, learned counsel for the petitioner, on
instructions from Shri Amit Sahni, learned arguing counsel,
prays for withdrawal of the writ petition.
Shri Swapnil Ganguli, learned counsel, is present on
behalf of respondents, on advance copy.
As prayed, the writ petition is dismissed as withdrawn.
(Rajendra Menon) (K.K. Trivedi)
Judge Judge
shukla