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[Cites 0, Cited by 0] [Section 32(11)] [Section 32] [Entire Act]

State of Tripura - Subsection

Section 32(11)(i) in The Tripura Board of Secondary Education (Terms and Conditions of Appointment and Discipline of the Employees) Rules, 1982

(i)inspect within five days of the order or within such further time not exceeding five days as the inquiring authority may allow, the documents specified in the list referred to in sub-rule (3) ;